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[Cites 1, Cited by 24]

Bombay High Court

The Brihan Mumbai, Mahanagarpalika vs Mr. Indravadhan Purohit And Anr on 15 October, 2019

Author: K.K. Tated

Bench: K.K. Tated

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                 FIRST APPEAL NO. 1059 OF 2019

 Parwan Constructions Private Limited                   ....Appellant
             V/S
 Shri. Ravindra Kumar Chopra And Anr.                ....Respondent

WITH FIRST APPEAL NO. 1084 OF 2019 Parwan Constructions Private Limited ....Appellant V/S Indravadan Purohit And Anr ....Respondent WITH FIRST APPEAL NO. 1089 OF 2019 Parwan Constructions Pvt Ltd. ....Appellant V/S M/s. Giriraj Holdings And Estate Developers Pvt ....Respondent Ltd.

WITH FIRST APPEAL NO. 1082 OF 2019 Parwan Constructions Pvt Ltd. ....Appellant V/S Indravadan Purothit And Other ....Respondent WITH FIRST APPEAL NO. 1081 OF 2019 Parwan Constructions Private Limited ....Appellant Page 1/4 ::: Uploaded on - 16/10/2019 ::: Downloaded on - 17/10/2019 20:35:16 ::: V/S Mr. Ranjitsingh Linga And Ors. ....Respondent WITH FIRST APPEAL NO. 1083 OF 2019 Parwan Constructions Private Limited ....Appellant V/S Shri. Ashok Bagai And Anr. ....Respondent WITH FIRST APPEAL NO. 1359 OF 2019 Parwan Constructions Private Limited ....Appellant V/S M/s. Glorimax Pvt.ltd. And Anr. ....Respondent WITH FIRST APPEAL NO. 1361 OF 2019 Parwan Constructions Private Limited ....Appellant V/S Shri. Sushil Joshi And Anr. ....Respondent WITH FIRST APPEAL NO. 1362 OF 2019 Parwan Constructions Private Limited ....Appellant V/S Mr. Ranjitsingh Linga And Ors. ....Respondent WITH FIRST APPEAL NO. 1360 OF 2019 Parwan Constructions Private Limited ....Appellant Page 2/4 ::: Uploaded on - 16/10/2019 ::: Downloaded on - 17/10/2019 20:35:16 ::: V/S Mr. Rakesh Shah And Ors. ....Respondent WITH FIRST APPEAL NO. 1363 OF 2019 Parwan Constructions Private Limited ....Appellant V/S Indravadan Purohit And Anr ....Respondent WITH FIRST APPEAL NO. 1364 OF 2019 Parwan Constructions Private Limited ....Appellant V/S Indravadan Purohit And Anr ....Respondent WITH FIRST APPEAL STAMP NO. 25021 OF 2019 The Brihan Mumbai, Mahanagarpalika ....Appellant V/S Mr. Indravadhan Purohit And Anr. ....Respondent WITH FIRST APPEAL STAMP NO. 25028 OF 2019 The Brihan Mumbai, Mahanagarpalika ....Appellant V/S Mr. Indravadhan Purohit And Anr. ....Respondent WITH FIRST APPEAL STAMP NO. 25025 OF 2019 The Brihan Mumbai, Mahanagarpalika ....Appellant Page 3/4 ::: Uploaded on - 16/10/2019 ::: Downloaded on - 17/10/2019 20:35:16 ::: V/S Mr. Indravadhan Purohit And Anr. ....Respondent Mr.Sameer Ramesh Bhalekar For Appellant Adv. Ram U. Singh For Res.no. 1 Ms.Sheetal Mane for MCGM CORAM : K.K. TATED, J DATE : 15th October, 2019 P.C. :

By consent Stand Over to 14/11/2019 ( FOR REGISTRAR JUDICIAL - I ) Page 4/4 ::: Uploaded on - 16/10/2019 ::: Downloaded on - 17/10/2019 20:35:16 :::