Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(20) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961 (20)[* * * *] [Clause (20) was deleted by Maharashtra 2 of 1975, Section 2(b).]
