Kerala High Court
Gourishankar.D.S vs The State Of Kerala on 25 February, 2026
1
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.38556 OF 2023
PETITIONERS:
1 GOVIND KRISHNAN, AGED 20 YEARS,
S/O.KRISHNAKUMAR.K, 1ST YEAR MBBS STUDENT,
BELIEVERS CHURCH MEDICAL COLLEGE, ST. THOMAS NAGAR,
KUTTAPPUZHA THIRUVALLA, PATHANAMTHITTA DISTRICT - 689 103.
(RESIDING AT GOVINDAM, UDAYA NAGAR, PAZHAVEEDU, ALAPPUZHA),
PIN - 688009.
2 MEGHNA SATHEESH, AGED 19 YEARS,
D/O.SATHEESH KUMAR.K. 1ST YEAR MBBS STUDENT,
SREE UTHRADAM THIRUNAL ACADEMY OF MEDICAL SCIENCES,
VENCODE, VATTAPPARA, THIRUVANANTHAPURAM DISTRICT - 695 028.
(RESIDING AT SNEHALAYAM, PAZHAVEEDU, ALAPPUZHA),
PIN - 688009.
BY ADVS.
SHRI.V.A.MUHAMMED
SRI.V.RAJASEKHARAN NAIR
RESPONDENTS:
1 THE STATE OF KERALA, REPRESENTED BY ADDITIONAL
CHIEF SECRETARY, DEPARTMENT OF HEALTH & FAMILY WELFARE,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE ADMISSION AND FEE REGULATORY COMMITTEE FOR MEDICAL
EDUCATION IN KERALA, REPRESENTED BY ITS CHAIRMAN,
TC 15/1553-4, PRASANTHI BUILDINGS, M.P APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014.
3 THE DIRECTOR OF MEDICAL EDUCATION,
MEDICAL COLLEGE P.O, KUMARAPURAM RD, CHALAKKUZHI,
THIRUVANANTHAPURAM, PIN - 695011.
4 THE KERALA UNIVERSITY OF HEALTH SCIENCES,
REPRESENTED BY ITS REGISTRAR, MEDICAL COLLEGE CAMPUS,
THRISSUR, PIN - 680596.
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W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
5 THE PRINCIPAL, BELIEVERS CHURCH MEDICAL COLLEGE,
ST. THOMAS NAGAR, KUTTAPPUZHA THIRUVALLA,
PATHANAMTHITTA DISTRICT, PIN - 689103.
6 THE MANAGER, BELIEVERS CHURCH MEDICAL COLLEGE,
ST. THOMAS NAGAR, KUTTAPPUZHA, THIRUVALLA,
PATHANAMTHITTA DISTRICT, PIN - 689103.
7 THE PRINCIPAL, SREE UTHRADAM THIRUNAL ACADEMY OF MEDICAL
SCIENCES, VENCODE P.O, VATTAPPARA THIRUVANANTHAPURAM
DISTRICT, PIN - 695028
8 THE TRUSTEE/MANAGER, SREE UTHRADAM THIRUNAL ACADEMY OF
MEDICAL SCIENCES, VENCODE P.O, VATTAPPARA,
THIRUVANANTHAPURAM DISTRICT, PIN - 695028.
BY ADVS.
SHRI.S.GANESH, SC, KERALA UNIVERSITY OF HEALTH SCIENCES
SRI.E.M.MURUGAN
SHRI.P.R.PRATEESH
SHRI.P.RAKESH (VAIKOM)
SMT.K.R.LEKSHMI
SHRI.P.SREEKUMAR (SR.)
SRI.P.G.PRAMOD, SENIOR G.P.
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).30073/2025, 30446/2025 AND CONNECTED CASES, THE COURT ON
25.02.2026 DELIVERED THE FOLLOWING:
3
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.30073 OF 2025
PETITIONERS:
1 NEHLA ANAS, AGED 19 YEARS,
D/O. ANAS SAID MUHAMMED, MANALUMPARA HOUSE,
AROOR P.O., CHERTHALA, ALAPPUZHA, PIN - 688534.
2 RANIA PANANGADAN, AGED 19 YEARS,
D/O.SAIDALAVI PANANGADAN, MALABAR HOUSE, VADAKKUMURI, IRUMBUZHI
P.O., ANAKKAYAM, MALAPPURAM, PIN - 676509.
3 ANDRIA STEPHEN, AGED 20 YEARS,
D/O. STEPHEN, MANICKATHAN, KURICHILAKKOD,
KODANAD P.O., ERNAKULAM, PIN - 683544.
BY ADVS.
SHRI.B.PRAMOD
SHRI.ATHUL M.V.
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY,
HEALTH & FAMILY WELFARE DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY COMMITTEE
FOR MEDICAL EDUCATION IN KERALA,
T.C. 15/1553-4, PRASANTHI BUILDINGS, M.P.APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM REPRESENTED BY ITS MEMBER
SECRETARY, PIN - 695014.
3 KMCT MEDICAL COLLEGE, MANSSERY P.O.,
MUKKAM, KOZHIKKODE REPRESENTED BY ITS PRINCIPAL,
PIN-673602.
BY ADVS.
SRI.P.M.SANEER
SHRI.TONY GEORGE KANNANTHANAM
SHRI.KURIAN GEORGE KANNANTHANAM
SHRI.GISON ALIYAS
SHRI.AJITH GEORGE KOOLA
SRI.P.G.PRAMOD, SENIOR G.P.
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG WITH
WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026 DELIVERED THE
FOLLOWING:
4
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.30446 OF 2025
PETITIONERS:
1 RASHA AFNAN M.V., AGED 26 YEARS,
C/O. SENIN RASHI K.K., KANNAM THODIYIL,
THALAKOLATHUR P.O., KOZHIKODE DISTRICT,
PIN - 673317.
2 SANHA SHEMSUDEEN, AGED 21 YEARS,
D/O.SHEMSUDEEN, VELUTHEDATH PARAMBIL,
KOKKUR P.O, MALAPPURAM DISTRICT, PIN - 679591.
BY ADVS.
SHRI.LATHEEF P.K.
SHRI.FAHAD HUSSAIN
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL
CHIEF SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA T.C. 15/1553-4
PRASANTHI BUILDINGS, M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM. REPRESENTED BY ITS MEMBER SECRETARY,
PIN - 695014.
3 MALABAR MEDICAL COLLEGE HOSPITAL & RESEARCH CENTRE
ULLIYERI, MODAKKALLUR, KERALA, REPRESENTED BY ITS
PRINCIPAL, PIN - 673323.
BY ADVS.
SRI.S.VINOD BHAT
SHRI.N.MANOJ KUMAR, STATE ATTORNEY
SRI.P.G.PRAMOD, SENIOR G.P.
KUM.ANAGHA LAKSHMY RAMAN
SMT.V.NAMITHA
SMT.GITANJALI SADAN PILLAI
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
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W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.30528 OF 2025
PETITIONER:
SRADHA, AGED 20 YEARS,
D/O. PRADEEP, EZHUTHUPURAKKAL HOUSE, VTC,
ERANELLUR P.O., THRISSUR, PIN - 680501.
BY ADVS.
SHRI.B.PRAMOD
SHRI.ATHUL M.V.
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL
CHIEF SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY
COMMITTEE FOR MEDICAL EDUCATION IN KERALA,
T.C. 15/1553-4, PRASANTHI BUILDINGS, M.P. APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, REPRESENTED BY ITS
MEMBER SECRETARY, PIN - 695014.
3 SREE GOKULAM MEDICAL COLLEGE AND RESEARCH FOUNDATION
AALAMTHARA, BOOTHAMADAKKI ROAD, VENJARAMMOODU NELLANAD,
THIRUVANANTHAPURAM, REPRESENTED BY ITS PRINCIPAL,
PIN - 695607.
BY ADVS.
SMT.MARY BENJAMIN, STANDING COUNSEL
SHRI.TONY GEORGE KANNANTHANAM
SHRI.N.MANOJ KUMAR, STATE ATTORNEY
SRI.P.G.PRAMOD, SENIOR G.P.
SHRI.AJITH GEORGE KOOLA
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
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W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.30536 OF 2025
PETITIONERS:
1 SAYANA, AGED 22 YEARS,
D/O. SHAIRATSHA P., POTTAMMAL HOUSE,
MANNIYAMPERUMBALAM, P.O. KUDALLUR, ANAKKARA,
PALAKKAD, PIN - 679554.
2 ALEENA MARY JACOB, AGED 23 YEARS,
D/O.JACOB JAYAN BENEDICT, THANKACHY VEEDU,
VALLATHURA, VALLAKADAVU P.O., THIRUVANANTHAPURAM,
PIN - 695008.
3 NISHAN SHAFEEQUE P., AGED 21 YEARS,
S/O. SHEFEEQUE., PAYINGARA, KURUDIMUKKU, KARAYAD,
ARIKKUKAM , P.O., KARAYAD, KOZHIKODE, PIN - 673524.
4 SHAHMA THASNEEM, AGED 22 YEARS,
D/O. ZEENATH, KADAMKULATHIL, KIZHIKKARA,
OTHALUR, ALANKODE VILLAGE, NANNAMUKKU P.O.,
OTHALUR WEST, MALAPPURAM, PIN - 679591.
5 NADA SHUKOOR, AGED 21 YEARS,
C/O. ABDUL SHUKOOR, PALATTUTHODI HOUSE, GEETTUMPADI,
KUMARANALLUR P.O., KOZHIKODE, PIN - 673602
.
6 FATHIMA NUHA, AGED 20 YEARS,
D/O. NASEEM AMBRA, AMBRA HOUSE, NELLIYULLA POYIL,
OMASSERY P.O., KOZHIKODE, PIN - 673582.
7 FAHL ABDUL SALAM, AGED 20 YEARS,
S/O. DR. SIYAD K.A. KATTAKATH MULANGATT,
PUTHUMANAPARAMBU, SANTHIPURAM, THRISSUR,
PIN - 680668.
BY ADVS.
SHRI.B.PRAMOD
SHRI.ATHUL M.V.
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W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL
CHIEF SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY COMMITTEE
FOR MEDICAL EDUCATION IN KERALA,
T.C. 15/1553-4, PRASANTHI BUILDINGS,
M.P. APPAN ROAD, VAZHUTHACAUD, THIRUVANANTHAPURAM
REPRESENTED BY ITS MEMBER SECRETARY, PIN - 695014.
3 KMCT MEDICAL COLLEGE, MANSSERY P.O., MUKKAM,
KOZHIKKODE REPRESENTED BY ITS PRINCIPAL, PIN - 673602.
BY ADVS.
SHRI.N.MANOJ KUMAR, STATE ATTORNEY
SRI.P.G.PRAMOD, SENIOR G.P.
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
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W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.30943 OF 2025
PETITIONER:
ABHISHEK SHOJI, AGED 24 YEARS,
S/O. SHOJI ANTONY, BOB MA BHAVAN,
PALLITHURA P.O., KAZHAKKOOTTAM, MENAMKULAM,
THIRUVANANTHAPURAM, PIN - 695586.
BY ADVS.
SHRI.B.PRAMOD
SHRI.ATHUL M.V.
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL
CHIEF SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY
COMMITTEE FOR MEDICAL EDUCATION IN KERALA
T.C. 15/1553-4, PRASANTHI BUILDINGS, M.P. APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM REPRESENTED BY
ITS MEMBER SECRETARY, PIN - 695014.
3 SREE UTHRADOM THIRUNAL ACADEMY OF MEDICAL SCIENCES
VENCOD P.O, VATTAPPARA, THIRUVANANTHAPURAM,
REPRESENTED BY ITS PRINCIPAL, PIN - 695028.
BY ADVS.
SRI.P.G.PRAMOD, SENIOR GOVERNMENT PLEADER
SRI.ROSHEN.D.ALEXANDER
SHRI.N.MANOJ KUMAR, STATE ATTORNEY
SMT.TINA ALEX THOMAS
SHRI.HARIMOHAN
SMT.KOCHURANI JAMES
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
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W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO. 30948 OF 2025
PETITIONERS:
1 AMARDHEEP O, AGED 21 YEARS,
S/O. RAJIKUMAR, OMPEDATHIL HOUSE,
KERALADHEESWARAPURAM, MALAPPURAM DISTRICT,
PIN - 676307.
2 DIYA FATHIMA K N., AGED 22 YEARS,
D/O. K S NIZAM, KALEECKAL HOUSE, KAYAMKULAM P.O.,
ALAPPUZHA DISTRICT, PIN - 690502.
3 ALEENA SAJU M., AGED 22 YEARS,
D/O. SAJU JOS, MUNDACHERY, FLAT-104,
PANAMPILLY NAGAR, ERNAKULAM DISTRICT, PIN - 682036.
BY ADVS.
SHRI.LATHEEF P.K.
SHRI.FAHAD HUSSAIN
RESPONDENTS:
1 STATE OF KERALA , REPRESENTED BY THE ADDITIONAL
CHIEF SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY
COMMITTEE FOR MEDICAL EDUCATION IN KERALA T.C. 15/1553-4
PRASANTHI BUILDINGS, M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM, REPRESENTED BY ITS MEMBER SECRETARY,
PIN - 695014.
3 PK DAS INSTITUTE OF MEDICAL SCIENCES - HOSPITAL AND
MEDICAL COLLEGE, VANIAMKULAM P.O., OTTAPPALAM,
PALAKKAD DISTRICT, REPRESENTED BY ITS PRINCIPAL, PIN - 679522.
BY ADVS.
SRI.GEORGE JACOB (JOSE)
SRI.ROSHAN JACOB MUNDACKAL
SRI.P.G.PRAMOD, SENIOR GOVERNMENT PLEADER
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG WITH
WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026 DELIVERED THE
FOLLOWING:
10
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.32002 OF 2025
PETITIONERS:
1 ELIZABETH THOMAS, AGED 26 YEARS,
D/O. THOMAS JOHN, PUTHENKALAM HOUSE,
23 PUMP HOUSE ROAD, KURISUMMOODU P.O,
CHANGANASSERY, KOTTAYAM DISTRICT, PIN - 686104.
2 FEMIN FRANCIS, AGED 27 YEARS,
D/O. FRANCIS PAULOSE, PORUTHUKARAN (H),
P.O, ALAGAPPANAGAR, VENDORE, THRISSUR,
PIN - 680302.
3 GAYATHRI S., AGED 26 YEARS,
D/O. DR.S.SREEKUMAR, SREERAGAM, VELAPPAYA ROAD,
MEDICAL COLLEGE P.O, THRISSUR, PIN - 680596.
4 GLARE GEORGE, AGED 26 YEARS,
D/O.GEORGE THOMAS, YUVAJANA SAMAJ ROAD,
KADAVANTHARA, ERNAKULAM, PIN - 682020.
5 LINEL VARGHESE, AGED 27 YEARS,
S/O. AO. VARGHESE, RESIDING AT AMBOOKEN HOUSE,
MALAPALLIPURAM, TRISSUR DISTRICT,
PIN - 680732.
6 LIZ ALEX, AGED 27 YEARS,
D/O ALEX P. CYRIAC, PERMALIL HOUSE,
THALAYOLAPARAMBU P.O., KOTTAYAM DISTRICT,
PIN - 686606.
7 NAAZNI P.K., AGED 26 YEARS,
D/O. DR.SARAFUDEEN P K, KARLATH,
FIRE STATION ROAD, PERINTHALMANNA, PIN - 679322.
8 NIKITHA KENNY, AGED 25 YEARS,
D/O. KENNY PAPPU, 184-HILL GARDENS,
KUTTANELLUR, THRISSUR, PIN - 680014.
9 SHALU SARA MATHEW, AGED 26 YEARS,
D/O. BIJU KOLAKOTTU JOHN, KAIPPALLIL KOLAKOTTU,
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W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
KOTTATHOOR P.O., AYROOR, PATHANAMTHITTA,
PIN - 689614.
BY ADVS.
SMT.BHANU THILAK
SHRI.S.R.PRASANTH
SHRI.VISHNU.R
SMT.POOJA N.S.
SMT.AISWARYA KRISHNAN
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETARY
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001.
2 ADMISSION AND FEE REGULATORY COMMITTEE FOR PROFESSIONAL
COLLEGES, HEAD OFFICE: T C 15/1553-4, PRASANTHI BUILDINGS,
M P APPAN ROAD, VAZHUTHACAUD, THIRUVANTHAPURAM, PIN -
695014.
3 JUBILEE MISSION MEDICAL COLLEGE AND RESEARCH INSTITUTE
REPRESENTED BY ITS PRINCIPAL P.B 737, FATHIMA NAGAR,
MAHATMA NAGAR, NELLIKUNNU, THRISSUR, KERALA,
PIN - 680005.
BY ADVS.
SHRI.TONY GEORGE KANNANTHANAM
SHRI.N.MANOJ KUMAR, STATE ATTORNEY
SRI.P.G.PRAMOD, SENIOR G.P.
SRI.THOMAS GEORGE
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
12
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.32069 OF 2025
PETITIONERS:
1 AMALU TREASA PRINCE, AGED 26 YEARS,
D./O. PRINCE THOMAS KURUPPEN PARAMBIL HOUSE,
PERUNNAI EAST P.O, CHANGANACHERRY, PIN - 686102.
2 ANJU GEORGE, AGED 26 YEARS,
2.D/O. SAJI GEORGE, ARACKAPARAMBIL HOUSE,
PLASSANAL P.O, 6TH MILE, KOTTAYAM, PIN - 686579.
3 ANTONY VARGHESE, AGED 27 YEARS,
S/O.VARGHESE C J, 6 GH,WEST GATE APARTMENTS,
GURUVAYOOR ROAD, PUNKUNNAM, THRISSUR-, PIN - 680002.
4 ANU SUSAN PHILIP, AGED 27 YEARS,
D/O PHILIP MATHEW KALAMANNIL, KALATHODE,
PULIPARAMBU JUNCTION, THRISSUR, PIN - 680655.
5 ATHIRA S MENON, AGED 27 YEARS,
D/O.SUDHEER MENON, MARIATH ANUGRAHA, KRA 30,
POOSARIPADY, KIZHEKEPRAM, NORTH PARAVUR,
ERNAKULAM, PIN - 683513.
6 ELSA LIYA JOS, AGED 27 YEARS,
D/O.JOSEPH KOMARAMCHATH DAVID, KOMARAMCHATH HOUSE,
AZAD ROAD, KALOOR, ERNAKULAM, PIN - 682017.
7 LIYA ROY, AGED 25 YEARS,
D/O. ROY K CHACKO, KULANGATTIL HOUSE,
KADACKANAD P.O, KOLENCHERY, ERNAKULAM,
PIN - 682311.
8 STEFANY JOSHY, AGED 25 YEARS,
D/O. JOSEPH JOSHY, KACHAPPILLY HOUSE,
MOOLAMKUZHI, KOCHI, ERNAKULAM, PIN - 682002.
9 SUSMI SHINE SAJU, AGED 27 YEARS,
D/O. SAJU JANET SAMUEL, SKERRY DALE,
CC NO.36/2152, SHENOY ROAD, KALOOR P.O.,
ERNAKULAM, PIN - 682017
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10 GAYATHRI NAIR.S, AGED 25 YEARS,
D/O.V.S SIVAKUMAR, TC 9/2376,C-17,
SREE RANGAM LANE, SASTHAMANGALAM P.O,
THIRUVANANTHAPURAM, PIN - 695010.
BY ADVS.
SMT.BHANU THILAK
SHRI.S.R.PRASANTH
SHRI.VISHNU.R
SMT.AISWARYA KRISHNAN
SMT.POOJA N.S.
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY PRINCIPAL
SECRETARY HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001.
2 ADMISSION AND FEE REGULATORY COMMITTEE FOR PROFESSIONAL
COLLEGES, HEAD OFFICE: T C 15/1553-4, PRASANTHI BUILDINGS,
M P APPAN ROAD, VAZHUTHACAUD, THIRUVANTHAPURAM, PIN -
695014.
3 AMALA INSTITUTE OF MEDICAL SCIENCES,
REPRESENTED BY ITS PRINCIPAL SH69, AMALANAGAR,
THRISSUR, KERALA, PIN - 680555.
BY ADVS.
SHRI.TONY GEORGE KANNANTHANAM
SRI.THOMAS GEORGE
SHRI.EBEE ANTONY
SHRI.AJITH GEORGE KOOLA
SRI.P.G.PRAMOD, SENIOR GP
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
14
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.32123 OF 2025
PETITIONERS:
1 ANFA BOSE, AGED 25 YEARS,
D/O.ANIL BOSE, VAZHETH, ANAKKAL P.O.,
KANJIRAPALLY, KOTTAYAM DISTRICT, PIN - 686508.
2 ANNA MATHEW, AGED 25 YEARS,
D/O. MATHEW GEORGE, DR. P.J.THOMAS,
PANJIKARAN HOUSE, NARAKKAL P.O, ERNAKULAM,
PIN - 682505.
3 ASHA CHINNU SABU, AGED 26 YEARS,
D/O. SABU JOSE, MANTHOTTAM, CHEPPARA POST,
KOTTARAKARA, KOLLAM, PIN - 691520.
4 C. I. JOHNEY ANTONY, AGED 27 YEARS,
S/O. C. J.ITTOOP, ST. JAMES HOSPITAL QUARTERS,
CHALAKUDY, THRISSUR, PIN - 680307.
5 ELAINE JOHNSON, AGED 25 YEARS,
D/O. JOHNSON THOMAS, THAKADIPURAM HOUSE,
KARUKACHAL P.O, KOTTAYAM, PIN - 686540.
6 K.KRISHNA CHANDRAN, AGED 27 YEARS,
S/O.S. KRISHNA KUMAR, KOCHU TUNDIL HOUSE,
KIDANGAYAM NADUVIL, SOORANADU SOUTH,
PATHARAM P.O, KOLLAM DISTRICT, PIN - 690522.
7 MILAN G. ROY, AGED 26 YEARS,
S/O. ROY GEORGE, PAMPACKAL, VAYALATHALA,
PATHANAMTHITTA, PIN - 689672.
8 MIRIAM CHERIAN, AGED 25 YEARS,
D/O.DR.CHERIAN THOMAS, 15 ARRA PADINJATTIDATHU, AVITTOM
ROAD, MEDICAL COLLEGE P.O, TRIVANDRUM, PIN - 695011.
9 RIDHIMA T. JILSU, AGED 27 YEARS,
D/O. JILSU THASTHNAH, THASHNATH (H),
K.P.PURAM, CHENTRAPPINNI, THRISSUR DISTRICT,
PIN - 680587.
15
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
10 LIZ SHARNETTE, AGED 26 YEARS,
D/O. ANDREWS FERDINAND, KURISHINKAL HOUSE,
PALLITHODE P.O, CHERTHALA, ALAPPUZHA, PIN - 688540.
BY ADVS.
SMT.BHANU THILAK
SHRI.S.R.PRASANTH
SHRI.VISHNU.R
SMT.POOJA N.S.
SMT.AISWARYA KRISHNAN
SHRI.THAREEQ ANVER
SRI.T.KRISHNANUNNI (SR.)
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETARY
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001.
2 ADMISSION AND FEE REGULATORY COMMITTEE FOR PROFESSIONAL
COLLEGES, REPRESENTED BY ITS CHAIRMAN T C 15/1553-4,
PRASANTHI BUILDINGS, M P APPAN ROAD, VAZHUTHACAUD,
THIRUVANTHAPURAM, PIN - 695014.
3 PUSHAGIRI MEDICAL COLLEGE
REPRESENTED BY THE PRINCIPAL , MC RD, THIRUVALLA,
PATHANAMTHITTA, KERALA, PIN - 689101
BY ADVS.
SHRI.TONY GEORGE KANNANTHANAM
SHRI.N.MANOJ KUMAR, STATE ATTORNEY
SRI.P.G.PRAMOD, SENIOR G.P.
SRI.THOMAS GEORGE
SHRI.EBEE ANTONY
SHRI.AJITH GEORGE KOOLA
SRI.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
16
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO. 32257 OF 2025
PETITIONERS:
1 ANGELA ANN JACOB, AGED 25 YEARS,
D/O.MRS. BINU MARY JACOB, KAANAVIL HOUSE,
ANANDAPPALLY, ADOOR, PATHANAMTHITTA DISTRICT,
PIN - 691525
2 ANISHA BIJOE KOSHY, AGED 27 YEARS,
D/O. BIJOE KOSHY, SANNIDHI KANIYAMBAL ROAD,
KUNNAMKULAM, THRISSUR, PIN - 680503.
3 ANJU MERINE SEBASTIAN, AGED 26 YEARS,
D/O. SABASTIAN P.A, PARATHANAL HOUSE,
CHAMAL P.O, KOZHIKODE, PIN - 673573.
4 ANNA ELZA ABRAHAM, AGED 26 YEARS,
D/O. MANOJ M. VARGHESE, MECHANKARA,
PATTIMATTOM, ERNAKULAM, PIN - 683562.
5 ELIZABETH GEORGE, AGED 26 YEARS,
D/O. GEORGE THOMAS, CMC 10, NADACKAL,
CHERTHALA, ALAPPUZHA DISTRICT, PIN - 688524.
6 MIDUN MOHAN, AGED 26 YEARS,
S/O. MOHAN JOHN, SOWPARNIKA, SRIDI TOWERS,
MUKKOLAKKAL, MANNANTHALA, TRIVANDRUM DISTRICT,
PIN - 695043.
7 NIYANTH K. SREENATH, AGED 25 YEARS,
S/O. DR. SREENATH K. R, KALATHIL HOUSE,
#69-SMRRA, SAW MILL ROAD, KOORKANCHERRY,
THRISSUR, PIN - 680007
8 RITHU SHEBU, AGED 26 YEARS,
D/O.SHEBU RAPHAEL, PORKUNNAM,
KOTTAYAM, PIN - 686506.
9 SALVA SE VINS, AGED 25 YEARS,
S/O MARY C. DAVIS, PONTHEKKAN HOUSE,
FATHIMA NAGAR, EAST FORT, THRISSUR, PIN - 680005.
17
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
10 LULU NASRIN, AGED 26 YEARS,
S/O SIDDIK.A, PUTHENPEEDIKAYIL HOUSE,
THALI P.O, VARAVOOR , THRISSUR DISTRICT,
PIN - 680585.
11 SNEHA ABRAHAM, AGED 27 YEARS,
D/O.K.V.ABRAHAM, KOLLARA HOUSE,
CHATHANKARY P.O ,THIRUVALLA, PATHANAMTHITTA,
PIN - 689112.
12 ASHNA ELIZABETH GEORGE, AGED 27 YEARS,
D/O.GEORGE JOSEPH, KOKKAD HOUSE,
PACHATHOD, POOVARANY, KOTTAYAM, PIN - 686577.
BY ADVS.
SMT.BHANU THILAK
SHRI.S.R.PRASANTH
SHRI.VISHNU.R
SMT.AISWARYA KRISHNAN
SMT.POOJA N.S.
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY PRINCIPAL
SECRETARY HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001.
2 ADMISSION AND FEE REGULATORY COMMITTEE FOR PROFESSIONAL
COLLEGES, HEAD OFFICE: T C 15/1553-4, PRASANTHI BUILDINGS,
M P APPAN ROAD, VAZHUTHACAUD, THIRUVANTHAPURAM,
PIN - 695014.
3 MALANKARA ORTHODOX SYRIAN CHURCH MEDICAL COLLEGE
REPRESENTED BY ITS PRINCIPAL MEDICAL COLLEGE RD PO,
KOLENCHERY, KOCHI, KERALA, PIN - 682311.
BY ADVS.
SHRI.N.MANOJ KUMAR, STATE ATTORNEY
SRI.P.G.PRAMOD, SENIOR G.P.
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
18
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO. 32496 OF 2025
PETITIONERS:
1 REJETH SAJAN MALAKARAN, AGED 24 YEARS,
S/O. SAJAN JOSE, MALAKKARAN HOUSE, CHALAKKUDY,
THRISSUR, PIN - 680307.
2 ESHA AMIN V., AGED 25 YEARS,
D/O. ABDUL RASHEED V., VAILANKARA HOUSE,
MADAVOOR POST, NARIKKUNI, KOZHIKODE, PIN - 673585.
3 RINU GEORGE, AGED 24 YEARS,
D/O. ANIL GEORGE, KATTUNGAL HOUSE, KARAPARAMBU,
KUTTIPPARA, PAYYANAD, MANCHERI MALAPPURAM,
PIN - 676122.
4 FUAD SHELHAN, AGED 27 YEARS,
S/O.MUHAMMED ALI, PUTHALATH HOUSE, KINALUR POST,
BALUSSERY, CALICUT, PIN - 673612.
5 VISHNUPRIYA M., AGED 24 YEARS,
D/O. VELAYUDHAN M., MANHAKKATTE HOUSE,
MUNDUR, MALAPPURAM, PIN - 679578.
6 MOHSINA MOHAMED, AGED 25 YEARS,
D/O. M.C. MOHAMED, MACHINCHERI HOUSE, THOZHANNUR,
VARIATH, RANDATHANI POST, MALAPPURAM, PIN - 676510.
7 ADARSH S.B., AGED 25 YEARS,
S/O. B.L. SATHEESH KUMAR, PUNARTHAM, MARUTHARA KALADY,
KARAMANA P.O., THIRUVANANTHAPURAM, PIN - 695002.
8 MOHAMMED SHOAIB SAGIR, AGED 25 YEARS,
S/O.SAGIR RASSACK, NADACKAL HOUSE, VENGALLOOR,
THODUPUZHA, IDUKKI, PIN - 685608.
9 SHANA SALEEM, AGED 23 YEARS,
D/O. V. SALEEM, CENNET KOTOOLY,
CIVIL STATION ROAD, CALICUT, PIN - 673016.
19
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
10 NAJIYA K.P., AGED 23 YEARS,
D/O. HAMEED K. P, KOOTTAPULAN HOUSE,
KADANNAMANNA P.O., MANKADA,
MALAPPURAM, PIN - 679324.
BY ADVS.
SRI.LIJI.J.VADAKEDOM
SHRI.ATHUL V. VADAKKEDOM
SMT.REXY ELIZABETH THOMAS
SMT.ANCY DANIEL
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL
CHIEF SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY
COMMITTEE FOR MEDICAL EDUCATION IN KERALA.
TC 15/1553-4, PRASANTHI BUILDINGS, M.P. APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, REPRESENTED BY
ITS MEMBER SECRETARY, PIN - 695014.
3 DR. MOOPEN'S MEDICAL COLLEGE,
REPRESENTED BY ITS PRINCIPAL, NASEERA NAGAR,
MEPPADI POST, WAYANAD, PIN - 673577.
BY ADVS.
SRI.P.MARTIN JOSE
SHRI.N.MANOJ KUMAR, STATE ATTORNEY
SRI.P.G.PRAMOD, SENIOR G.P.
SRI.P.PRIJITH
SRI.THOMAS P.KURUVILLA
SRI.R.GITHESH
SHRI.AJAY BEN JOSE
SRI.MANJUNATH MENON
SHRI.SACHIN JACOB AMBAT
SMT.ANNA LINDA EDEN
SHRI.HARIKRISHNAN S.
SMT.ANAVADYA SANIL KUMAR
SMT.ANJALI KRISHNA
SRI.S.SREEKUMAR (SR.)
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
20
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO. 32519 OF 2025
PETITIONER:
NIDHYA ANN CHACKO, AGED 26 YEARS,
D/O.SIMON CHACKO K, NO 237 KUNNUMPURATHU HOUSE,
BABUJI NAGAR, PONGUMMOODU M.C. P.O, TRIVANDRUM,
PIN - 695011.
BY ADVS.
SMT.BHANU THILAK
SHRI.S.R.PRASANTH
SMT.AISWARYA KRISHNAN
SHRI.VISHNU.R
SMT.POOJA N.S.
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETARY
HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN
- 695001.
2 ADMISSION AND FEE REGULATORY COMMITTEE FOR
PROFESSIONAL COLLEGES, REPRESENTED BY ITS CHAIRMAN T C 15/1553-4,
PRASANTHI BUILDINGS, M P APPAN ROAD, VAZHUTHACAUD,
THIRUVANTHAPURAM, PIN - 695014.
3 PUSHAGIRI MEDICAL COLLEGE,
REPRESENTED BY THE PRINCIPAL, MC RD, THIRUVALLA, PATHANAMTHITTA,
KERALA, PIN - 689101.
BY ADVS.
SMT.MARY BENJAMIN, STANDING COUNSEL
SHRI.TONY GEORGE KANNANTHANAM
SRI.P.G.PRAMOD, SENIOR G.P.
SRI.THOMAS GEORGE
SHRI.EBEE ANTONY
SHRI.AJITH GEORGE KOOLA
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG WITH
WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026 DELIVERED THE
FOLLOWING:
21
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO. 32780 OF 2025
PETITIONER:
DANYA S., AGED 22 YEARS,
D/O. SADASIVAN P, ANANDHAM, 1439/1,
COOPERATIVE ROAD, CHEMBUKAVU, THRISSUR DISTRICT.
[CORRECTED AS : THE NAME OF THE PETITIONER'S FATHER
IN THE CAUSE TITLE STANDS CORRECTED AS "MR. SADANANDAN P"
INSTEAD OF "MR. SADANANDAN P AS PER ORDER DATED 24.11.2025
IN IA 2/25 OF WP(C) 32780/25, PIN - 680020]
BY ADVS.
SHRI.LATHEEF P.K.
SHRI.FAHAD HUSSAIN
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL CHIEF
SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA T.C. 15/1553-4,
PRASANTHI BUILDINGS, M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM. REPRESENTED BY ITS MEMBER SECRETARY,
PIN - 695014.
3 PK DAS INSTITUTE OF MEDICAL SCIENCES - HOSPITAL AND
MEDICAL COLLEGE, VANIAMKULAM P.O., OTTAPPALAM, PALAKKAD
DISTRICT, REPRESENTED BY ITS PRINCIPAL, PIN - 679522.
BY ADVS.
SRI.GEORGE JACOB (JOSE)
SRI.ROSHAN JACOB MUNDACKAL
SMT.MARY BENJAMIN, STANDING COUNSEL
SRI.P.G.PRAMOD, SENIOR GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
22
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO. 33009 OF 2025
PETITIONERS:
1 ALINA ANN THOMAS, AGED 23 YEARS,
D/O THOMAS JOSEPH, CHARUNIKUNNATHIL HOUSE,
MULAKKUZHA.P.O, CHENGANNOOR, PIN - 689505.
2 ADWAITH R.J., AGED 25 YEARS,
S/O RETNAKUMARAN.G, KANCHIYOORKONAM, KATTAKADA.P.O,
THIRUVANANTHAPURAM, PIN - 695572.
3 RAEASA, AGED 24 YEARS,
D/O. EASA.S.A, ARAFA, HIDAYATRH JUNCTION, AROOKUTTY,
ALAPPUZHA DISTRICT, PIN - 688535.
4 NANDANA M., AGED 23 YEARS,
D/O. R.MANIKUMAR, SREERANGA NANDANAM,
EVANJELICKAL CHURCH ROAD, STADIUM WARD,
ALAPPUZHA.P.O, PIN - 688001.
5 DEVU.J.KRISHNAN, AGED 24 YEARS,
D/O. B.HARIKRISHNAN, TAPASYA, VHLRA 130, OLAYIL,
THEVALLY.P.O, KOLLAM, PIN - 691009.
6 NIKHILA DAS V.L., AGED 25 YEARS
D/O VIJAYA DAS.S, AMBANCODE PALLIVILA PUTHEN VEEDU,
PEYAD.P.O, MALAYINKEEZHU, THIRUVANANTHAPURAM,
PIN - 695573.
7 EVANGILIN ELVIN, AGED 24 YEARS,
D/O ELVIN JOHN, TC 34/325, EVA PALACE, BEACH ROAD,
SHANGUMUGHOM.P.O, THIRUVANANTHAPURAM, PIN - 695007.
8 MISRIYA SULTHAANA, AGED 24 YEARS,
D/O SHAMSUDEEN SUNIL, MISRIYAS, THEJAS NAGAR 192,
VADAKKEVILA, KOLLAM, PIN - 691010.
9 ANAMIKA N.P., AGED 23 YEARS,
D/O PRADEEP, TC 14/1700(1), UTHRADAM,
VAZHUTHACADU, THYCAUD.P.O, THIRUVANATHAPURAM,
PIN - 695014.
23
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
BY ADVS.
SHRI.P.P.NIYAS
SRI.C.H.ABDUL RASAC
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY,
HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001.
2 ADMISSION AND FEE REGULATORY COMMITTEE FOR MEDICAL
EDUCATION IN KERALA, REPRESENTED BY ITS CHAIRMAN,
T.C.15/1553-4, PRASANTHI BUILDINGS, M.P.APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014.
3 SREE GOKULAM MEDICAL COLLEGE & RESEARCH FOUNDATION
VENJARAMOODU.P.O, THIRUVANANTHAPURAM DISTRICT,
REPRESENTED BY ITS PRINCIPAL, PIN - 695607.
BY ADV SHRI.TONY GEORGE KANNANTHANAM
BY SRI.P.G.PRAMOD, SENIOR GOVERNMENT PLEADER
BY SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
24
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.33097 OF 2025
PETITIONERS:
1 ATHULYA ANILKUMAR, AGED 21 YEARS,
D/O ANILKUMAR, KONNARATH HOUSE,
VENGANALLUR, THRISSUR, PIN - 680587.
2 HESSA SUNITHA HASHEEM) CORRECTED AS HESSA
SUNINA HASHEEM, AGED 22 YEARS,
D/O. HASHEEM T K, THEKKUMPALLIYALIL HOUSE,
MELEPATTAMBI, PALAKKAD DISTRICT.
(NAME OF P2 CORRECTED AS PER ORDER DATED 03-12-2025
IN IA 2/2025 IN WPC 33097 OF 2025), PIN - 679306.
3 KRIPA KRISHNA P S., AGED 22 YEARS,
D/O. SIVADAS P K, K K NIVAS, KINASSERY,
KODUMBU, PALAKKAD DISTRICT, PIN - 678701.
4 HAYA RIYAZ, AGED 22 YEARS
D/O RIYAZ P V, FLAT NO: 2ND, SEIKEN JJ RETREAT, KOTTULLI,
KUTHIRAVATTOM, KOZHIKODE DISTRICT, PIN - 673106
5 KARTHAVYA MOHAN, AGED 22 YEARS,
D/O MOHANLAL K R, MOHITHA HOUSE, RADHAKRISHNA LANE,
VAZHAYILA, PERURKADA, THIRUVANANTHAPURAM, PIN - 695005
6 JALWA K., AGED 23 YEARS,
D/O ABDUL GAFOOR, KAVUNGAL HOUSE, MUNDIYANKAVU,
ULLANAM NORTH P.O., MALAPPURAM DISTRICT,
PIN - 676303.
