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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1) in Cable Television Networks Rules, 1994

(1)To ensure observance and adherence to the Programme Code and the Advertising Code by the broadcaster and to address the grievance or complaint, if any, relating thereto, there shall be a three-level structure as under:
(i)Level I - A self-regulation by broadcasters;
(ii)Level II - Self-regulation by the self-regulating bodies of the broadcasters; and
(iii)Level III - Oversight mechanism by the Central Government.