Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Union of India - Subsection Section 10(1) in Homoeopathy (Post Graduate Degree Course) M.D. (Hom.) Regulations, 1989 (1)Period of Training: The period of training for M.D. shall be 3 years after full registration including one year of house job [***] [Omitted vide H(PGDC) Amendments Regulations, 2001.].
