(1)To ensure observance and adherence to the Programme Code and the Advertising Code by the broadcaster and to address the grievance or complaint, if any, relating thereto, there shall be a three-level structure as under:(i)Level I - A self-regulation by broadcasters;(ii)Level II - Self-regulation by the self-regulating bodies of the broadcasters; and(iii)Level III - Oversight mechanism by the Central Government.