BY ADVS.
SHRI.LATHEEF P.K.
SHRI.FAHAD HUSSAIN
25
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL CHIEF
SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA T.C. 15/1553-4
PRASANTHI BUILDINGS, M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM, REPRESENTED BY ITS MEMBER SECRETARY,
PIN - 695014.
3 PK DAS INSTITUTE OF MEDICAL SCIENCES - HOSPITAL AND MEDICAL
COLLEGE, VANIAMKULAM P.O., OTTAPPALAM, PALAKKAD DISTRICT,
REPRESENTED BY ITS PRINCIPAL, PIN - 679522.
BY ADVS.
SRI.P.G.PRAMOD, SENIOR G.P.
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C)No.38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
26
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO. 33100 OF 2025
PETITIONER:
ANASWARA P., AGED 24 YEARS,
D/O.G.PRASAD, KADAYIL VEEDU, CHEMMARUTHY,
VADASSERIKONAM.P.O, THIRUVANATHAPURAM,
PIN - 695143.
BY ADVS.
SHRI.P.P.NIYAS
SRI.C.H.ABDUL RASAC
RESPONDENTS:
1 THE STATE OF KERALA, REPRESENTED BY ADDITIONAL CHIEF
SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 ADMISSION AND FEE REGULATORY COMMITTEE,
FOR MEDICAL EDUCATION IN KERALA, REPRESENTED BY ITS
CHAIRMAN, T.C.15/1553-4, PRASANTHI BUILDINGS,
M.P.APPAN ROAD, VAZHUTHACAUD, THIRUVANANTHAPURAM,
PIN - 695014.
3 THE TRAVANCORE MEDICAL COLLEGE,
MYLAPPUR, THATTAMALA.P.O, KOLLAM DISTRICT,
REPRESENTED BY ITS PRINCIPAL, PIN - 691020.
BY ADVS.
SRI.P.M.SANEER
SRI.P.G.PRAMOD, SENIOR G.P.
SHRI.TONY GEORGE KANNANTHANAM
SHRI.AJITH GEORGE KOOLA
SHRI.ANZAR AL JALEEL
SRI.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
27
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.33200 OF 2025
PETITIONERS:
1 GOURISHANKAR D.S., AGED 24 YEARS,
D/O DEEPU, ELAMPAYIL HOUSE, TC/16/832(1), THYCAUD.P.O,
THIRUVANANTHAPURAM, PIN - 695014.
2 AKHILA BIJU, AGED 22 YEARS,
S/O BIJU SREENIVASAN, KARTHIKA, MARKET ROAD,
KOTTIYODE, ATTINGAL.P.O, THIRUVANANTHAPURAM,
PIN - 695101.
3 NEHA ELIZABETH MANOJ, AGED 24 YEARS,
D/O MANOJ MATHEW CHIRAYIL, PULINTHITTA CHIRAYIL,
KUZHIKALA.P.O, KOZHENCHERRY, PATHANAMTHITTA,
PIN - 689644.
4 NIKITHA RAJESH, AGED 23 YEARS,
D/O RAJESH.N.S, KRISHNASREE, KILIMANOOR.P.O,
THIRUVANATHAPURAM, PIN - 695601.
5 RIMA MARIA KULAMBRAN, AGED 24 YEARS,
D/O JAIDAS.K.FRANCIS, PANANGATTU KULAMBRATH HOUSE,
AVANUR.P.O, THRISSUR, PIN - 680541
6 ANAMIKA.N.P [DELETED], AGED 24 YEARS,
D/O PRADEEP, TC 14/1700(1), UTHRADAM, VAZHUTHACAUD,
THYCAUD.P.O, THIRUVANATHAPURAM 695014
[THE 6TH PETITIONER IS DELETED FROM PARTY ARRAY AS PER
ORDER DATED 07.10.2025 IN I.A.1/2025 IN WP(C)33200/2025].
7 EDWIN JUSTIN XAVIER, AGED 24 YEARS,
S/O JUSTIN XAVIER, TC 50/1937, KARAKKAMANDAPAM,
NEMOM.P.O, THIRUVANANTHAPURAM, PIN - 695020.
8 ALEX OONNIYADAN BABU, AGED 23 YEARS,
S/O BABU OONNUNNY, OONNIYADAN VILLA, PUNALUR P.O,
KOLLAM, PIN - 691305.
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9 SREYA P.S., AGED 24 YEARS,
D/O PREMKUMAR.P.S, RESIDING AT NEST, VALIYAKUNNU,
ATTINGAL, THIRUVANANTHAPURAM, PIN - 695101.
10 PRANAV.S.NAIR, AGED 25 YEARS,
S/O SAJEEV.N.P, PRANAVAM, ARTECH LAKE CASTLE 2A,
KOLLAM.P.O, KOLLAM DISTRICT, PIN - 691012.
BY ADVS.
SHRI.P.P.NIYAS
SRI.C.H.ABDUL RASAC
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY,
HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001.
2 ADMISSION AND FEE REGULATORY COMMITTEE FOR MEDICAL
EDUCATION IN KERALA, REPRESENTED BY ITS CHAIRMAN,
T.C.15/1553-4, PRASANTHI BUILDINGS, M.P.APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014.
3 SREE GOKULAM MEDICAL COLLEGE & RESEARCH FOUNDATION
VENJARAMOODU P.O, THIRUVANANTHAPURAM DISTRICT,
REP.BY ITS PRINCIPAL, PIN - 695607.
BY ADVS.
SHRI.TONY GEORGE KANNANTHANAM
SRI.P.G.PRAMOD, SENIOR G.P.
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
29
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.33472 OF 2025
PETITIONERS:
1 SRUTHI S., AGED 19 YEARS,
D/O. SANTHOSH. S., TC 14/1503-2, KRISHNA KRIPA,
ARAPPURA LANE, NEAR DIVYA PRABHA EYE HOSPITAL,
KUMARAPURAM, THIRUVANANTHAPURAM, PIN - 695011.
2 MARIYAM SHAMSUDEEN, AGED 19 YEARS,
D/O. K.SHAMSUDEEN, KAINAKARIYIL HOUSE,
CHARUMMOOD P.O., ALAPPUZHA, PIN - 690505.
3 SHIVAALEE BIJU VAYALOMBRAN, AGED 20 YEARS,
D/O.BIJU VAYALOMBRAN, VAYALOMBRAN HOUSE,
KOODARANHI P.O., KOODARANJI, KOZHIKODE, PIN - 673604.
4 ATHMAJA VINOD, AGED 22 YEARS,
D/O. D.G.VINOD, TC 82/5743(1) KRA B76,
KUNNUMPURAM LANE AYURVEDA COLLEGE,
THIRUVANANTHAPURAM, PIN - 695001.
5 MOHAMMED SHAHRUL, AGED 20 YEARS,
S/O. SHABEER, H.NO.41/889, CHITTOOR ROAD,
PULLEPPADY P.O., ERNAKULAM, PIN - 682018.
6 ATUL PRAVEEN, AGED 22 YEARS,
S/O. PRAVEEN CHANDRAN R., MAYOORAM , T.C. 14/424 1
POTHUJANAMRODE, KUMARAPURAM, MEDICAL COLLEGE P.O.,
THIRUVANANTHAPURAM, PIN - 695011.
7 MEGHA.S.NAIR, AGED 21 YEARS,
D/O.ARUN KUMAR.C.O., NEELAMBARI, TC-17/208/3,
VIVEKANANDA NAGAR, PANGODE, THIRUMALA.P.O.,
THIRUVANANTHAPURAM, PIN - 695006.
8 SUNANTHANA B.S., AGED 23 YEARS,
D/O. SUNIL KUMAR S. S., 1052, THIRUVATHIRA,
K K P LANE, NEAR KULASEKHARAN L.P. SCHOOL, KULASEKHARAM,
VYTTIYURKKAVU, THIRUVANANTHAPURAM, PIN - 695013.
9 NIDHI NARIYAM JIJI, AGED 21 YEARS,
30
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D/O.JIJI.K.BABU, KADAVIL HOUSE, THOLICODE.P.O.,
PUNALUR, KOLLAM, PIN - 691333.
10 ANU ALOSIUS, AGED 22 YEARS,
D/O.ALOYSIUS.S.S., BAIJU NIVAS, OLATHANNI,
NEYYATTINKARA.P.O., THIRUVANANTHAPURAM,
PIN - 695121.
11 KAILAS S., AGED 21 YEARS,
S/O. SANTHOSH.S., INDEEVARAM, THIRUMULLAVARAM P.O.,
TNRA 86, KOLLAM, PIN - 691012.
12 SAMRAJ SAMPATH, AGED 22 YEARS,
S/O. SAMPATH KUMAR S., KALHABHAM HOUSE, SANKAR NAGAR,
MATTOOR, KALADY P. O., ERNAKULAM, PIN - 683574.
13 JASIM NAZAR, AGED 22 YEARS,
S/O. NAZAR.M. KOCHU, THEKKETHARAYL, KANNAMPALLIBHAGAM,
KAYAMKULAM P.O., KEERIKKAD, ALAPPUZHA, PIN - 690502.
14 HAIFA ABDUL SHUKKUR, AGED 21 YEARS,
D/O. ABDUL SHUKKUR, VELLACKAMATTOM HOUSE, MATHIRAPPILLY,
KOTHAMANGALAM.P.O., ERNAKULAM, PIN - 686691.
15 NAMITHA LAKSHMI S., AGED 21 YEARS, VELLACKAMATTOM HOUSE,
MATHIRAPPILLY, KOTHAMANGALAM P.O., ERNAKULAM, PIN-686 691.
(THE ADDRESS OF THE 15TH PETITIONER IS CORRECTED AS
"NAMITHA LEKSHMI S., AGED 21 YEARS, D/O.SUDHIR C.,
PRANAVAM MUTTATHETHU, PALLICKAL EAST, THEKKEKARA (PART),
ALAPPUZHA- 690 107' AS PER THE ORDER DATED 12.09.2025 IN IA
NO.1/2025 IN WP(C) NO.33472/2025.)
16 PRAVIDHA PRADEEP, AGED 23 YEARS,
D/O. RAGHAVAN PRADEEP, THATTUPURACKAL HOUSE,
PATHIYOOR WEST, KAREELAKULANGARA P.O.,
PATHIYOOR, ALAPPUZHA, PIN - 690572.
17 ANJANA P.B., AGED 20 YEARS,
D/O.BINU.C.P., PARAYIL PADINJATTATHIL,
ARINALLOOR SOUTH.P.O., ARINALLUR, KOLLAM,
PIN - 690538.
18 FAIZA FATHIMA A.J., AGED 22 YEARS,
D/O. ASMA JABBAR, FAIZA MANZIL TC 1/1687 (2),
KAZHAKUTTOM P.O., THIRUVANANTHAPURAM, PIN - 695582.
BY ADVS.
SHRI.B.PRAMOD
SHRI.ATHUL M.V.
31
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL
CHIEF SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 ADMISSION AND FEE REGULATORY COMMITTEE FOR MEDICAL
EDUCATION IN KERALA, REPRESENTED BY ITS CHAIRMAN,
T.C.15/1553-4, PRASANTHI BUILDINGS, M.P.APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014.
3 SREE UTHRADAM THIRUNAL ACADEMY OF MEDICAL SCIENCES
VENCODE P.O., VATTAPPARA, THIRUVANANTHAPURAM,
REPRESENTED BY ITS PRINCIPAL, PIN - 695028.
BY ADVS.
SRI.ROSHEN.D.ALEXANDER
SRI.P.G.PRAMOD, SENIOR G.P.
SMT.TINA ALEX THOMAS
SHRI.HARIMOHAN
SMT.KOCHURANI JAMES
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
32
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.33553 OF 2025
PETITIONER:
ANJANA KRISHNA, AGED 20 YEARS,
D/O G.PRASAD, UNIKKAT HOUSE, PULLODE P.O.,
PALAKKAD DISTRICT
[THE NAME OF THE FATHER OF THE PETITIONER IS
CORRECTED AS 'KRISHNAPRASAD. V' AS PER ORDER
DATED 23/10/25 IN I.A. 1/2025 OF WP(C) 33553/2025],
PIN - 678545
BY ADV SHRI.P.P.NIYAS
RESPONDENTS:
1 THE STATE OF KERALA, REPRESENTED BY ADDITIONAL
CHIEF SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 ADMISSION AND FEE REGULATORY COMMITTEE
FOR MEDICAL EDUCATION IN KERALA, REPRESENTED BY ITS
CHAIRMAN, T.C.15/1553-4, PRASANTHI BUILDINGS,
M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM, PIN - 695014.
3 DR. MOOPAN'S MEDICAL COLLEGE, MEPPADI P.O,
WAYAND DISTRICT, REPRESENTED BY ITS PRINCIPAL,
PIN - 673577.
BY ADVS.
SRI.P.MARTIN JOSE
SRI.P.G.PRAMOD, SENIOR G.P.
SRI.P.PRIJITH
SRI.THOMAS P.KURUVILLA
SRI.R.GITHESH
SHRI.AJAY BEN JOSE
SRI.MANJUNATH MENON
SMT.ANNA LINDA EDEN
SRI.S.SREEKUMAR (SR.)
SMT.ANAVADYA SANIL KUMAR
SMT.ANJALI KRISHNA
33
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SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
34
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO. 33619 OF 2025
PETITIONER:
SREELAKSHMI K.K., AGED 23 YEARS,
D/O.PAVITHRARAJAN K K, SOPANAM KOYILOTH KANDIYIL,
M K GOPALAN ROAD, VADAKARA, KOZHIKODE, PIN - 673104.
BY ADVS.
SHRI.LATHEEF P.K.
SHRI.FAHAD HUSSAIN
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL
CHIEF SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY COMMITTEE
FOR MEDICAL EDUCATION IN KERALA T.C. 15/1553-4,
PRASANTHI BUILDINGS, M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM, REPRESENTED BY ITS MEMBER SECRETARY,
PIN - 695014.
3 PK DAS INSTITUTE OF MEDICAL SCIENCES - HOSPITAL AND
MEDICAL COLLEGE, VANIAMKULAM P.O., OTTAPPALAM,
PALAKKAD DISTRICT, REPRESENTED BY ITS PRINCIPAL,
PIN - 679522.
BY ADVS.
SRI.P.G.PRAMOD, SENIOR G.P.
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
35
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.34335 OF 2025
PETITIONERS:
1 ABDULLAH SHAJAHAN, AGED 21 YEARS,
S/O.SHAJAHAN Y., NIZAR MANZIL, VADAKKUMTHALA P.O.,
KARUNAGAPPALLY, KOLLAM, PIN - 690536.
2 ADNAN SIRAJ, AGED 19 YEARS,
S/O.SIRAJ KATTAMPALLIL ISMAIL, KATTAMPALLIL,
AZAD ROAD, ALUVA P.O., ERNAKULAM, PIN - 683101.
3 AYISHA SANA ABOOBACKER, AGED 21 YEARS,
D/O.ABOOBACKER PARAMBATH, PARAMBATH HOUSE,
CHERAPURAM P.O., KAKKATTIL, KOZHIKODE, PIN - 673507.
4 AYSHA RIYA NVP, AGED 21 YEARS,
D/O. SHAREEF NVP, NVP HOUSE, NCC ROAD,
PARAPPANANGADI P.O., MALAPPURAM, PIN - 676303.
5 GAYATHRI S. KUMAR, AGED 22 YEARS,
D/O. SATHEESH KUMAR A., VISHNU BHAVAN,
KARAKONAM P.O., THIRUVANANTHAPURAM, PIN - 695504.
6 GEETHU SONI, AGED 22 YEARS,
D/O. SONI HARILAL, THOOMBUNKAL HOUSE,
THRIPUNITHURA P.O., ERNAKULAM, PIN - 682301.
7 LAKSHMI KELAPPASSERY VIJENDRALAL,
AGED 21 YEARS, D/O. VIJENDRALAL KELAPPASSERY ANANDAN,
KELAPPASSERY HOUSE, NJARACKAL P.O.,
ERNAKULAM, PIN - 682505.
8 HANNA HASHIM, AGED 20 YEARS,
D/O. HASHIM K.B., HANNA VILLA, ADOOR P.O.,
PATHANANTHITTA, PIN - 691523.
9 MISBA MOHAMMED SHAHEER, AGED 20 YEARS,
D/O.SHAHEER K.V., SIDRA, MYTHRINAGAR, KARIMBAN P.O.,
TALIPARAMBU, KANNUR, PIN - 670142.
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10 MUHAMMED HUDAIF, AGED 22 YEARS,
S/O. MOHAMMED KUTTY, MANIPARAMBATH HOUSE,
VENNIYOOR P.O., MALAPPURAM, PIN - 676508.
11 NAWAL ASHRAF POURNAMI, AGED 21 YEARS,
D/O.ASHRAF K.K., CRESCENT LAVENDER FLAT-804,
PUTHIYANGADI P.O., KOZHIKODE, PIN - 673021.
12 ABHINAV C.U., AGED 21 YEARS,
S/O. DR. UNNIKRISHNAN C.S. CHAMAKUZHIYIL KALLIYODE,
KARIMBA, PALAKKAD, PIN - 678597.
13 POORNIMA PRADEEP, AGED 22 YEARS,
D/O.PRADEEP KURUP, KADUKKARA PADINJATTETHIL,
MUKHATHALA SOUTH P.O., KOLLAM, PIN - 691577.
14 REMI ROSE BINOY, AGED 22 YEARS,
D/O. BINOY SEBASTIAN, PARACKAL HOUSE,
KATTAPPANA SOUTH P.O., IDUKKI, PIN - 685515.
15 AL ALISHA NIJAS, AGED 21 YEARS,
S/O. NIJAS PAMPADIYIL, PAMPADIYIL HOUSE,
PUNNAVELI P.O., PATHANAMTHITTA, PIN - 689589.
16 SREELAKSHMI HARIDASAN, AGED 20 YEARS,
D/O. VADAKKE VEETTIL HARIDASAN, VADAKKETHIL HOUSE,
NAGALASSERY P.O., KOTTANADU (VIA), PALAKKAD,
PIN - 679533.
17 NOURA NASIM, AGED 20 YEARS,
D/O. SHEEJA MAJEED, MINI GARDEN, KANIYAPURAM,
KANIYAPURAM P.O., THIRUVANANTHAPURAM, PIN - 695301.
18 SHAMEER SHUKKOOR ABDUL KAREEM,
AGED 22 YEARS, S/O. SHUKKOOR ABDUL KAREEM,
CHANDANAYAZHIKAM, AKKARAVILA NAGAR, BA VADAKKEVILA,
VADAKKEVILA P.O., KOLLAM, PIN - 691010.
19 ADNAN S.S., AGED 20 YEARS,
S/O. SUBAIRKUTTY E, K.K. VILLA KADAPPA MYNAGAPPALLY,
MYNAGAPALLY P.O., KOLLAM, PIN - 690519
20 NADIYA SUHAIL, AGED 21 YEARS,
D/O. SUHAIL UMMER, KOCHIPARAMBIL HOUSE, AMBALANADA,
WEST CHALAKUDY, THRISSUR, PIN - 680307.
21 ARJUN JEGANNATH, AGED 21 YEARS,
S/O. S. JAGANNATHA PILLAI, SOUPARNIKA, VADAKKEVILA,
VADAKKEVILA P.O., KOLLAM, PIN - 691010.
22 ADITHYA JEGANNATH, AGED 21 YEARS,
37
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S/O. S. JAGANNATHA PILLAI, SOUPARNIKA, VADAKKEVILA,
VADAKKEVILA P.O., KOLLAM, PIN - 691010.
23 SALEHA MOHAMMED SAGEER, AGED 22 YEARS,
D/O. MOHAMMED SAGEER, MADATHIPARAMBIL HOUSE,
KUDILINGA BAZAR, PADINJARE VEMBALLUR, THRISSUR,
PIN - 680671.
24 AFRIN SHA, AGED 20 YEARS, S/O.SALIM SHA,
SHA MAHAL, VANDIKAPPALLY, CHEPPAD P.O.,
ALAPPUZHA, PIN - 690507.
25 HIBA SHAHUL, AGED 20 YEARS,
D/O.SHAHUL HAMEED, EZHIKKOTTAYIL HOUSE,
CHERUVALLUR P.O., MALAPPURAM, PIN - 679575.
26 HUDA SAIDU, AGED 21 YEARS,
S/O. SAIDU AHAMMED KUNJU, KOTTILAPPATTU VADAKKATHIL,
ELIPPAKULAM P.O., PALLICKAL, ALAPPUZHA, PIN - 690503.
27 MOHMMED SHAN ISHAQUE CHIRATHODI, AGED 21 YEARS,
S/O. ISHAQUE, CHIRATHODI HOUSE, CHERUKARA P.O.,
MALAPPURAM, PIN - 679340.
28 RITU PRATHAP, AGED 20 YEARS,
S/O. PRATHAP THAYIL RAMAKRISHNAN, THAYIL HOUSE,
EZHACHERRY P.O., KOTTAYAM, PIN - 686651.
29 ANAGHA P.S., AGED 22 YEARS,
D/O.C.N. PADMAKUMAR, GOWRISANKARAM,
ERAVIPURAM P.O., KOLLAM, PIN - 691011.
30 ANANDHA KRISHNAN K.S., AGED 21 YEARS,
S/O. SURESH K, HOUSE NO.24 NAJNAPPA NAGAR,
MANNARKKAD P.O., PALAKKAD, PIN - 678582.
31 HARINANDAN S., AGED 21 YEARS,
S/O. SHAJI K.S., SREEVALSAM GREEN PARK,
SULTAN BATHERY P.O., WAYANAD, PIN - 673592.
32 MOHAMMED NADIM P.N., AGED 21 YEARS,
S/O.NADIRSHAH P.A., PUZHITHARA HOUSE, MYTHRI LANE,
THOTTUMUGHAM P.O., ALUVA, ERNAKULAM, PIN - 683105.
33 SANIYA SURESH, AGED 22 YEARS,
D/O. SURESH, SANIYA HOUSE, CHEVARAMBALAM P.O.,
KOZHIKODE, PIN - 673017.
34 SREEDEV S.R., AGED 20 YEARS,
S/O. SREEJITH M NAMBOOTHIRI, SREELAKOM,
38
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
PATTOM P.O., THIRUVANANTHAPURAM, PIN - 695004.
35 BHARATH BHASKER, AGED 22 YEARS,
S/O.DR.P.N.BHASKARAN, BHARATHAM',
CHATANOOR, KOLLAM, PIN - 691579.
36 DEVANG R. KURUP., AGED 22 YEARS
S/O. RAJESH G., KALEECKAL PUTHIYA VEEDU,
KADAMPANAD SOUTH, ADOOR, PIN - 691553.
37 ADINATH P.S, AGED 22 YEARS,
S/O. SIDHARTHAN P.B., PANGIL HOUSE,
MULLASSERY P.O., THRISSSUR, PIN - 680509.
38 SANGAMITHRA B., AGED 22 YEARS
D/O. BYJU P, BEENA NIVAS, PATTOM P.O.,
THIRUVANANTHAPURAM, PIN - 695004.
39 EMILIN ELVIN, AGED 22 YEARS,
D/O. ELVIN JOHN, EVA PALACE, SHANGUMUGHAM P.O.,
THIRUVANANTHAPURAM, PIN - 695007.
40 NIRANJANA SINDHU., AGED 22 YEARS
D/O. GANAPATHI R., MAVINMOOTTIL HOUSE,
EDAPPALAYAM P.O., KOLLAM, PIN - 691309.
41 NIHARIKA R. MADHAV, AGED 22 YEARS,
D/O. REGHU P.M., PALACKAL, MUTTAMBALAM P.O.,
KOTTAYAM, PIN - 686004.
BY ADVS.
SRI.LIJI.J.VADAKEDOM
SHRI.ATHUL V. VADAKKEDOM
SMT.REXY ELIZABETH THOMAS
SMT.ANCY DANIEL
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL CHIEF
SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA
TC 15/1553-4, PRASANTHI BUILDINGS, M.P. APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, REPRESENTED BY
ITS MEMBER SECRETARY, PIN - 695014.
3 MALABAR MEDICAL COLLEGE HOSPITAL AND
RESEARCH CENTRE, ULLIYERI, KOZHIKODE, REPRESENTED BY
39
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
PRINCIPAL, PIN - 673323.
4 PUSHPAGIRI INSTITUTE OF MEDICAL SCIENCES &
RESEARCH CENTRE, THIRUVALLA REPRESENTED BY
PRINCIPAL, PIN - 689101.
5 DR. MOOPEN'S MEDICAL COLLEGE,
NASEERA NAGAR, MEPPADI POST, WAYANAD,
REPRESENTED BY ITS PRINCIPAL, PIN - 673577.
6 TRAVANCORE MEDICITY MEDICAL COLLEGE HOSPITAL
N.H. BYPASS MYLAPORE, THATTAMALA P.O., KOLLAM,
REPRESENTED BY ITS PRINCIPAL, PIN - 691020.
7 MES MEDICAL COLLEGE, MALAPARAMBU, PALANCHODE P.O.,
KOLATHUR (VIA), PERINTHALMANNA, MALAPPURAM,
REPRESENTED BY ITS PRINCIPAL, PIN - 679338.
8 KARUNA MEDICAL COLLEGE, VILAYODI, CHITTUR, PALAKKAD,
REPRESENTED BY ITS PRINCIPAL, PIN - 678103.
9 AMALA INSTITUTE OF MEDICAL SCIENCES,
AMALA NAGAR P.O., THRISSUR, REPRESENTED BY ITS
PRINCIPAL, PIN - 680555.
10 THE KMCT MEDICAL COLLEGE, MANASSERY, KOZHIKODE,
REPRESENTED BY ITS PRINCIPAL, PIN - 673602.
11 SREE GOKULAM MEDICAL COLLEGE & RESEARCH FOUNDATION
VENJARAMOODU P.O., THIRUVANANTHAPURAM, REPRESENTED
BY ITS PRINCIPAL, PIN - 695607.
12 KERALA PRIVATE MEDICAL COLLEGE MANAGEMENT ASSOCIATION,
OFFICE OF THE SECRETARY-KPMCMA, MALABAR MEDICAL COLLEGE
CAMPUS, MODAKKALLUR, ATHOLI, KOZHIKODE, REPRESENTED BY ITS
PRESIDENT, V. ANIL KUMAR.
(IS IMPLEADED AS ADDL.R12 AS PER ORDER DATED 30/10/2025 IN
IA/1/2025 IN THE WP(C))
BY ADVS.
SRI.S.VINOD BHAT
SHRI.TONY GEORGE KANNANTHANAM
SRI.P.MARTIN JOSE
SRI.P.M.SANEER
SMT.M.A.VAHEEDA BABU
KUM.ANAGHA LAKSHMY RAMAN
SMT.V.NAMITHA
SMT.GITANJALI SADAN PILLAI
SRI.THOMAS GEORGE
SHRI.EBEE ANTONY
40
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
SHRI.AJITH GEORGE KOOLA
SRI.BABU KARUKAPADATH
SMT.ARYA RAGHUNATH
SHRI.KARUKAPADATH WAZIM BABU
SMT.P.LAKSHMI
SMT.AYSHA E.M.
SHRI.HASHIM K.M.
SHRI.ABUASIL A.K.
SMT.HANIYA NAFIZA V.S.
SHRI.M.I.INSAF MOOPPAN
SHRI.RISHI VINCENT
SRI.P.PRIJITH
SRI.THOMAS P.KURUVILLA
SRI.R.GITHESH
SHRI.AJAY BEN JOSE
SRI.MANJUNATH MENON
SMT.ANNA LINDA EDEN
SMT.ANAVADYA SANIL KUMAR
SMT.ANJALI KRISHNA
SRI.S.SREEKUMAR (SR.)
SHRI.ANZAR AL JALEEL
SHRI.MARY BENJAMIN, SC
SRI.P.G.PRAMOD, SENIOR GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
41
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.34343 OF 2025
PETITIONERS:
1 SIJINA SIRIN, AGED 25 YEARS,
D/O. MOOSA, NECHIKKAT HOUSE, KODINHI P.O.,
CHERUPPARA, MALAPPURAM DISTRICT, PIN - 676309.
2 JESSICA MOHAMED ALI, AGED 25 YEARS,
PALATHINGAL HOUSE, PATTAMBI P.O., PALAKKAD,
PIN - 679303.
3 MOHAMED NIHAL, AGED 25 YEARS,
KURUNGOT HOUSE, THUNERI, NADAPURAM,
KOZHIKODE, PIN - 673505.
4 HILAL MUHAMMAD, AGED 25 YEARS,
S/O. AHAMED MUHAMMAD NISSAR, KOCHUPADEETTATHIL HOUSE,
KARUVATTA, KARUVATTA NORTH P.O., KARTHIKAPPALLY,
ALAPPUZHA, PIN - 690517.
BY ADVS.
SRI.LIJI.J.VADAKEDOM
SHRI.ATHUL V. VADAKKEDOM
SMT.REXY ELIZABETH THOMAS
SMT.ANCY DANIEL
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL CHIEF
SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY
COMMITTEE FOR MEDICAL EDUCATION IN KERALA,
TC 15/1553-4, PRASANTHI BUILDINGS, M.P. APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, REPRESENTED BY
ITS MEMBER SECRETARY, PIN - 695014.
3 DR. MOOPEN'S MEDICAL COLLEGE REPRESENTED BY
ITS PRINCIPAL, NASEERA NAGAR, MEPPADI POST,
42
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
WAYANAD, PIN - 673577.
BY ADVS.
SRI.P.MARTIN JOSE
SRI.P.PRIJITH
SRI.THOMAS P.KURUVILLA
SRI.R.GITHESH
SHRI.AJAY BEN JOSE
SRI.MANJUNATH MENON
SHRI.HARIKRISHNAN S.
SMT.ANAVADYA SANIL KUMAR
SMT.ANJALI KRISHNA
SRI.S.SREEKUMAR (SR.)
SRI.P.G.PRAMOD, SENIOR GOVERNMENT PLEADER
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
43
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.34571 OF 2025
PETITIONERS:
1 ABIGAIL TREASA SHAJAN, AGED 24 YEARS,
D/O.SHAJAN E.K, ELVUTHINGAL, VALAPAD,
THRISSUR DISTRICT, PIN - 680567.
2 AADARSH HARIDAS, AGED 24 YEARS,
S/O. V.T. HARIDAS, XANADU, ENGINEERING COLLEGE,
THRISSUR, PIN - 680009.
3 ABIN SUNOJ, AGED 25 YEARS,
S/O.SUNOJ BABY CHERUVATHOOR, CHERUVATHOOR,
PENGAMUCK, THRISSUR, PIN - 680544.
4 JAMES F KALLELY, AGED 25 YEARS,
S/O.FIJU CHACKO, KALLELY, EAST FORT,
THRISSUR, PIN - 680005.
5 ARCHANA NAIR, AGED 23 YEARS,
D/O.JAYASHANKER, MIG-17, GANDHINAGAR,
KADAVANTHARA, ERNAKULAM, PIN - 682020.
6 THARA MARIA SAJI, AGED 24 YEARS,
D/O.SAJI JOSE, NELLIKAL, KOTHAMANGALAM,
ERNAKULAM, PIN - 686691.
7 CALVIN BIJU MATHEW, AGED 23 YEARS,
S/O.BIJU JOHN MATHEW, VATTAKUNNEL, NAGAPUZHA,
ERNAKULAM, PIN - 686668.
8 THOMAS EMMANUEL, AGED 25 YEARS,
S/O.SHIBI EMMANUEL, THURUTHUMALIL,
VILLONI, KOTTAYAM, PIN - 686008.
9 STEPHINA LIZETTE SEBASTIAN, AGED 25 YEARS,
D/O.SEBASTIAN VATHUKADAN, VATHUKADAN,
MELADOOR, THRISSUR, PIN - 680741.
10 FARZI MOHAMED IBRAHIM, AGED 25 YEARS,
44
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
S/O.MOHAMED ABOOBACKER, VALIYAKATHTHAIKKADADAVIL,
MANATHALA, CHAVAKKAD, THRISSUR, PIN - 680506.
11 LIZ XAVIER, AGED 24 YEARS,
S/O.XAVIER PULLIKKAL, PULLIKKAL, VYTTILA,
ERNAKULAM, PIN - 682019.
BY ADVS.
SMT.BHANU THILAK
SHRI.S.R.PRASANTH
SHRI.VISHNU.R
SMT.POOJA N.S.
SMT.AISWARYA KRISHNAN
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETARY
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANATHAPURAM, PIN - 695001.
2 ADMISSION AND FEE REGULATORY COMMITTEE FOR
PROFESSIONAL COLLEGES, REPRESENTED BY ITS
CHAIRMAN T C 15/1553-4, PRASANTHI BUILDINGS,
M P APPAN ROAD, VAZHUTHACAUD, THIRUVANATHAPUARAM,
PIN - 695014.
3 JUBILIEE MISSION MEDICAL COLLEGE AND RESEARCH
INSTITUTE, REPRESENTED BY ITS PRINCIPAL P.B 737,
FATHIMA NAGAR, MAHATMA NAGAR, NELLIKUNNU,
THRISSUR, PIN - 680005.
BY ADVS.
SHRI.TONY GEORGE KANNANTHANAM
SRI.P.G.PRAMOD, SENIOR G.P.
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
45
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO. 34587 OF 2025
PETITIONERS:
1 ASHNA SHANAVAS, AGED 23 YEARS,
D/O.SHANAVAS, RUKSANA MANZIL, VANCHIYOOR,
ALAMCODE P.O., TRIVANDRUM, PIN - 695102.
2 GOURI SARASWATHY, AGED 21 YEARS,
D/O RAJAN NAIR, LAKSHMI NIKETHAN, KARUVELIPADY,
ERNAKULAM DISTRICT, PIN - 682005.
3 MERRY MARIAM KOSHY, AGED 21 YEARS,
D/O KOSHY PHILIP, KULANGARA HOUSE, MULAVANA P.O.,
KOLLAM DISTRICT, PIN - 691503.
4 ARYA KRISHNAN UNNI, AGED 21 YEARS,
D/O KRISHNAKUMAR, SARASWATHY NIVAS, MUNDALUMOODU,
KOLLAM DISTRICT, PIN - 691012.
5 ADHINA M ALEXANDER, AGED 20 YEARS,
D/O ALEXANDER PROSPER, GIFT OF GOD HOUSE,
SMRA-128, RADHAPURAKUNNU ROAD, SASTHAMANGALAM,
THIRUVANANTHAPURAM DISTRICT, PIN - 695010.
6 ASWATHY P SHABU, AGED 23 YEARS,
D/O SHABU H P, VAYALIL BHAVAN, VANCHIYOOR P.O.,
THIRUVANANTHAPURAM DISTRICT, PIN - 695035.
7 AISHWARYA S, AGED 22 YEARS,
D/O LAKSHMIDEVI, CHITTALLOOR, KRA-A172,
DEVI LANE, KUDAPPANAKUNNU P.O.,
THIRUVANANTHAPURAM DISTRICT, PIN - 695043.
8 DEVIKA S., AGED 20 YEARS,
D/O LAKSHMIDEVI, CHITTALLOOR, KRA-A172,
DEVI LANE, KUDAPPANAKUNNU P.O.,
THIRUVANANTHAPURAM DISTRICT, PIN - 695043.
9 ANNS ABRAHAM, AGED 20 YEARS,
D/O ABRAHAM KURUVILA, PATTAMBALATH HOUSE,
46
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
MUMMYS COLONY NO:22, KURAVANKONAM, KOWDIAR P.O.,
TRIVANDRUM, PIN - 695003.
BY ADVS.
SHRI.LATHEEF P.K.
SHRI.FAHAD HUSSAIN
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL
CHIEF SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY
COMMITTEE FOR MEDICAL EDUCATION IN KERALA T.C. 15/1553-4
PRASANTHI BUILDINGS, M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM, REPRESENTED BY ITS MEMBER SECRETARY,
PIN - 695014.
3 SREE UTHRADAM THIRUNAL ACADEMY OF MEDICAL SCIENCE
VENCOD, VATTAPPARA P.O., THIRUVANANTHAPURAM DISTRICT,
KERALA, REPRESENTED BY ITS PRINCIPAL, PIN - 695028.
4 KERALA UNIVERSITY OF HEALTH SCIENCES (KUHS) THRISSUR,
MEDICAL COLLEGE P.O., THRISSUR DISTRICT,
REPRESENTED BY ITS REGISTRAR, PIN - 680541
BY ADVS.
SHRI.S.GANESH, SC, KERALA UNIVERSITY OF HEALTH SCIENCES
SHRI.P.SREEKUMAR (SR.)
SHRI.K.R.RANJITH, GOVERNMENT PLEADER WITH STATE ATTORNEY
SRI.P.G.PRAMOD, SENIOR G.P.
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
47
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.34726 OF 2025
PETITIONERS:
1 REUBEN OOMEN KOSHY, AGED 21 YEARS,
S/O SUGHU MALAYIL KOSHY, MALAYIL SUGHU BHAVAN,
THEKKEMALA P.O., KOZHENCHERRY, PATHANAMTHITTA,
PIN - 689654.
2 LAMIYA SHAMSUDHEEN, AGED 23 YEARS,
D/O SHAMSUDHEEN, POKKAKILATH HOUSE, ALUMPADY,
CHAVAKKAD P.O., THRISSUR, PIN - 680506.
3 JOSEPH PAUL MAMPILLY, AGED 22 YEARS,
S/O DR. PAUL JOSEPH, 8D, SERENE ORCHARD,
MATHER APARTMENTS, VIDYANAGAR, KADAVANTHRA,
ERNAKULAM, PIN - 682020.
4 JOEL THOMAS MATHEW, AGED 22 YEARS,
S/O BIJU MATHEW VARGHESE, KADIAMKUNNIL HOUSE,
KOTTANAD P.O., RANNI, PATHANAMTHITTA, PIN - 689615.
5 ANN MARIYA KURIAKOSE, AGED 23 YEARS
D/O E.M. KURIAKOSE, EDAKKUDY HOUSE, METHALA P.O.,
ERNAKULAM, PIN - 683545.
6 ESHA FATHIMA, AGED 23 YEARS,
D/O A.M. SALAM, 904-D, VRINDAVAN APARTMENT,
PALACE ROAD, THRISSUR, PIN - 680020.
