Indian Kanoon - Search engine for Indian Law

Himachal Pradesh High Court

Meena Devi vs . Hpsebl & Anr. on 21 July, 2022

Bench: Amjad Ahtesham Sayed, Sandeep Sharma

Meena Devi Vs. HPSEBL & Anr.

CWP No.1810 of 2022 .

21.07.2022 Present: Mr. Rajneesh K. Lal, Advocate, for the petitioner.

Mr. Tara Singh Chauhan, Advocate, for respondent No.1.

Ms. Suchitra Sen, Advocate, for respondent No.2.

Rejoinder is not on record. Office to ensure that the same is placed on record by the next date.

Stand over for three weeks.

                                                              (A.A. Sayed)
                                                              Chief Justice



                                                           (Sandeep Sharma)
             July 21 2022                                       Judge
              Mukesh/R.Atal







                                                     ::: Downloaded on - 22/07/2022 20:03:49 :::CIS