Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Madhya Pradesh - Subsection Section 20(2) in The M.P. Extension of Laws Act, 1958 (2)In sub-section (3), add-"It also applies to the territories comprised in the Madhaya Bharat, Vindhya Pradesh, Bhopal and Sironj regions of the State of Madhya Pradesh".
