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[Cites 0, Cited by 0] [Section 8(11)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(11)(b) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(b)The approved aggregate gain or loss to the Generating Company or Licensee on account of controllable factors and the amount of such gains or such losses that may be shared in accordance with Regulation 10