7 ALINA JOSE COOTHUR, AGED 22 YEARS,
D/O JOSE C.S., COOTHUR HOUSE, VASANTH NAGAR,
KOTTAYATHUPARA, KUREKKAD P.O., ERNAKULAM,
PIN - 682305.
8 CYRIAC KURIEN, AGED 22 YEARS,
S/O DR. KURIEN THOMAS, PAROLICKAL,
NEAR DOCTORS GARDEN, GANDHI NAGAR P.O.,
KOTTAYAM, PIN - 686008.
9 SANDRA ANIL KUMAR, AGED 23 YEARS,
D/O ANIL KUMAR U., 6/10, VASANTH, BROADWAY,
48
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PERUMBAVOOR P.O., ERNAKULAM, PIN - 683542.
10 ANN MARY JAISON, AGED 22 YEARS,
D/O JAISON J. THALAKKOTTUR, THALAKKOTTUR HOUSE,
ERANELLUR P.O., THRISSUR, PIN - 680501.
11 M.S. SREENANDANA, AGED 22 YEARS,
D/O MANOJ G., SREENARAYANEEYAM, MANNANCHERRY P.O.,
ALAPPUZHA, PIN - 688538.
BY ADVS.
SRI.C.Y.VINOD KUMAR
SHRI.C.ANILKUMAR (KALLESSERIL)
SRI.P.M.MANASH
SMT.NESY A.R.
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE SECRETARY
TO GOVERNMENT, HEALTH & FAMILY WELFARE DEPARTMENT,
SECRETARIAT, TRIVANDRUM, PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY
COMMITTEE FOR MEDICAL EDUCATION IN KERALA,
TC 15/1553-4, PRASANTHI BUILDINGS, MP APPAN ROAD,
VAZHUTHACAUD, TRIVANDRUM REPRESENTED BY ITS SECRETARY,
PIN - 695014.
3 MALANKARA ORTHODOX SYRIAN CHURCH MEDICAL COLLEGE
KOLENCHERRY, ERNAKULAM, REPRESENTED BY ITS PRINCIPAL,
PIN - 682311
BY ADVS.
SHRI.TONY GEORGE KANNANTHANAM
SRI.THOMAS GEORGE
SRI.P.G.PRAMOD, SENIOR G.P.
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
49
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.35307 OF 2025
PETITIONERS:
SANGEETHA MAHADEVAN, AGED 23 YEARS,
D/O.MAHADEVAN T, PLAVANNARA HOUSE, KALLUMMOODU,
ANAYARA P.O., THIRUVANANTHAPURAM /O MAHADEVAN T,
PIN - 695029.
BY ADVS.
SMT.BHANU THILAK
SHRI.S.R.PRASANTH
SHRI.VISHNU.R
SMT.POOJA N.S.
SMT.AISWARYA KRISHNAN
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETARY,
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001.
2 ADMISSION AND FEE REGULATORY COMMITTEE FOR PROFESSIONAL
COLLEGES, REPRESENTED BY ITS CHAIRMAN T C 15/1553-4,
PRASANTHI BUILDINGS M P APPAN ROAD,
VAZHUTHACAD,THIRUVANANTHAPURAM, PIN - 695014.
3 SREE UTHRADOM THIRUNAL ACADEMY OF MEDICAL SCIENCES,
REPRESENTED BY ITS PRINCIPAL, VENCOD, VENCODE P.O.,
VATTAPPARA, THIRUVANANTHAPURAM, PIN - 695028.
BY ADVS.
SRI.ROSHEN.D.ALEXANDER
SMT.TINA ALEX THOMAS
SHRI.HARIMOHAN
SMT.KOCHURANI JAMES
SRI.KRISHNA MENON FOR SRI.BHANU THILAK
SRI.P.G.PRAMOD, SENIOR GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
50
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO. 35365 OF 2025
PETITIONERS:
1 ARJUN GEORGE KOSHY, AGED 23 YEARS,
S/O VINOD KOSHY, EDAN MAVILETHU,
CHERUKOLE, MAVELIKKARA PO, ALAPPUZHA,
PIN - 690104.
2 ANAND VENUKUTTAN, AGED 23 YEARS,
S/O VENUKUTTAN M, RAMANILAYAM,
UPPALAM ROAD, TRIVANDRUM, PIN - 695001.
3 ACHINTYA SIVALAL, AGED 23 YEARS,
S/O SIVALAL M, PADMMA HOUSE, TC 4/2119, KOWDIAR ROAD,
PATTOM, TRIVANDRUM, PIN - 695004.
BY ADVS.
SHRI.LATHEEF P.K.
SHRI.FAHAD HUSSAIN
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL
CHIEF SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY
COMMITTEE FOR MEDICAL EDUCATION IN KERALA T.C.15/1553-4,
PRASANTHI BUILDINGS, M.P.APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM, REPRESENTED BY ITS MEMBER SECRETARY,
PIN - 695014.
3 SREE GOKULAM MEDICAL COLLEGE AND RESEARCH FOUNDATION.
AALAMTHARA - BHOOTHAMADAKKI RD, VENJARAMMOODU, NELLANAD,
TRIVANDRUM, REPRESENTED BY ITS PRINCIPAL, PIN - 695607.
BY ADVS.
SHRI.TONY GEORGE KANNANTHANAM
SRI.P.G.PRAMOD, SENIOR G.P.
SRI.THOMAS GEORGE
SHRI.EBEE ANTONY
51
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
SHRI.AJITH GEORGE KOOLA
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
52
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO. 35512 OF 2025
PETITIONER:
PARVATHY SURAJ KURUP, AGED 27 YEARS,
D/O. SURAJ K. T. KV, NIVAS, MULAMKADAKAM,
THIRUMULLAVARAM P.O, KOLLAM, KERALA, PIN - 691012.
BY ADVS.
SHRI.B.PRAMOD
SHRI.ATHUL M.V.
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL
CHIEF SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY
COMMITTEE FOR MEDICAL EDUCATION IN KERALA,
T.C. 15/1553-4, PRASANTHI BUILDINGS, M.P. APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, REPRESENTED BY
ITS MEMBER SECRETARY, PIN - 695014.
3 SREE UTHRADAM THIRUNAL ACADEMY OF MEDICAL SCIENCES,
VENCODE P.O., VATTAPPARA, THIRUVANANTHAPURAM,
REPRESENTED BY ITS PRINCIPAL, PIN - 695028.
BY ADVS.
SRI.ROSHEN.D.ALEXANDER
SRI.P.G.PRAMOD, SENIOR G.P.
SMT.TINA ALEX THOMAS
SHRI.HARIMOHAN
SMT.KOCHURANI JAMES
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
53
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.35671 OF 2025
PETITIONERS:
1 FATHIMA NIFLA, AGED 21 YEARS,
D/O. ABDUL SALAM K, KARUVATH HOUSE, KAPPU,
THELAKKAD POST, PATTIKKAD VIA, VETTATHUR,
MALAPPURAM, PIN - 679325.
2 AISWARYA R., AGED 20 YEARS,
SARADA MADHAVAM, CHAKKALAKUTH, NILAMBUR P.O.,
MALAPPURAM, PIN - 679329.
3 HANIYA HAMZA THALIPPAT, AGED 21 YEARS,
D/O. HAMZA THALIPPAT, POST MEENADATHUR,
VIA THANALUR, MALAPPURAM, PIN - 676307.
4 HINA MOHAMMED M.P., AGED 21 YEARS,
MUNDAKKAPARAMBAN HOUSE, KUTTIPALAKKAL,
MUKKAM, KOZHIKODE, PIN - 673602.
5 SHALET SEBI, AGED 20 YEARS,
D/O. SEBI K J, KIDENGEN, NEELEESWARAM P.O.,
NEAR FIT COMPANY, KALADY, ALUVA, ERNAKULAM,
PIN - 683574.
6 IBADH SAYED SHIHAB, AGED 20 YEARS,
S/O. SHIHAB K.S, KUZHIKKATTIL HOUSE,
OPPOSITE CONVENSIA CONVENTION CENTRE,
THOTTUMUGHAM P.O., ALUVA, ERNAKULAM, PIN - 683105.
7 NANDANA M. MENON., AGED 20 YEARS,
D/O. MADHUSOODANAN T, NAVODAYA ENCLAVE,
VILLA NO. X, MANNUKKAV TEMPLE ROAD, VADACODE P.O.,
ERNAKULAM, PIN - 682021.
8 AARYA CHANDRAN, AGED 20 YEARS,
D/O. K.S. BALACHANDRAN PRIYA HOUSE, VC ROAD,
MANANTHAVADY P.O., MANANTHAVADY, WAYANAD,
PIN - 670645.
9 ADAM SAJI, AGED 21 YEARS,
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S/O. SAJI, POOTHOTTIL HOUSE, KUNNAKAL, VTC:
VALAKAM, P.O.KUNNACKAL, SUB DISTRICT MUVATTUPUZHA,
ERNAKULAM, PIN - 682316.
10 ADITH SAJI, AGED 19 YEARS,
S/O. P.K. SAJI, INDEEVARAM, NIKARUMPURAM,
PIRALASSERY, ALAPPUZHA, PIN - 689122.
11 HRISHIKESHAV V. NAIR, AGED 19 YEARS,
S/O. VINOD M.R, MUTHIRAMPARAMBIL, KANNIMELCHERRY,
KAVANAD P.O., KOLLAM, PIN - 691003.
12 NITHYA SURAJ, AGED 20 YEARS,
D/O. SURAJ JOHN T, THYKOOTTATHIL, KATTIPARAMBU,
NEAR KATTIPARAMBU CHURCH, KANNAMALY P.O.,
CHELLANAM, ERNAKULAM, PIN - 682008.
13 MEEVAL MARIAM MATHEW, AGED 21 YEARS,
D/O. JINU MATHEW VAIDIAN, THENGUMTHUNDIL KADAPPA,
KALLELIBHAGOM P.O., KOLLAM, PIN - 690519.
14 JOHAN JACOB DANIEL, AGED 20 YEARS,
PLAMOOTTIL PUTHENVEEDU, MUTTOM P.O.,
HARIPAD, ALAPPUZHA, PIN - 690511.
15 SALMAN HABEEB, AGED 21 YEARS,
NADUVILEPARAMPIL HOUSE, KOLLAKADAVU P.O.,
CHENGANNUR, KOLLAKADAVU, ALAPPUZHA, PIN - 690509.
16 AKSHAY T.E., AGED 19 YEARS,
D/O. SUBHASH K., CHAITHANYA, MELUR P.O.,
PALAYAD, KANNUR, PIN - 670661.
17 BILHA ANN JICKY, AGED 21 YEARS,
KONDAKASSERIL HOUSE , CHINGAVANAM,
KOTTAYAM, PIN - 686531.
18 SREELAKSHMI LAL, AGED 21 YEARS,
C/O. RAJI GURULAL, GURUKRIPA, VIKAS NAGAR,
HOUSE NO. 133, TKMC P.O., KARICODE, KOLLAM,
PIN - 691005.
19 SUHANA P.P., AGED 21 YEARS,
D/O. MOHAMMED P.P. PULLIPATT (H), PATHAMPAD,
NIRAMARUTHUR (PO), VIA, TIRUR, MALAPPURAM (DIST),
PIN - 676109.
BY ADVS.
SRI.LIJI.J.VADAKEDOM
SHRI.ATHUL V. VADAKKEDOM
SMT.REXY ELIZABETH THOMAS
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SMT.ANCY DANIEL
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL CHIEF
SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY
COMMITTEE FOR MEDICAL EDUCATION IN KERALA,
TC 15/1553-4, PRASANTHI BUILDINGS, M.P. APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, REPRESENTED BY
ITS MEMBER SECRETARY, PIN - 695014.
3 THE KMCT MEDICAL COLLEGE,
MANASSERY, KOZHIKODE, REPRESENTED BY ITS PRINCIPAL,
PIN - 673602.
4 MALANKARA ORTHODOX SYRIAN CHURCH MEDICAL COLLEGE
KOLENCHERY, ERNAKULAM, REPRESENTED BY ITS PRINCIPAL,
PIN - 682311.
5 AL-AZHAR MEDICAL COLLEGE & SUPER SPECIALTY HOSPITAL
EZHALLOOR, THODUPUZHA, IDUKKI,
REPRESENTED BY ITS PRINCIPAL, PIN - 685605.
6 SREE NARAYANA INSTITUTE OF MEDICAL SCIENCE
CHALAKHA-KUTHIATHODE ROAD, NORTH KUTHIATHODE,
KUNNUKARA, NORTH PARAVUR, ERNAKULAM, REPRESENTED
BY ITS PRINCIPAL, PIN - 683594.
7 PUSHPAGIRI INSTITUTE OF MEDICAL SCIENCES &
RESEARCH CENTRE, THIRUVALLA, REPRESENTED BY
ITS PRINCIPAL, PIN - 689101.
8 DR. MOOPEN'S MEDICAL COLLEGE,
NASEERA NAGAR, MEPPADI POST, WAYANAD,
REPRESENTED BY ITS PRINCIPAL, PIN - 673577.
9 P.K. DAS INSTITUTE OF MEDICAL SCIENCES
VANIAMKULAM, OTTAPALAM, PALAKKAD,
REPRESENTED BY ITS PRINCIPAL, PIN - 679522.
10 JUBILEE MISSION MEDICAL COLLEGE & RESEARCH
INSTITUTE, BISHOP ALAPPATT ROAD, JUBILEE MISSION P.O.,
THRISSUR EAST, REPRESENTED BY ITS PRINCIPAL,
PIN - 680005.
11 SREE GOKULAM MEDICAL COLLEGE & RESEARCH FOUNDATION
56
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VENJARAMOODU P.O., THIRUVANANTHAPURAM,
REPRESENTED BY ITS PRINCIPAL, PIN - 695607.
12 MES MEDICAL COLLEGE, MALAPARAMBU, PALANCHODE P.O.,
KOLATHUR (VIA), PERINTHALMANNA, MALAPPURAM,
REPRESENTED BY ITS PRINCIPAL, PIN - 679338.
BY ADVS.
SRI.P.M.SANEER
SHRI.TONY GEORGE KANNANTHANAM
SRI.MILLU DANDAPANI
SRI.P.MARTIN JOSE
SRI.GEORGE JACOB (JOSE)
SMT.M.A.VAHEEDA BABU
SRI.BABU KARUKAPADATH
SMT.ARYA RAGHUNATH
SHRI.KARUKAPADATH WAZIM BABU
SMT.P.LAKSHMI
SMT.AYSHA E.M.
SHRI.HASHIM K.M.
SHRI.ABUASIL A.K.
SMT.HANIYA NAFIZA V.S.
SHRI.RISHI VINCENT
SHRI.M.I.INSAF MOOPPAN
SHRI.AJITH GEORGE KOOLA
SHRI.ANZAR AL JALEEL
SRI.THOMAS GEORGE
SHRI.EBEE ANTONY
SRI.ROSHAN JACOB MUNDACKAL
SRI.P.PRIJITH
SRI.THOMAS P.KURUVILLA
SRI.R.GITHESH
SHRI.AJAY BEN JOSE
SRI.MANJUNATH MENON
SMT.ANNA LINDA EDEN
SMT.ANAVADYA SANIL KUMAR
SMT.ANJALI KRISHNA
SRI.S.SREEKUMAR (SR.)
SHRI.HARIKRISHNAN S.
SHRI.M.A.VAHEEDA BABU
SMT.MARY BENJAMIN, SC
SRI.P.G.PRAMOD, SENIOR GOVERNMENT PLEADER
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
57
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.35754 OF 2025
PETITIONERS:
1 AISWARYA B.R., AGED 23 YEARS,
D/O BYJU.S, PUNARTHAM, MEKKETHOTTAM, MANGALATHUKONAM,
KATTACHALKUZHY, P.O., THIRUVANATHAPURAM, PIN - 695501.
2 AMINA PAZHAYA THAVALAM, AGED 24 YEARS,
D/O RAHMATHULLA ABDUL SAMAD, PAZHAYA THAVALAM, ERUMELY,
ERUMELY.P.O, KOTTAYAM, PIN - 686509.
BY ADVS.
SHRI.P.P.NIYAS
SRI.C.H.ABDUL RASAC
RESPONDENTS:
1 THE STATE OF KERALA,
REPRESENTED BY ADDITIONAL CHIEF SECRETARY,
HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001.
2 ADMISSION AND FEE REGULATORY COMMITTEE,
FOR MEDICAL EDUCATION IN KERALA, REPRESENTED BY ITS
CHAIRMAN, T.C.15/1553-4, PRASANTHI BUILDINGS,
M.P.APPAN ROAD, VAZHUTHACAUD, THIRUVANANTHAPURAM,
PIN - 695014.
3 SREE GOKULAM MEDICAL COLLEGE & RESEARCH FOUNDATION
VENJARAMOODU.P.O, THIRUVANANTHAPURAM DISTRICT,
REP.BY ITS PRINCIPAL, PIN - 695607.
BY ADVS.
SHRI.TONY GEORGE KANNANTHANAM
SRI.P.G.PRAMOD, SENIOR G.P.
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
58
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.35917 OF 2025
PETITIONER:
KELVIN TOM KURIYAKOSE, AGED 26 YEARS,
S/O.KURIYAKOSE THOMAS VALIYAPARAMBIL, VAIKOM ROAD,
TRIPUNITHURA, ERNAKULAM, PIN - 682301.
BY ADVS.
SHRI.B.PRAMOD
SHRI.ATHUL M.V.
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL CHIEF
SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY COMMITTEE
FOR MEDICAL EDUCATION IN KERALA, T.C. 15/1553-4,
PRASANTHI BUILDINGS, M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM REPRESENTED BY
ITS MEMBER SECRETARY, PIN - 695014
3 SREE UTHRADAM THIRUNAL ACADEMY OF MEDICAL SCIENCES,
VENCODE P.O., VATTAPPARA, THIRUVANANTHAPURAM,
REPRESENTED BY ITS PRINCIPAL, PIN - 695028
BY ADVS.
SMT.MARY BENJAMIN, STANDING COUNSEL
SRI.ROSHEN.D.ALEXANDER
SMT.TINA ALEX THOMAS
SHRI.HARIMOHAN
SMT.KOCHURANI JAMES
SRI.P.G.PRAMOD, SENIOR G.P.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
59
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.36128 OF 2025
PETITIONER:
THOMAS KURIEN, AGED 25 YEARS,
S/O.DR. KURIEN THOMAS, PAROLICKAL HOUSE,
NEAR DOCTOR'S GARDEN, GANDHINAGAR P.O.,
KOTTAYAM, PIN - 686008.
BY ADVS.
SRI.C.Y.VINOD KUMAR
SHRI.C.ANILKUMAR (KALLESSERIL)
SRI.P.M.MANASH
SMT.NESY A.R.
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE SECRETARY TO THE
GOVERNMENT, HEALTH & FAMILY WELFARE DEPARTMENT,
SECRETARIAT, TRIVANDRUM, PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY
COMMITTEE FOR MEDICAL EDUCATION IN KERALA,
TC 15/1553-4, PRASANTHI BUILDINGS, MP APPAN ROAD,
VAZHUTHACAUD, TRIVANDRUM, REPRESENTED BY ITS SECRETARY,
PIN - 695014.
3 MALANKARA ORTHODOX SYRIAN CHURCH MEDICAL COLLEGE
KOLENCHERRY, ERNAKULAM - REPRESENTED BY ITS PRINCIPAL,
PIN - 682311.
BY ADVS.
SHRI.TONY GEORGE KANNANTHANAM
SRI.THOMAS GEORGE
SMT.MARY BENJAMIN, STANDING COUNSEL
SRI.P.G.PRAMOD, SENIOR GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
60
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.36171 OF 2025
PETITIONERS:
1 NIRANJAN RADHAKRISHNAN, AGED 22 YEARS,
S/O.RADHAKRISHNAN M.P, SOUBAGYA, UPASANA NAGAR,
CANTONMENT NORTH, KOLLAM, PIN - 691001.
2 APARNA LAL P., AGED 20 YEARS,
D/O HARILAL G, LAL NIKETHAN, MARUTHANTHOOR,
CHAIKKOTTUKONAM P.O, TRIVANDRAM, PIN - 695122.
3 DEVI HIMAYA, AGED 21 YEARS,
D/O REGHU G, AMMAS, KRISHNAPURAM P.O.,
KAYAMKULAM, ALAPPUZHA DISTRICT, PIN - 690533.
4 HARITHA HARI, AGED 21 YEARS,
D/O HARIHARADAS K R, KANDATHIL PARAMBIL HOUSE,
KARUMADY, AMBALAPUZHA, ALAPPUZHA, PIN - 688561.
5 ISHA KALAM, AGED 21 YEARS,
D/O ANIL KALAM, TC 49/1120(1) MPRA -10B,
MANACAUD P.O, TRIVANDRAM, PIN - 695009.
6 JAHNAVI S., AGED 21 YEARS,
REKHA R CHANDRAN, TC 8/01, SREEREKHA, CHERUVIKAL,
SREEKARYAM P.O, TRIVANDRAM, PIN - 695017.
7 JYOTSNA KRISHNAN, AGED 21 YEARS,
D/O MINU S, KRISHNA, MARA 80/B, ANCHUMUKKU,
MUTTADA P.O., TRIVANDRAM, PIN - 695025.
8 NEHA FARWIN, AGED 21 YEARS,
D/O MANOJ KUMAR, LEKSHMI NIVAS, MRA-88,
MANAYIL KULANGARA, THIRUMULLAVARAM P.O.,
KOLLAM DISTRICT, PIN - 691012.
9 SRADHA AZHUTHUPURAKKAL PRADEEP, AGED 20 YEARS,
D/O PRADEEP A K, AZHUTHUPURAKKAL (HOUSE), ERANELLOOR,
KECHERY P.O, THRISSUR DISTRICT, PIN - 680501.
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10 AKSHAYA S BIJOY, AGED 24 YEARS,
D/O. BIJOY K SUDHAKAR, PANICKERS, MANAPPALLY NORTH P.O,
KARUNAGAPALLY, KOLLAM DISTRICT, PIN - 690574.
11 AMRUTHA KRISHNA, AGED 20 YEARS,
D/O. JOJI KRISHNAN, AMRUTHA CRRA H2, H-LANE,
CHALAKUZHY ROAD, PATTOM, TRIVANDRUM, PIN - 695004.
12 AMRUTHA KUMAR J., AGED 22 YEARS,
D/O. SIVAKUMAR B, PANANVILA PUTHAN VEEDU, PANAVILA,
NALANCHIRA P.O, TRIVANDRAM, PIN - 695015.
13 ANJALI S., AGED 22 YEARS,
D/O. SAJU G, SAYOOJYUM ALTHARAMOOD P.O.,
NAGAROOR, TRIVANDRAM, PIN - 695102.
14 DEVAPRIYA A G., AGED 20 YEARS,
D/O. M GIRISH, PAVITRAM, NJARACKAL, PERINAD P.O.,
KOLLAM, PIN - 691601.
15 GADHA A.V., AGED 24 YEARS,
D/O. AJAYAKUMAR A L, MIDHILA, T/C NO 30/456,
KRWA 178/D, KAVALLOOR LANE, VATTIYOORKAVU P.O.,
TRIVANDRUM, PIN - 695013.
16 HIMA SIRASH, AGED 23 YEARS,
D/O. SIRASH HANEEFA, BEEMA MANZIL,
MELARANNOOR ROAD, KARAMANA P.O.,
TRIVANDRAM, PIN - 695003.
17 MALAVIKA M., AGED 23 YEARS,
D/O. MANI K, MASMARA, MEVANAKONAM,
KALLUVATHUKKAL P.O, KOLLAM, PIN - 691578.
18 MEENU SREEKANDAN, AGED 22 YEARS,
D/O. R SREEKANDAN NAIR, SREEKANDAVILASAM, PALAMKONAM P.O,
VENJARAMMOODU, TRIVANDRAM, PIN - 695607.
19 NANDANA SREEKUMAR NAIR, AGED 21 YEARS,
D/O. SREEKUMAR KG, VAISHNAVAM, KUDAPPANAKKUNNU P.O.,
TRIVANDRAM, PIN - 695043.
20 NIHARIKA SUNILKUMAR, AGED 23 YEARS,
D/O. SUNILKUMAR, SUSHAIJA NIVAS, KOTHAMANGALAM,
KOYILANDY, KOZHIKOD DISTRICT, PIN - 673305.
21 NIRANJANA INDIRA SANJAY, AGED 21 YEARS,
D/O. SANJAY SURENDRANATH, FLAT 10 CE, RDS TRANQUIL,
ATTINKUZHY, KAZHAKKUTTAM, TRIVANDRAM, PIN - 695582.
22 NIVEDITHA A., AGED 22 YEARS,
62
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D/O. V KUTTAPPAN PILLAI, NIRANJANAM,
TC 5/1596/6 TRRA 245A PANDIT LANE,
AMBALAMUKKU, PEROORKADA P.O.,
TRIVANDRAM, PIN - 695005.
23 PARVATHY R., AGED 21 YEARS,
D/O.REMESH KUMAR R, SURABHI, PUTHIYAVILA,
PATTOLIMARKET P.O., KAYAMKULAM, ALAPPUZHA,
PIN - 690531.
24 PAVITHRA C.J., AGED 20 YEARS,
D/O. JIJEESH, CHALAKKAL HOUSE, ERUMAPETTY P.O.,
THRISSUR DISTRICT, PIN - 680584.
25 SARA MARY MATHEW, AGED 22 YEARS,
D/O. MATHEW JOHN, VAZHUVELIL KANDATHIL HOUSE,
KUNNATHUMKARA P.O, EAST OTHERA, THIRUVALLA,
PATHANAMTHITTA, PIN - 689101.
26 SREENANDANA P M., AGED 21 YEARS,
D/O. P M MANOJKUMAR, PARAKKATT HOUSE, POTTA P.O.,
THRISSUR DISTRICT, PIN - 680722.
BY ADVS.
SHRI.LATHEEF P.K.
SHRI.FAHAD HUSSAIN
SHRI.ALBIN T.O.
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL CHIEF
SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY COMMITTEE
FOR MEDICAL EDUCATION IN KERALA T.C. 15/1553-4
PRASANTHI BUILDINGS, M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM, PIN - 695014.
3 SREE GOKULAM MEDICAL COLLEGE & RESEARCH FOUNDATION
VENJARAMOODU P.O., THIRUVANANTHAPURAM, REP. BY ITS
PRINCIPAL, PIN - 695607.
4 KERALA UNIVERSITY OF HEALTH AND SCIENCE
MEDICAL COLLEGE P.O., THRISSUR, REPRESENTED BY ITS
REGISTRAR, PIN - 680596
BY ADVS.
SHRI.S.GANESH, SC, KERALA UNIVERSITY OF HEALTH SCIENCES
SHRI.P.SREEKUMAR (SR.)
63
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SRI.P.G.PRAMOD, SENIOR GOVERNMENT PLEADER
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
64
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO. 36200 OF 2025
PETITIONERS:
1 IRENE ANN JOHN, AGED 21 YEARS,
D/O. BINU PAPPAN JOHN, PREM NIVAS, KOTTARA,
MEEYYANOOR P.O., KOLLAM DISTRICT, PIN - 691537.
2 ANGELIN DENNY ERATHARA, AGED 19 YEARS,
D/O. DENNY E D, ERATHARA HOUSE, VELLANGALLUR P.O.,
THRISSUR DISTRICT, PIN - 680662.
3 FIDHA ANSIL, AGED 20 YEARS,
D/O. ANSIL M J, ROSHNI, MAMOODU, CHANDANATHOPE P.O.,
KOLLAM DISTRICT, PIN - 691014.
4 HANNAH ELSA RENJI, AGED 22 YEARS,
D/O. RENJI VARUGHESE, PARUTHIKKATIL (HOUSE),
KOTTATHODUE, THIRUVALLA, PATHANAMTHITTA,
PIN - 689101.
5 MEHAR S. SAMIL, AGED 21 YEARS,
D/O SAMIL, MEHAR VILLA, KOVILLOR, KUDAPPANAMOODU P.O.,
THIRUVANANTHAPURAM, PIN - 695505.
6 NIKHITHA JOSE, AGED 20 YEARS,
D/O JOSE G, J B BHAVAN, KAITHACODU P.O,
KOLLAM, PIN - 691543.
7 SAIN SUNNY, AGED 20 YEARS,
D/O SUNNY JOHN, MEKKUNNEL (H), OLAMATTOM,
THODUPUZHA P.O., IDUKKI DISTRICT, PIN - 685584.
8 SNEHA SUDHIR, AGED 21 YEARS,
D/O. DEEPA SUDHIR, RAJASREE, POTHENCODE,
NEAR POLICE STATION, ANDOORKONAM ROAD,
TRIVANDRAM, PIN - 695584.
9 FEBA BABU GEORGE, AGED 19 YEARS,
D/O JAYA MATHEW, KAVILAZHIKHATHU VEEDU,
SADANANDAPURAM P O, KOTTARAKKARA, KOLLAM,
PIN - 691531.
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10 NYLA ANN CHACKO, AGED 20 YEARS,
D/O CHACKO ABRAHAM, THEKKUNNATHU, KATTUKARA,
THIRUVALLA P.O., PATHANAMTHITTA, PIN - 689101.
11 RITHUNANDA R., AGED 21 YEARS,
D/O. SUNIL SUNDARAM, FLAT 6 B, CORDON PROVIDENCE,
KURAVANKONAM, KOWDIAR P.O., TRIVANDRAM, PIN - 695003.
12 SHEBA JOHN, AGED 23 YEARS,
D/O. SHALY JOHN, V J HOUSE, KARIKKAL,
KARIMPINPUZHA P.O, PUTHOOR, KOLLAM DISTRICT,
PIN - 691513.
13 SHREYA SANAL, AGED 19 YEARS,
D/O SANAL KUMAR, AMRITA SPARSAM, MALAVIKA ARCADE,
CURZON ROAD, KOTTAMUKKU, KOLLAM, PIN - 691513.
14 SRUTHINANDA R., AGED 19 YEARS,
D/O SUNIL SUNDARAM, FLAT 6 B, CORDON PROVIDENCE,
KURAVANKONAM, KOWDIAR P.O., TRIVANDRAM, PIN - 695003.
15 RANNA ABDU MULLAPPALLY, AGED 22 YEARS,
D/O ABDU MULLAPPALLY, MULLAPPALLY HOUSE,
PARANGIMOOCHIKKAL P.O., CHAPPANANGADI,
MALAPPURAM, PIN - 676503.
16 SANGEETHA MAHADEVAN, AGED 23 YEARS,
D/O MAHADEVAN THANKAPPAN, PLAVANNARA HOUSE,
KALLAMMOODU, ANAYARA P O, TRIVANDRAM, PIN - 695029.
17 ROSE JIJI, AGED 23 YEARS,
D/O JIJI JOSEPH, THEKKAN HOUSE, MARIA TOWER,
MELOOR P O, CHALAKUDY, THRISSUR DISTRICT,
PIN - 680311.
BY ADVS.
SHRI.LATHEEF P.K.
SHRI.FAHAD HUSSAIN
SHRI.ALBIN T.O.
SRI.LAKSHMI NARAYANAN(SR)
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL
CHIEF SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY COMMITTEE
FOR MEDICAL EDUCATION IN KERALA T.C. 15/1553-4
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PRASANTHI BUILDINGS, M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM, REPRESENTED BY ITS MEMBER SECRETARY,
PIN - 695014.
3 PUSHPAGIRI MEDICAL COLLEGE HOSPITAL,
MC ROAD, THIRUVALLA, PATHANAMTHITTA,
REPRESENTED BY ITS PRINCIPAL, PIN - 689101.
4 SREE UTHRADOM THIRUNAL ACADEMY OF MEDICAL SCIENCES
VENCODE P.O, VATTAPPARA, THIRUVANANTHAPURAM -
REPRESENTED BY ITS PRINCIPAL, PIN - 695028.
5 KERALA UNIVERSITY OF HEALTH AND SCIENCE,
MEDICAL COLLEGE PO, THRISSUR, REPRESENTED BY
ITS REGISTRAR, PIN - 680596.
BY ADVS.
SRI.ROSHEN.D.ALEXANDER
SHRI.S.GANESH, SC, KERALA UNIVERSITY OF HEALTH SCIENCES
SHRI.P.SREEKUMAR (SR.)
SMT.TINA ALEX THOMAS
SHRI.HARIMOHAN
SMT.KOCHURANI JAMES
SRI.P.G.PRAMOD, SENIOR GOVERNMENT PLEADER
SMT.MARY BENJAMIN, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
67
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.36493 OF 2025
PETITIONERS:
1 ABEL MEPPARATHIL PRAKASH, AGED 19 YEARS,
S/O. PRAKASH PUNNOOSE, MEPPARATHIL(HOUSE),
SEETHATHODUE, PATHANAMTHITTA, PIN - 689667.
2 ABIN N., AGED 24 YEARS,
S/O. NIYAS S, PALLIYUDE KIZHEKKETHIL PADA, NORTH P.O.,
KARUNAGAPALLY, KOLLAM DISTRICT, PIN - 690544.
3 FIDA SHAMNAD RABEEKKA JALAL, AGED 19 YEARS,
D/O. SHAMNAD, FIFA, THANNIMOODU, PANACHAMOODU P.O,
TRIVANDRAM, PIN - 695505.
4 IRFANA P., AGED 25 YEARS,
D/O. MOHAMED BASHEER, POOVADIYIL(HOUSE),
VAZHAKKAD P.O., MALAPPURAM, PIN - 673640.
5 MARIYAM ZARIN SALEEM, AGED 20 YEARS,
D/O. SALEEM KOLETH, MENAAL, THANKAYAM, THRIKARIPUR P.O.,
KASARGOD, PIN - 671310.
6 RIMAL RAJ, AGED 21 YEARS,
S/O. RAJAN T V, TVR, POKKUNDU DIARY, KURUMATHUR P.O,
TALIPARAMBA, KANNUR DISTRICT, PIN - 670142.
7 TINO JOSEPH, AGED 20 YEARS,
S/O. OUSEPH JOSEPH, KULANGOTTU(H), MADAPALLY,
CHANGANACHERRY, KOTTAYAM, PIN - 686101.
8 AMEEN MUHAMMED, AGED 24 YEARS,
S/O. MUHAMMED KEELATH, ANAYAMKUNNU, KUMARANELLOR P.O,
MUKKAM, CALICUT, PIN - 673602.
9 NIRANJANA RAVEENDRAN, AGED 19 YEARS,
D/O. RAVEENDRAN PAKITEERI, MARUTHANGAD KALAM,
NALLANTHANNI P.O, NILAMBUR RS, MALAPPURAM, PIN - 679330.
10 FIZA FATHIMA, AGED 21 YEARS,
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D/O. SULFICAR A, JANNAT, KARAMVILA, MOONNUKALLINMOODU,
NEYYATTINKARA, THIRUVANANTHAPURAM, PIN - 695121.
11 GAYATHRI S P., AGED 21 YEARS,
D/O.PRAKASAN, GOKULAM, OERUMANPURA POOVATTUPARAMBA,
PERUMANNA P.O., KOZHIKODE, PIN - 670619.
BY ADVS.
SHRI.LATHEEF P.K.
SHRI.FAHAD HUSSAIN
SHRI.ALBIN T.O.
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL CHIEF
SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY
COMMITTEE FOR MEDICAL EDUCATION IN KERALA T.C. 15/1553-4
PRASANTHI BUILDINGS, M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM, REPRESENTED BY ITS MEMBER SECRETARY,
PIN - 695014.
3 KMCT MEDICAL COLLEGE CAMPUS, KOOLIMAD - MANASSERY ROAD,
MUKKAM, KOZHIKODE, REPRESENTED BY ITS PRINCIPAL,
PIN - 673602.
4 KERALA UNIVERSITY OF HEALTH AND SCIENCE
MEDICAL COLLEGE P.O., THRISSUR, REPRESENTED BY
ITS REGISTRAR, PIN - 680596.
BY ADVS.
SHRI.S.GANESH, SC, KERALA UNIVERSITY OF HEALTH SCIENCES
SHRI.P.SREEKUMAR (SR.)
SRI.P.G.PRAMOD, SENIOR G.P.
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
69
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.36503 OF 2025
PETITIONERS:
1 AISWARYA K., AGED 21 YEARS,
D/O. RAJU P, KOZHISSERY (HOUSE), CHAMARAVATTOM P.O.,
TRIPRANGODE, MALAPPURAM, PIN - 676102.
2 AMITHA NADESAN, AGED 19 YEARS,
D/O. NADESAN M.D, MAZHUVANCHERIL (H),
MOOTHEDATHUKAVU, T.V.PURAM P.O., VAIKOM,
KOTTAYAM DISTRICT, PIN - 686606.
3 AMIYA SHAFEEK P.P., AGED 21 YEARS,
D/O SHAFEEK, PUTHENPURAYIL, THACHANKUNNU,
KIZHUR, MELADY P.O., PAYYOLI, KOZHIKODE DISTRICT,
PIN - 673522.
4 ANAGA UNNI, AGED 20 YEARS,
D/O BINDU V, POLA HOUSE, KANNAPURAM,
ANCHAMPEEDIKA P.O., KANNUR DISTRICT, PIN - 670331.
5 ANAGHA S.A., AGED 19 YEARS,
D/O ABHILASH K.L, J. V NIVAS, NALLOORVATTOM,
PLAMOOTTUKADA P.O., THIRUVANANTHAPURAM, PIN - 695122.
6 AQIL YUSUPH, AGED 20 YEARS,
S/O YUSUPH T, THALIYOTH, CHEMBRA ROAD,
PERAMBRA, KOZHIKODE DISTRICT, PIN - 673525.
7 ARCHANA J.S. AGED 20 YEARS,
D/O SHEEBA S.S., ALEENA BHAVAN, PARAVILA,
PANCHAKUZHI, PANACHAMOODU P.O., THIRUVANANTHAPURAM,
PIN - 695505.
8 ARCHANA V.S., AGED 20 YEARS,
D/O SANTHOSH KUMAR, VADAVATTATH (H), PARIYARAM P.O.,
CHALAKUDY, THRISSUR DISTRICT, PIN - 680721.
9 ATHUL BINSON MAVELIL, AGED 19 YEARS
S/O BINSON MAVELIL THOMAS, MAVELIL HOUSE, MANJADI P.O.,
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TIRUVALLA, PATHANAMTHITTA, PIN - 689105.
10 CHANDANA DHEV, AGED 22 YEARS,
D/O JAYADEVAN T.C., DEV SADHAN, KAVUMBHAGAM P.O.,
KOLASSERY, THALASSERY, KANNUR DISTRICT, PIN - 670649.
