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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010

(2)These shall come into force from the date of amalgamation of Haryana Gramin Bank and Gurgaon Gramin Bank into new entity viz. Sarva Haryana Gramin Bank i.e. 29.11.2013.