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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(j) in The Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983

(j)'Divisional Commandant' means the Divisional Commandant of Punjab Home Guards of Jalandhar, Ferozepur or Patiala Division ;