11 DIYA T.K., AGED 21 YEARS,
D/O PRAKASH T.V., NEHDEEP, KAMAL PEEDIKA,
EACHUR P.O., KANNUR DISTRICT, PIN - 670591.
12 ERIC PETER EDWARDS, AGED 23 YEARS,
S/O PETER SOLOMON EDWARDS, ALUVAPARAMBIL (H),
PUTHUVYPE P.O., ERNAKULAM DISTRICT, PIN - 682508.
13 FIDA FATHIMA RAFEEKH, AGED 20 YEARS,
D/O RAFEEKH N.M., NADAKKAL MEETHAL (HOUSE),
KADIYANGAD P.O., PERAMBRA, KOZHIKODE DISTRICT,
PIN - 673525.
14 HARSHA HARIKUMAR MENON, AGED 18 YEARS,
D/O ASHA G. NAIR, HARISREE, EZHUMATTOOR P.O.,
MALLAPPALLY, PATHANAMTHITTA DISTRICT, PIN - 689586.
15 HAWWA ASIN A.K., AGED 20 YEARS,
D/O ADV. NOUSHAD, ALOKKATTIL (H), ERAMANGALAM P.O.,
BALUSSERY, KOZHIKODE DISTRICT, PIN - 673612.
16 HIDAYA K.K., AGED 22 YEARS,
D/O RASAK, KOODATHIL (HOUSE), MOKERI P.O.,
KOZHIKODE DISTRICT, PIN - 673507.
17 KRIPA ACHSAH SAMUEL, AGED 20 YEARS,
D/O SAMUEL JOSEPH, PULIYILETHU (H), LAIKADU, PERUNNA P.O.,
CHANGANASSERY, KOTTAYAM, PIN - 686102.
18 LASEEKHA MARIYAM C., AGED 20 YEARS,
D/O ABDUL SAMAD C, CHENGOT (H), M.C. LANE, PUTHIYARA P.O.,
KOZHIKODE DISTRICT, PIN - 673004.
19 NISHAN LATHEEF, AGED 22 YEARS,
S/O ABDUL LATHEEF, ULLATTUTHODIKA HOUSE, CHERUVADI,
MAVOOR, KOZHIKODE DISTRICT, PIN - 673661.
20 SANA FATHIMA, AGED 21 YEARS,
D/O AHAMMAD NIDUMPURATH, KARUVANKANDI (HOUSE), PAYYOLI
ANGADI P.O., KOZHIKODE DISTRICT, PIN - 673523.
21 SHAHLA P.V., AGED 23 YEARS,
D/O SHARAFUDEEN P.V., PANIKKAVEETTIL (HOUSE),
ALAMKODE P.O., UDHINUPARAMBU, MALAPPURAM,
PIN - 679585.
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22 THEERTHA R., AGED 20 YEARS,
D/O MAHESH S., SREENILAYAM, KANNAMBALLIL BHAGAM,
KAYAMKULAM, ALAPPUZHA DISTRICT, PIN - 690502.
BY ADVS.
SHRI.LATHEEF P.K.
SHRI.ALBIN T.O.
SHRI.FAHAD HUSSAIN
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL CHIEF
SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA T.C. 15/1553-4
PRASANTHI BUILDINGS, M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM. REPRESENTED BY ITS MEMBER SECRETARY,
PIN - 695014.
3 MALABAR MEDICAL COLLEGE HOSPITAL & RESEARCH CENTRE
ULLIYERI, MODAKKALLUR, KOZHIKODE, KERALA,
REPRESENTED BY ITS PRINCIPAL, PIN - 673323.
4 KERALA UNIVERSITY OF HEALTH AND SCIENCE
MEDICAL COLLEGE P.O., THRISSUR DISTRICT,
REPRESENTED BY ITS REGISTRAR, PIN - 680596.
BY ADVS.
SHRI.S.GANESH, SC, KERALA UNIVERSITY OF HEALTH SCIENCES
SHRI.P.SREEKUMAR (SR.)
SRI.P.G.PRAMOD, SENIOR G.P.
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
72
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO. 36805 OF 2025
PETITIONER:
AFZAL ARIF, AGED 27 YEARS,
S/O. ARIF BASHEER, THAZHATHU VEEDU, CHITTAR P.O.,
PATHANAMTHITTA DISTRICT, PIN - 689663.
BY ADVS.
SRI.S.SHANAVAS KHAN
SMT.S.INDU
SHRI.GOVIND H. NAIR
RESPONDENTS:
1 THE STATE OF KERALA, REPRESENTED BY THE
ADDITIONAL CHIEF SECRETARY HEALTH & FAMILY
WELFARE DEPARTMENT GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY
COMMITTEE FOR MEDICAL EDUCATION IN KERALA,
T.C. 15/1553-4, PRASANTHI BUILDINGS,
M.P.APPAN ROAD, VAZHUTHACAUD, THIRUVANANTHAPURAM,
REPRESENTED BY ITS MEMBER SECRETARY, PIN - 695014.
3 THE KERALA UNIVERSITY OF HEALTH SCIENCE,
MEDICAL COLLEGE P.O THRISSUR REPRESENTED
BY ITS REGISTRAR, PIN - 680020.
4 K.M.C.T MEDICAL COLLEGE, MANNASSERY,
MUKKAM, KOZHIKODE, REPRESENTED BY
ITS PRINCIPAL, PIN - 673602.
5 KUNHITHARUVAI MEMORIAL CHARITABLE TRUST
KMCT MEDICAL COLLEGE MANNASSERY, MUKKAM,
KOZHIKODE, REPRESENTED BY ITS CHAIRMAN, PIN - 673602.
BY ADVS.
SHRI.S.GANESH
SHRI.P.SREEKUMAR (SR.)
SRI.P.G.PRAMOD, SENIOR GOVERNMENT PLEADER
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG WITH
WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026 DELIVERED THE
FOLLOWING:
73
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.36992 OF 2025
PETITIONERS:
1 SONU BASIL ELDO, AGED 23 YEARS,
S/O.ELDO PAUL, POTHANAKADAN HOUSE,
VILANGU P.O., OORAKKAD, KIZHAKKAMBALAM,
ERNAKULAM, KERALA, PIN - 683561
2 JOEL DAVID GEORGE, AGED 25 YEARS
S/O GEORGE V DANIEL, VADAKEDATH, DG - 3,
MANNANTHALA P.O., THIRUVANANTHAPURAM,
KERALA, PIN - 695015.
BY ADVS.
SMT.K.RAJESWARY
SHRI.ANIL PRABHA.K
SMT.ALEENA ANABELLI A.
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL
CHIEF SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE ADMISSION AND FEE REGULATORY COMMITTEE FOR MEDICAL EDUCATION
IN KERALA, T.C.15/1553-4, PRASANTHI BUILDINGS, M.V. APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, REPRESENTED BY ITS CHAIRMAN, PIN
- 695014.
3 MALANKARA SYRIAN ORTHODOX MEDICAL COLLEGE,
MEDICAL COLLEGE ROAD, P.O. KOLENCHERRY, ERNAKULAM,
REPRESENTED BY ITS PRINCIPAL, PIN - 682311.
4 THE PRINCIPAL, MALANKARA SYRIAN ORTHODOX MEDICAL
COLLEGE, MEDICAL COLLEGE ROAD, P.O. KOLENCHERRY,
ERNAKULAM, PIN - 682311.
BY ADVS.
SMT.MARY BENJAMIN, STANDING COUNSEL
SHRI.TONY GEORGE KANNANTHANAM
SRI.P.G.PRAMOD, SENIOR G.P.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG WITH
WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026 DELIVERED THE
FOLLOWING:
74
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.37064 OF 2025
PETITIONERS:
1 ANUSHA K.V., AGED 23 YEARS,
D/O. PAVITHRAN K V, SHINIL NIVAS, KAVINISSERI VAYAL,
CHERUKUNNU P.O., KANNUR DISTRICT, PIN - 670301.
2 ASLA SHIRIN, AGED 24 YEARS,
D/O. IBRAHIM KIZHAKKEPATTUTHODI, KIZHAKKEPATTUTHODI HOUSE,
VALLAPUZHA P.O, PALAKKAD DISTRICT, PIN - 679336.
3 MIRAAL SHINIYAS MUHAMED, AGED 22 YEARS,
D/O. SHINIYAS MUHAMED, 3-S MANZIL, COLONY ROAD,
KONDOTTY P O, MALAPPURAM DISTRICT, PIN - 673638.
4 AYISHA AHSANA, AGED 23 YEARS,
D/O. UNNEEN PONNETH, PONNETH HOUSE, KARINKALLATHANI P O,
THAZHEKODE, MALAPPURAM, PIN - 679341.
5 FATHIMA WAFA M., AGED 24 YEARS,
D/O. RASHEED.M K, MANNENGAL KANNANTHODI,
CHEMMALASSERI, MALAPPURAM DISTRICT, PIN - 679323.
6 LAMIYA RAFEEKA, AGED 24 YEARS,
D/O. MOHAMMED RAFEEK A M, THACHARAKKAL HOUSE,
ADITHIRUTHY P O, KADAPPURAM, THRISSUR DISTRICT,
PIN - 680514.
7 MUHAMMED FALAH PALAPPETTA, AGED 23 YEARS,
S/O. MUHAMMED JALEEL PALAPPETTA HOUSE, PANNIPARA P.O.,
EDAVANNA, MALAPPURAM, PIN - 676541.
8 NOUSHIN P.V.P., AGED 23 YEARS,
D/O ABDUL SALAM ALI, CHERKUZHIL HOUSE,
MOONNIYOUR SOUTH, MOONNIYOUR, MALAPPURAM,
PIN - 676311.
9 NIHAL AGED 23 YEARS,
S/O. ISMAIL K P, KOCHAMPALLY HOUSE,
PURATHUR P.O., MALAPPURAM DISTRICT,
PIN - 676012.
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10 SURYA KIRAN R., AGED 24 YEARS,
S/O. RAJEEV, SREEPADMAM(H), VENGERI P.O,
CALICUT, PIN - 673010.
11 RISAL VELIATH SALIM, AGED 23 YEARS,
S/O. RINY SALIM, VELIATH HOUSE, NEAR FIRE STAION,
VATTAKAPPARA ROAD, KANJIRAPALLY P O, KOTTAYAM,
PIN - 686507.
12 NIDHA FATHIMA, AGED 22 YEARS,
D/O. NISAR M K, MALEKODANKANDI (HOUSE),
KAYAKKODI P O, KOZHIKODE DISTRICT,
PIN - 673305.
13 FIDHA MANAL PARAMBIL, AGED 22 YEARS,
D/O. ABUBAKER MOHAMMED SUNIL, MANAL PARAMBIL HOUSE,
ALINGAL, CANAL ROAD, V P PURAM P.O,
MALAPPURAM DISTRICT, PIN - 676102.
14 AHYAAN FAIZAL USMAN, AGED 19 YEARS,
S/O. FAIZAL USMAN, HIBAH, GOKHALE ROAD,
KANNUR, PIN - 670001.
15 ASWANTH K S, AGED 22 YEARS,
S/O. SANTHOSH KUMAR K R, KAMBLIKKAL (HOUSE),
KARA P.O, THRISSUR DISTRICT, PIN - 680671.
16 DHILNA YOONUS V., AGED 22 YEARS,
D/O. SAYYID YOONUS THANGAL, FASALU MANZIL,
DHILNAS, SIDDHASAMAJAM P O, MAKKOOL PEEDIKA,
VATAKARA, KOZHIKODE DISTRICT, PIN - 673104.
17 ELINA PAUL, AGED 21 YEARS,
D/O. K.M PAULOSE KARUKUNNATH, 4C, MERIDIAN,
SYMPHONY, NORTH FORT GATE, THRIPUNITHURA,
ERANAKULAM DISTRICT, PIN - 682301,
18 JEAN TONY VALLARIAN, AGED 20 YEARS,
S/O. TONNY VALLARIAN, TONY NIVAS, TEMPLE NAGAR, SAKTHI
KULANGARA, KOLLAM DISTRICT, PIN - 691581.
19 KRISHNA B PILLAI, AGED 18 YEARS,
D/O. BIJU RAMACHANDRAN PILLA, 12/8,
RAMANIYAM BHAIRAVI, 22, MG ROAD,
THRUVANMIYUR, CHENNAI, TAMILNAD, PIN - 600041.
20 MERLIN HELEN CHRISTO, AGED 18 YEARS,
D/O. CHRISTOLEENAN, C L COTTAGE, NELLIKAVILA,
ULLIYAZHATHURA, POWDIKONAM,
THIRUVANANTHAPURAM, PIN - 695588.
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21 MUHAMMED YASEEN, AGED 21 YEARS,
S/O. KUNYIL MAJEED, PUNATHIL, VAIKKILASSERY P O,
KOZHIKODE DISTRICT, PIN - 673104.
22 NIRMAL GRIGORI ABRAHAM, AGED 19 YEARS,
S/O. ABRAHAM THOMAS, PUTHEPARAMBIL (HOUSE),
KARTHIKAPALLY PO, ALAPPUZHA DISTRICT, PIN - 690516.
23 RIYA RAJ, AGED 18 YEARS,
D/O. RAJAN T V, TVR, POKKUNDU DIARY, KURUMATHUR PO,
TALIPARAMBA, KANNUR DISTRICT, PIN - 670142.
24 ROHITH PRADEEP, AGED 22 YEARS,
S/O. PRADEEP PALLATHU, DEEPA NIVAS, PALLIYIL HOUSE,
KAIPPILY, ARIMBOOR P.O. THRISSUR DISTRICT, PIN - 680620.
BY ADVS.
SHRI.LATHEEF P.K.
SHRI.ALBIN T.O.
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY,
HEALTH & FAMILY WELFARE DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA T.C. 15/1553-4,
PRASANTHI BUILDINGS, M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM, REPRESENTED BY ITS MEMBER SECRETARY,
PIN - 695014.
3 MES MEDICAL COLLEGE & HOSPITAL, COLLEGE CAMPUS
PALACHODE POST, MALAPARAMBA, PERINTHALMANNA, KOLATHUR,
MALAPPURAM, REPRESENTED BY ITS PRINCIPAL, PIN - 679338.
4 PALAKKAD INSTITUTE OF MEDICAL SCIENCE,
INSTITUTE OF MEDICAL SCIENCE, PALAKKAD,
OPPOSITE TO DEER PARK, PUDUSSERY EAST, PALAKKAD,
REPRESENTED BY ITS PRINCIPAL, PIN - 678624.
5 KERALA UNIVERSITY OF HEALTH AND SCIENCE,
MEDICAL COLLEGE P.O., THRISSUR DISTRICT,
REPRESENTED BY ITS REGISTRAR, PIN - 680596.
BY ADVS.
SRI.P.G.PRAMOD, SENIOR GOVERNMENT PLEADER
77
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SMT.M.A.VAHEEDA BABU
SHRI.S.GANESH, SC, KERALA UNIVERSITY OF HEALTH SCIENCES
SHRI.P.SREEKUMAR (SR.)
SRI.P.G.PRAMOD, SENIOR G.P.
SRI.BABU KARUKAPADATH
SHRI.RISHI VINCENT
SMT.ARYA RAGHUNATH
SHRI.KARUKAPADATH WAZIM BABU
SMT.P.LAKSHMI
SMT.AYSHA E.M.
SHRI.HASHIM K.M.
SHRI.ABUASIL A.K.
SMT.HANIYA NAFIZA V.S.
SHRI.M.I.INSAF MOOPPAN
SRI.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.37325 OF 2025
PETITIONERS:
1 AMINA LIBA, AGED 20 YEARS,
D/O SHANAVAS P K, PALLIMANJALIL (HOUSE), KUMARANELLUR,
THRITHALA P.O., PALAKKAD DISTRICT, PIN - 679534.
2 ASHNA SHIBUKKUTTAN, AGED 21 YEARS,
D/O SHIBUKKUTTAN K S, KIZHAKKEVEEDU, THAICKAL P O,
CHERTHALA, ALAPPUZHA, PIN - 688530.
3 CERELIA ABRAHAM, AGED 20 YEARS,
D/O ABRAHAM MANI, PENDANATHU (H), MANDALAM P.O,
NADUVIL, KANNUR DISTRICT, PIN - 670582.
4 MOHAMMED AATIQ SERAJ, AGED 21 YEARS,
S/O. SERAJ PUNNATHIL, NAJMAS, ONDEN ROAD,
KANNUR DISTRICT, PIN - 670001.
5 WAZZAH FATHEEN, AGED 19 YEARS,
S/O ABDULLA HAROON, VEETEE MANZIL,
PERAMBRA P.O, KOZHIKODE, PIN - 673525.
6 ISHA MUHAMMED ALI, AGED 20 YEARS,
D/O MUHAMMED ALI, UMMACH H/O. KOLLAM P O,
KOLIYANDY, KOZHIKODE, PIN - 673307.
7 SANA FEHMI P., AGED 22 YEARS,
D/O HASIF PUKKUNNUMMAL, PUKKUNNUMMAL (H), KAKKUR P.O.,
NANMINDA, KOZHIKODE, PIN - 673613.
8 WAFA, AGED 23 YEARS, D/O MOHAMMED SHARAFU,
ONNARAKKATTIL THEKKENCHERYY(H), P O, PADOOR,
THRISSUR, PIN - 680524.
9 HANI NAZARDEEN, AGED 23 YEARS,
S/O SHEMIMOL N.A, VARAMBATH HOUSE, PERUNNA EAST P O,
CHANGANACHERRY, KOTTAYAM, PIN - 686101.
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10 RAGHAD KALLAI, AGED 21 YEARS,
S/O KALLAI ABOOSABIL, KALLAI HOUSE,
CHAKKALAKUTHU ROAD P.O, NILAMBUR,
MALAPPURAM DISTRICT, PIN - 679329.
11 AKASH KANNOLY, AGED 22 YEARS,
S/O RAVEENDRANATHAN BHASI, KANNOLY HOUSE, ETTUMUNA P O,
KARUVANNUR, THRISSUR, PIN - 680711.
12 SHERIN SHIRAZ, AGED 22 YEARS,
D/O SHARAS EBRAHIM, EDAPURAYIL HOUSE, SRPM PO,
THAZHAVA, KOLLAM DISTRICT, PIN - 690539.
13 BINSHA BADAR, AGED 23 YEARS,
D/O BADARUDEEN. E, BINSHA COTTAGEL CHINGELI,
KADAKKAL PO, KOLLAM DISTRICT, PIN - 691536.
14 HANNA HAREES, AGED 19 YEARS,
D/O ABDUL HAREES, KAROTTU MANZIL,
AVANEESWARAM RS P O, KUNNICOD,
KOLLAM, PIN - 691508.
15 JASMIN S., AGED 22 YEARS,
D/O SHAMNA, SHAHNA MANZIL, VELAVOOR,
PIRAPPANCODU P O, TRIVANDRUM, PIN - 695607.
16 DIA AJAZ S., AGED 23 YEARS,
D/O AJAS AHAMMED A, THEKKEVILAKOM HOUSE, ALUMOODU
KANIYAPURAM P O, TRIVANDRUM, PIN - 695301.
17 SNEHA SAJEEV, AGED 23 YEARS,
D/O SAJEEV JOSEPH, KUDISSERY HOUSE, KIZHKKAMBALAM P O,
ERNAKULAM DISTRICT, PIN - 683562.
18 MOHAMMED NAYEEM, AGED 22 YEARS,
S/O NOUSHAD N.K, NAMBIPUNNILATH HOUSE, KOOLIMUTTAM P O,
THRISSUR DISTRICT, PIN - 680691.
19 AMINA M.A., AGED 23 YEARS,
D/O MUNEERA BEEGUM, GERMEN AMINA MANZIL,
CHEMPAKAMANGALAM, KORANI P O, TRIVANDRAM,
PIN - 695104.
20 MUHAMED JASIM, AGED 24 YEARS,
S/O ABDULLA BASHEER, PUTHOOKKATTU HOUSE,
KUMARANALLOOR P.O, KOTTAYAM DISTRICT, PIN - 686016.
21 ZAMZAM ABDUL NASSIR, AGED 22 YEARS,
D/O ABDUL NASSIR MOHAMMED, ETTIYATTUKARA HOUSE,
SHYBAGH NAZARETH ROAD, ALUVA, ERNAKULAM,
PIN - 683101.
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BY ADVS.
SHRI.LATHEEF P.K.
SHRI.ALBIN T.O.
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY,
HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY COMMITTEE
FOR MEDICAL EDUCATION IN KERALA T.C. 15/1553-4
PRASANTHI BUILDINGS, M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM, REPRESENTED BY ITS MEMBER SECRETARY,
PIN - 695014.
3 DR. MOOPEN'S MEDICAL COLLEGE,
NASEERA NAGAR, MEPPADI P.O, WAYANAD DISTRICT,
REPRESENTED BY ITS PRINCIPAL, PIN - 673577.
4 TRAVANCORE MEDICAL COLLEGE,
N H BYPASS MYLAPORE, THATTAMALA, P. O,
KOLLAM DISTRICT, KERALA, REPRESENTED BY
ITS PRINCIPAL, PIN - 691020.
5 KERALA UNIVERSITY OF HEALTH AND SCIENCE
MEDICAL COLLEGE P.O, THRISSUR DISTRICT,
REPRESENTED BY ITS REGISTRAR, PIN - 680596.
BY ADVS.
SRI.P.G.PRAMOD, SENIOR GOVERNMENT PLEADER
SRI.P.MARTIN JOSE
SHRI.S.GANESH, SC, KERALA UNIVERSITY OF HEALTH SCIENCES
SHRI.P.SREEKUMAR (SR.)
SRI.P.G.PRAMOD, SENIOR G.P.
SRI.P.PRIJITH
SRI.THOMAS P.KURUVILLA
SRI.R.GITHESH
SHRI.AJAY BEN JOSE
SRI.MANJUNATH MENON
SMT.ANNA LINDA EDEN
SMT.ANAVADYA SANIL KUMAR
SMT.ANJALI KRISHNA
SHRI.HARIKRISHNAN S.
SRI.S.SREEKUMAR (SR.)
SRI.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
81
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.37452 OF 2025
PETITIONERS:
1 JEROME JAIMON, AGED 20 YEARS,
S/O. JAIMON JACOB, MANNATHUMAKKIL HOUSE,
NEENDOOR P.O., KOTTAYAM, PIN - 686601.
2 SAVIO SUNNY PUNNATHANATHE, AGED 20 YEARS,
S/O. SUNNY MATHEW PUNNATHANATHE, PUNNATHNATHE HOUSE,
MANIKKADAVU P.O, ULIKKAL-IRITTY, KANNUR, PIN - 670705.
3 ALEENA JOE THOMAS, AGED 22 YEARS,
D/O. JOE THOMAS, PROVIDENCE HOUSE, ERATTAYAR P O,
KATTAPPANA, IDUKKI, PIN - 685514.
4 AMANDA ARUN, AGED 22 YEARS,
D/O. ARUN JOSEPH, BETHANIA, C P LANE, T C 5-1139-3,
CHAVADIMUKKU, TRIVANDRAM, PIN - 695017.
5 RIVA SOJI, AGED 22 YEARS,
D/O. SOJI JACOB, KUNNIL BUNGOW, KANNANALLOR,
KOLLAM DISTRICT, PIN - 691576.
6 AGHIL SUBIN, AGED 21 YEARS,
S/O. SUBIN UNNI, PANIKETTY HOUSE, CHULOOR PO,
THRISSUR DISTRICT, PIN - 680567.
7 DEENA KURIAKOSE, AGED 22 YEARS,
D/O. KURIAKOSE K P, KALAMMALIL HOUSE, PAMPUPARA P O,
IDUKKI, PIN - 685551.
8 KRISTINA JEEJO PUTHOOR, AGED 21 YEARS,
D/O. SONIA J P, PULARI HOUSE, DARSANA ROAD,
ALUVA P.O ERNAKULAM DISTRICT, PIN - 683101,
9 ANNIE MARY THOMAS, AGED 22 YEARS,
D/O. THOMAS JOHN, ANRA 44, NEAR SANKERS HOSPITAL,
KOLLAM DISTRICT, PIN - 691001.
10 NAVANEETH P PRADEEP, AGED 20 YEARS,
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S/O. PRADEEP KUMAR P P, TC/30/513-1, NAVANEETHAM,
VATTIYOORKAVU P O, THIRUVANATHAPURAM, PIN - 695001.
11 NIVEDITHA M., AGED 20 YEARS,
D/O. MADHU M UNNITHAN, KIZHEKETHIL(H),
PARAYANALI, OMALLOR P.O, PATHANAMTHITTA,
PIN - 689647.
12 JUMNA SALEEM, AGED 21 YEARS
D/O. SALEEM M P, JUMNAS, THUVUKKUNNU P.O,
KANNUR DISTRICT, PIN - 670693.
13 SREELAKSHMI V S., AGED 22 YEARS,
D/O. KAVITHA SUDHAKARAN, VATTAMPARAMBIL HOUSE,
JAINAGAR, GURUVAYOOR ROAD, PUNKUNNAM P.O,
THRISSUR DISTRICT, PIN - 680002.
14 AARYA RAJESH, AGED 19 YEARS,
D/O. RAJESH KUMAR G, LEKSHMI NIVAS, KARUVATTA P.O,
ALAPUZHA DISTRICT, PIN - 690517.
15 JOEL GEORGE, AGED 20 YEARS,
S/O. GEORGE MATHEW, THUNDIAM KULAM HOUSE,
PANNIYAM PADAM, MUTTIKULANGARA P O, PALAKKAD,
PIN - 678594.
16 MARSHAL THAMPI, AGED 18 YEARS,
S/O. THAMPI V JOSEPH, VELLATHIKULANGARA HOUSE,
CHRIST COLLEGE ROAD, IRINJALAKUDA NORTH,
THRISSUR, PIN - 680125.
17 NANDITHA BINU, AGED 18 YEARS,
D/O. BINU K, KARUNALAYAM, MANKAMKUZHY P O,
ALAPPUZHA, PIN - 690558.
18 ADITHYA SUDHIR, AGED 23 YEARS,
S/O. SUDHIR R, ARTECH FLORENZA, POTTAKUZHY,
PATTOM, TRIVANDRAM, PIN - 695004.
19 SWETHA RAJENDRAN, AGED 21 YEARS,
D/O. B. RAJENDRAN, SHIBU BHAVAN NELLIMUKAL P.O.,
PATHANAMTHITTA, PIN - 691551
20 ARSHA R., AGED 21 YEARS,
D/O. SHIBUKUMAR, SHEELASADHANAM HOUSE,
IVERKALA, PUTHANAMBALAM P O, KOLLAM, PIN - 691553.
21 RON SABU, AGED 21 YEARS,
S/O SABU C K, KOTTAKKAL HOUSE, MAIKAD P.O,
NEDUMBASSERY, ERNAKULAM, PIN - 683589.
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22 GOUTAM KRISHNA, AGED 22 YEARS,
S/O MANOJ KUMAR D, SREEKRISHNAVILASOM,
ALAPURAM, ELANJI PO, ERNAKULAM, KERALA,
PIN - 686665.
23 JITHIN K JAYAN, AGED 21 YEARS,
S/O JAYAN THANKAPPAN, KARIMPANA KIZHAKKETHIL,
CHUNAKKARA SOUTH, CHARUMMOOD P O, ALAPPUZHA,
PIN - 690505.
24 SAMUEL JOE PAUL, AGED 19 YEARS,
S/O PAULY. T. JOSEPH, THAZHUNGAL VAZHIAMBALAM,
KODAKARA, THRISSUR, PIN - 680684.
BY ADVS.
SHRI.LATHEEF P.K.
SHRI.ALBIN T.O.
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY,
HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY
COMMITTEE FOR MEDICAL EDUCATION IN KERALA T.C. 15/1553-4
PRASANTHI BUILDINGS, M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM. REPRESENTED BY ITS MEMBER SECRETARY,
PIN - 695014.
3 AMALA INSTITUTE OF MEDICAL SCIENCE & RESEARCH
AMALA NAGAR P.O, THRISSUR DISTRICT,
REPRESENTED BY ITS PRINCIPAL, PIN - 680555.
4 BELIEVERS CHURCH MEDICAL COLLEGE,
ST. THOMAS NAGAR, KUTTAPUZHA P.O, THIRUVALLA,
PATHANAMATHITTA, REPRESENTED BY ITS PRINCIPAL,
PIN - 689103.
5 KARUNA INSTITUTE MEDICAL SCIENCE,
VILAYODI P.O., CHITTUR, PALAKKAD,
REPRESENTED BY ITS PRINCIPAL, PIN - 678103.
6 PK DAS INSTITUTE OF MEDICAL SCIENCES - HOSPITAL
AND MEDICAL COLLEGE, VANIYAMKULAM P.O, OTTAPALAM,
PALAKKAD DISTRICT, REPRESENTED BY ITS PRINCIPAL,
PIN - 679522.
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7 SREE NARAYANA INSTITUTE OF MEDICAL SCIENCE
CHALAKKA, NORTH KUTHIYATHODU P.O, ERNAKULAM DISTRICT,
REPRESENTED BY ITS PRINCIPAL, PIN - 683594.
8 MALANKARA ORTHODOX SYRIAN CHURCH MEDICAL COLLEGE
COLLEGE ROAD, KOLENCHERY P.O, ERNAKULAM DISTRICT,
REPRESENTED BY ITS PRINCIPAL, PIN - 682311.
9 KERALA UNIVERSITY OF HEALTH AND SCIENCE
MEDICAL COLLEGE P.O, THRISSUR DISTRICT,
REPRESENTED BY ITS REGISTRAR, PIN - 680596
BY ADVS.
SHRI.S.GANESH, SC, KERALA UNIVERSITY OF HEALTH SCIENCES
SHRI.P.SREEKUMAR (SR.)
SRI.P.G.PRAMOD, SENIOR G.P.
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
85
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.37664 OF 2025
PETITIONERS:
1 TESS MARY GERARD, AGED 25 YEARS,
D/O. GERARD P. THOMAS H. NO. 41/1308C,
CP UMMER CROSS ROAD, ERNAKULAM P.O.,
ERNAKULAM, PIN - 682035.
2 SREYA SACHIN, AGED 24 YEARS
D/O. SACHIN KUMAR M U, NIKUNJ',
VELLARAMKUNNU, KALPETTA P.O, WYANAD, PIN - 673121.
3 SAMPRITI P S., AGED 24 YEARS,
D/O DR SUNIL P. R. PARAKKAL HOUSE,
OPP. JFCM COURT, COURT ROAD, NILAMBUR. P.O.,
MALAPPURAM DISTRICT, PIN - 679329.
4 MANISHA MURALIDHARAN, AGED 25 YEARS,
D/O. P.G. MURALIDHARAN, PALOLY HOUSE, P.O.,
PUTHENPEEDIKA, THRISSUR, PIN - 680642.
5 AFIYA SHAJI S., AGED 26 YEARS,
D/O. SHAJI J., BLOCK NO.80, MANJAPPARA, P.O.
THALIKUZHI, TRIVANDRUM DISTRICT, PIN - 695612.
6 VAISAKH VIJAI, AGED 24 YEARS,
S/O. N. VIJAYAN FLAT 8A, SFS PEARL, NALLUMUKU,
PETTAH TRIVANDRUM, PIN - 695024.
7 SURYA SURENDRAN, AGED 25 YEARS,
D/O D. SURENDRAN DAMODARA MANDIRAM,
VATTAPARA P. O., THIRUVANATHAPURAM, PIN - 695028.
8 MEENAKSHI SAJAYAKUMAR NAIR, AGED 25 YEARS,
D/O. SAJAYAKUMAR, BHARATHI SADANAM, TRA 8,
MUNDAKKAL EAST, SN COLLEGE, THUMPARA ROAD,
NEAR CHAPTER COLLEGE, KOLLAM, PIN - 691001.
9 MERIN HELEN CHRISTO, AGED 24 YEARS,
D/O. CHRISTOLEENAN C.L C.L.COTTAGE, NELLIKAVILA,
ULIYATHURA, POWDIKONAM P.O, THIRUVANANTHAPURAM,
PIN - 695588.
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10 RESHMA MARIA JACOB, AGED 24 YEARS,
D/O. JACOB JOHN, THONNALLOR PUTHEN VEEDU,
CHANNAPETTA P.O., KOLLAM DISTRICT, PIN - 691311.
11 RHEMA MARIAM MATHEW, AGED 24 YEARS,
D/O. MATHEW GEORGE KALAPPAMANNIL HOUSE,
CHERUKOLE P.O., KOZHENCHERRY, PATHANAMTHITTA DISTRICT,
PIN - 689650.
12 GIFTY SUNNY, AGED 25 YEARS,
D/O. SUNNY K. K., KANNANKUNNEL HOUSE, ANAKKARA PO,
ANAKKARA, KUMILY, IDUKKI, PIN - 685512.
13 NANDANA ASHOK, AGED 24 YEARS
D/O. ASHOK KUMAR. ANJALI HOUSE, MADAPPALLY P.O.,
CHANGANACHERRY, KOTTAYAM DISTRICT, PIN - 686546
14 SRADDHA B., AGED 28 YEARS,
D/O. BHUVANENDRAN NAIR PGRA-D-18,' NAVANEETHAM',
SREE CHITHRA NAGAR, PERUNTHANNI, VALLAKKADAVU P.O.,
THIRUVANANTHAPURAM, PIN - 695008.
15 ATHUL CHAND, AGED 26 YEARS,
S/O. SARATH CHANDRAN, PLOT NO. 50, PTP NAGAR,
THIRUVANANTHAPURAM, PIN - 695038
16 AKSHAI GANESH KUMAR, AGED 25 YEARS,
S/O. GANESH KUMAR K. KOCHU MADOM, CHEPPAD P.O.,
CHEPPAD, ALAPPUZHA DISTRICT, PIN - 690507.
17 BHAVANA MARIAM THOMAS, AGED 25 YEARS,
D/O. REJI T GEORGE, CHACKUPURACKAL, PUTHANCHANTHA P.O.,
VAKATHANAM, KOTTAYAM, PIN - 686509
18 GEORGE SAJU, AGED 24 YEARS
S/O. DR SAJU FRANCIS, MOYALAN HOUSE, ARISTO RD,
EAST FORT P.O., THRISSUR, PIN - 680005
19 SREEDEVI K MENON, AGED 24 YEARS,
D/O. KRISHNAN K MENON, PRARTHANA',
CHEVAYOOR, CALICUT, PIN - 673017.
20 STEVE THOMAS DANIEL, AGED 25 YEARS,
S/O. DANIEL THOMAS AYANIMOOTIL, VADAKKUMTHALA P. O,
KARUNAGAPPALLY, KOLLAM, PIN - 690536.
21 EMAL ROY, AGED 25 YEARS,
S/O.ROY JAMES, EMALLAND KARITHURA, CHAVARA P. O.,
KOLLAM, PIN - 691583.
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22 SHINOJA, AGED 25 YEARS,
D/O. ESMALE KUNJU NISSAR, ANICHAPUZHAYATHU,
VADAKKUMTHALA EAST P.O., KARUNAGAPALLY,
KOLLAM, PIN - 690536.
23 SAFA IBRAHIM, AGED 25 YEARS,
D/O. IBRAHIM KUTTY POST EDAPPAL,
THAYYILAVALAPPIL HOUSE, THUYYAM,
ALINCHUVADU, MALAPPURAM DISTRICT,
PIN - 679576.
24 LYNN TRESA JOSEPH, AGED 24 YEARS,
D/O. JOSEPH, OLAKKAPADIL HOUSE,
EDATHUA P.O, ALLEPPEY DISTRICT, PIN - 689573.
25 AKHILA NASEER, AGED 26 YEARS,
D/O. NASEER H., ALUMKEEZHIL HOUSE,
BHARATH NAGAR, RAMANKULANGARA THIRUMULLAVARAM P.O.,
KOLLAM, PIN - 691012.
26 SNEHA KALATHIL, AGED 25 YEARS,
D/O. SAJITH KUMAR KALATHIL, KALATHIL HOUSE,
PUTHIYANGADI P.O., KOZHIKODE, KERALA, PIN - 673021.
27 KEREN MARIA, AGED 25 YEARS,
D/O. JAMES THOMAS NAYATTUCHIRAYIL HOUSE,
AMAYANNOOR P.O., KOTTAYAM DISTRICT, PIN - 686019.
28 DR. SRUTHI DEVI S., AGED 24 YEARS,
D/O. M. SIVAN, SHIVAKRIPA, GARDEN STREET,
KOPPAM, PALAKKAD, PIN - 679001.
29 NAJIYA SHERIN K.K., AGED 25 YEARS,
D/O. ABDUL NAZER, KEEDAKKATT HOUSE, NARIPPATTA P.O.,
KOZHIKODE, PIN - 673506
30 ALIYA T.T., AGED 27 YEARS,
D/O. ABDULLAKUTTY T. T., THACHARATHODIYIL (H),
TRITHALA P.O., PALAKKAD, PIN - 679534
31 SHABAB A.P., AGED 28 YEARS
S/O. MUHAMMED KUNHI K. SHABNAS HOUSE,
THAYYILA VALAPPU, KOLACHERY P.O., KANNUR,
PIN - 670601.
32 AANIZ SADATH O.N., AGED 26 YEARS,
D/O. MOHAMMED SADATH O.N., O.N. HOUSE,
NADUVATTAM, NORTH BEYPORE P.O., KOZHIKODE,
PIN - 673015.
33 AYSHA MINHA MUNNAS P.A., AGED 28 YEARS,
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D/O. DR. MUNNAS P.A., ATHIKKAVIL HOUSE,
PANDIKKAD, KONDOTTI P.O., MALAPPURAM,
PIN - 673638.
34 MOHAMED ALFAIS, AGED 28 YEARS,
S/O NASSAR M.K., ANDIKKATTU KUZHI HOUSE, CHELAMBRA,
PULLIPARAMBA P.O., MALAPPURAM, PIN - 673634.
35 MOHAMMED HAFIS, AGED 28 YEARS,
S/O. AHAMED MUHAMMAD NISSAR, KOCHUPADEETTATHIL HOUSE,
POST KARUVATTA NORTH, KARTHIKAPPALLY,
ALAPPUZHA, PIN - 690516.
36 NEJLA MANSOOR, AGED 27 YEARS,
D/O.MANSOOR PANIKAVEETIL KURUPATH, PARATH HOUSE,
POST ORUMANAYOOR, CHAVAKKAD, KERALA, PIN - 680512.
