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Union of India - Section

Section 1 in Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010

1. Short title, commencement and application.

(1)These regulations may be called the Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010.
(2)These shall come into force from the date of amalgamation of Haryana Gramin Bank and Gurgaon Gramin Bank into new entity viz. Sarva Haryana Gramin Bank i.e. 29.11.2013.
(3)These shall apply to every officer and employee of the Bank:Provided that these shall not apply, except as otherwise provided in these regulations or to such extent as may be specifically or generally specified by the Board to, -
(a)a person employed temporarily on daily wages or to such person engaged on contract;
(b)a person on deputation from Sponsor Bank, the Central Government, the State Government or any other organization.