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State of Rajasthan - Section

Section 7 in Jodhpur Development Authority Appellate Tribunal Rules, 2017

7. Registry of memorandum of appeal.

(1)After the scrutiny of memorandum of appeal under Rule 5 and amended under sub-rule (3) of Rule 6 if any. the officer appointed in this behalf by the Tribunal shall endorse thereon the date of presentation and shall register the appeal in register of appeals.
(2)Form of register shall be such as may be specified by the Tribunal.