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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(2)(b) in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985

(b)entitled functionaries of the State Government specified in Clause (a) to Clause (g) of Rule 5 specifically requesting for such preparation at least twelve hours in advance.