Bombay High Court
Ernst And Young Llp (Earlier Known As ... vs V.P.Sharma And 4 Ors on 21 August, 2019
Author: K.R. Shriram
Bench: K.R. Shriram
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CONTEMPT PETITION(COMPANY PETN.) NO. 7 OF 2018
In
COMPANY PETITION 745 OF 2015
Ernst And Young Llp (earlier Known As Ernst ....Petitioner
And Young Pvt. Ltd.)
V/S
V.p.sharma And 4 Ors ....Respondent
WITH CONTEMPT PETITION(COMPANY PETN.) NO. 17 OF 2018 In COMPANY PETITION 863 OF 2015 Beumer Technology India Pvt Ltd ....Petitioner V/S Vadraj Cement Limited(formerly Known As ....Respondent Abg Cement Ltd) And 4 Ors WITH CONTEMPT PETITION(COMPANY PETN.) NO. 15 OF 2018 In COMPANY PETITION 454 OF 2016 Dalmia Refractories Limited,(formerly Known ....Petitioner As Shri Nataraj Ceramic And Chemical Industries Ltd.) V/S M/s Vadraj Cement Ltd, Earlier Known As Abg ....Respondent Cement Ltd. And 9 Others WITH Page 1/2 ::: Uploaded on - 21/08/2019 ::: Downloaded on - 22/08/2019 04:22:27 ::: CONTEMPT PETITION(COMPANY PETN.) LODGING NO. 4 OF 2017 In COMPANY PETITION 229 OF 2015 Masyc Projects Pvt. Ltd. ....Petitioner V/S V. P. Sharma Managing Director Of Vadraj ....Respondent Cement Ltd (formerly Konwn As Abg Cement Ltd) WITH COMPANY APPLICATION LODGING NO. 309 OF 2019 In CONTEMPT PETITION(COMPANY PETN.) 15 OF 2018 Asesh Jyoti Dutta And Another ....Petitioner V/S Vadraj Cement Ltd. And 9 Others ....Respondent Ms. Srushti More i/b M/s. Apex Law Partners for Respondent No. 9;
CORAM : K.R. SHRIRAM, J DATE : 21st August, 2019 P.C. :
Not called out.
Mr. V. P. Sharma, Mr. K. G. Toshniwal, Mr. Imtiaz Khan, Mr. Rishi Agarwal- Respondents/Noticees are present in court and marked their present.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 21/08/2019 ::: Downloaded on - 22/08/2019 04:22:27 :::