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[Cites 5, Cited by 51]

Bombay High Court

Parwan Constructions Pvt. Ltd vs Indravadan Purohit And Anr on 28 August, 2019

Author: R. I. Chagla

Bench: R. I. Chagla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                        SUITS NO. 2421 OF 1996

 Purohit General Stores                                   ....Plaintiff
             V/S
 Muktaben Vallalbhdas Sanghavi And Ors.                ....Defendant

                                WITH
                        SUITS NO. 2422 OF 1996

 New Golden Transport Co.                                 ....Plaintiff
           V/S
 Muktaben Vallabhdas Sanghavi And Ors                  ....Defendant

                        WITH
       NOTICE OF MOTION (SUITS) NO. 169 OF 2012
                          In
                  SUITS 2676 OF 2010

 Parwan Constructions Pvt. Ltd.                         ....Petitioner
             V/S
 A-1 Profile And Anr                                 ....Respondent

WITH NOTICE OF MOTION (SUITS) NO. 3007 OF 2010 In SUITS 2676 OF 2010 Parwan Constructions Pvt. Ltd. ....Petitioner V/S A-1 Profile And Anr ....Respondent WITH Page 1/9 ::: Uploaded on - 28/08/2019 ::: Downloaded on - 29/08/2019 04:35:26 ::: NOTICE OF MOTION (SUITS) NO. 170 OF 2012 In SUITS 2678 OF 2010 Parwan Constructions Pvt. Ltd. ....Petitioner V/S Ranjitsingh Linga And 2 Ors. ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 168 OF 2012 In SUITS 2674 OF 2010 Parwan Constructions Pvt. Ltd. ....Petitioner V/S Indravadan Purohit And Anr ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 171 OF 2012 In SUITS 2717 OF 2010 Parwan Constructions Pvt. Ltd. ....Petitioner V/S Giriraj Holdings And Estate Developers Pvt. Ltd. ....Respondent And Anr WITH NOTICE OF MOTION (SUITS) NO. 172 OF 2012 In SUITS 2679 OF 2010 Parwan Constructions Pvt. Ltd. ....Petitioner V/S Ranjitsingh Linga And 3 Ors. ....Respondent Page 2/9 ::: Uploaded on - 28/08/2019 ::: Downloaded on - 29/08/2019 04:35:26 ::: WITH NOTICE OF MOTION (SUITS) NO. 3006 OF 2010 In SUITS 2679 OF 2010 Parwan Constructions Pvt. Ltd. ....Petitioner V/S Ranjitsingh Linga And 3 Ors. ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 174 OF 2012 In SUITS 2750 OF 2010 Parwan Construction Pvt. Ltd. ....Petitioner V/S Purohit Ceneral Store And Anr ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 3146 OF 2010 In SUITS 2750 OF 2010 Parwan Construction Pvt. Ltd. ....Petitioner V/S Purohit Ceneral Store And Anr ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 173 OF 2012 In SUITS 3064 OF 2010 Parwan Constructions Pvt. Ltd. ....Petitioner V/S Indravadan Purohit And 2 Ors. ....Respondent Page 3/9 ::: Uploaded on - 28/08/2019 ::: Downloaded on - 29/08/2019 04:35:26 ::: WITH NOTICE OF MOTION (SUITS) NO. 3004 OF 2010 In SUITS 2717 OF 2010 Parwan Constructions Pvt. Ltd. ....Petitioner V/S Giriraj Holdings And Estate Developers Pvt. Ltd. ....Respondent And Anr WITH NOTICE OF MOTION (SUITS) NO. 3005 OF 2010 In SUITS 2674 OF 2010 Parwan Constructions Pvt. Ltd. ....Petitioner V/S Indravadan Purohit And Anr ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 3008 OF 2010 In SUITS 2678 OF 2010 Parwan Constructions Pvt. Ltd. ....Petitioner V/S Ranjitsingh Linga And 2 Ors. ....Respondent