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Bombay High Court

Ernst And Young Llp (Earlier Known As ... vs V.P.Sharma And 4 Ors on 26 July, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                        Board Sr.No.:-31

     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         ORDINARY ORIGINAL CIVIL JURISDICTION

   CONTEMPT PETITION(COMPANY PETN.) NO. 15 OF 2018
                        In
           COMPANY PETITION 454 OF 2016

     Dalmia Refractories Limited,(formerly Known ....PETITIONER
     As Shri Nataraj Ceramic And Chemical
     Industries Ltd.)
                  V/S
     M/s Vadraj Cement Ltd, Earlier Known As Abg
                                               ....RESPONDENT

Cement Ltd. And 9 Others WITH CONTEMPT PETITION(COMPANY PETN.) NO. 7 OF 2018 In COMPANY PETITION 745 OF 2015 Ernst And Young Llp (earlier Known As Ernst ....PETITIONER And Young Pvt. Ltd.) V/S V.p.sharma And 4 Ors ....RESPONDENT WITH CONTEMPT PETITION(COMPANY PETN.) LODGING NO. 4 OF 2017 In COMPANY PETITION 229 OF 2015 Masyc Projects Pvt. Ltd. ....PETITIONER V/S V. P. Sharma Managing Director Of Vadraj Cement Ltd (formerly Konwn As Abg Cement Page 1/2 ::: Uploaded on - 29/07/2024 ::: Downloaded on - 03/08/2024 15:08:30 ::: Ltd) WITH COMPANY APPLICATION LODGING NO. 309 OF 2019 In CONTEMPT PETITION(COMPANY PETN.) 15 OF 2018 Asesh Jyoti Dutta And Another ....PETITIONER V/S Vadraj Cement Ltd. And 9 Others ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE ABHAY AHUJA J DATE : 26th July, 2024 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 09/08/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( ASSOCIATE ) ....RESPONDENT Page 2/2 ::: Uploaded on - 29/07/2024 ::: Downloaded on - 03/08/2024 15:08:30 :::