Himachal Pradesh High Court
Meena Devi vs . Hpsebl & Anr. on 27 September, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Meena Devi Vs. HPSEBL & Anr. alongwith connected matter .
CWP Nos.1810 & 4276 of 2022 27.09.2022 Present: Mr. Vishwa Bhushan, Proxy Counsel, for the petitioner(s) in both the matters.
Mr. Bonit Prakash, Proxy Counsel, for the respondents in CWP No.1810 of 2022. Mr. Yudhvir Singh Thakur, Deputy Advocate General, for the respondents in CWP No.4276 of 2022.
r to Stand over for three weeks.
(A.A. Sayed) Chief Justice (Jyotsna Rewal Dua) September 27, 2022 Judge Mukesh ::: Downloaded on - 27/09/2022 20:06:04 :::CIS