[Cites 0, Cited by 0]
[Entire Act]
State of Chattisgarh - Section
Section 11 in The Chhattisgarh Municipal Services (Scale of Pay and Allowances) Rules, 1967
11. Constitution of the District Selection Committee. - (1) The District Selection Committee referred to in clause (iii) of Rule 8 shall consist of:-
(i)the Deputy Director of Local Bodies within whose jurisdiction the Municipality concerned is situated-Chairman.(ii)the Chief Municipal Officer of the Municipal Council concerned or where the Chief Municipal Officer of the Municipal Council concerned is the senior most Chief Municipal Officer amongst the Chief Municipal Officers of the Municipal Councils in the district in which the Municipality concerned is situated, the Chief Municipal Officer next in seniority to the said senior most Chief Municipal Officer amongst the Chief Municipal Officers of the Municipal Councils in the district is which the Municipality concerned in situate-Member-Secretary.(iii)the senior most Chief Municipal Officer amongst the Chief Municipal Officers of the Municipal Councils in the district in which the Municipality concerned is situate-Member.(iv)where absorption pertains to the teachers of Higher Secondary Schools, the District Education Officer of the District concerned-Member.(v)where absorption pertains to college teachers, two specialists in the subject concerned nominated by the Kulpati of the University to which the college concerned is affiliated-Member.(vi)where absorption pertains to a Principal of College an officer nominated by the Director of Collegiate Education, Chhattisgarh-Member.(vii)[ Recruitment of the posts mentioned under sub-section (4) of Section 94 of the Chhattisgarh Municipalities Act, 1961, there shall be following district selection committees for direct appointment or promotion,- [Inserted by C.G. Notification No. 5916/7404/18/2004, dated 6.12.2004.](i)for the post of Sub-Engineer| 1. | District Collector or Additional Collector nominated by him | Chairman |
| 2. | Commissioner/Chief Municipal Officer posted in the districtheadquarter | Member-Secretary |
| 3. | Executive Engineer of Municipality posted in the districtheadquarter | Member |
| 4. | Dy. Director, Urban Administration or any officer nominated bythe Director | Member |
| 1. | District Collector or Additional Collector nominated by him | Chairman |
| 2. | Commissioner/Chief Municipal Officer posted in the districtheadquarter | Member-Secretary |
| 3. | An officer nominated by the District Collector (specialized inparticular subject) | Member |
| 4. | Dy. Director, Urban Administration or any officer nominated bythe Director | Member |