37 AMEERA LULU O.V., AGED 27 YEARS,
D/O. HAMZA KURIKKAL O.V, THALADIYIL HOUSE,
KOLAPPARAMBA P.O., MALAPPURAM, PIN - 676522.
38 MARIYAM PAUL, AGED 25 YEARS,
D/O. PAUL JOSEPH, KAVALAM HOUSE, MUTTAMBALAM P.O.,
KOTTAYAM, PIN - 686004.
39 LIYA MAMMACHAN, AGED 25 YEARS,
D/O. MAMMACHAN MATHEW, KAYAMAKKAL HOUSE,
CHITTARIKKAL P.O., KASARAGOD, PIN - 671326.
40 NIDHI RAJU, AGED 25 YEARS,
D/O. RAJU KANNAMPUZHA GEORGE, H.NO.121, ALFIA NAGAR,
COCHIN UNIVERSITY P.O., SOUTH KALAMASSERY,
ERNAKULAM, PIN - 682022.
41 FABI SALOMON, AGED 25 YEARS,
D/O. C.M. SALOMON, CHEMMANAM HOUSE,
CHENNAIPARA POST. PEECHI, THRISSUR, PIN - 680653.
42 AISHWARA AJITH J.S., AGED 24 YEARS,
D/O. DR. AJITH SUBHASH D.K. SOPANAM',
NEAR AASHARI COMPANY, CHIRAKKAL P.O.,
KANNUR, PIN - 670011.
43 NOEL MATHEW CHERIAN, AGED 24 YEARS,
S/O. K.M. CHERIYAN, KOONATHAN HOUSE, ANTOPURAM,
OKKAL, OKKAL P.O., ERNAKULAM, PIN - 683550.
44 MANJIMA ROSE, AGED 25 YEARS,
D/O. STALIN KURIAN, CHIRIYANKANDATHU HOUSE,
KOTTAPURAM P.O., MANGAD, THRISSUR, PIN - 680584.
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45 RAHUL RAMESH, AGED 26 YEARS,
S/O. T. RAMESH, ANJANAM, CHITTUR ROAD,
MANAPPULLI KAVU, PALAKKAD, PIN - 678013.
46 DR. SAIRA M. NAZAR, AGED 25 YEARS,
D/O. DR. NAZAR M, ROSHNARA' EVANJALICKAL CHURCH ROAD,
VALIYAMARAM WARD, ALAPPUZHA, PIN - 688001.
47 NAINA PARVEEN, AGED 25 YEARS,
D/O. SHAMSUDHEEN P, AYSHAS HOUSE, POST PAYYOLI,
KOZHIKODE, KERALA, PIN - 673522.
BY ADVS.
SRI.LIJI.J.VADAKEDOM
SMT.ANCY DANIEL
SHRI.ATHUL V. VADAKKEDOM
SMT.REXY ELIZABETH THOMAS
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL CHIEF
SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA, TC 15/1553-4, PRASANTHI
BUILDINGS, M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM, REPRESENTED BY ITS MEMBER SECRETARY,
PIN - 695014.
3 KMCT MEDICAL COLLEGE, MANASSERY, KOZHIKODE,
REPRESENTED BY ITS PRINCIPAL, PIN - 673602.
4 DR. MOOPEN'S MEDICAL COLLEGE,
REPRESENTED BY ITS PRINCIPAL, NASEERA NAGAR,
MEPPADI POST, WAYANAD, PIN - 673577.
5 SREE GOKULAM MEDICAL COLLEGE
VENJARAMOOD, THIRUVANANTHAPURAM, REPRESENTED BY ITS
PRINCIPAL, PIN - 695607.
6 SUT ACADEMY OF MEDICAL SCIENCES
VENCOD, VATTAPPARA, VENKODE, THIRUVANANTHAPURAM,
REPRESENTED BY ITS PRINCIPAL, PIN - 695026.
7 BELIEVERS CHURCH MEDICAL COLLEGE HOSPITAL
ST. THOMAS NAGAR, KUTTAPUZHA, THIRUVALLA, PATHANAMTHITTA,
REPRESENTED BY ITS PRINCIPAL, PIN - 689103
8 MALABAR MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE
ULLIYERI, KOZHIKODE, REPRESENTED BY ITS PRINCIPAL,
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PIN - 673323.
9 PUSHPAGIRI INSTITUTE OF MEDICAL SCIENCES & RESEARCH CENTRE
THIRUVALLA, REPRESENTED BY ITS PRINCIPAL, PIN - 689101.
10 TRAVANCORE MEDICITY MEDICAL COLLEGE HOSPITAL
N.H. BYPASS MYLAPORE, THATTAMALA P.O., KOLLAM,
REPRESENTED BY ITS PRINCIPAL, PIN - 691020.
11 MES MEDICAL COLLEGE, MALAPARAMBU, PALANCHODE P.O.,
KOLATHUR (VIA), PERINTHALMANNA, MALAPPURAM,
REPRESENTED BY ITS PRINCIPAL, PIN - 679338.
12 AMALA INSTITUTE OF MEDICAL SCIENCES
AMALA NAGAR P.O., THRISSUR, REPRESENTED BY
ITS PRINCIPAL, PIN - 680555.
13 MALANKARA ORTHODOX SYRIAN CHURCH MEDICAL COLLEGE
KOLENCHERY, ERNAKULAM, REPRESENTED BY ITS PRINCIPAL,
PIN - 682311.
14 P.K. DAS INSTITUTE OF MEDICAL SCIENCES
VANIAMKULAM, OTTAPALAM, PALAKKAD REPRESENTED
BY ITS PRINCIPAL, PIN - 679522.
BY ADVS.
SRI.P.M.SANEER
SRI.P.MARTIN JOSE
SHRI.TONY GEORGE KANNANTHANAM
SRI.ROSHEN.D.ALEXANDER
SRI.S.VINOD BHAT
SMT.M.A.VAHEEDA BABU
SRI.GEORGE JACOB (JOSE)
SRI.P.G.PRAMOD, SENIOR G.P.
SRI.BABU KARUKAPADATH
SMT.ARYA RAGHUNATH
SHRI.KARUKAPADATH WAZIM BABU
SMT.AYSHA E.M.
SMT.P.LAKSHMI
SHRI.HASHIM K.M.
SHRI.ABUASIL A.K.
SHRI.RISHI VINCENT
SMT.HANIYA NAFIZA V.S.
SHRI.M.I.INSAF MOOPPAN
SMT.TINA ALEX THOMAS
SHRI.HARIMOHAN
SMT.KOCHURANI JAMES
SRI.THOMAS GEORGE
SHRI.EBEE ANTONY
SHRI.AJITH GEORGE KOOLA
SHRI.ANZAR AL JALEEL
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SRI.ROSHAN JACOB MUNDACKAL
KUM.ANAGHA LAKSHMY RAMAN
SMT.V.NAMITHA
SMT.GITANJALI SADAN PILLAI
SRI.P.PRIJITH
SRI.THOMAS P.KURUVILLA
SRI.R.GITHESH
SHRI.AJAY BEN JOSE
SRI.MANJUNATH MENON
SMT.ANNA LINDA EDEN
SHRI.HARIKRISHNAN S.
SMT.ANAVADYA SANIL KUMAR
SMT.ANJALI KRISHNA
SHRI.ABHINAV P. S.
SRI.S.SREEKUMAR (SR.)
SMT.MARY BENJAMIN, STANDING COUNSEL
SRI.P.G.PRAMOD, SENIOR GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.37730 OF 2025
PETITIONERS:
1 NIDHA IQBAL, AGED 27 YEARS,
D/O. IQBAL T., NAJA MAHAL, NEAR PADINJAR MASJID,
ALAMI PALLY, KANHANGAD P.O., KASARGODE, PIN - 671315.
2 SACHU SAM VARGHESE, AGED 25 YEARS,
S/O. P. GEORGE VARGHESE, ARAKKAL PEACE VILLA,
KOLLAKA P.O., KARUNAGAPALLY, KOLLAM, PIN - 690536.
3 SHABNA C.P., AGED 26 YEARS,
D/O. ABDULLA K.P., SHANA SHABNAM', NEAR MADRASSA,
THALIPARAMBA P.O., KANNUR, PIN - 670141.
4 SONA ASHIK, AGED 26 YEARS,
D/O. ASHIK K.P., KALLAPARAMBATHU HOUSE,
VILLIAPPALLY, VADAKARA, CALICUT, PIN - 673542.
5 PRIYA ADAVALATH, AGED 25 YEARS,
D/O. DRUHIN A.V., FLORA', T. B. ROAD JUNCTION,
PUTHIYAKOTTA, KANHANGAD, KASARAGODE, PIN - 671315.
6 KEZIAH ELIZABETH BINU, AGED 25 YEARS,
D/O BINU KAYYALACKAL GEORGE, GINU BHAVAN,
ANANDAPPALLY P.O., ADOOR, PATHANAMTHITTA,
PIN - 691525.
7 AMISHA KISHORE M., AGED 25 YEARS,
D/O. KISHORE KUMAR M., 10E PALM ROYALE,
K.T.GOPALAN ROAD, KOTTOOLI, KOZHIKODE,
PIN - 673016.
8 RENA SHUHAIB, AGED 26 YEARS,
D/O. SHUHAIB P. K., PACHIVEETIL HOUSE,
AYYAPPANKAVU P.O, THRISSUR, PIN - 680751.
9 ASHFAQ ASHRAF MUSLIYAM VEETIL,
AGED 25 YEARS, S/O. ALI ASHARAF MUSLIYAM VEETIL MOHAMMED,
FLAT 8151, SOBHA CITY P.O, PUZHAKKAL, THRISSUR,
PIN - 680553.
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10 POOJA KOTTIATIL AMAL, AGED 24 YEARS,
D/O. AMAL K. H., KOTTIATTIL, KANNAMKULANGARA,
KURKENCHERY P.O, THRISSUR, PIN - 680007.
11 NASIYA SHERIN, AGED 26 YEARS,
D/O. SHAREEF CHEMBAYIL, CHEMBAYIL HOUSE,
KANCHIPPURA VIA, VALANCHERY, KARIPPOL P.O.,
MALAPPURAM, PIN - 676552.
12 BARVINA BABLU P., AGED 26 YEARS,
D/O. AHAMMED, PUTHIYOTTIL HOUSE, ORAVIL P.O.,
ULLIYERI VIA, KOZHIKODE, PIN - 673323.
13 SAI MEENAKSHY S., AGED 25 YEARS,
D/O. N. SURESH KUMAR, SANTHY VEDIKA,
THAMARAKULAM P.O., ALAPPUZHA, PIN - 690530.
14 RHITHIK I. P., AGED 25 YEARS,
S/O. PADMAKUMAR S., NITHYA', KUTHIRAPANTHY P.O,
THAZHAVA, KOLLAM, PIN - 690523.
15 ANJALI ALEX, AGED 25 YEARS,
D/O. ALEX JOHN K. , KALAYIL HOUSE, CHULLIYODE ROAD,
CIVIL STATION P.O., CALICUT, PIN - 673020.
16 SAM JOSH, AGED 27 YEARS,
S/O. JOSH JOHN, THARAPPIL, MONIPPALLY,
KOTTAYAM, PIN - 686635.
17 GOKUL KRISHNAN R., AGED 26 YEARS,
S/O. DR. RAMACHANDRAN, SREEHARI HOUSE,
MANJANAKKAD ROAD, NARAKKAL P.O., ERNAKULAM,
PIN - 682505.
18 GEREENA SARA ZACHARIAH, AGED 25 YEARS,
D/O. BINOY ZACHARIAH THOMAS, 4102, 10TH FLOOR,
SOBHA MARINA ONE, GIDA- QUEENS WAY ROAD,
MARINE DRIVE P.O., ERNAKULAM, PIN - 682018.
19 PARVATHY R. L. KAIMAL, AGED 25 YEARS,
D/O. RAJESH RAVINDRAN, PALAPUZHA BHAVANAM,
NECHIPUZHOOR, P.O, PALA, KOTTAYAM, PIN - 686574.
20 JEEVAN JS, AGED 24 YEARS,
S/O. JAYAKRISHNAN MS, JEEVAN JYOTHI, PAPPADU,
VATTIYOORKAVU P.O, THIRUVANANTHAPURAM,
PIN - 695013.
21 SREELEKSHMI S.R., AGED 26 YEARS,
D/O. SREEJITH M NAMBOOTHIRI, SREELAKOM GRA 13,
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PATTOM P.O., THIRUVANANTHAPURAM, PIN - 695004.
22 REVATHY SMITHA JAYAN, AGED 26 YEARS,
D/O. TITTO BALAKRISHNAN JAYAN, THARANGAM, JNS-9,
NEAR MEDICAL COLLEGE P.O., KUMARAPURAM,
THIRUVANANTHAPURAM, PIN - 695011.
23 JOVITA STALIN, AGED 25 YEARS,
D/O. STALIN JOSEPH, THOTTATHIL, SJB NAGAR,
SAKTHIKULANGARA P.O., KOLLAM, PIN - 691581.
24 AISWARYA G., AGED 26 YEARS,
D/O. SEKHARAN K., NOOPURA, ARUMANOOR,
POOVAR P.O., THIRUVANANTHAPURAM, PIN - 695525.
25 NIHAL NIWAS AHAMED, AGED 26 YEARS,
S/O.NIWAS AHAMED INNS', VALIYAMARAM WARD,
VELLAKINAR P.O., ALAPPUZHA, PIN - 688001.
26 FATHIMA ABDUL RASHEED, AGED 27 YEARS,
D/O. ABDUL RASHEED K.V. KANDATH VALAPPIL, KOLOLAMBA P.O,
EDAPPAL, POLPAKARA, MALAPPURAM,, PIN - 679576.
27 FARZANA SIDHIQUE, AGED 25 YEARS,
D/O. SIDHIQUE M., AYANICKAT KIZHAKATHIL,
THODIYOOR NORTH P.O., KARUNAGAPPALLY, KOLLAM,
PIN - 690523.
28 ASHIL MOHAMED K., AGED 25 YEARS,
S/O. DR. MOHAMED K, RAYYAN, CHEVARAMBALAM P.O.,
PAVOPPADY ROAD, KOZHIKODE, PIN - 673017.
29 FATHIMA NAZREEN, AGED 25 YEARS,
D/O. V.I.NAZEER, VILANGUPARA, EDAYORICKAPUZHA P.O.,
KANGAZHA, KOTTAYAM, PIN - 686541.
30 BIMAL SUBASH, AGED 25 YEARS,
S/O. T.N. SUBASH, NADUVILAYIL HOUSE,
THITTAMEL, CHENGANNUR P.O, ALAPPUZHA, PIN - 689121.
31 VISHNU N.M., AGED 26 YEARS,
S/O. MANIKANDAN, NEDIYATH HOUSE, AKATHIYOOR P.O.,
THRISSUR, PIN - 680519.
32 ALEENA RAHIM, AGED 26 YEARS, D/O.RAHIM N. PLAVIRA VEEDU,
MANAKKARA, SASTHAMCOTTA P.O., KOLLAM, KERALA,
PIN - 690521.
BY ADVS.
SRI.LIJI.J.VADAKEDOM
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SHRI.ATHUL V. VADAKKEDOM
SMT.REXY ELIZABETH THOMAS
SMT.ANCY DANIEL
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL CHIEF
SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY
COMMITTEE FOR MEDICAL EDUCATION IN KERALA, TC 15/1553-4,
PRASANTHI BUILDINGS, M.P.APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM REPRESENTED BY ITS MEMBER SECRETARY,
PIN - 695014.
3 MALABAR MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE
ULLIYERI, KOZHIKODE, REPRESENTED BY PRINCIPAL,
PIN - 673323.
4 MES MEDICAL COLLEGE, MALAPARAMBU, PALANCHODE P.O.,
KOLATHUR (VIA), PERINTHALMANNA, MALAPPURAM,
REPRESENTED BY ITS PRINCIPAL, PIN - 679338.
5 SREE UTHRADOM THIRUNAL ACADEMY OF MEDICAL SCIENCES,
VENCOD P.O., VATTAPPARA, THIRUVANANTHAPURAM,
REPRESENTED BY ITS PRINCIPAL, PIN - 695028.
6 MALANKARA ORTHODOX SYRIAN CHURCH MEDICAL COLLEGE,
MEDICAL COLLEGE ROAD, KOLENCHERRY P.O., KOCHI,
REPRESENTED BY ITS PRINCIPAL, PIN - 682311.
7 SREE NARAYANA INSTITUTE OF MEDICAL SCIENCE,
CHALAKHA-KUTHIATHODE ROAD, NORTH KUTHIATHODE,
KUNNUKARA, NORTH PARAVUR ERNAKULAM, REPRESENTED
BY ITS PRINCIPAL, PIN - 683594.
8 SREE GOKULAM MEDICAL COLLEGE AND RESEARCH FOUNDATION
AALAMTHARA-BHOOTHAMADAKKI ROAD, VENJARAMOODU,
NELLANAD, THIRUVANANTHAPURAM, PIN - 695607.
9 KMCT MEDICAL COLLEGE, MANASSERY, KOZHIKODE,
REPRESENTED BY ITS PRINCIPAL, PIN - 673602.
10 TRAVANCORE MEDICITY MEDICAL COLLEGE HOSPITAL
N.H. BYPASS MYLAPORE, THATTAMALA P.O., KOLLAM,
REPRESENTED BY ITS PRINCIPAL, PIN - 691020.
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BY ADVS.
SRI.S.VINOD BHAT
SMT.M.A.VAHEEDA BABU
SRI.ROSHEN.D.ALEXANDER
SHRI.TONY GEORGE KANNANTHANAM
SRI.P.M.SANEER
SRI.BABU KARUKAPADATH, CGC
SMT.ARYA RAGHUNATH
SHRI.KARUKAPADATH WAZIM BABU
SMT.P.LAKSHMI
SMT.AYSHA E.M.
SHRI.HASHIM K.M.
SMT.HANIYA NAFIZA V.S.
SHRI.M.I.INSAF MOOPPAN
SHRI.RISHI VINCENT
SRI.THOMAS GEORGE
SHRI.EBEE ANTONY
SHRI.AJITH GEORGE KOOLA
SHRI.ANZAR AL JALEEL
KUM.ANAGHA LAKSHMY RAMAN
SMT.V.NAMITHA
SMT.GITANJALI SADAN PILLAI
SMT.TINA ALEX THOMAS
SHRI.HARIMOHAN
SMT.KOCHURANI JAMES
SRI.P.G.PRAMOD, SENIOR GOVERNMENT PLEADER
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.38491 OF 2025
PETITIONERS:
1 CARINE ANNA MANOJ, AGED 22 YEARS,
D/O MANOJ KUMAR, BLUBRICKS APPARTMENTS,
FLAT NO 6D, RAJAGIRI VALLEY, NILAMPATHINJIMUGHAL P.O,
KOCHI, ERNAKULAM DISTRICT, PIN - 682039.
2 THOMAS ISSAC, AGED 21 YEARS,
S/O LAL THOMAS, NEDUMAVIL HOUSE,
CHENGALAM EAST P O, KOTTAYAM, PIN - 686585.
3 AHRAR AAMINAH, AGED 21 YEARS,
D/O RASHEEQUE K.A, AL - JINAAN, MAJESTIC ROAD,
RAMAVARMAPURAM P.O, THRISSUR, PIN - 680631
4 SAMUEL THOMAS ALIYATTTUKUDY, AGED 21 YEARS,
S/O THOMAS POULOSE, ALIYATTTUKUDY, CHEMBAKASSERY JN ALUVA,
ERNAKULAM, PIN - 683101.
5 ATHUL SANTHOSH, AGED 23 YEARS,
S/O SANTHOSH DAVIS, THEKKEKKARA HOUSE,
002C ANJUR MUNDUR, THRISSUR, PIN - 680541.
6 JOVI JOHN M., AGED 22 YEARS,
S/O BIJU JOHN M, MALIT PALATHINGAL,
HARMONY STREET. LPRA 48, EAST FORT P O,
THRISSUR DISTRICT, PIN - 680005.
7 ADHITHI K SAJEEV, AGED 20 YEARS,
D/O. SAJEEV K. THAMPY, KIZHAKKEKUTTU (H),
KOLLADU P O, KOTTAYAM, PIN - 686004.
8 MARY ANN JAYAN, AGED 23 YEARS,
D/O. JAYAN JOSEPH, KATTEZHAM HOUSE NORTH,
SEA VIEW WARD, DUTCH SQUARE, ALAPPUZHA, PIN - 688012.
9 ARYAN RISHI KOTTUKAL, AGED 20 YEARS,
S/O. RISHI JANARDHAN KOTTUKAL, FLAT 16 F,
ASSET CHIRAAG VIYYUR, THRISSUR, PIN - 680010.
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10 ANNE SAJI MATHEWS, AGED 20 YEARS,
D/O. MATHAI SAJI, EATTIVILA PUTHEN VEEDU,
MANJAKALA PO, KUNNIKODE, KOLLAM, PIN - 691508.
11 FRANCIS FEBIN THARAYIL, AGED 21 YEARS,
S/O. FEBIN FRANCIS, THARAYIL HOUSE, EAST FORT PO,
THRISSU, PIN - 680005.
12 NANDA NITHIN, AGED 20 YEARS,
D/O. NITHIN PERINGADAN GOPALAN, HRIDAYAM,
KADAVIL LANE, CHEMBOOKAVU P.O, THRISSUR,
PIN - 680020.
13 DONA M JOSHY, AGED 21 YEARS,
D/O. ANNAMMA SEBASTIAN, MEDAYIL(H),
ARUNAPURAM P.O, PALA, KOTTAYAM, PIN - 686574.
14 ABAN RAZI, AGED 19 YEARS,
S/O. RAZI AHAMED, THAIBA, V.K.K. MENON ROAD,
KALLAI P O, CALICUT, PIN - 673003.
15 GEORGIN JOSE THEKKUMMURY, AGED 20 YEARS,
S/O. JOSEPH LUKOSE T J, SEA VIEW WARD,
AMBALAPUZHA, ALAPPUZHA, PIN - 688561.
16 NANDANA ROSE TOM, AGED 23 YEARS,
D/O. TOMY KUPPATHANATH VARKEY, KUPPATHANATH,
VAZHAVATTA, WAYANAD, PIN - 673122.
17 JOANN MATHEWS, AGED 21 YEARS,
D/O. MATHEWS KOSHY, 3/549C JAYSANKAR NAGAR,
2ND ST PALAVAKKAM, CHENNAI, TAMILNAD, PIN - 600041.
18 DEVIKA RAJEEV, AGED 21 YEARS,
D/O. RAJEEV V VASUDEVAN, VADAKKEPAYIKKADU,
KUTHIATHODE, CHERTHALA, ALAPUZHA, PIN - 688533.
19 GOPIKA JAYAN, AGED 22 YEARS,
D/O. JAYAN KK, KELANGATH HOUSE, KOZHUKKULLY P O,
PALLIMOOLA, THRISSUR, PIN - 680751.
20 ANAGHA S, AGED 24 YEARS,
D/O. BHARGAVAN N, PATTAKULANGARA, S L PURAM P O,
ALAPUZHA DISTRICT, PIN - 688523.
21 ADITHYA S., AGED 21 YEARS,
D/O. PRABHAKARAN K, MANDAPATHIN KUZHIYIL,
MAVELIKARA, ALAPUZHA, PIN - 690107
22 SHRUTHIKA S., AGED 22 YEARS,
D/O J SANALKUMAR JAGANNATHAN, MAYAMCODE VEEDU,
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ARIKKADAMUKKU, NEMOM P O, TRIVANDRAM, PIN - 695607.
23 SAINA P.S. AGED 20 YEARS,
D/O SUDHEESH BABU P.S, POYYARA HOUSE P.O.,
MANAKKODY KIZHAKUMPURAM, THRISSUR, PIN - 680012.
24 MALLIKA AJEEMON, AGED 20 YEARS,
D/O SAHADEVAN AJEEMON, GANAPATHY BHADRAM KALAVOOR,
NORTH AARYAD, ALAPPUZHA, PIN - 688538.
BY ADVS.
SHRI.LATHEEF P.K.
SHRI.ALBIN T.O.
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL CHIEF
SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY COMMITTEE
FOR MEDICAL EDUCATION IN KERALA T.C. 15/1553-4
PRASANTHI BUILDINGS, M.P.APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM, REPRESENTED BY ITS MEMBER SECRETARY,
PIN - 695014.
3 JUBILEE MISSION MEDICAL COLLEGE & RESEARCH INSTITUTE
B 737, FATHIMA NAGAR, MAHATMA NAGAR, NELLIKUNNU, THRISSUR,
KERALA, REPRESENTED BY ITS PRINCIPAL, PIN - 680005.
4 SREE GOKULAM MEDICAL COLLEGE & RESEARCH FOUNDATION
VENJARAMOODU, AALAMTHARA - BHOOTHAMADAKKI RD,
VENJARAMMOODU, NELLANAD, KERALA, TRIVANDRAM,
REPRESENTED BY ITS PRINCIPAL, PIN - 695607.
5 SREE NARAYANA INSTITUTE OF MEDICAL SCIENCE,
HALAKKA - KUTHIATHODE RD, NORTH KUTHIATHODE, KUNNUKARA,
ALUVA, ERNAKULAM, KERALA, REPRESENTED BY ITS PRINCIPAL,
PIN - 683594.
6 KERALA UNIVERSITY OF HEALTH AND SCIENCE,
MEDICAL COLLEGE P.O., THRISSUR DISTRICT,
REPRESENTED BY ITS REGISTRAR, PIN - 680596.
BY ADVS.
SHRI.TONY GEORGE KANNANTHANAM
SHRI.S.GANESH, SC, KERALA UNIVERSITY OF HEALTH SCIENCES
SHRI.P.SREEKUMAR (SR.)
SRI.P.G.PRAMOD, SENIOR G.P.
SRI.THOMAS GEORGE
SMT.MARY BENJAMIN, STANDING COUNSEL
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THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO. 38602 OF 2025
PETITIONERS:
1 SADHIKA SALJ, AGED 23 YEARS,
D/O SALJ, KOCHATH, KUNDALIYUR, KUNDALIYUR,
ENGANDIYUR, THRISSUR, PIN - 680616.
2 AYUSHI PREM, AGED 19 YEARS,
D/O PREMAKUMAR M B, FLAT NO-7A, CLOUD 9 APARTMENT,
PMG, LAW COLLEGE ROAD, VANCHIYOOR P.O, TRIVANDRAM,
PIN - 695035.
3 SANTRIA ROSE, AGED 19 YEARS,
D/O MANJALI VARU SIMON, MANJALI, MAMOM, KIZHUVILAM P O,
KIZHUVALAM- KOONTHALLOR (PART), P.O KIZHUVALAM,
TRIVANDRAM, PIN - 695104.
4 SAHIL ABOOBACKER P A., AGED 20 YEARS,
S/O ASHRAF ALI P, PERMBULLY HOUSE, CHERPULASSERY ROAD,
NEAR WATER AUTHORITY, PERINTHALMANNA P O, MALAPURAM,
PIN - 679322.
5 SHREYA RENJIT, AGED 19 YEARS,
D/O RENJIT NAVALU, SREEVALSAM, KANAL,
KARINGARAPPULLY P O, KODUMBA, PALAKKAD,
PIN - 678551.
6 GAYATHRI RAJEEV, AGED 21 YEARS,
D/O RAJEEV RAMAN NAIR, HARISREE, VELLOOR,
MEVELLOOR P.O, KOTTAYAM, PIN - 686609.
7 ANN MERRY SUBY, AGED 19 YEARS,
D/O SUBY THANKACHAN, CHERUKARA KOCHU VEEDU,
THRIKANNAMANGAL, KOTTARAKKARA P O, KOLLAM,
PIN - 691506,
8 EVELIN JOGI AMBOOKKAN, AGED 19 YEARS,
D/O JOGI AMBOOKKAN, AMBOOKKAN HOUSE STATUE HOME,
POYYA P O, NALUVAZHI, THRISSUR, PIN - 680733.
9 SANIYA JOSEPH, AGED 19 YEARS,
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D/O JOSEPH JOHN, PONMANISSERY HOUSE, VARANDARAPPILLY,
VARANDARAPPILLY, THRISSUR, PIN - 680303.
10 LAKSHMI VINAYAKUMAR, AGED 22 YEARS,
D/O VINAYAKUMAR C, POUNAMI, PALACE WARD, ERUMBUPALAM P.O,
MULLAKKAL (PART), ALAPPUZHA, PIN - 688011.
11 ANN TESSA BOBBY, AGED 20 YEARS,
D/O BOBBY J ARACKENNEL, 9 B KATTIKKARAN TOWERS,
OFF PROVIDENCE ROAD, BEHIND VIDHYA NIKETHAN COLLEGE,
KACHERIPADY, ERNAKULAM, PIN - 682016.
12 GANESH G NATH, AGED 20 YEARS,
S/O GIREESH NATH, PEECHATTU HOUSE, MANNANCHERRY,
ALAPPUZHA, PIN - 688538.
13 NANDANA V., AGED 20 YEARS,
D/O HARISH KUMAR P, NANDANAM 118,
NEAR MNLPS VELLAYANI, NEMOM, TRIVANDRAM,
PIN - 695020.
14 NIVEDHA SHINE, AGED 19 YEARS,
D/O SHINE T N, THURUTHIYIL HOUSE, ASHTAMICHIRA P O,
MUKUNDAPURAM, THRISSUR, PIN - 680731.
15 ELSA ROSE KURIACHAN, AGED 21 YEARS,
D/O V.C. KURIACHAN, VADAKKUMCHERY HOUSE,
NEAR EAST CHURCH, ANGAMALY, ERNAKULAM, PIN - 683572.
16 KEVIN PARAKUNNEL THANKACHAN, AGED 21 YEARS,
S/O THANKACHAN P, PARAKUNNEL, NEW NADUVIL, P O,
KANNUR DISTRICT, PIN - 670582.
17 SRUTHILAKSHMI SANTHOSH, AGED 21 YEARS,
D/O SANTHOSH S, SREENILAYAM, EAST KADIRUR P O,
KANNUR, PIN - 670642.
18 GAYATHRI MENON K., AGED 22 YEARS
D/O VIJAYAN JAYAPRAKASH, 318/17, PEZHUMKATTIL HOUSE,
PUNNAMPARAMBU, THEKKUMKARA P O, THRISSUR, PIN - 680589.
BY ADVS.
SHRI.LATHEEF P.K.
SHRI.ALBIN T.O.
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY,
HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
103
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PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY
COMMITTEE FOR MEDICAL EDUCATION IN KERALA T.C. 15/1553-4
PRASANTHI BUILDINGS, M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM, REPRESENTED BY ITS MEMBER SECRETARY,
PIN - 695014.
3 PK DAS INSTITUTE OF MEDICAL SCIENCES - HOSPITAL AND
MEDICAL COLLEGE, VANIAMKULAM P.O, OTTAPPALAM, PALAKKAD,
REPRESENTED BY ITS PRINCIPAL, PIN - 679522.
4 SREE UTHRADOM THIRUNAL ACADEMY OF MEDICAL SCIENCES,
VENCODE, VATTAPPARA P.O., TRIVANDRAM, REPRESENTED
BY ITS PRINCIPAL, PIN - 695028.
5 KERALA UNIVERSITY OF HEALTH AND SCIENCE
MEDICAL COLLEGE P.O, THRISSUR DISTRICT,
REPRESENTED BY ITS REGISTRAR, PIN - 680596.
BY ADVS.
SRI.ROSHEN.D.ALEXANDER
SHRI.S.GANESH, SC, KERALA UNIVERSITY OF HEALTH SCIENCES
SHRI.P.SREEKUMAR (SR.)
SHRI.K.R.RANJITH, GOVERNMENT PLEADER WITH STATE ATTORNEY
SMT.TINA ALEX THOMAS
SHRI.HARIMOHAN
SMT.KOCHURANI JAMES
SRI.P.G.PRAMOD, SENIOR G.P.
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
104
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.38672 OF 2025
PETITIONERS:
1 ISHA KALAM, AGED 21 YEARS,
D/O.ANIL KALAM, TC 49/1120(1) MPRA -10B,
MANACAUD P.O, TRIVANDRAM, PIN - 695009.
2 JAHNAVI S., AGED 21 YEARS,
D/O.REKHA R CHANDRAN, TC 8/01, SREEREKHA,
CHERUVIKAL, SREEKARYAM P.O, TRIVANDRAM,
PIN - 695017.
3 JYOTSNA KRISHNAN, AGED 21 YEARS,
D/O. MINU S, KRISHNA, MARA 80/B, ANCHUMUKKU,
MUTTADA P.O., TRIVANDRAM, PIN - 695025.
BY ADVS.
SHRI.LATHEEF P.K.
SHRI.ALBIN T.O.
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL
CHIEF SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY
COMMITTEE FOR MEDICAL EDUCATION IN KERALA T.C. 15/1553-4
PRASANTHI BUILDINGS, M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM, REPRESENTED BY ITS MEMBER SECRETARY,
PIN - 695014.
3 SREE GOKULAM MEDICAL COLLEGE & RESEARCH FOUNDATION
AALAMTHARA - BHOOTHAMADAKKI ROAD, VENJARAMOODU P.O.,
THIRUVANANTHAPURAM, REPRESENTED BY ITS PRINCIPAL,
PIN - 695607.
4 KERALA UNIVERSITY OF HEALTH AND SCIENCE,
MEDICAL COLLEGE P.O., THRISSUR DISTRICT,
REPRESENTED BY ITS REGISTRAR, PIN - 680596.
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BY ADVS.
SHRI.TONY GEORGE KANNANTHANAM
SHRI.S.GANESH, SC, KERALA UNIVERSITY OF HEALTH SCIENCES
SHRI.P.SREEKUMAR (SR.)
SRI.P.G.PRAMOD, SENIOR G.P.
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.39589 OF 2025
PETITIONERS:
1 B P MUHAMMED SHIHAN, AGED 23 YEARS,
S/O. B P ABDUL GAFOOR, LAAMIS ANAYIDUCK ROAD,
P.O.THANA, KANNUR, PIN - 670012.
2 S.SHEFIN, AGED 24 YEARS,
S/O. SHIHABUDHEEN A, SHIBIN MANZIL, KATTUPUTHUSSERY,
PALLICKAL P O, PALLICKAL, PALLICKAL KILIMANUR,
TRIVANDRAM, PIN - 695604.
3 MUHAMMED GASNI, AGED 24 YEARS,
S/O. MAJA BASHEER, VARNAMALIKA, THIRUMULLAVARAM P.O,
KOLLAM DISTRICT, PIN - 691012.
4 RIYA BENNY [CORRECTED AS:BIYA BENNY],
AGED 21 YEARS, D/O. BENNY M JOB, MALIAKAL HOUSE,
THERTHALLY P.O., ALAKODE, KANNUR, PIN-670 571.
[NAME OF THE 4TH PETITIONER IS CORRECTED AS 'BIYA BENNY'
AS PER ORDER DATED 8/12/25 IN I.A.1/25 IN WP(C)39589/2025].
5 MOHAMMED NISHAD, AGED 24 YEARS,
S/O.ABDUL SALAM, KUMMALIL KUTTIKKATIL HOUSE,
KONNALLOOR, THIRUNAVAYA, MALAPPURAM, PIN - 676108.
6 ARSHAD ABDULLAH ADUKURUSSIO, AGED 21 YEARS,
S/O. SADAKATHULLA ADUKURUSSI, AMINA MANZIL,
PATTAMBI P.O., PALAKKAD, PIN - 679302.
7 RIYA SADIQ, AGED 19 YEARS,
D/O. N.A. MOHAMED SADIQ, 44/3871A,
RIYA HOMES, SUNSHINE STREET, SOUTH JANATHA ROAD,
PALARIVATTOM P.O., ERNAKULAM, PIN - 682025.
8 ROHITH MURALEEDHARAN, AGED 20 YEARS,
S/O. MURALI KOPPENTAVITA VRINDAVAN, PERODE NADAPURAM,
KOZHIKODE, PIN - 673504.
9 AYISHANAJA NOORULHASSAN, AGED 24 YEARS,
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D/O. MUSTHAFA NOORULHASSAN, THASBEEH, PAISAI,
PERUVALATHUPARAMABA P O, KANNUR, PIN - 670593.
10 IRFAN MUHAMMED, AGED 21 YEARS,
S/O. MUHAMED PADINHARA KANAYANKODE,
KUNNAMANGALAM P O, KOZHIKODE, PIN - 673571.
11 RANIYA KUNHAHAMAD, AGED 20 YEARS,
D/O. KUNHAHAMAD C M, CHENNENKUNNATH HOUSE, ARIPRA P.O.,
MALAPPURAM, PIN - 679321.
12 SARA, AGED 19 YEARS, D/O. MOHAMMED RIYAS,
FLAT NO.12, AVENUE MANOR, KOWDIAR P.O, JAWAHAR NAGAR,
TRIVANDRUM, PIN - 695003.
13 BASIL BIBY VALLOPILLY, AGED 20 YEARS,
S/O. BIBY V MATHEW, VALLOPILLY PUTHANPURAYIL HOUSE,
KARMALA P.O, KOTHATTUKULAM, PALAKKUZHA,
ERNAKULAM, PIN - 686662.
14 BASIL RENNY, AGED 21 YEARS,
S/O. JACOB RENNY, NAMMANARIL HOUSE,
VELLIKULANGARA P.O, THRISSUR, PIN - 680699.
15 RUGMANI S NAIR, AGED 21 YEARS,
D/O BIJU KUMAR, KAUSTHUBHAM PURA 128(A),
POOJAPURA, TRIVANDUM, PIN - 695012.
16 VIVEK THACHILETH POULOSE, AGED 23 YEARS,
S/O. POULOSE THACHILETH VARGHESE, SFS SUNNYVALE,
INFOPARK KAKKANAD, ERNAKULAM, PIN - 682039.
17 SHEHNA SHANAVAS, AGED 22 YEARS,
D/O SHANAVAS. L MANNAT, MANALETHUPACHA,
THATTATHUMALA P O, KILIMANOOR, TRIVANDRAM,
PIN - 695012.
18 NAAZNI SALIM, AGED 22 YEARS,
D/O R A SALIM, RAYAMMARAKAR HOUSE,
VALAPAD P O, TRIPRAYAR, THRISSUR, PIN - 680567.
19 HENA FATHIMA, AGED 22 YEARS,
D/O RASAK V V, VALIYAKATH HOUSE, PERINGOTTUKARA,
KIZHAKKUMMURI, THRISSUR, PIN - 680571.
20 NEHA NIZAR, AGED 20 YEARS,
D/O NIZAR ABDUL RAHIMAN, LAILAS WOODHOUSE,
PALACHIRA, VARKALA, TRIVANDRUM, PIN - 695143.
