Section 20 in The M.P. Extension of Laws Act, 1958
20. The Indian Forest Act, 1927 (XVI of 1927)
Section 1. - In sub-section (2), add at the end "other than the Madhya Bharat and Sironj regions of the State of Madhya Pradesh."(2)In sub-section (3), add-"It also applies to the territories comprised in the Madhaya Bharat, Vindhya Pradesh, Bhopal and Sironj regions of the State of Madhya Pradesh".
