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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1) in Jodhpur Development Authority Appellate Tribunal Rules, 2017

(1)After the scrutiny of memorandum of appeal under Rule 5 and amended under sub-rule (3) of Rule 6 if any. the officer appointed in this behalf by the Tribunal shall endorse thereon the date of presentation and shall register the appeal in register of appeals.