Himachal Pradesh High Court
Ravinder Kumar vs . Ajmer Singh & Others on 2 September, 2022
Author: Sabina
Bench: Sabina
Ravinder Kumar Vs. Ajmer Singh & Others .
CMPMO No. 327 of 2021 02.09.2022 Present: Mr. Arun Thakur, Advocate on behalf of Mr. Arun Thakur, Advocate for the petitioner.
Mr. Dabinder Ghosh, Advocate on behalf of Mr. Pramod Singh Thakur, Advocate for respondents No.1 to 3.
Mr. Vikrant Chandel, Deputy Advocate General for respondent No.4.
At the request of learned counsel for respondents No.1 to 3, list after three weeks.
Interim order to continue.
(Sabina) Judge September 02, 2022 (ps) ::: Downloaded on - 02/09/2022 20:05:04 :::CIS