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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(2) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(2)Every ballot paper shall, before issue to an elector, be
(a)Stamped or shall be written on its back such of the details as may be specified by the "Election Authority". Name and number of the polling station Name of the Water Users' Association Name of the Mandal
(b)signed in full on its back by the Polling Officer.