WITH SUITS NO. 2678 OF 2010 Parwan Constructions Pvt. Ltd. ....Plaintiff V/S Ranjitsingh Linga And 2 Ors. ....Defendant Page 4/9 ::: Uploaded on - 28/08/2019 ::: Downloaded on - 29/08/2019 04:35:26 ::: WITH NOTICE OF MOTION (SUITS) NO. 173 OF 2014 In SUITS 2678 OF 2010 Parwan Constructions Pvt. Ltd. ....Petitioner V/S Ranjitsingh Linga And 2 Ors. ....Respondent WITH SUITS NO. 2676 OF 2010 Parwan Constructions Pvt. Ltd. ....Plaintiff V/S A-1 Profile And Anr ....Defendant WITH SUITS NO. 2679 OF 2010 Parwan Constructions Pvt. Ltd. ....Plaintiff V/S Ranjitsingh Linga And 3 Ors. ....Defendant WITH SUITS NO. 2717 OF 2010 Parwan Constructions Pvt. Ltd. ....Plaintiff V/S Giriraj Holdings And Estate Developers Pvt. Ltd. ....Defendant And Anr WITH SUITS NO. 2750 OF 2010 Parwan Construction Pvt. Ltd. ....Plaintiff Page 5/9 ::: Uploaded on - 28/08/2019 ::: Downloaded on - 29/08/2019 04:35:26 ::: V/S Purohit Ceneral Store And Anr ....Defendant WITH SUITS NO. 3064 OF 2010 Parwan Constructions Pvt. Ltd. ....Plaintiff V/S Indravadan Purohit And 2 Ors. ....Defendant WITH SUITS NO. 2467 OF 1996 Niru S.shah And Ors. ....Plaintiff V/S Muktaben V.sanghavi And Ors. ....Defendant WITH SUITS NO. 3327 OF 1996 Glorimex Pvt.ltd. ....Plaintiff V/S Smt. M.v.sanghavi And Ors. ....Defendant WITH NOTICE OF MOTION (SUITS) NO. 1150 OF 2012 In SUITS 2674 OF 2010 Parwan Constructions Pvt. Ltd. ....Petitioner V/S Indravadan Purohit And Anr ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1153 OF 2012 Page 6/9 ::: Uploaded on - 28/08/2019 ::: Downloaded on - 29/08/2019 04:35:26 ::: In SUITS 2676 OF 2010 Parwan Constructions Pvt. Ltd. ....Petitioner V/S A-1 Profile And Anr ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1156 OF 2012 In SUITS 2679 OF 2010 Parwan Constructions Pvt. Ltd. ....Petitioner V/S Ranjitsingh Linga And 3 Ors. ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1154 OF 2012 In SUITS 2717 OF 2010 Parwan Constructions Pvt. Ltd. ....Petitioner V/S Giriraj Holdings And Estate Developers Pvt. Ltd. ....Respondent And Anr WITH NOTICE OF MOTION (SUITS) NO. 1152 OF 2012 In SUITS 2750 OF 2010 Parwan Constructions Pvt. Ltd ....Petitioner V/S Purohit General Store And Anr ....Respondent Page 7/9 ::: Uploaded on - 28/08/2019 ::: Downloaded on - 29/08/2019 04:35:26 ::: WITH NOTICE OF MOTION (SUITS) NO. 73 OF 2010 In CHAMBER SUMMONS 1865 OF 2009 Naresh Ashanand Thapar ....Petitioner V/S M/s. Aqsa Travels & Tours Pvt. Ltd. & Anr. ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1155 OF 2012 In SUITS 3064 OF 2010 Parwan Constructions Pvt. Ltd. ....Petitioner V/S Indravadan Purohit And 2 Ors. ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1151 OF 2012 In SUITS 2678 OF 2010 Parwan Constructions Pvt. Ltd. ....Petitioner V/S Ranjitsingh Linga And 2 Ors. ....Respondent Mr. P. K. Dhakephalkar Sr. Adv. a/w Mr.Sameer Bhalekar for Plaintiff in SuitNo. 3064/10,2750/10,2717/2010,2679/10,2678/10,2676/10,2674/10, Def No. 5 in Suit No. 3327/96. Def. No.4 in Suit No.2647/96,2422/1996,2421/1996.

CORAM : R. I. CHAGLA, J Page 8/9 ::: Uploaded on - 28/08/2019 ::: Downloaded on - 29/08/2019 04:35:26 ::: DATE : 28th August, 2019 P.C. :

Stand over to 18/09/2019 ( ASSOCIATE ) Page 9/9 ::: Uploaded on - 28/08/2019 ::: Downloaded on - 29/08/2019 04:35:26 :::