BY ADVS.
SHRI.LATHEEF P.K.
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SHRI.ALBIN T.O.
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL
CHIEF SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY
COMMITTEE FOR MEDICAL EDUCATION IN KERALA T.C. 15/1553-4
PRASANTHI BUILDINGS, M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM, REPRESENTED BY ITS MEMBER SECRETARY,
PIN - 695014.
3 DR. MOOPEN'S MEDICAL COLLEGE,
NASEERA NAGAR, MEPPADI P O, WAYANAD, KERALA,
REPRESENTED BY ITS PRINCIPAL, PIN - 673577.
4 KMCT MEDICAL COLLEGE,
NO.7/677 F, KMCT MEDICAL COLLEGE CAMPUS,
KOOLIMAD - MANASSERY RD, MUKKAM, MANASSERY,
KERALA, REPRESENTED BY ITS PRINCIPAL, PIN - 673602.
5 PALAKKAD INSTITUTE OF MEDICAL SCIENCES
INSTITUTE OF MEDICAL SCIENCE, PALAKKAD,
OPPOSITE TO DEER PARK, PUDUSSERY EAST,
KERALA, REPRESENTED BY PRINCIPAL, PIN - 678624.
6 MALANKARA ORTHODOX SYRIAN CHURCH MEDICAL COLLEGE
MEDICAL COLLEGE ROAD, KOLENCHERY P O, ERNAKULAM,
REPRESENTED BY ITS PRINCIPAL, PIN - 682311.
7 SREE UTHRADOM THIRUNAL ACADEMY OF MEDICAL SCIENCES (SUTAMS)
SUT ACADEMY OF MEDICAL SCIENCES, VENCOD, VATTAPPARA,
VENKODE, THIRUVANANTHAPURAM, KERALA, REPRESENTED BY
ITS PRINCIPAL, PIN - 695028.
8 AMALA INSTITUTE OF MEDICAL COLLEGE,
AMALA NAGAR P.O, SH69, AMALA NAGAR, THRISSUR,
REPRESENTED BY ITS PRINCIPAL, PIN - 680555.
9 TRAVANCORE MEDICAL COLLEGE,
RAVANCORE MEDICAL COLLEGE HOSPITAL, N H BYPASS,
MYLAPORE, THATTAMALA, P. O, KOLLAM, KERALA,
REPRESENTED BY ITS PRINCIPAL, PIN - 691020.
10 PK DAS INSTITUTE OF MEDICAL SCIENCES - HOSPITAL AND
MEDICAL COLLEGE, VANIAMKULAM, OTTAPALAM, OTTAPALAM,
PALAKKAD, KERALA, REPRESENTED BY ITS PRINCIPAL,
PIN - 679522.
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11 PUSHPAGIRI INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH CENTRE, NEAR PVT BUS STAND,
PUSHPAGIRI BUILDINGS, THIRUVALLA,
PATHANAMTHITTA DISTRICT, KERALA,
REPRESENTED BY ITS PRINCIPAL, PIN - 689101.
12 KERALA UNIVERSITY OF HEALTH AND SCIENCE,
MEDICAL COLLEGE P.O, THRISSUR DISTRICT,
REPRESENTED BY ITS REGISTRAR, PIN - 680596
BY ADVS.
SRI.ROSHEN.D.ALEXANDER
SHRI.S.GANESH, SC, KERALA UNIVERSITY OF HEALTH SCIENCES
SHRI.P.SREEKUMAR (SR.)
SRI.P.G.PRAMOD, SENIOR G.P.
SMT.TINA ALEX THOMAS
SHRI.HARIMOHAN
SMT.KOCHURANI JAMES
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.39635 OF 2025
PETITIONERS:
1 NIYA RAJ, AGED 21 YEARS,
D/O. RAJESH PAUL, PAIS COTTAGE, 28/3652,
WATER LAND ROAD, ELAMKULAM, ERNAKULAM,
PIN - 682020.
2 NANDANA JAYAKRISHNAN, AGED 21 YEARS,
D/O. JAYAKRISHNAN P.C, NANDANAM' DPO ROAD,
DR.SAJU ROAD, MALAPPURAM, PIN - 676505.
3 NIMISHA ARUN N., AGED 21 YEARS,
SAROMA, 16/488, MANIKANTESWARAM, MANIKANTESWARAM P.O.,
THIRUVANANTHAPURAM, PIN - 695020.
4 RIYA ROSE NISHAD, AGED 21 YEARS,
BETHEL, TC 6/329 (13), KARIMANKULAM ROAD,
VATTIYOORKKAVU, THIRUVANANTHAPURAM, PIN - 695013.
5 MUHAMMED FAZIL C.S., AGED 21 YEARS,
S/O. SHIHAB C.A, CHIRAKKAKUDY, KANDANTHARA,
ALLAPRA P.O., VENGOLA, ERNAKULAM, PIN - 683556.
6 ELIEZER ELDHO GEORGE, AGED 21 YEARS,
S/O. GEORGEE KURIAN, MANALELCHIRAYIL 264, THIRUVARPPU,
KOTTAYAM, PIN - 686020.
BY ADVS.
SRI.LIJI.J.VADAKEDOM
SHRI.ATHUL V. VADAKKEDOM
SMT.REXY ELIZABETH THOMAS
SMT.ANCY DANIEL
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL CHIEF
SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY
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COMMITTEE FOR MEDICAL EDUCATION IN KERALA,
TC 15/1553-4, PRASANTHI BUILDINGS, M.P. APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, REPRESENTED BY
ITS MEMBER SECRETARY, PIN - 695014.
3 SREE NARAYANA INSTITUTE OF MEDICAL SCIENCE
CHALAKHA-KUTHIATHODE ROAD, NORTH KUTHIATHODE,
KUNNUKARA, NORTH PARAVUR, ERNAKULAM,
REPRESENTED BY ITS PRINCIPAL, PIN - 683594.
4 PUSHPAGIRI INSTITUTE OF MEDICAL SCIENCES & RESEARCH
CENTRE, THIRUVALLA, REPRESENTED BY ITS PRINCIPAL,
PIN - 689101.
5 THE KMCT MEDICAL COLLEGE, MANASSERY P.O.,
MUKKAM, KOZHIKODE, REPRESENTED BY ITS PRINCIPAL,
PIN - 673602.
BY SRI.P.G.PRAMOD, SENIOR GOVERNMENT PLEADER
BY SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
112
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO. 39871 OF 2025
PETITIONERS:
1 AJMAL KHAN, AGED 27 YEARS,
S/O. PATHUMMABEEVI, AL-AMEEN, S.V. MARKET,
KARUNAGAPPALLY P.O., KOLLAM, PIN - 690518.
2 LIYANA SHERIN, AGED 25 YEARS,
D/O. SUJABU. P, LIYA DALE, PADIKKAPPURATH,
OLAVANNA P.O., KOZHIKODE, PIN - 673019.
3 SHAMILA MARJAN, AGED 26 YEARS,
D/O. SHAHUL HAMEED, MANATH HOUSE', KANOOR,
PARIYAPURAM P.O, VAKKAD, TIRUR, MALAPPURAM,
PIN - 676502.
4 FATHIMA ZEHBA MOHAMMED NAVAS, AGED 26 YEARS,
D/O. MOHAMMED NAVAS, JAZ VILLA, CHETTIYARTHODI HOUSE,
VALLAPUZHA P.O., PALAKKAD, PIN - 679336.
5 SHANA E.K., AGED 26 YEARS,
EDATHOLAKOTTASSERI, EK PADI, KANNAMANGALAM WEST P.O,
MALAPPURAM, PIN - 676305.
6 SHARMEEN VATTIKKUTHU, AGED 26 YEARS,
D/O. ABDUNNASIR, SERENE' PUTHALAM, AREEKODE (P.O),
MALAPPURAM, PIN - 673639.
7 KHALID RIHAN DAVOOD, AGED 25 YEARS,
S/O. C.K. DAVOOD, 'FALAQ' P.M. KUTTY ROAD,
NADAKKAVU, CALICUT, PIN - 673006.
8 MOHAMMED SHYJAL HAMEED E., AGED 25 YEARS,
S/O. HAMEED E, EROOTH HOUSE, CHEMMANIYOD POST,
MALAPPURAM, PIN - 679325.
9 SHIGILA SAHADEVAN, AGED 26 YEARS,
D/O. A.N. SAHADEVAN, 'DEVENDU' HOUSE,
NEAR MEDICAL COLLEGE CAMPUS, CALICUT,
PIN - 673571.
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10 LIZBETH VARGHESE, AGED 21 YEARS,
D/O. VARGHESE, BRAHMAKULAM, KAREPARAMBIL HOUSE,
KANJANY P.O., THRISSUR, PIN - 680612.
BY ADVS.
SRI.LIJI.J.VADAKEDOM
SHRI.ATHUL V. VADAKKEDOM
SMT.REXY ELIZABETH THOMAS
SMT.ANCY DANIEL
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL
CHIEF SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY
COMMITTEE FOR MEDICAL EDUCATION IN KERALA,
TC 15/1553-4, PRASANTHI BUILDINGS,
M.P.APPAN ROAD, VAZHUTHACAUD, THIRUVANANTHAPURAM,
REPRESENTED BY ITS MEMBER SECRETARY, PIN - 695014.
3 DR. MOOPEN'S MEDICAL COLLEGE,
REPRESENTED BY ITS PRINCIPAL,
NASEERA NAGAR, MEPPADI POST,
WAYANAD, PIN - 673577.
4 THE KMCT MEDICAL COLLEGE,
MANASSERY P.O., MUKKAM, KOZHIKODE,
REPRESENTED BY ITS PRINCIPAL, PIN - 673602,
5 MES MEDICAL COLLEGE, MALAPARAMBU, PALANCHODE P.O.,
KOLATHUR (VIA), PERINTHALMANNA, MALAPPURAM,
REPRESENTED BY ITS PRINCIPAL, PIN - 679338.
6 KARUNA MEDICAL COLLEGE,
KARUNA INSTITUTE OF MEDICAL SCIENCES,
VILAYODI P.O., CHITTUR, PALAKKAD,
REPRESENTED BY ITS PRINCIPAL, PIN - 678103.
7 AMALA INSTITUTE OF MEDICAL SCIENCES
AMALA NAGAR P.O., THRISSUR,
REPRESENTED BY ITS PRINCIPAL, PIN - 680555.
BY ADVS.
SMT.MARY BENJAMIN, STANDING COUNSEL
SRI.P.MARTIN JOSE
SMT.M.A.VAHEEDA BABU
SRI.P.G.PRAMOD, SENIOR G.P.
SRI.P.PRIJITH
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SRI.THOMAS P.KURUVILLA
SRI.R.GITHESH
SHRI.AJAY BEN JOSE
SRI.MANJUNATH MENON
SMT.ANNA LINDA EDEN
SHRI.HARIKRISHNAN S.
SMT.ANAVADYA SANIL KUMAR
SMT.ANJALI KRISHNA
SHRI.ABHINAV P. S.
SRI.S.SREEKUMAR (SR.)
SRI.BABU KARUKAPADATH
SHRI.KARUKAPADATH WAZIM BABU
SMT.ARYA RAGHUNATH
SMT.P.LAKSHMI
SMT.AYSHA E.M.
SHRI.ABUASIL A.K.
SHRI.HASHIM K.M.
SHRI.M.I.INSAF MOOPPAN
SMT.HANIYA NAFIZA V.S.
SHRI.RISHI VINCENT
SHRI.MANU KRISHNA S.K.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO. 39909 OF 2025
PETITIONERS:
1 AMNA ARSHAD CHITTOTHAYIL, AGED 22 YEARS,
D/O. MUHAMMED HARSHAD, CHITTOTHAYIL, PERUMBADAPPU P.O.,
MALAPPURAM DISTRICT, PIN - 679580.
2 MOHAMMED SAFUVAN, AGED 22 YEARS,
S/O. MOHAMMED SHAFI, MAMPULLY NHALIL HOUSE, P.O.,
THRITHALA, PALAKKAD DISTRICT, PIN - 679534.
3 FIDHA MUFEEDHA, AGED 23 YEARS,
D/O. MUSTHAFA UNNIYALUKKAL UNNIYALUKKAL HOUSE,
VENGARA, MALAPURAM DISTRICT, PIN - 679304
4 GEORGE STANLY MOHANAN, AGED 21 YEARS,
S/O. STANLY MOHANAN, GEORGE VILLA, MUKKAD,
KAVANAD P.O., KOLLAM, PIN - 691003.
BY ADVS.
SRI.LIJI.J.VADAKEDOM
SHRI.ATHUL V. VADAKKEDOM
SMT.REXY ELIZABETH THOMAS
SMT.ANCY DANIEL
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL
CHIEF SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY
COMMITTEE FOR MEDICAL EDUCATION IN KERALA,
TC 15/1553-4, PRASANTHI BUILDINGS, M.P. APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, REPRESENTED BY
ITS MEMBER SECRETARY, PIN - 695014.
3 KARUNA MEDICAL COLLEGE, KARUNA INSTITUTE OF MEDICAL
SCIENCES, VILAYODI P.O., CHITTUR, PALAKKAD,
REPRESENTED BY ITS PRINCIPAL, PIN - 678103.
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4 MOUNT ZION MEDICAL COLLEGE, CHAYALODE P.O.,
ADOOR, PATHANAMTHITTA, REPRESENTED BY ITS PRINCIPAL,
PIN - 691556.
BY ADVS.
SRI.P.G.PRAMOD, SENIOR G.P.
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
117
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.40173 OF 2025
PETITIONERS:
1 SILMI DILEEP, AGED 27 YEARS,
D/O DILEEP.M, SILMI, MANAVA NAGAR-115,
KILIKOLLOOR,P.O, KOLLAM, PIN - 691004.
2 AKBAR S., AGED 27 YEARS,
S/O. SAJEEV, ROADVILA HOUSE, OTTUMALA,
KATTADI P.O., KOLLAM, PIN - 691537.
3 FADIYA EDAVANA, AGED 27 YEARS,
D/O.MOHAMMED EDAVANA, EDAVANA HOUSE,
VATKARA AYANCHERI P.O., KOZHIKODE, PIN - 673541.
4 RASHA JASMINE, AGED 27 YEARS,
D/O.MOHAMMED BASHEER, PULLOORSSAGATTIL HOUSE,
ANGADIPURAM P.O., MALAPURAM, PIN - 679321.
5 ALTHAF HUSSAIN, AGED 27 YEARS,
S/O.SEREEN KHAN, FIRDOUSE, PAIKUZHI,
OACHIRA P.O., KOLLAM, PIN - 690526.
6 SIMRAN S SHAJU, AGED 26 YEARS,
D/O.H.SHAJU, MEHFIL, NEAR TMCE POST,
KARICODE, KOLLAM, PIN - 686610.
7 SANJANA PIOUS, AGED 26 YEARS,
D/O.K.PIOUS, PIOU ILLAM, CHERIYA KOLLA P.O,
THIRUVANANTHAPURAM, PIN - 695504.
BY ADVS.
SMT.BHANU THILAK
SHRI.S.R.PRASANTH
SHRI.VISHNU.R
SMT.POOJA N.S.
SMT.AISWARYA KRISHNAN
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RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY PRINCIPAL
SECRETRAY HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANATHAPURAM,, PIN - 695001.
2 THE ADMISSION & FEE REGULATORY COMMITTEE,
REPRESENTED BY THE CHAIRMAN, PRASANTHI BUILDINGS,
M.V. APPAN ROAD, VAZHUTHACADU,
THIRUVANANTHAPURAM, PIN - 695001.
3 TRAVANCORE MEDICAL COLLEGE,
REPRESENTED BY ITS PRINCIPAL, N.H BYPASS,
THATTAMALA,MYLAPORE, P.O.KOLLAM., PIN - 691589.
BY ADVS.
SRI.P.G.PRAMOD, SENIOR G.P.
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
119
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.40399 OF 2025
PETITIONER:
FADIYA PARAKKAVETTY SAJI, AGED 23 YEARS,
D/O. SAJI PARAKKAVETTY BAVA, PARAKKAVETTY HOUSE,
CHANGANACHERRY, KOTTAYAM, KERALA, PIN - 686102.
BY ADVS.
SMT.K.RAJESWARY
SHRI.ANIL PRABHA.K
SMT.ALEENA ANABELLI A.
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL
CHIEF SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE ADMISSION AND FEE REGULATORY COMMITTEE FOR MEDICAL
EDUCATION IN KERALA, T.C.15/1553-4, PRASANTHI BUILDINGS,
M.V. APPAN ROAD, VAZHUTHACAUD, THIRUVANANTHAPURAM,
REPRESENTED BY ITS CHAIRMAN, PIN - 695014.
3 MALANKARA SYRIAN ORTHODOX MEDICAL COLLEGE,
MEDICAL COLLEGE ROAD, P.O. KOLENCHERRY, ERNAKULAM,
REPRESENTED BY ITS PRINCIPAL, PIN - 682311.
4 THE PRINCIPAL, MALANKARA SYRIAN ORTHODOX MEDICAL COLLEGE
MALANKARA SYRIAN ORTHODOX MEDICAL COLLEGE MEDICAL COLLEGE
ROAD, P.O. KOLENCHERRY, ERNAKULAM, PIN - 682311.
BY ADVS.
SRI.P.G.PRAMOD, SENIOR G.P.
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
120
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.40635 OF 2025
PETITIONERS:
1 HIDA V.M., AGED 23 YEARS,
D/O.JAMSHY V M, VELLAYUR MADATHIL HOUSE,
ERANHIKKUNNU, CHATHANGOTTUPURAM P.O, WANDOOR,
MALAPPURAM, PIN - 679328.
2 MATHEW BOBBY KAINIKARA, AGED 19 YEARS,
S/O BOBBY K MATHEW, KAINIKARA HOUSE,
A V JOHN ALUNKALK ROAD, KADAVANTHARA,
ERNAKULAM, PIN - 682020.
3 MEHJUBAN K K., AGED 27 YEARS,
D/O MUJEEB RAHMAN K K, KARUTHA KUNJAKINTE
CHANA ROAD, PONNANI, MALAPPURAM, PIN - 679577.
4 JIMI BIJU, AGED 21 YEARS,
D/O BIJU SCARIA, EDATHINATT HOUSE,
CHAMPAKARA PO, KOTTAYAM DISTRICT, PIN - 686540.
5 ABHIJITH J F., AGED 22 YEARS,
S/O JAYARAJ.H, J .F NIVAS, VADAKKE VEETTIL,
THEKKUTHAI, POZHIYOOR P.O, TRIVANDRAM, PIN - 695513.
6 JENCY FERNANDEZ, AGED 22 YEARS,
D/O JOSEPH FERNANDEZ, NAZARETH, TC 99/648,
VALIA VELI, TRIVANDRAM, PIN - 695021.
7 ALEENA JOSE, AGED 21 YEARS,
D/O JOSE VARGHESE, CHIRANGARA HOUSE, VAZHAVEEDU,
PAMPUPARA P O, IDUKKI DISTRICT, PIN - 685551.
BY ADVS.
SHRI.LATHEEF P.K.
SHRI.ALBIN T.O.
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL
CHIEF SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
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GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY COMMITTEE
FOR MEDICAL EDUCATION IN KERALA T.C. 15/1553-4
PRASANTHI BUILDINGS, M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM, REPRESENTED BY ITS MEMBER SECRETARY,
PIN - 695014.
3 DR. MOOPEN'S MEDICAL COLLEGE, NASEERA NAGAR,
MEPPADI P.O, WAYANAD, KERALA, REPRESENTED BY
ITS PRINCIPAL, PIN - 673577.
4 MALANKARA ORTHODOX SYRIAN CHURCH MEDICAL COLLEGE
MEDICAL COLLEGE ROAD, KOLENCHERY P.O, ERNAKULAM,
REPRESENTED BY ITS PRINCIPAL, PIN - 682311.
5 PK DAS INSTITUTE OF MEDICAL SCIENCES - HOSPITAL AND
MEDICAL COLLEGE, VANIAMKULAM, OTTAPALAM, OTTAPALAM,
PALAKKAD, KERALA, REPRESENTED BY ITS PRINCIPAL,
PIN - 679522.
6 AL- AZHAR MEDICAL COLLEGE AND SUPER SPECIALTY HOSPITAL
EZHALLOOR P.O, THODUPUZHA, IDUKKI DISTRICT,
REPRESENTED BY ITS PRINCIPAL, PIN - 685608.
7 DR. SOMERVELL MEMORIAL CSI MEDICAL COLLEGE HOSPITAL
PARASSALA VELLARADA ROAD, KARAKONAM P.O, TRIVANDRAM,
REPRESENTED BY ITS PRINCIPAL, PIN - 695504.
8 PUSHPAGIRI INSTITUTE OF MEDICAL SCIENCES AND RESEARCH
CENTRE, NEAR PVT BUS STAND, PUSHPAGIRI BUILDINGS,
THIRUVALLA, PATHANAMTHITTA DISTRICT, KERALA,
REPRESENTED BY ITS PRINCIPAL, PIN - 689101.
BY SRI.P.G.PRAMOD, SENIOR GOVERNMENT PLEADER
BY SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
122
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.44080 OF 2025
PETITIONER:
STEEVE RENJITH JACOB, AGED 24 YEARS,
VILLA NO. 3 HARMONY HOMES, CANAL ROAD, KADAYIRUPPU P.O.,
AIKARANAD NORTH, ERNAKULAM, KERALA, PIN - 682311.
BY ADVS.
SMT.K.RAJESWARY
SHRI.ANIL PRABHA.K
SMT.ALEENA ANABELLI A.
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL CHIEF
SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE ADMISSION AND FEE REGULATORY COMMITTEE FOR MEDICAL
EDUCATION IN KERALA, T.C.15/1553-4, PRASANTHI BUILDINGS,
M.V. APPAN ROAD, VAZHUTHACAUD, THIRUVANANTHAPURAM,
REPRESENTED BY ITS CHAIRMAN, PIN - 695014.
3 MALANKARA ORTHODOX SYRIAN CHURCH MEDICAL COLLEGE
MEDICAL COLLEGE ROAD, P.O. KOLENCHERRY, ERNAKULAM,
REPRESENTED BY ITS PRINCIPAL, PIN - 682311
THE PRINCIPAL, MALANKARA ORTHODOX SYRIAN CHURCH MEDICAL
COLLEGE, MEDICAL COLLEGE ROAD, P.O. KOLENCHERRY,
ERNAKULAM, PIN - 682311.
BY SRI.P.G.PRAMOD, SENIOR GOVERNMENT PLEADER
BY SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
123
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO. 44160 OF 2025
PETITIONERS:
1 ADRA SHOUF, AGED 23 YEARS,
D/O. NAJEEB KANDAMPARAMBAN, KANDAMPARAMBAN,
TIRURANGADI, MALAPPURAM DISTRICT, PIN - 676306.
2 FATHIMA MOHAMED RAFFI, AGED 23 YEARS,
D/O.MOHAMED RAFFI, FATHIMA'S, SRKPRA 1-41, NETTAYAM.P.O.,
THIRUVANANTHAPURAM DISTRICT, PIN - 695013.
3 MINHA MOHAMMED RAPHI, AGED 23 YEARS,
D/O.MOHAMMED RAPHI, KUNNATH HOUSE, BEACH ROAD,
CHAVAKKAD, THRISSUR DISTRICT, PIN - 680506.
4 ADNAN SYED, AGED 22 YEARS, S/O.SAYED MOHAMED,
SANAM, TC 6/430 (6), VATTIYOORKAVU,
THIRUVANANTHAPURAM DISTRICT, PIN - 695013.
BY ADVS.
SRI.RASHEED C.NOORANAD
SHRI.AADHIL RASHEED
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL
CHIEF SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY
COMMITTEE FOR MEDICAL EDUCATION IN KERALA,
TC 15/1553-4, PRASANTHI BUILDINGS, M.P.APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, REPRESENTED BY
ITS MEMBER SECRETARY, PIN - 695014.
3 MES MEDICAL COLLEGE AND HOSPITAL,
COLLEGE CAMPUS, PALACHODE POST, MALAPARAMBA,
PERINTHALMANNA, KOLATHUR, MALAPPURAM, REPRESENTED
BY ITS PRINCIPAL, PIN - 679338.
4 KERALA UNIVERSITY OF HEALTH AND SCIENCE
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MEDICAL COLLEGE P.O, THRISSUR DISTRICT,
REPRESENTED BY ITS REGISTRAR, PIN - 680596.
BY ADVS.
SMT.M.A.VAHEEDA BABU
SHRI.S.GANESH, SC, KERALA UNIVERSITY OF HEALTH SCIENCES
SHRI.P.SREEKUMAR (SR.)
SRI.BABU KARUKAPADATH
SMT.ARYA RAGHUNATH
SHRI.KARUKAPADATH WAZIM BABU
SMT.P.LAKSHMI
SMT.AYSHA E.M.
SHRI.ABUASIL A.K.
SHRI.HASHIM K.M.
SHRI.M.I.INSAF MOOPPAN
SHRI.RISHI VINCENT
SHRI.MANU KRISHNA S.K.
SRI.P.G.PRAMOD, SENIOR GOVERNMENT PLEADER,
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
125
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.44501 OF 2025
PETITIONERS:
1 FARAZ SAJEEB ABOOBAKER, AGED 23 YEARS,
S/O SAJEEB ABOOBAKER.T, C 3/1783, PATTOM,
THIRUVANANTHAPURAM, PIN - 695004.
2 BISMITHA S., AGED 24 YEARS
D/O SHAJI MANZIL, VANDHIKAPPALLY, CHEPPAD P.O.,
ALAPPUZHA DISTRICT, PIN - 690507.
BY ADVS.
SHRI.LATHEEF P.K.
SHRI.ALBIN T.O.
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL
CHIEF SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY COMMITTEE
FOR MEDICAL EDUCATION IN KERALA T.C. 15/1553-4
PRASANTHI BUILDINGS, M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM, REPRESENTED BY ITS MEMBER SECRETARY,
PIN - 695014.
3 TRAVANCORE MEDICAL COLLEGE & HOSPITAL
NH BYPASS, MYLAPORE, THATTAMALA P.O., KOLLAM, KERALA,
REPRESENTED BY ITS PRINCIPAL, PIN - 691020
BY ADVS.
SRI.P.G.PRAMOD, SENIOR G.P.
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 16.02.2026,
ALONG WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
126
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.45134 OF 2025
PETITIONER:
ARJUN PULIKKAL GIREESAN, AGED 22 YEARS,
S/O. GIREESAN P C, PULIKKAL HOUSE, NETHAJI ROAD,
WEST FORT, POOTHOLE P O, ARANATTUKARA,
THRISSUR DISTRICT, PIN - 680004.
BY ADVS.
SHRI.LATHEEF P.K.
SHRI.ALBIN T.O.
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL CHIEF
SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY COMMITTEE
FOR MEDICAL EDUCATION IN KERALA T.C. 15/1553-4
PRASANTHI BUILDINGS, M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM, REPRESENTED BY ITS MEMBER SECRETARY,
PIN - 695014.
3 PK DAS INSTITUTE OF MEDICAL SCIENCES - HOSPITAL AND MEDICAL
COLLEGE VANIAMKULAM, OTTAPALAM, PALAKKAD, KERALA,
REPRESENTED BY ITS PRINCIPAL, PIN - 679522
BY ADVS.
SRI.P.G.PRAMOD, SENIOR G.P.
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
127
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.46013 OF 2025
PETITIONERS:
1 AAVANI AJAY, AGED 23 YEARS,
D/O. AJAY CHANDRASEKHAR, 'SREESARASS',
EAST KADUNGALLOOR, U.C. COLLEGE P.O, ALUVA,
ERNAKULAM, PIN - 683102.
2 TOSIYA TONY FERNANDEZ, AGED 22 YEARS,
D/O. TONY OUSEPH FERNANDEZ, NAZARE VILLAS,
COLABA MARKET, MUMBAI, MAHARASHTRA, PIN - 400005.
3 MUHAMMED FAHEEM P.P., AGED 23 YEARS,
S/O. ABDUL JALEEL P.O., PARAPPARAMBIL,
THALAKKADATHUR P.O., OVUNGAL, THIRUR, MALAPPURAM,
KERALA, PIN - 676103.
BY ADVS.
SRI.LIJI.J.VADAKEDOM
SHRI.ATHUL V. VADAKKEDOM
SMT.REXY ELIZABETH THOMAS
SMT.ANCY DANIEL
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY,
HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY
COMMITTEE FOR MEDICAL EDUCATION IN KERALA
TC 15/1553-4, PRASANTHI BUILDINGS, M.P. APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, REPRESENTED BY ITS
MEMBER SECRETARY, PIN - 695014.
3 KARUNA MEDICAL COLLEGE, KARUNA INSTITUTE OF MEDICAL
SCIENCES, VILAYODI P.O., CHITTUR, PALAKKAD,
REPRESENTED BY ITS PRINCIPAL, PIN - 678103.
128
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BY ADVS.
SRI.P.G.PRAMOD, SENIOR G.P.
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
129
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.46104 OF 2025
PETITIONER:
ATHIRA C. P., AGED 20 YEARS,
C/O. PREMKUMAR C.P., CHERIYAM VEETTIL POTTAYIL HOUSE,
TRIKKULAM, TIRURANGADI, MALAPPURAM, PIN - 676306.
BY ADVS.
SHRI.B.PRAMOD
SHRI.ATHUL M.V.
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL CHIEF
SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY
COMMITTEE FOR MEDICAL EDUCATION IN KERALA
T.C. 15/1553-4, PRASANTHI BUILDINGS, M.P. APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, REPRESENTED BY ITS
MEMBER SECRETARY, PIN - 695014.
3 KMCT MEDICAL COLLEGE, MANSSERY P.O., MUKKAM,
KOZHIKKODE, REPRESENTED BY ITS PRINCIPAL,
PIN - 673602.
BY ADVS.
SRI.P.G.PRAMOD, SENIOR G.P.
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
130
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.46772 OF 2025
PETITIONER:
1 ZIYANA NEYAS, AGED 22 YEARS,
D/O NEYAS KARIM MANNILAYYATHU, THUNDUMANNIL HOUSE,
NJETTOOR KULANADA PO, PATHANAMTHITTA, PIN - 689503.
2 R.MOHAMMED REHAN, AGED 23 YEARS,
S/O H MOHAMMED RAFI, TC 49/270 (19)H NO 40,
KAMAL NAGAR 2, KAMALESWARAM, THIRUVANANTHAPURAM,
PIN - 695009.
3 HAALIYA HUSKER, AGED 23 YEARS,
D/O HUSKER K PAREED, KALLUPURACKAL HOUSE,
THRIKKAKARA P.O, EDAPALLY, ERNAKULAM, PIN - 682021.
4 MUHAMMAD HASHIF AKIL, AGED 22 YEARS,
S/O HASHIF BASHEER, THAIKATTU KONATHU PUTHEN VEEDU,
CHAVADIMUKKU, SREEKARIYAM P.O., THIRUVANANTHAPURAM,
PIN - 695017.
5 FAYIZ SHAMSUDEEN, AGED 23 YEARS,
S/O ISMAIL KUNJU SHAMSUDEEN, KAREESSERIL SHAMSIYA,
KS PURAM PO, KARUNAGAPPALLY, KOLLAM, PIN - 690544.
6 ASHIK I, AGED 23 YEARS, S/O ISMAIL,
MUTHIRAVILA, NADAYARA VARKALA PO, TRIVANDRAM,
PIN - 695141.
7 ABDULLA ABDUL RAOOF MAZEN, AGED 22 YEARS,
S/O ABDUL RAOOF ABDULLA KUNJU, AL MURJAN,
H.NO. 104C, KOYIKKAL LANE, MEDICAL COLLEGE P.O,
TRIVANDRUM, PIN - 695011.
BY ADVS.
SHRI.LATHEEF P.K.
SHRI.ALBIN T.O.
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RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL
CHIEF SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY COMMITTEE FOR
MEDICAL EDUCATION IN KERALA T.C. 15/1553-4
PRASANTHI BUILDINGS, M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM, REPRESENTED BY ITS MEMBER SECRETARY,
PIN - 695014.
3 TRAVANCORE MEDICAL COLLEGE & HOSPITAL
NH BYPASS, MYLAPORE, THATTAMALA P.O., KOLLAM,
KERALA, REPRESENTED BY ITS PRINCIPAL, PIN - 691020.
4 KERALA UNIVERSITY OF HEALTH AND SCIENCE
MEDICAL COLLEGE P.O., THRISSUR, REPRESENTED BY ITS
REGISTRAR, PIN - 680596.
BY ADVS.
SHRI.S.GANESH, SC, KERALA UNIVERSITY OF HEALTH SCIENCES
SHRI.P.SREEKUMAR (SR.)
SRI.P.G.PRAMOD, SENIOR G.P.
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
132
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.46955 OF 2025
PETITIONER:
SHEHSINA SAYED, AGED 24 YEARS,
D/O. SAYED M.F, MULAKKARA HOUSE,
PONNARIMANGALAM MULAVUKADU P.O, ERNAKULAM,
PIN - 682504.
BY ADVS.
SMT.C.K.SHERIN
SMT.BLESSY MARY SEBASTIAN
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL
CHIEF SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY COMMITTEE
FOR MEDICAL EDUCATION IN KERALA, TC 15/1553-4 PRASANTHI
BUILDINGS, M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM, REPRESENTED BY ITS
MEMBER SECRETARY, PIN - 695014.
3 MES MEDICAL COLLEGE MALAPARAMBU
PALANCHODE P.O, KOLATHUR (VIA), PERINTHALMANNA,
MALAPPURAM, REPRESENTED BY ITS PRINCIPAL,
PIN - 679338.
BY ADVS.
SMT.M.A.VAHEEDA BABU
SRI.BABU KARUKAPADATH
SMT.ARYA RAGHUNATH
SHRI.KARUKAPADATH WAZIM BABU
SMT.P.LAKSHMI
SMT.AYSHA E.M.
SHRI.HASHIM K.M.
SHRI.ABUASIL A.K.
SMT.HANIYA NAFIZA V.S.
SHRI.M.I.INSAF MOOPPAN
SHRI.RISHI VINCENT
133
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SHRI.MANU KRISHNA S.K.
SRI.P.G.PRAMOD, SENIOR GOVERNMENT PLEADER
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C)NO.38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
134
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.47010 OF 2025
PETITIONERS:
1 DEVIKA B R., AGED 22 YEARS,
D/O. BIJU B R, SWPANAM KUTTICHIRA KARICODE P.O.,
KOLLAM, PIN - 691005.
2 MEHARIN MUSTHAFA SAYED MOHAMED PUTHIYODATH
AGED 19 YEARS, D/O. MOHAMED PUTHIYODATH, PUTHIYODATH HOUSE,
PATHAPPIRIYAM P.O., VAYANASALA, MALAPPUARM, PIN - 676123.
3 AMEENA VATHIYTH ABBAS, AGED 24 YEARS
D/O V M ABBAS, VATHIYATH HOUSE, KALLELIBHAGOM,
KOLLAM, PIN - 690519.
4 ASHNA ANNA KORAH, AGED 21 YEARS,
D/O MIJO EAPEN KORAH, PALASSERIL HOUSE,
VADAVATHUR PO, KOTTAYAM, PIN - 686010.
5 JAZIYA AMAL, AGED 23 YEARS,
D/O MUHAMMED KUNHI T, SHAHANA MANZIL,
KALLANCHIRA ROAD, KANHANGADSOUTH P.O,
HOSDURG, KASARAGOD, PIN - 671531.
6 PALLAVI S KUMAR, AGED 23 YEARS,
D/O SASIKUMAR. G, PRARTHANA, ADINADU -NORTH,
KARUNAGAPPLY, KOLLAM, PIN - 690542.
7 AKHIL JF, AGED 26 YEARS,
S/O JOHN ROSE. S, KRIPA NILAYAM, KEELIYODU,
PERUMPAZHUTHOOR. PO TRIVANDRAM, PIN - 695126.
8 NIKITA ANNA LINU, AGED 22 YEARS,
D/O LINU JOHN NINAPARAMBIL, NINAPARAMBIL HOUSE,
PAYIPAD P O, HARIPAD, ALLEPEY, ALAPPUZHA, PIN - 690514.
BY ADVS.
SHRI.LATHEEF P.K.
SHRI.ALBIN T.O.
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RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL
CHIEF SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY
COMMITTEE FOR MEDICAL EDUCATION IN KERALA T.C. 15/1553-4
PRASANTHI BUILDINGS, M.P. APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM. REPRESENTED BY ITS MEMBER SECRETARY,
PIN - 695014.
3 PUSHPAGIRI MEDICAL COLLEGE HOSPITAL,
MC ROAD, NEAR PRIVATE BUS STAND, THIRUVALLA,
PATHANAMTHITTA, KERALA, REPRESENTED BY ITS
PRINCIPAL, PIN - 689101.
4 MALABAR MEDICAL COLLEGE & RESEARCH CENTRE
MODAKKALLUR P.O., ULLIYERI (VIA), KOZHIKODE DISTRICT,
KERALA, REPRESENTED BY ITS PRINCIPAL, PIN - 673323.
5 MES MEDICAL COLLEGE, MALAPARAMBA, PALACHODE P.O.,
KOLATHUR (VIA), PERINTHALMANNA, MALAPPURAM DISTRICT,
KERALA, REPRESENTED BY ITS PRINCIPAL, PIN - 679338.
6 PK DAS INSTITUTE OF MEDICAL SCIENCES
VANIAMKULAM, OTTAPALAM, PALAKKAD DISTRICT, KERALA,
REPRESENTED BY ITS PRINCIPAL, PIN - 679522.
7 KMCT MEDICAL COLLEGE, MANASSERY, P.O. MUKKAM,
KOZHIKODE, KERALA, REPRESENTED BY ITS PRINCIPAL,
PIN - 673602.
8 DR. SOMERVELL MEMORIAL CSI MEDICAL COLLEGE
KARAKONAM P.O., NEYYATTINKARA TALUK,
THIRUVANANTHAPURAM DISTRICT, KERALA,
REPRESENTED BY ITS PRINCIPAL, PIN - 695504.
9 KERALA UNIVERSITY OF HEALTH AND SCIENCE
MEDICAL COLLEGE P.O., THRISSUR DISTRICT,
REPRESENTED BY ITS REGISTRAR, PIN - 680596.
BY ADVS.
SMT.M.A.VAHEEDA BABU
SHRI.S.GANESH, SC, KERALA UNIVERSITY OF HEALTH SCIENCES
SHRI.P.SREEKUMAR (SR.)
