Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(2) in The Chhattisgarh Municipal Services (Scale of Pay and Allowances) Rules, 1967

(2)The Chairman of the District Selection Committee shall, as he deems necessary, have the power :-
(a)to call for such relevant service record of the individual concerned; and
(b)to consult specialists in case of technical posts.