SRI.P.G.PRAMOD, SENIOR G.P.
SRI.BABU KARUKAPADATH
SHRI.KARUKAPADATH WAZIM BABU
SMT.ARYA RAGHUNATH
136
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
SMT.P.LAKSHMI
SMT.AYSHA E.M.
SHRI.ABUASIL A.K.
SHRI.HASHIM K.M.
SMT.HANIYA NAFIZA V.S.
SHRI.RISHI VINCENT
SHRI.M.I.INSAF MOOPPAN
SHRI.MANU KRISHNA S.K.
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
137
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 25TH DAY OF FEBRUARY 2026 / 6TH PHALGUNA, 1947
WP(C) NO.47536 OF 2025
PETITIONERS:
1 HANNA BIJOY, AGED 23 YEARS,
D/O. BIJOY OOMMEN, PEACE HOME, MYLAMKULAM,
PUTHUR, KOLLAM, PIN - 691507.
2 LINSA BIJOY, AGED 24 YEARS,
D/O. BIJOY JOHN, PATHALIL, NEDUMKUNNAM,
NEDUMKUNNAM P.O., KOTTAYAM, PIN - 686542.
3 BLAISE T. MATHEW, AGED 23 YEARS,
S/O. THANKACHAN MATHEW, EVERGREEN, NAYATHODAN HOUSE,
MAMATTOM ROAD, MURINGUR, VADAKKUMMURI, THRISSUR,
PIN - 680309.
4 ALBERT WILSON, AGED 23 YEARS,
KONATHU VADAKKEKKARA PUTHENVEEDU,
VILANGARA, CHEPRA P.O., UMMANNOOR, KOLLAM,
PIN - 691520.
BY ADVS.
SRI.LIJI.J.VADAKEDOM
SHRI.ATHUL V. VADAKKEDOM
SMT.REXY ELIZABETH THOMAS
SMT.ANCY DANIEL
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE ADDITIONAL
CHIEF SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE ADMISSION SUPERVISORY AND FEE REGULATORY COMMITTEE
FOR MEDICAL EDUCATION IN KERALA
TC 15/1553-4, PRASANTHI BUILDINGS, M.P. APPAN ROAD,
VAZHUTHACAUD, THIRUVANANTHAPURAM, REPRESENTED
BY ITS MEMBER SECRETARY, PIN - 695014.
3 PUSHPAGIRI INSTITUTE OF MEDICAL SCIENCES &
138
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
RESEARCH CENTRE, THIRUVALLA, PATHANAMTHITTA,
REPRESENTED BY ITS PRINCIPAL, PIN - 689101.
BY ADVS.
SHRI.TONY GEORGE KANNANTHANAM
SRI.P.G.PRAMOD, SENIOR G.P.
SMT.MARY BENJAMIN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2026, ALONG
WITH WP(C).38556/2023 AND CONNECTED CASES, THE COURT ON 25.02.2026
DELIVERED THE FOLLOWING:
139
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840
"C.R."
JUDGMENT
[WP(C) Nos.38556/2023, 30073/2025, 30446/2025, 30528/2025, 30536/2025, 30943/2025, 30948/2025, 32002/2025, 32069/2025, 32123/2025, 32257/2025, 32496/2025, 32519/2025, 32780/2025, 33009/2025, 33097/2025, 33100/2025, 33200/2025, 33472/2025, 33553/2025, 33619/2025, 34335/2025, 34343/2025, 34571/2025, 34587/2025, 34726/2025, 35307/2025, 35365/2025, 35512/2025, 35671/2025, 35754/2025, 35917/2025, 36128/2025, 36171/2025, 36200/2025, 36493/2025, 36503/2025, 36805/2025, 36992/2025, 37064/2025, 37325/2025, 37452/2025, 37664/2025, 37730/2025, 38491/2025, 38602/2025, 38672/2025, 39589/2025, 39635/2025, 39871/2025, 39909/2025, 40173/2025, 40399/2025, 40635/2025, 44080/2025, 44160/2025, 44501/2025, 45134/2025, 46013/2025, 46104/2025, 46772/2025, 46955/2025, 47010/2025, 47536/2025] Medical education and the fees payable by students have been on the dissection table before this Court on many occasions. The present batch of writ petitions is also one such instance where the students contend that the fee prescribed require to be "dissected" and the alleged collection of Rs.5,00,000/- by the medical colleges for admissions under the Non-Resident Indian (NRI) quota be declared illegal, in 140 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 view of the earlier declaration of law by the Division Bench of this Court as confirmed by the Apex Court.
2. The petitioners in these cases contend that the fee payable for admission and later studies in the NRI quota in the Self-Financing Medical Colleges was only Rs.15,00,000/- as fixed by the Admission and Fee Regulatory Committee for Medical Education in Kerala (hereinafter referred to as the 'Fee Committee') constituted under the Kerala Medical Education (Regulation and Control of Admission to Private Medical Educational Institutions) Act, 2017 (hereinafter referred to as the 'Act, 2017') and that the Fee Committee determined the fee payable for the academic year 2017 onwards arbitrarily at an exorbitant figure, out of which an amount of Rs.5 lakhs was set apart Towards the "Corpus Fund" so as to finance the education of the students in the BPL category. They point out that the fixation as above has been challenged before this Court and in the judgment reported as Director, Jubilee Mission Medical College and Research Institute v. State of Kerala and Others [2020 (3) KLT 615], a Division Bench of this Court found that the Fee Committee has no 141 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 power to direct payment of a portion of the amount to be collected from the students for any other purpose under the Act, 2017. The fixation was also found to be illegal for various other reasons, directing the Fee Committee to reconsider the matter afresh in the light of the directions contained therein. They state that, while the matter was pending consideration before the Committee, the Government issued G.O.(MS) No. 107/2018/H&FWD dated 06.06.2018, framing a scholarship scheme to provide financial assistance to BPL students from the tuition fee fixed by the Fee Committee. Annexure A, forming part of the Government Order issued as above, provides for the composition of a Corpus Fund of Rs.5,00,000/- each from the NRI seat out of the fee to be fixed by the Fee Committee. The afore Government Order was, in turn, challenged by filing W.P.(C) No.33160 of 2018 and connected cases before this Court. A Division Bench of this Court, by judgment dated 23.07.2023, noticing the earlier judgment in Director, Jubilee Mission Medical College and Research Institute (supra), found that neither the Committee nor the Government had any authority to levy an 142 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 amount, to be credited to a Corpus Fund, "in the absence of conferment of such authority by the legislature". Finding so, the writ petitions were disposed of as under:-
"(i) G.O.(MS)No.107/2018/H&FWD dated 6.6.2018 is quashed;
(ii) The amounts collected from each N.R.I student to create a corpus for the benefit of those students belonging to the economically weaker sections of the society shall be transferred to the respective institutions where such N.R.I category students have been admitted and maintained as a separate account to be utilized only for the benefit of students belonging to the economically weaker sections of society who may be admitted to such institutions on the basis of allotment.
Such account will only be operated jointly by a nominee of the self financing institution and a nominee of the State Government;
(iii) It will be open to the State of Kerala to promulgate suitable legislative measures to achieve the laudable object of providing scholarships to students belonging to economically weaker sections of the society as observed in Inamdar (supra);
(iv) Till such time as suitable legislative measures are adopted by the State of Kerala no further amounts shall be levied or collected from NRI students already admitted or to be admitted to NRI quota seats in this academic year towards the creation or maintenance of a corpus fund for the benefit of economically weaker sections of the society."
3. The petitioners further state that the judgment of the Division Bench as above was challenged both by the Medical Colleges as well as the students before the Apex Court, 143 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 leading to the judgment reported as the State of Kerala v. Principal KMCT Medical College [2025 KHC OnLine 6505]. The Apex Court disposed of the appeals filed as above with the following conclusions and directions:-
"39. In light of above discussion, we deem it appropriate to allow the appeal by the self-financing medical colleges in part; dismiss the appeals filed by the State of Kerala and the NRI students; and modify the Impugned Judgment of the High Court dated 23/07/2020, with the following directions and conclusions:
i. The High Court was correct in quashing the Government Order (MS) No. 107/2018/H&FWD dated 06.06.2018;
ii. If the State seeks to establish a corpus fund or any other such mechanism to subsidize education for students from weaker backgrounds, in line with the vision enshrined in P. A. Inamdar (supra), it may do so by enacting suitable Legislation to that effect;
iii. The self-financing medical colleges are entitled to retain the fees transferred to the State for the creation of the 'corpus fund' substantially for the purpose of subsidizing the fees charged to BPL students admitted to those colleges, as per the directions contained in paragraph 37 of this judgement; iv. The BPL students, who were admitted on the basis of scholarship schemes or who are to be admitted in future, shall not be required to pay the full, regular fees. They will continue to pay fees at the subsidized rate fixed by the State or the Committee. If they have paid any fees, over and above the subsidized amount promised, they are entitled to a refund of the amounts so paid. Alternatively, those amounts may be set off against the fees to be charged for later years. Such a refund must be made within 3 months;
144W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 v. The State of Kerala is directed to release the fees collected for the creation of a corpus fund back to the respective colleges within a period of 3 months without prejudice to the right and responsibility assigned in paragraph 37 of this judgement; vi. The NRI students are not entitled to a refund of the amount transferred to the State for the creation of the 'corpus fund.' They are directed to pay the entire fees to their respective colleges, as approved by the Admission and Fee Regulatory Committee, if not already done, within 3 months; and vii. The State of Kerala or the Admission and Fee Regulatory Committee is at liberty to direct the colleges to furnish their accounts to establish that the directions given herein have been complied with."
4. The students state that even before the declaration of law as above by the Apex Court, the Government had issued G.O.(Ms) No.240/2024/H&FWD dated 25.09.2024, providing for the fixation of fee payable by an NRI student at Rs.21,65,720/-, providing further as under:
"2) The Principals of Self Financing Medical Colleges shall collect NRI fees as Rs.16,65,720/- per student. The collection of Rs.5,00,000/- (Rupees Five Lakh only) towards Corpus Fund from the NRI quota students shall be subject to the final order of Hon'ble Supreme Court in SLP(C) No(s).9885-88/2020 filed by State of Kerala and connected cases against the judgment dated 23/07/2020 of Hon'ble High Court of Kerala in WP(C) No.7771/2018."
Therefore, the students contend that the fee payable is only Rs.16,65,720/- as found by the Government, and the 145 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 collection of Rs.5 lakhs towards the Corpus Fund could not be effected in the absence of a valid legislation. They state that the colleges have now started issuing notices to the students directing remittance of the Corpus Fund of Rs.5,00,000/-, and in such circumstances, approached this Court seeking a direction to the colleges not to collect any amount towards "Corpus Fund" from the petitioners in view of the judgment of the Apex Court and also seeking to set aside the notices issued by the colleges as above.
5. I have heard Sri. R. Lakshmi Narayanan, the learned senior counsel, instructed by Sri.Latheef P.K., the learned counsel for some of the petitioners, Sri.Liji J. Vadakedom, and Sri.Pramod, the learned counsel for the other petitioners as well as Sri.Kurian George Kannanthanam, the learned senior counsel, instructed by Sri.P.M. Saneer, Sri.S.Sreekumar, the learned senior counsel, instructed by Sri.P.Martin Jose, Sri.George Jacob, Smt.M.A.Vaheeda Babu, Sri.Vinod Bhat, and Sri.Roshen D. Alexander, the learned counsel for the respondent medical colleges. I have also heard Smt.Mary Benjamin, the learned Standing Counsel, Admission 146 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 Supervisory Committee, and Sri.P.G.Pramod, the learned Senior Government Pleader for the State.
6. The learned Senior Counsel, Sri.Lakshmi Narayanan would contend that the correct approach while considering the issue is as seen in paragraph 2 of Ext.P5 Government Order. According to him, the Government, with reference to the judgment of the Division Bench of this Court as well as the judgment of the Apex Court, has accepted that Rs.5 lakhs is to be considered separately and collection, if any, would be subject to the final orders to be issued by the Apex Court. Therefore, according to him, as stated in paragraph 2 of the Government Order, the fee payable by the students would be only Rs.16,65,720/-. He would state that the Apex Court, having confirmed the Division Bench judgment of this Court setting aside the Government Order of the year 2018, there cannot be any collection of amounts towards the Corpus Fund.
7. Sri.Liji J.Vadakedom, the learned counsel for some of the petitioners, would seek to rely on the provisions of the Act, 2017, to contend that the term "fee" having been defined 147 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 under Section 2(f), the tuition fee can only be collected with reference to the afore provision. He further states that in view of the judgment of the Apex Court, there cannot be any Corpus Fund creation and hence, the demand of Rs.5 lakhs by the respective colleges have to be set aside. Sri.Pramod, the learned counsel, seeks to adopt the submission made as above, further adding that even according to the fee committee, the basic fee is only Rs.15 lakhs, since it is with reference to that amount, 5% increase has been subsequently adopted.
8. Per contra, Sri.Kannanthanam, the learned senior counsel for the colleges, would contend that the tuition fee has been fixed at Rs.21 lakhs by the Fee Committee as well as by the Government through the Government Orders issued, and the petitioners are not entitled to succeed, since the fixation of the fee by the Government Order has not been challenged. He would further state that, even going by the judgment of the Apex Court, since the Court used the term "entire fee" while issuing the concluding directions, the students have no option but to pay the "entire fee". According 148 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 to him, the Apex Court even after confirming the judgment of the Division Bench of this Court, setting aside the Government Order has refused the prayer for refund made by the students and directed the students to satisfy the disputed portion of the fee only because the disputed portion was forming part of the "entire fee" originally sought to be fixed by the colleges as accepted by the Fee Committee. Sri.George Jacob, the learned counsel for some of the colleges, apart from adopting the submissions made as above, would contend that with reference to W.P(C) No.30948 of 2025, one of the petitioners has suppressed the attempt made by him to seek review the judgment of the Apex Court and therefore, the writ petition itself requires to be rejected.
9. Sri.Sreekumar, the learned senior counsel for the 3rd respondent in W.P(C) No.32496 of 2025, would point out that a similar attempt made by a student has been rejected by a learned Single Judge of this Court, as evidenced by Ext.R3(b) judgment in W.P(C) No.16489 of 2025 dated 10.06.2025. He would further point out that some of the petitioners, after seeking review/clarification from the Apex Court, have 149 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 withdrawn the afore application without liberty and therefore, the writ petitions require to be rejected. Smt.Vaheeda, Sri.Vinod Bhat and Sri.Roshan D.Alexander adopts the afore submissions. Sri.Roshan D.Alexander further adds that the respective petitioners, having accepted the admission by their choice, are not entitled to challenge the fee structure. Smt.Mary Benjamin, the learned counsel for the Fee Committee, would invite the attention of this Court to the decision taken by the committee fixing the fee.
10. I have considered the rival submissions made as above, as well as the connected records.
11. It is under the provisions of the Act, 2017, that the fee payable to the private medical institutions in the State of Kerala is being fixed. Under Section 3, the Fee Regulatory Committee is constituted not only for the purpose of supervising and guiding the admission process but also for "fixation of fee" that may be charged from students. A detailed procedure for determining the fee to be charged by a private medical institution is prescribed under Section 11. It was on that basis that the fee was originally fixed by the Fee 150 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 Committee for the period from 2017-18 onwards. It is while effecting fixation; the Committee directed the colleges to collect a sum of Rs.5 lakhs towards the "Corpus Fund" for awarding scholarships to students belonging to the BPL category. A Division Bench of this Court in Director, Jubilee Mission Medical College and Research Institute (supra), has found as under:-
"18. Yet another contention urged by the management is regarding the direction by the Committee to pay `5 lakhs from `20 lakhs collected from NRI category students, to the corpus fund for awarding scholarship to BPL category students. Though the Committee has the power to fix the fee to be collected from NRI category students, there is no power conferred on the Committee to pay portion of the said amount for any other purpose. Section 8 of the 2017 Act, which regulates the functions of the Committee does not provide any such power. Hence, the said directions in the impugned orders are liable to be set aside."
Thus, as early as 2020, the Division Bench of this Court found that under the Act, 2017, the Fee Committee does not have any such power to bifurcate the fee. Even before that judgment, the Government had come out with the order dated 06.06.2018 referred to earlier, again providing for the creation of a "Corpus Fund" by collecting Rs.5 lakhs each from the NRI seats. This Government Order was the subject matter of 151 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 challenge before this Court in W.P(C) No.33160 of 2018 and connected cases referred to earlier. The Division Bench has categorically observed that neither the Committee nor the Government had the authority to direct that any amount be credited to the Corpus Fund. The Government Order of the year 2018 is also quashed. The amounts collected from the NRI students were directed to be transferred to the respective institutions and maintained in a separate account, to be utilised exclusively for the benefit of students belonging to the economically weaker sections. The account was directed to be operated jointly by a nominee of the self-financing institution and a nominee of the State Government. It was further directed that, until the State Government promulgates suitable legislation, no further amount shall be levied or collected from the NRI students already admitted or to be admitted to the NRI quota seats towards the creation or maintenance of a Corpus Fund.
12. However, the afore judgment of the Division Bench of this Court was challenged by the managements as well as the students before the Apex Court. In paragraph 4 of the 152 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 judgment of the Apex Court, the challenge raised by the respective parties has been noticed as under:-
"4. These directions of the High Court have given rise to three sets of cross-appeals preferred by: (i) The State of Kerala, who is aggrieved by the quashing of its GO dated 06/06/2018; (ii) The self-financing medical colleges, who are challenging the direction that the corpus fund amount be utilized only to subsidize education for students from economically weaker sections of society admitted to the respective institutions; and finally, (iii) The NRI students, who are dissatisfied that the corpus fund amounts have not been refunded to them."
The Apex court in paragraph 5 of the judgment noticed the factual position leading to the controversy as under:-
"5.1 The Kerala Medical Education (Regulation and Control of Admission to Private Medical Educational Institutions) Act, 2017 (the 2017 Act) came into force on 01/06/2017. It was introduced to, among other things, regulate the admission and fixation of fees in private medical educational institutions in the State of Kerala. Sections 3 and 3A of the 2017 Act contemplate the constitution of a Committee, described as the Admission and Fee Regulatory Committee (Committee). The Committee was tasked to determine the fees charged to students admitted to private medical educational institutions in Kerala based on the annual information and proposals submitted by those colleges. 5.2 KMCT Medical College moved an application and submitted the prospectus for Academic Year 2017-2018 before the Committee on 01.08.2017, requesting it to fix the fees for NRI students at Rs. 20 lakhs per annum.
5.3 The Committee, on 27.02.2018, approved the fixation of fees for NRI students at Rs. 20 lakhs per annum for all medical 153 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 colleges whose fee was to be regulated under the 2017 Act. Notedly, it decided to enhance the fees for NRI students from Rs. 15 lakhs per annum in Academic Year 2016-2017 to Rs.20 lakhs per annum in Academic Year 2017-2018 and 2018-2019, with the condition that the extra amount of Rs. 5 lakhs would be kept as a 'corpus fund' to provide scholarships to BPL students. The Committee further directed that the corpus fund amount would be remitted to the State Government, as and when so directed by the State, the Committee, or a Court of Law. This decision was substantiated by quoting paragraph 131 of P. A. Inamdar (supra), where it was held that the fees collected from NRI students should be utilized to benefit students from economically weaker sections of society.
5.4 KMCT Medical College, being aggrieved, laid challenge to the Committee's decision before the High Court. 5.5 During the pendency of the writ proceedings before the High Court, the Government of Kerala issued the GO dated 06.06.2018, seemingly to validate and support the Committee's decision dated 27.02.2018. It emphasized that the mainstay of the corpus fund would be the amounts earmarked and collected from NRI students who were admitted to self-financing medical educational institutions in the State. Much like the Committee's decision, the GO dated 06/06/2018 was statedly issued in pursuance of the directions contained in paragraph 131 of P. A. Inamdar (supra). Compelled by the GO dated 06/06/2018, the self-financing medical colleges consequently began collecting Rs.20 lakhs per annum as fees from the newly admitted NRI students, while remitting Rs.5 lakhs to the corpus fund."
(Underlining supplied) Thus, there can be no dispute that the decision taken by the Fee Committee in 2018 was to increase the fee payable by the NRI students to Rs.20 lakhs per annum. It was only the 154 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 decision of the Fee Committee to bifurcate a sum of Rs.5 lakhs from the increased fee for the creation of a Corpus Fund, that led to the litigation.
14. The Apex Court also, in paragraph 10 of the judgment, arrived at the issues arising for consideration as under:-
"10. Having given our thoughtful consideration to the submissions at length, we find that the following issues arise for our consideration:
i. Whether the Committee had the power to determine and direct that a particular amount of the fees charged to NRI students be kept in a corpus fund maintained by the State? ii. Whether the NRI students are entitled to a refund of the amount so charged or whether it can be set off against fees to be charged for later years?"
Thus, after framing the issues in paragraph 10 of the judgment, the Apex Court found that "it is difficult to accept that the committee can create a Corpus Fund on the strength of transitional powers given to it in P.A Inamdar". In paragraphs 19 and 20 of the judgment, the Apex Court found as under:-
"19. A conjoint reading of paragraph 131 of P. A. Inamdar (supra) and paragraph 7 of Islamic Academy (supra) amplifies the idea that the Committee's power is not limitless.
Such a combined reading leads us to the conclusion that: (i) 155 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 the Committee is competent to prescribe fees in respect of the NRI quota in self-financing medical educational institutions until the State enacts appropriate Legislation or Regulations; and (ii) the Committee cannot draw unlimited powers under the guise of 'regulation of NRI quota/seats.' In other words, the Committee can only make rules for admission to such seats and can review the fees charged to NRI students to ensure that they are not exploitative. This is the cumulative power granted to the Committee within which it must act. The Committee cannot perforate these bounds unless and until its power is expanded through a suitable Legislation or upon a direction by this Court.
20. In light of the above, it is evident that paragraph 131 of P. A. Inamdar (supra) does not clothe the Committee with the power to create a corpus fund for the benefit of economically weaker students. It only directs the State to come up with a suitable plan to subsidize their education through the fees charged from NRI students. The Committee cannot usurp the powers vested in the State in this regard."
15. After finding so, the judgment of the Division Bench striking down the 2018 Government Order was found to be correct. Thereafter, the second issue as to whether the students were entitled to a refund or a set-off was considered by the Apex Court. The contentions raised by both the management and the students were noted by the Apex Court in paragraphs 29 and 30 of the judgment, as under: -
"29. The NRI students contend that when the imposition of such an amount has been held to be illegal, there is no reasonable justification for the State or the self-financing medical colleges to retain it. Further, these students claim that paragraph 67 of 156 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 P. A. Inamdar (supra) only requires an NRI student to subsidize two other students' fees. Accordingly, it is their specific contention that when the fees for regular students are set at Rs. 5 lakhs per annum, the NRI students cannot be charged more than Rs. 15 lakhs per annum.
30. Contrarily, the self-financing medical colleges contend that the fees charged under the heading of 'corpus fund' should be returned to them to enable their continued functioning. The amounts collected for the corpus fund were unfairly deducted from the proposals submitted, leaving the colleges to function with fees much lower than what was genuinely projected by them. The fees charged from NRI students are utilized not only to subsidize education for students from economically weaker backgrounds but also for various upkeep and continuous development expenses to improve the quality of education."
Thereafter, the Apex Court found as under: -
"35. Since the self-financing institutions are the best judge of their own needs and expenses, there appears to be no reason why they cannot retain the amount that was to be transferred to the corpus fund, when those amounts came out of the fee structures already approved by the Committee. By approving the proposals at the relevant time, the Committee has signified that the fees proposed to be charged were reasonable and did not amount to profiteering.
36. In the same vein, self-financing medical educational institutions that were aggrieved by the Committee's actions and sought reconsideration of their proposals from 2017-2018 onwards by virtue of directions issued by this Court in Najiya Neermunda v. Kunhitharuvai Memorial Charitable Trust, are also entitled to retain the amount claimed by the State under the heading of 'corpus fund,' if any."
(Underlining supplied) 157 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 Thus, it is again reiterated by the Apex Court that Rs.5 lakhs comes out of the fee as fixed by the Committee. Thereafter, in paragraph 37 of the judgment, the Apex Court, after allowing the colleges to retain the fees which were diverted to the Corpus Fund, held that the educational institutions were under the obligation to provide quality education to the BPL students who were admitted to those colleges, and no additional fees of any nature shall be charged from the BPL students. The Fee Committee was also permitted to direct the colleges to furnish their accounts and to establish that the amounts so collected are being utilised for the aforesaid purposes and not at the colleges' discretion. It is on the basis of the above discussions and findings that the Apex Court rendered the conclusions and directions in paragraph 39 of its judgment noticed earlier.
16. From all the above, there cannot be any dispute that:
i. The Fee Committee decided to approve the fixation of the fee from NRI students at Rs.20 lakhs.158
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 ii. After deciding to enhance the fee as above, Rs.5 lakhs was directed to be diverted as "Corpus Fund", by remitting the same to the State Government.
iii. The decision of the Fee Committee is followed by the Government Order of the year 2018.
iv. The Division Bench of this Court found that the Fee Committee has no such power for diverting a portion of the fee and also quashed the Government Order of 2018, however, adding that no further amount shall be levied or collected from the NRI students towards the Corpus Fund.
v. In appeals, the Apex Court permitted the medical colleges to retain the fee transferred to the State as noticed earlier, for the purpose of subsidising the education of the BPL students. It is categorically found that the NRI students are not entitled to any refund of the amount transferred to the State for the creation of a Corpus Fund.159
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 vi. The students were also directed to pay the "entire fee" to their respective colleges as approved by the Fee Committee within a time frame.
vii. The amount of Rs.5 lakhs is coming out of the fee as prescribed by the Fee Committee.
Thus, it is clear that it is only on account of the decision taken by the Fee Committee to create a Corpus Fund, followed by the Government Order issued in 2018, that the students have raised the contention that they need not remit any amount towards the Corpus Fund. True, as contended by the students, they are not liable to pay any amount towards the Corpus Fund. However, parties need to pay the tuition fee as fixed/approved by the Committee and the Government. The students appear to be under the mistaken assumption that the fee was only Rs. 15 lakhs and that an additional amount of Rs.5 lakhs was being collected as a Corpus Fund. As already discussed, there cannot be any dispute that the fee was already Rs.20 lakhs, and it is the decision taken by the Fee Committee, as endorsed by the Government, that led to 160 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 the present controversy.
17. It is also noticed that in the subsequent Government Orders, after fixing the fee at Rs.21,65,720/-, a sum of Rs.5 lakhs is stated to be towards the Corpus Fund. Again, this decision was taken pending the appeals before the Apex Court. Even this decision of the Government does not appear to be correct. However, there has been no challenge to the Government Order dated 25.09.2024 at any point in time. Furthermore, a similar challenge raised against the demand of Rs.5 lakhs has already been considered and dismissed following the judgment in Principal KMCT Medical College (supra) by judgment dated 10.10.2025 in W.P(C) No.16489 of 2025.
18. Though submissions were also made on the basis of the proceedings of the Fee Committee which adopted the fee of Rs.15 lakhs as the base figure to apply 5% enhancement to state that the Committee also accepts the above figure as the fee payable, I am of the opinion that the Committee went wrong in applying the above as the base figure, as already found. Therefore, in my opinion, this 161 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 contention need not be adjudicated.
On the whole, I am of the opinion that the petitioners are not entitled to succeed. Therefore, these writ petitions would stand dismissed. However, taking note of the fact that the petitioners were enjoying protection with respect to the payment of the disputed component projected by the students as "Corpus Fund", they are granted six weeks' time from today to satisfy the arrears. In cases where the students have furnished bank guarantees, steps for encashing the bank guarantees shall be taken only after the expiry of six weeks.
Sd/-
HARISANKAR V. MENON JUDGE ln 162 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.38556 OF 2023 PETITIONER'S EXHIBITS:
EXHIBIT P-1 TRUE COPY OF THE FEE RECEIPT NO. BCMCH/UG-
2022/NO.027 DATED 31.10.2022 PAID BY THE 1ST PETITIONER TOWARDS TUITION FEE AND OTHER FEE.
EXHIBIT P-1(A) TRUE COPY OF THE RECEIPT NO. AND YHMP 1525800547 DATED NIL OF THE 1ST PETITIONER.
EXHIBIT P-2 TRUE COPY OF THE FEE RECEIPT NO. 22-23/4268 DATED 31.10.2022 PAID BY THE 2ND PETITIONER TOWARDS TUITION FEE AND OTHER FEE.
EXHIBIT P-2(A) TRUE COPY OF THE RECEIPT NO. AND YSB1 1525779458 DATED NIL OF THE 2ND PETITIONER.
EXHIBIT P-3 TRUE COPY OF THE JUDGMENT IN WP(C) NO. 7771/2018 DATED 23.07.2020.
EXHIBIT P-4 TRUE COPY OF THE INTERIM ORDER IN WP(C) NO.
3211/2023 DATED 31.01.2023.
EXHIBIT P-5 TRUE COPY OF THE INTERIM ORDER IN WP(C) NO.
14112/2023 DATED 18.04.2023.
EXHIBIT P-6 TRUE COPY OF THE NOTICE FOR PAYMENT OF ANNUAL FEE FOR THE 2ND YEAR COURSE IN RESPECT OF THE 1ST PETITIONER DATED 01.11.2023.
EXHIBIT P-7 TRUE COPY OF THE NOTIFICATION FOR PAYMENT OF ANNUAL FEE FOR THE 2ND YEAR COURSE IN RESPECT OF THE 2ND PETITIONER VIDE NO. SUTAMS/ACAD/220/2023 DATED 07.11.2023.
EXHIBIT P-8 TRUE COPY OF THE NOTICE NO. BCMCH/PRL-
CRCLR/2025/06 DATED 27.06.2025 OF THE PRINCIPAL, BELIEVERS CHURCH MEDICAL COLLEGE HOSPITAL. EXHIBIT P-9 TRUE COPY OF THE CIRCULAR NO. SUTAMS/164/2025 DATED 21.05.2025 OF CHIEF ADMINISTRATIVE OFFICER SREE UTHRADOM THIRUNAL ACADEMY OF MEDICAL SCIENCES EXHIBIT P-10 TRUE COPY OF THE INTERIM ORDER IN W.P.(C) NO.
30948/2025 DATED 22.08.2025.
163W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.30073 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P-1 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P-2 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2023 IN W.P(C) NOS. 7771/2018, 10792/2018, 11313/2018 AND 33160/2018.
EXHIBIT P-3 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF THE HON'BLE SUPREME COURT IN SLP(C) NO. 12984/2020, SLP(C) NOS. 4909-4910/2021 AND SLP(C) 12987-12958/2021.
EXHIBIT P-4 A TRUE COPY OF THE G.O(MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P-5 A TRUE COPY OF THE NOTICE DATED 23.05.2025 ISSUED TO THE 1ST PETITIONER.
EXHIBIT P-6 A TRUE COPY OF THE NOTICE DATED 23.05.2025 ISSUED TO THE 2ND PETITIONER.
EXHIBIT P-7 A TRUE COPY OF THE NOTICE DATED 23.05.2025 ISSUED TO THE 3RD PETITIONER.
EXHIBIT P-8 A TRUE COPY OF THE TIME TABLE FOR THE 1ST YEAR MBBS EXAMINATION PUBLISHED BY THE KERALA UNIVERSITY OF HEALTH SCIENCES.
EXHIBIT P-9 A TRUE COPY OF THE COMPLAINT WHICH WAS SENT BY THE PETITIONERS TO THE 2ND RESPONDENT COMMITTEE THOUGH THEIR LAWYER VIA E-MAIL.
EXHIBIT P-10 A TRUE COPY OF THE LIST OF STUDENTS OF KMCT MEDICAL COLLEGE MBBS 2024 (PHASE 2) BATCH ISSUED BY THE 3RD RESPONDENT COLLEGE.
RESPONDENTS' EXHIBITS:
EXHIBIT R3(A) A COPY OF THE ORDER NO. FRC 50/24/MD/MS/SUPER SPECIALITY/MBBS/SFMCK DATED 4-9-2024 ISSUED BY THE FEE REGULATORY COMMITTEE FOR MEDICAL EDUCATION IN KERALA.164
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.30446 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 1ST PETITIONER VIDE ID NO: 161/2024.
EXHIBIT P2 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 2ND PETITIONER VIDE ID NO: 175/2024.
EXHIBIT P3 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P4 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P(C) NOS. 7771/2018, 10792/2018, 11313/2018, AND 33160/2018.
EXHIBIT P5 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF HON'BLE SUPREME COURT IN SLP(C) NO.
12984/2020, SLP(C) NOS. 4909-4910/2021 AND SLP(C) 12987-12958/2021.
EXHIBIT P6 A TRUE COPY OF THE G.O(MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P7 A TRUE COPY OF THE NOTICE DATED 27.05.2025 ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P8 A TRUE COPY OF THE TIME TABLE FOR THE 1ST YEAR MBBS EXAMINATION PUBLISHED BY THE KERALA UNIVERSITY OF HEALTH SCIENCES, THRISSUR, DATED 21-07-2025. EXHIBIT P9 A TRUE COPY OF THE COMPLAINT, WHICH WAS SENT BY THE PETITIONERS TO THE 2ND RESPONDENT COMMITTEE THOUGH THEIR LAWYER VIA E-MAIL 165 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.30528 OF 2025 PETITIONER'S EXHIBITS EXHIBIT P-1 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018, ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P-2 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P.(C)NOS. 7771/2018, 10792/2018, 11313/2018 AND 33160/2018.
EXHIBIT P-3 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF THE HON'BLE SUPREME COURT IN SLP(C) NO. 12984/2020, SLP(C) NOS. 4909-4910/2021 AND SLP(C) 12987-12958/2021.
EXHIBIT P-4 A TRUE COPY OF THE G. O. (MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P-5 A TRUE COPY OF THE REGULATION OF TUITION FEES AND OTHER FEES ORDER ISSUED BY THE 2ND RESPONDENT COMMITTEE ON 15.01.2025 PALAKKAD INSTITUTE OF MEDICAL SCIENCES, WALAYAR, PALAKKAD. EXHIBIT P-6 A TRUE COPY OF THE NOTICE DATED 26.05.2025 ISSUED TO THE PETITIONER.
EXHIBIT P-7 A TRUE COPY OF THE TIME TABLE FOR THE 1ST YEAR MBBS EXAMINATION PUBLISHED BY THE KERALA UNIVERSITY OF HEALTH SCIENCES.
EXHIBIT P-8 A TRUE COPY OF THE INTERIM ORDER DATED 12.08.2025 IN W. P. (C) NO. 30073 OF 2025 166 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.30536 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P-1 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P-2 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P.(C)NOS. 7771/2018, 10792/2018, 11313/2018 AND 33160/2018.
EXHIBIT P-3 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF THE HON'BLE SUPREME COURT IN SLP(C) NO. 12984/2020, SLP(C) NOS. 4909-4910/2021 AND SLP(C) 12987-12958/2021.
EXHIBIT P-4 A TRUE COPY OF THE G. O. (MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P-5 A TRUE COPY OF THE REGULATION OF TUITION FEES AND OTHER FEES ORDER ISSUED BY THE 2ND RESPONDENT COMMITTEE ON 15.01.2025 PALAKKAD INSTITUTE OF MEDICAL SCIENCES, WALAYAR, PALAKKAD. EXHIBIT P-6 A TRUE COPY OF THE NOTICE DATED 23.05.2025 ISSUED TO THE 1ST PETITIONER.
EXHIBIT P-7 A TRUE COPY OF THE NOTICE DATED 23.05.2025 ISSUED TO THE 2ND PETITIONER.
EXHIBIT P-8 A TRUE COPY OF THE NOTICE DATED 23.05.2025 ISSUED TO THE 3RD PETITIONER.
EXHIBIT P-9 A TRUE COPY OF THE NOTICE DATED 23.05.2025 ISSUED TO THE 4TH PETITIONER.
EXHIBIT P-10 A TRUE COPY OF THE NOTICE DATED 23.05.2025 ISSUED TO THE 5TH PETITIONER.
EXHIBIT P-11 A TRUE COPY OF THE NOTICE DATED 23.05.2025 ISSUED TO THE 6TH PETITIONER.
EXHIBIT P-12 A TRUE COPY OF THE TIME TABLE FOR THE 1ST YEAR MBBS EXAMINATION PUBLISHED BY THE KERALA UNIVERSITY OF HEALTH SCIENCES.
EXHIBIT P-13 A TRUE COPY OF THE INTERIM ORDER DATED 12.08.2025 IN W. P. (C) NO. 30073 OF 2025.
167W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 EXHIBIT P-14 A TRUE COPY OF THE LIST OF STUDENTS OF KMCT MEDICAL COLLEGE MBBS 2024 (PHASE 2) BATCH ISSUED BY THE 3RD RESPONDENT COLLEGE.
168W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.30943 OF 2025 PETITIONER'S EXHIBITS:
EXHIBIT P-1 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P-2 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P.(C)NOS. 7771/2018, 10792/2018, 11313/2018 AND 33160/2018.
EXHIBIT P-3 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF THE HON'BLE SUPREME COURT IN SLP(C) NO. 12984/2020, SLP(C) NOS. 4909-4910/2021 AND SLP(C) 12987-12958/2021.
EXHIBIT P-4 A TRUE COPY OF THE G. O. (MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P-5 A TRUE COPY OF THE CIRCULAR DATED 21.05.2025 ISSUED BY THE 3RD RESPONDENT COLLEGE.
169W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.30948 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 1ST PETITIONER VIDE ID NO:161/2024.
EXHIBIT P2 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 2ND PETITIONER VIDE ID NO: PKDIM/MBBS/22/142.
EXHIBIT P3 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 3RD PETITIONER VIDE ID NO: PKDIM/MBBS/22/041.
EXHIBIT P4 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P5 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2023 IN W.P(C) NOS. 7771/2018, 10792/2018, 11313/2018, AND 33160/2018.
EXHIBIT P6 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF HON'BLE SUPREME COURT IN SLP(C) NO.
12984/2020, SLP(C) NOS. 4909-4910/2021 AND SLP(C) 12987-12958/2021.
EXHIBIT P7 A TRUE COPY OF THE G.O(MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P8 A TRUE COPY OF THE NOTICE DATED 11-07-2025 ISSUED TO THE PETITIONERS.
EXHIBIT P9 A TRUE COPY OF THE COMPLAINT, WHICH WAS SENT BY THE PETITIONERS TO THE 2ND RESPONDENT COMMITTEE THROUGH THEIR LAWYER VIA E-MAIL DATED 17-08-2025. EXHIBIT P10 A TRUE COPY OF THE ORDER 13.07.2017 ISSUED 2ND RESPONDENT.
EXHIBIT P11 A TRUE COPY OF THE ORDER 27.02.2018 ISSUED 2ND RESPONDENT.
RESPONDENTS' EXHIBITS:
EXHIBIT R3A TRUE COPY OF THE NOTIFICATION DATED 19/10/2022 OF THE COMMISSIONER FOR ENTRANCE EXAMINATIONS.170
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 EXHIBIT R3B TRUE COPY OF ALLOTMENT MEMO DATED 24/11/2022 OF THE COMMISSIONER FOR ENTRANCE EXAMINATIONS TO THE 1 ST PETITIONER.
EXHIBIT R3C TRUE COPY OF ALLOTMENT MEMO DATED 24/11/2022 OF THE COMMISSIONER FOR ENTRANCE EXAMINATIONS TO THE 2ND PETITIONER.
EXHIBIT R3D TRUE COPY OF ALLOTMENT MEMO DATED 26/10/2022 OF THE COMMISSIONER FOR ENTRANCE EXAMINATIONS TO THE 3 RD PETITIONER.
EXHIBIT R3E TRUE COPY OF THE ORDER NO. FRC 50/22/MD/MS/ MBBS/PKDIMS DATED 30/5/2023 OF THE 2 ND RESPONDENT.
EXHIBIT R3F TRUE COPY OF THE ORDER DATED 15/9/2025 OBTAINED FROM DAILY ORDERS WEBSITE OF THE HON'BLE SUPREME COURT.
EXHIBIT R3G TRUE COPY OF THE NOTIFICATION DATED 30/7/2025 OF THE COMMISSIONER FOR ENTRANCE EXAMINATIONS. 171 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.32002 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE CONSENSUAL AGREEMENT DATED 13.05.2015 EXECUTED BETWEEN THE GOVERNMENT AND THE FEDERATION.
EXHIBIT P2 A TRUE COPY OF THE GO(RT) NO. 1623/2015/H&FWD DATED 30.05.2015.
EXHIBIT P3 TRUE COPY OF THE ORDER NO.50/17 DATED 13-07-2017 PASSED BY ADMISSION AND FEE REGULATORY COMMITTEE. EXHIBIT P4 A TRUE COPY OF THE AFRC ORDER DATED 31.10.2017. EXHIBIT P5 TRUE COPY OF ORDER BEARING NO. AFRC 50/18/MBBS/ SFMC DATED 27-02-2018.
EXHIBIT P6 TRUE COPY OF JUDGMENT OF THIS HON'BLE COURT DATED 23-07-2020.
EXHIBIT P7 TRUE COPY OF COMMON JUDGMENT OF HON'BLE SUPREME COURT IN SLP NO. 9885/2020, 4909/2021, 12957/2021. EXHIBIT P8 TRUE COPY OF NOTICE DATED 14-06-2025 ISSUED BY THE 3RD RESPONDENT TO THE 1ST PETITIONER. EXHIBIT P8(A) TRUE COPY OF NOTICE DATED 14-06-2025 ISSUED BY THE 3RD RESPONDENT TO THE 2ND PETITIONER. EXHIBIT P8(B) TRUE COPY OF NOTICE DATED 14-06-2025 ISSUED BY THE 3RD RESPONDENT TO THE 3RD PETITIONER. EXHIBIT P8(C) TRUE COPY OF NOTICE DATED 14-06-2025 ISSUED BY THE 3RD RESPONDENT TO THE 4TH PETITIONER. EXHIBIT P8(D) TRUE COPY OF NOTICE DATED 14-06-2025 ISSUED BY THE 3RD RESPONDENT TO THE 6TH PETITIONER. EXHIBIT P8(E) TRUE COPY OF NOTICE DATED 14-06-2025 ISSUED BY THE 3RD RESPONDENT TO THE 7TH PETITIONER. EXHIBIT P8(F) TRUE COPY OF NOTICE DATED 14-06-2025 ISSUED BY THE 3RD RESPONDENT TO THE 8TH PETITIONER. EXHIBIT P8(G) TRUE COPY OF NOTICE DATED 14-06-2025 ISSUED BY THE 3RD RESPONDENT TO THE 9TH PETITIONER 172 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 EXHIBIT P9 A TRUE COPY OF THE G.O DATED 20.07.2017. EXHIBIT P10 TRUE COPY OF RTI DATED 17-11-2018. EXHIBIT P11 TRUE COPY OF RTI DATED 17-11-2018. 173 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.32069 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE CONSENSUAL AGREEMENT DATED 13.05.2015 EXECUTED BETWEEN THE GOVERNMENT AND THE FEDERATION.
EXHIBIT P2 A TRUE COPY OF THE GO(RT) NO. 1623/2015/H&FWD DATED 30.05.2015.
EXHIBIT P3 TRUE COPY OF THE ORDER NO.50/17 DATED 13-07-2017 PASSED BY ADMISSION AND FEE REGULATORY COMMITTEE. EXHIBIT P4 A TRUE COPY OF THE AFRC ORDER DATED 31.10.2017. EXHIBIT P5 TRUE COPY OF ORDER BEARING NO. AFRC 50/18/MBBS/ SFMC DATED 27-02-2018.
EXHIBIT P6 TRUE COPY OF JUDGMENT OF THIS HON'BLE COURT DATED 23-07-2020.
EXHIBIT P7 TRUE COPY OF COMMON JUDGMENT OF HON'BLE SUPREME COURT IN SLP NO. 9885/2020, 4909/2021, 12957/2021. EXHIBIT P8 TRUE COPY OF NOTICE DATED 16-07-2025 ISSUED BY THE 3RD RESPONDENT TO THE 1ST PETITIONER. EXHIBIT P8(A) TRUE COPY OF NOTICE DATED 16-07-2025 ISSUED BY THE 3RD RESPONDENT TO THE 2ND PETITIONER. EXHIBIT P8(B) TRUE COPY OF NOTICE DATED 16-07-2025 ISSUED BY THE 3RD RESPONDENT TO THE 3RD PETITIONER. EXHIBIT P8(C) TRUE COPY OF NOTICE DATED 16-07-2025 ISSUED BY THE 3RD RESPONDENT TO THE 4TH PETITIONER. EXHIBIT P8(D) TRUE COPY OF NOTICE DATED 16-07-2025 ISSUED BY THE 3RD RESPONDENT TO THE 5TH PETITIONER. EXHIBIT P8(E) TRUE COPY OF NOTICE DATED 16-07-2025 ISSUED BY THE 3RD RESPONDENT TO THE 6TH PETITIONER. EXHIBIT P8(F) TRUE COPY OF NOTICE DATED 16-07-2025 ISSUED BY THE 3RD RESPONDENT TO THE 7TH PETITIONER. EXHIBIT P8(G) TRUE COPY OF NOTICE DATED 16-07-2025 ISSUED BY THE 3RD RESPONDENT TO THE 8TH PETITIONER 174 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 EXHIBIT P8(H) TRUE COPY OF NOTICE DATED 16-07-2025 ISSUED BY THE 3RD RESPONDENT TO THE 9TH PETITIONER. EXHIBIT P8(I) TRUE COPY OF NOTICE DATED 16-07-2025 ISSUED BY THE 3RD RESPONDENT TO THE 10TH PETITIONER. EXHIBIT P9 A TRUE COPY OF THE G.O DATED 20.07.2017. EXHIBIT P10 TRUE COPY OF RTI DATED 17-11-2018. EXHIBIT P11 TRUE COPY OF RTI DATED 21-11-2018. 175 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.32123 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE CONSENSUAL AGREEMENT DATED 13.05.2015 EXECUTED BETWEEN THE GOVERNMENT AND THE FEDERATION.
EXHIBIT P2 A TRUE COPY OF THE GO(RT) NO. 1623/2015/H&FWD DATED 30.05.2015.
EXHIBIT P3 TRUE COPY OF THE ORDER NO.50/17 DATED 13-07-2017 PASSED BY ADMISSION AND FEE REGULATORY COMMITTEE. EXHIBIT P4 A TRUE COPY OF THE AFRC ORDER DATED 31.10.2017. EXHIBIT P5 TRUE COPY OF ORDER BEARING NO. AFRC 50/18/MBBS/ SFMC DATED 27-02-2018.
EXHIBIT P6 TRUE COPY OF JUDGMENT IN WP(C) .NO.7771 OF 2018 (V) OF THIS HON'BLE COURT DATED 23-07-2020. EXHIBIT P7 TRUE COPY OF COMMON JUDGMENT OF HON'BLE SUPREME COURT IN SLP NO. 9885/2020, 4909/2021, 12957/2021. EXHIBIT P8 TRUE COPY OF NOTICE DATED 21-06-2025 ISSUED BY THE 3RD RESPONDENT TO THE 1ST PETITIONER. EXHIBIT P8(A) TRUE COPY OF NOTICE DATED 21-06-2025 ISSUED BY THE 3RD RESPONDENT TO THE 2ND PETITIONER. EXHIBIT P8(B) TRUE COPY OF NOTICE DATED 21-06-2025 ISSUED BY THE 3RD RESPONDENT TO THE 3RD PETITIONER. EXHIBIT P8(C) TRUE COPY OF NOTICE DATED 21-06-2025 ISSUED BY THE 3RD RESPONDENT TO THE 4TH PETITIONER. EXHIBIT P8(D) TRUE COPY OF NOTICE DATED 21-06-2025 ISSUED BY THE 3RD RESPONDENT TO THE 5TH PETITIONER. EXHIBIT P8(E) TRUE COPY OF NOTICE DATED 21-06-2025 ISSUED BY THE 3RD RESPONDENT TO THE 6TH PETITIONER. EXHIBIT P8(F) TRUE COPY OF NOTICE DATED 21-06-2025 ISSUED BY THE 3RD RESPONDENT TO THE 7TH PETITIONER. EXHIBIT P8(G) TRUE COPY OF NOTICE DATED 21-06-2025 ISSUED BY THE 3RD RESPONDENT TO THE 9TH PETITIONER. 176 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 EXHIBIT P8(H) TRUE COPY OF NOTICE DATED 21-06-2025 ISSUED BY THE 3RD RESPONDENT TO THE 10TH PETITIONER. EXHIBIT P9 A TRUE COPY OF THE G.O (RT) NO. 2040/2017/H&FWD ISSUED BY THE PRINCIPAL SECRETARY TO GOVERNMENT DATED 20.07.2017.
EXHIBIT P10 TRUE COPY OF RTI NO. ASC 42/18/RTI DATED 17-11- 2018 ISSUED BY THE STATE INFORMATION OFFICER. EXHIBIT P11 TRUE COPY OF RTI NO. A/1/5149/2018/ PPK DATED 21- 11-2018 ISSUED BY STATE PUBLIC INFORMATION OFFICER, OFFICE OF COMMISSIONER OF ENTRANCE EXAMINATION.
177W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.32257 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE CONSENSUAL AGREEMENT DATED 13.05.2015 EXECUTED BETWEEN THE GOVERNMENT AND THE FEDERATION.
EXHIBIT P2 A TRUE COPY OF THE GO(RT) NO. 1623/2015/H&FWD DATED 30.05.2015.
EXHIBIT P3 TRUE COPY OF THE ORDER NO.50/17 DATED 13-07-2017 PASSED BY ADMISSION AND FEE REGULATORY COMMITTEE. EXHIBIT P4 A TRUE COPY OF THE AFRC ORDER DATED 31.10.2017. EXHIBIT P5 TRUE COPY OF ORDER BEARING NO. AFRC 50/18/MBBS/ SFMC DATED 27-02-2018.
EXHIBIT P6 TRUE COPY OF JUDGMENT OF THIS HON'BLE COURT DATED 23-07-2020.
EXHIBIT P7 TRUE COPY OF COMMON JUDGMENT OF HON'BLE SUPREME COURT IN SLP NO. 9885/2020, 4909/2021, 12957/2021. EXHIBIT P8 TRUE COPY OF NOTICE DATED 05-07-2025 ISSUED BY THE 3RD RESPONDENT TO THE 1ST PETITIONER. EXHIBIT P8(A) TRUE COPY OF NOTICE DATED 05-07-2025 ISSUED BY THE 3RD RESPONDENT TO THE 2ND PETITIONER. EXHIBIT P8(B) TRUE COPY OF NOTICE DATED 05-07-2025 ISSUED BY THE 3RD RESPONDENT TO THE 3RD PETITIONER. EXHIBIT P8(C) TRUE COPY OF NOTICE DATED 05-07-2025 ISSUED BY THE 3RD RESPONDENT TO THE 4TH PETITIONER. EXHIBIT P8(D) TRUE COPY OF NOTICE DATED 05-07-2025 ISSUED BY THE 3RD RESPONDENT TO THE 5TH PETITIONER. EXHIBIT P8(E) TRUE COPY OF NOTICE DATED 05-07-2025 ISSUED BY THE 3RD RESPONDENT TO THE 6TH PETITIONER. EXHIBIT P8(F) TRUE COPY OF NOTICE DATED 05-07-2025 ISSUED BY THE 3RD RESPONDENT TO THE 7TH PETITIONER. EXHIBIT P8(G) TRUE COPY OF NOTICE DATED 05-07-2025 ISSUED BY THE 3RD RESPONDENT TO THE 8TH PETITIONER. 178 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 EXHIBIT P8(H) TRUE COPY OF NOTICE DATED 05-07-2025 ISSUED BY THE 3RD RESPONDENT TO THE 9TH PETITIONER. EXHIBIT P8(I) TRUE COPY OF NOTICE DATED 05-07-2025 ISSUED BY THE 3RD RESPONDENT TO THE 10TH PETITIONER. EXHIBIT P8(J) TRUE COPY OF NOTICE DATED 05-07-2025 ISSUED BY THE 3RD RESPONDENT TO THE 11TH PETITIONER. EXHIBIT P8(K) TRUE COPY OF NOTICE DATED 05-07-2025 ISSUED BY THE 3RD RESPONDENT TO THE 12TH PETITIONER. EXHIBIT P9 A TRUE COPY OF THE G.O.DATED 20.07.2017. EXHIBIT P10 TRUE COPY OF RTI DATED 17-11-2018. EXHIBIT P11 TRUE COPY OF RTI DATED 21-11-2018 179 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO. 32496 OF 2025 PETITIONER'S EXHIBITS:
EXHIBIT P1 THE COPY OF THE ID CARD ISSUED FROM THE KERALA UNIVERSITY OF HEALTH SCIENCE (KUHAS) SHOWING THE YEAR OF ADMISSION OF THE 1ST PETITIONER.
EXHIBIT P1(A) THE COPY OF THE ID CARD ISSUED FROM THE KERALA UNIVERSITY OF HEALTH SCIENCE (KUHAS) SHOWING THE YEAR OF ADMISSION OF THE 4TH PETITIONER.
EXHIBIT P2 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P3 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P.(C)NOS. 7771/2018, 10792/2018, 11313/2018 AND 33160/2018.
EXHIBIT P4 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF THE HON'BLE SUPREME COURT IN SLP(C) NO. 12984/2020, SLP(C) NOS. 4909-4910/2021 AND SLP(C) 12957-12958/2021.
EXHIBIT P5 A TRUE COPY OF THE G. O. (MS) NO. 240/2024-H&FWD DATED 25.09.2024.
.
EXHIBIT P6 THE COPY OF THE FEE NOTICE DATED 6.6.2025 ISSUED BY THE DEAN OF THE 3RD RESPONDENT MEDICAL COLLEGE 2025 TO NRI PARENTS AND STUDENTS OF 2019 MBBS BATCH EXHIBIT P7 THE COPY OF THE GAZETTE NOTIFICATION DATED 31.7.2025 IN CATEGORY NO.177/2025 ISSUED BY THE KERALA PUBLIC SERVICE COMMISSION.
EXHIBIT P8 THE COPY OF THE ORDER DATED 22.8.2025 IN W.P.(C) NO. 30943 OF 2025 BEFORE THIS HONOURABLE COURT. RESPONDENTS' EXHIBITS:
EXHIBIT R3(A) TRUE COPY OF THE MEMORANDUM OF WRIT PETITION IN WP(C) NO: 13182 OF 2024 (EXCLUDING THE EXHIBITS).
EXHIBIT R3(B) TRUE COPY OF THE COMMON JUDGMENT DATED 10-6-2025 IN WP(C) NO: 13182 OF 2024, WP(C) NO: 11645 OF 2025 AND 16489 OF 2025.
EXHIBIT R3(C) TRUE COPY OF THE GO(MS) NO 100/2019/H AND FWD DATED 6-7-2019.180
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 EXHIBIT R3(D) TRUE COPY OF THE ORDER OF THE HONBLE SUPREME COURT OF INDIA DATED 15-9-2025 IN DIARY NO(S).45967 OF 2025.
EXHIBIT R3(E) TRUE COPY OF THE IMPLEADMENT PETITION FILED BEFORE THE HON'BLE SUPREME COURT OF INDIA BY THE PETITIONERS.
EXHIBIT R3(F) TRUE COPY OF THE MISCELLANEOUS APPLICATION FILED BEFORE THE HON'BLE SUPREME COURT OF INDIA BY THE PETITIONERS.181
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.32519 OF 2025 PETITIONER'S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE CONSENSUAL AGREEMENT DATED 13.05.2015 EXECUTED BETWEEN THE GOVERNMENT AND THE FEDERATION.
EXHIBIT P2 A TRUE COPY OF THE GO(RT) NO. 1623/2015/H&FWD DATED 30.05.2015.
EXHIBIT P3 TRUE COPY OF THE ORDER NO.50/17 DATED 13-07-2017 PASSED BY ADMISSION AND FEE REGULATORY COMMITTEE. EXHIBIT P4 A TRUE COPY OF THE AFRC ORDER AFRC 50/17/MBBS/PIMS ISSUED BY THE 2ND RESPONDENT DATED 31.10.2017. EXHIBIT P5 TRUE COPY OF ORDER BEARING NO. AFRC 50/18/MBBS/ SFMC DATED 27-02-2018.
EXHIBIT P6 TRUE COPY OF JUDGMENT IN WP(C) .NO.7771 OF 2018 (V) OF THIS HON'BLE COURT DATED 23-07-2020. EXHIBIT P7 TRUE COPY OF COMMON JUDGMENT OF HON'BLE SUPREME COURT IN SLP NO. 9885/2020, 4909/2021, 12957/2021. EXHIBIT P8 TRUE COPY OF NOTICE DATED 21-06-2025 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER.
EXHIBIT P9 A TRUE COPY OF THE G.O (RT) NO. 2040/2017/H&FWD ISSUED BY THE PRINCIPAL SECRETARY TO GOVERNMENT DATED 20.07.2017.
EXHIBIT P10 TRUE COPY OF RTI NO. ASC 42/18/RTI DATED 17-11- 2018 ISSUED BY THE STATE INFORMATION OFFICER. EXHIBIT P11 TRUE COPY OF RTI NO. A/1/5149/2018/ PPK DATED 21- 11-2018 ISSUED BY STATE PUBLIC INFORMATION OFFICER, OFFICE OF THE COMMISSIONER OF ENTRANCE EXAMINATION.
EXHIBIT P12 TRUE COPY OF THE CERTIFICATE OF PROVISIONAL REGISTRATION OF THE PETITIONER ISSUED BY KERALA STATE MEDICAL COUNCILS (THE COUNCIL OF MODERN MEDICINE).
182W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.32780 OF 2025 PETITIONER'S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE PETITIONER VIDE ID NO:
PKDIM/MBBS/22/126.
EXHIBIT P2 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P3 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2023 IN W.P(C) NOS. 7771/2018, 10792/2018, 11313/2018, AND 33160/2018.
EXHIBIT P4 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF HON'BLE SUPREME COURT IN SLP(C) NO.
9885- 9888/ 2020, 12984/2020, SLP(C) NOS. 4909- 4910/2021 AND SLP(C) 12957-12958/2021. EXHIBIT P5 A TRUE COPY OF THE G.O(MS) NO. 240/2024-H&FWD DATED 25.09.2024..
EXHIBIT P6 A TRUE COPY OF THE NOTICE DATED 11-07-2025 ISSUED TO THE PETITIONER.
RESPONDENTS' EXHIBITS:
EXHIBIT R3 A TRUE COPY OF THE NOTIFICATION DATED 19/10/2022, ISSUED BY THE COMMISSIONER FOR ENTRANCE EXAMINATIONS.
EXHIBIT R3 C TRUE COPY OF THE ORDER NO. FRC 50/22/MD/MS/MBBS/PKDIMS DATED 30/5/2023.
EXHIBIT R3 D TRUE COPY OF THE ORDER DATED 15/9/2025 OBTAINED FROM THE DAILY ORDERS WEBSITE OF THE HON'BLE SUPREME COURT.
EXHIBIT R3 E TRUE COPY OF THE NOTIFICATION DATED 30/07/2025 ISSUED BY THE OFFICE OF THE COMMISSIONER FOR ENTRANCE EXAMINATIONS.
EXHIBIT R3 B TRUE COPY OF THE ALLOTMENT MEMO DATED 24/11/2022 ISSUED BY THE COMMISSIONER FOR ENTRANCE EXAMINATIONS TO THE PETITIONER ALONG WITH TYPED COPY.183
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.33009 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018, ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P2 TRUE COPY OF THE JUDGMENT DATED 23.07.2020 IN WPC NO.7771/2018.
EXHIBIT P3 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF THE HON'BLE SUPREME COURT IN SLP(C) NO. 12984/2020, SLP(C) NOS. 4909-4910/2021 AND SLP(C) 12957-12958/2021.
EXHIBIT P4 A TRUE COPY OF THE G.O(MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P5 A TRUE COPY OF THE DEMAND NOTICE DATED 24.5.2025 ISSUED TO THE 1ST PETITIONER.
EXHIBIT P6 A TRUE COPY OF THE DEMAND NOTICE DATED 24.5.2025 ISSUED TO THE 2ND PETITIONER.
EXHIBIT P7 A TRUE COPY OF THE DEMAND NOTICE DATED 24.5.2025 ISSUED TO THE 3RD PETITIONER.
EXHIBIT P8 A TRUE COPY OF THE DEMAND NOTICE DATED 24.5.2025 ISSUED TO THE 4TH PETITIONER.
EXHIBIT P9 A TRUE COPY OF THE DEMAND NOTICE DATED 24.5.2025 ISSUED TO THE 5TH PETITIONER.
EXHIBIT P10 A TRUE COPY OF THE DEMAND NOTICE DATED 24.5.2025 ISSUED TO THE 6TH PETITIONER.
EXHIBIT P11 A TRUE COPY OF THE DEMAND NOTICE DATED 24.5.2025 ISSUED TO THE 7TH PETITIONER.
EXHIBIT P12 TRUE COPY OF THE INTERIM ORDER DATED 27.08.2025 IN WPC NO.32689/2025.
184W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.33097 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 1ST PETITIONER VIDE ID NO: PKDIM/MBBS/22/010.
EXHIBIT P2 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 2ND PETITIONER VIDE ID NO: PKDIM/MBBS/22/015.
EXHIBIT P3 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 3RD PETITIONER VIDE ID NO: PKDIM/MBBS/22/061.
EXHIBIT P4 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 4TH PETITIONER VIDE ID NO: PKDIM/MBBS/22/070.
EXHIBIT P5 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 5TH PETITIONER VIDE ID NO: PKDIM/MBBS/22/121.
EXHIBIT P6 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 6TH PETITIONER VIDE ID NO: PKDIM/MBBS/22/175.
EXHIBIT P7 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P8 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P(C) NOS. 7771/2018, 10792/2018, 11313/2018, AND 33160/2018.
EXHIBIT P9 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF HON'BLE SUPREME COURT IN SLP(C) NO.
9885- 9888/ 2020, 12984/2020, SLP(C) NOS. 4909- 4910/2021 AND SLP(C) 12957-12958/2021. EXHIBIT P10 A TRUE COPY OF THE G.O(MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P11 A TRUE COPY OF THE NOTICE DATED 14-07-2025 ISSUED TO THE PETITIONERS.
EXHIBIT P12 A TRUE COPY OF THE COMPLAINT, WHICH WAS SENT BY THE PETITIONERS TO THE 2ND RESPONDENT COMMITTEE THROUGH THEIR LAWYER VIA E-MAIL DATED 07-09-2025. 185 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.33100 OF 2025 PETITIONER'S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018, ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P2 TRUE COPY OF THE JUDGMENT DATED 23.07.2020 IN WPC NO.7771/2018.
EXHIBIT P3 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF THE HON'BLE SUPREME COURT IN SLP(C) NO. 12984/2020, SLP(C) NOS. 4909-4910/2021 AND SLP(C) 12957-12958/2021.
EXHIBIT P4 A TRUE COPY OF THE G.O(MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P5 A TRUE COPY OF THE DEMAND NOTICE DATED 23.5.2025 ISSUED TO THE PETITIONER.
EXHIBIT P6 TRUE COPY OF THE INTERIM ORDER DATED 27.08.2025 IN WPC NO.32689/2025.
186W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.33200 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P2 TRUE COPY OF THE JUDGMENT DATED 23.07.2020 IN WPC NO.7771/2018.
EXHIBIT P3 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF THE HON'BLE SUPREME COURT IN SLP(C) NO. 12984/2020, SLP(C) NOS. 4909-4910/2021 AND SLP(C) 12957-12958/2021.
EXHIBIT P4 A TRUE COPY OF THE G.O(MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P5 A TRUE COPY OF THE DEMAND NOTICE DATED 24.5.2025 ISSUED TO THE 1ST PETITIONER.
EXHIBIT P6 A TRUE COPY OF THE DEMAND NOTICE DATED 24.5.2025 ISSUED TO THE 2ND PETITIONER.
EXHIBIT P7 A TRUE COPY OF THE DEMAND NOTICE DATED 24.5.2025 ISSUED TO THE 3RD PETITIONER.
EXHIBIT P8 A TRUE COPY OF THE DEMAND NOTICE DATED 24.5.2025 ISSUED TO THE 4TH PETITIONER.
EXHIBIT P9 A TRUE COPY OF THE DEMAND NOTICE DATED 24.5.2025 ISSUED TO THE 5TH PETITIONER.
EXHIBIT P10 A TRUE COPY OF THE DEMAND NOTICE DATED 24.5.2025 ISSUED TO THE 6TH PETITIONER.
EXHIBIT P11 A TRUE COPY OF THE DEMAND NOTICE DATED 24.5.2025 ISSUED TO THE 7TH PETITIONER.
EXHIBIT P12 A TRUE COPY OF THE DEMAND NOTICE DATED 24.5.2025 ISSUED TO THE 8TH PETITIONER.
EXHIBIT P13 A TRUE COPY OF THE DEMAND NOTICE DATED 24.5.2025 ISSUED TO THE 9TH PETITIONER.
EXHIBIT P14 TRUE COPY OF THE INTERIM ORDER DATED 27.08.2025 IN WPC NO.32689/2025.
187W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.33472 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P-1 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018, ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P-2 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P.(C)NOS. 7771/2018, 10792/2018, 11313/2018 AND 33160/2018.
EXHIBIT P-3 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF THE HON'BLE SUPREME COURT IN SLP(C) NO. 12984/2020, SLP(C) NOS. 4909-4910/2021 AND SLP(C) 12987-12958/2021.
EXHIBIT P-4 A TRUE COPY OF THE G. O. (MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P-5 A TRUE COPY OF THE REGULATION OF TUITION FEES AND OTHER FEES ORDER ISSUED BY THE 2ND RESPONDENT COMMITTEE ON 15.01.2025 IN RESPECT OF THE PALAKKAD INSTITUTE OF MEDICAL SCIENCES, PALAKKAD. EXHIBIT P-6 A TRUE COPY OF THE NOTICE DATED 28.07.2025 ISSUED BY THE 3RD RESPONDENT COLLEGE.
EXHIBIT P-7 A TRUE COPY OF THE INTERIM ORDER DATED 22.08.2025 IN W.P(C) NO. 30943 OF 2025.
EXHIBIT P-8 A TRUE COPY OF THE INTERIM ORDER DATED 22.08.2025 IN W.P(C) NO. 30536 OF 2025.
RESPONDENTS' EXHIBITS:
EXHIBIT R3(A) TRUE COPY OF THE G.O.(MS) NO.317/2025/HANDFWD DATED 16.09.2025 ISSUED BY THE HEALTH AND FAMILY WELFARE (S) DEPARTMENT, GOVERNMENT OF KERALA.188
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.33553 OF 2025 PETITIONER'S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P2 TRUE COPY OF THE JUDGMENT DATED 23.07.2020 IN WPC NO.7771/2018.
EXHIBIT P3 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF THE HON'BLE SUPREME COURT IN SLP(C) NO. 12984/2020, SLP(C) NOS. 4909-4910/2021 AND SLP(C) 12957-12958/2021.
EXHIBIT P4 A TRUE COPY OF THE G.O(MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P5 A TRUE COPY OF THE DEMAND NOTICE DATED 30.06.2025 ISSUED TO THE PETITIONER.
EXHIBIT P6 TRUE COPY OF THE INTERIM ORDER DATED 27.08.2025 IN WPC NO.32689/2025 189 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.33619 OF 2025 PETITIONER'S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 1ST PETITIONER VIDE ID NO: PKDIM/MBBS/22/086.
EXHIBIT P2 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P3 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P(C) NOS. 7771/2018, 10792/2018, 11313/2018, AND 33160/2018.
EXHIBIT P4 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF HON'BLE SUPREME COURT IN SLP(C) NO.
9885- 9888/ 2020, 12984/2020, SLP(C) NOS. 4909- 4910/2021 AND SLP(C) 12957-12958/2021. EXHIBIT P5 A TRUE COPY OF THE G.O(MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P6 A TRUE COPY OF THE NOTICE DATED 11-07-2025 ISSUED TO THE PETITIONER.
EXHIBIT P7 A TRUE COPY OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT VIDE WPC: 33097/2025 DATED 09-09- 2025.
190W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO. 34335 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 THE COPY OF THE ID CARD ISSUED FROM THE KERALA UNIVERSITY OF HEALTH SCIENCE (KUHAS) SHOWING THE YEAR OF ADMISSION OF THE 27TH PETITIONER.
EXHIBIT P1(A) THE COPY OF THE ID CARD ISSUED FROM THE KERALA UNIVERSITY OF HEALTH SCIENCE (KUHAS) SHOWING THE YEAR OF ADMISSION OF THE 31ST PETITIONER.
EXHIBIT P2 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P3 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P.(C)NOS. 7771/2018, 10792/2018, 11313/2018 AND 33160/2018.
EXHIBIT P4 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF THE HON'BLE SUPREME COURT IN SLP(C) NO. 12984/2020, SLP(C) NOS. 4909-4910/2021 AND SLP(C) 12957-12958/2021.
EXHIBIT P5 A TRUE COPY OF THE G. O. (MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P6 THE COPY OF THE NOTICE NO.MMCH&RC/CORPUS FUND/05/2025 DATED 30/5/2025 ISSUED BY THE 3RD RESPONDENT TO THE 3RD PETITIONER.
EXHIBIT P6(A) THE COPY OF THE NOTICE NO.MMCH&RC/CORPUS FUND/05/2025 DATED 30/5/2025 ISSUED BY THE 3RD RESPONDENT TO THE 9TH PETITIONER.
EXHIBIT P6(B) THE COPY OF THE NOTICE NO. PIMS&RC/F&A/2025/244 DATED 14/6/2025 ISSUED BY THE 4TH RESPONDENT TO PETITIONER NO.14.
EXHIBIT P6(C) THE COPY OF THE NOTICE DATED 16/7/2025 ISSUED BY THE 9TH RESPONDENT TO PETITIONER NO.28. EXHIBIT P6(D) THE COPY OF THE NOTICE NO. SGMCRE/C3/SLP/2025 DATED 24/5/2025 ISSUED FROM THE 11TH RESPONDENT COLLEGE TO PETITIONER NO. 40.
EXHIBIT P6(E) A COPY OF THE NOTICE NO. MMC&RC/MBBS/FEES/2025- 26/006/2025 DATED 3.6.2025 ISSUED TO THE PARENTS OF MBBS 2023 BATCH-NRI STUDENTS FROM THE 3RD 191 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 RESPONDENT COLLEGE.
EXHIBIT P6(F) A COPY OF THE CIRCULAR NO. 300/ACA(A)/2025/TMCK DATED 23.5.2025 ISSUED FROM THE 6TH RESPONDENT COLLEGE.
EXHIBIT P6(G) A COPY OF THE NOTICE DATED 8.7.2025 ISSUED BY THE 8TH RESPONDENT TO ALL BATCH NRI STUDENTS. EXHIBIT P6(H) THE COPY OF THE NOTICE DATED 23/5/2025 ISSUED FROM THE 10TH RESPONDENT COLLEGE TO PETITIONER NO. 32. EXHIBIT P6(I) THE COPY OF THE RELEVANT EXTRACT OF NOTICE NO.
MESMC/FEES/MBBS/2025-26/001 DATED NIL ISSUED FROM THE 7TH RESPONDENT COLLEGE.
EXHIBIT P7 THE COPY OF THE ORDER DATED 27.8.2025 IN W.P.(C) NO. 32496 OF 2025 BEFORE THIS HONOURABLE COURT. RESPONDENTS' EXHIBITS:
EXHIBIT R7(A) A TRUE COPY OF THE ALLOTMENT MEMO DATED 26/08/2023, ALLOTTING THE 23RD PETITIONER TO THE COLLEGE.
EXHIBIT R7(B) A TRUE COPY OF THE RELEVANT PORTION OF THE ORDER NO. FRC50/23/ MD/ MS/ MBBS/SFMC DATED 12/09/2023 ISSUED BY THE 2ND RESPONDENT COMMITTEE, FIXING THE ANNUAL TUITION FEE AND SPECIAL FEE OF THE STUDENTS WHO TOOK ADMISSION IN NRI QUOTA SEATS IN THE COLLEGE IN THE ACADEMIC YEAR 2023-2024.
EXHIBIT R7(C) A TRUE COPY OF THE G O (MS)NO. 317/2025/H AND FWD DATED THIRUVANANTHAPURAM DATED 16/09/2025.
EXHIBIT R10(A) A COPY OF THE ORDER NO. FRC 50/24/MD/MS/SUPER SPECIALITY/MBBS/SFMCK DATED 4-9-2024 ISSUED BY THE FEE REGULATORY COMMITTEE FOR MEDICAL EDUCATION IN KERALA.192
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.34343 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 THE COPY OF THE ID CARD ISSUED FROM THE KERALA UNIVERSITY OF HEALTH SCIENCE (KUHAS) SHOWING THE YEAR OF ADMISSION OF THE 1ST PETITIONER.
EXHIBIT P1(A) THE COPY OF THE ID CARD ISSUED FROM THE KERALA UNIVERSITY OF HEALTH SCIENCE (KUHAS) SHOWING THE YEAR OF ADMISSION OF THE 4TH PETITIONER.
EXHIBIT P2 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P3 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P.(C)NOS. 7771/2018, 10792/2018, 11313/2018 AND 33160/2018.
EXHIBIT P4 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF THE HON'BLE SUPREME COURT IN SLP(C) NO. 12984/2020, SLP(C) NOS. 4909-4910/2021 AND SLP(C) 12957-12958/2021.
EXHIBIT P5 A TRUE COPY OF THE G. O. (MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P6 THE COPY OF THE FEE NOTICE DATED 6.6.2025 ISSUED BY THE DEAN OF THE 3RD RESPONDENT MEDICAL COLLEGE 2025 TO NRI PARENTS AND STUDENTS OF 2019 MBBS BATCH.
EXHIBIT P7 THE COPY OF THE ORDER DATED 27.8.2025 IN W.P.(C) NO. 32496 OF 2025 BEFORE THIS HONOURABLE COURT. 193 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.34571 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE ORDER NO.50/17 DATED 13-07-2017 PASSED BY ADMISSION AND FEE REGULATORY COMMITTEE.
EXHIBIT P2 TRUE COPY OF ORDER BEARING NO. AFRC 50/18/MBBS/ SFMC DATED 27-02-2018.
EXHIBIT P3 TRUE COPY OF JUDGMENT IN WP(C) .NO.7771 OF 2018 (V) OF THIS HON'BLE COURT DATED 23-07-2020.
EXHIBIT P4 TRUE COPY OF COMMON JUDGMENT OF HON'BLE SUPREME COURT IN SLP NO. 9885/2020, 4909/2021, 12957/2021. EXHIBIT P5 TRUE COPY OF NOTICE DATED 11-06-2025 ISSUED BY THE 3RD RESPONDENT TO THE 1ST PETITIONER. EXHIBIT P5(A) TRUE COPY OF NOTICE DATED 11-06-2025 ISSUED BY THE 3RD RESPONDENT TO THE 3RD PETITIONER. EXHIBIT P5(B) TRUE COPY OF NOTICE DATED 11-06-2025 ISSUED BY THE 3RD RESPONDENT TO THE 4TH PETITIONER. EXHIBIT P5(C) TRUE COPY OF NOTICE DATED 11-06-2025 ISSUED BY THE 3RD RESPONDENT TO THE 5TH PETITIONER. EXHIBIT P5(D) TRUE COPY OF NOTICE DATED 11-06-2025 ISSUED BY THE 3RD RESPONDENT TO THE 6TH PETITIONER. EXHIBIT P5(E) TRUE COPY OF NOTICE DATED 11-06-2025 ISSUED BY THE 3RD RESPONDENT TO THE 7TH PETITIONER. EXHIBIT P5(F) TRUE COPY OF NOTICE DATED 11-06-2025 ISSUED BY THE 3RD RESPONDENT TO THE 8TH PETITIONER. EXHIBIT P5(G) TRUE COPY OF NOTICE DATED 11-06-2025 ISSUED BY THE 3RD RESPONDENT TO THE 9TH PETITIONER. EXHIBIT P5(H) TRUE COPY OF NOTICE DATED 11-06-2025 ISSUED BY THE 3RD RESPONDENT TO THE 10TH PETITIONER. EXHIBIT P5(I) TRUE COPY OF NOTICE DATED 11-06-2025 ISSUED BY THE 3RD RESPONDENT TO THE 11TH PETITIONER. 194 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.34587 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 1ST PETITIONER VIDE ID NO: 220013747.
EXHIBIT P2 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 2ND PETITIONER VIDE ID NO: 220013765.
EXHIBIT P3 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 3RD PETITIONER VIDE ID NO: 220013782.
EXHIBIT P4 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 4TH PETITIONER VIDE ID NO: 220013746.
EXHIBIT P5 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 5TH PETITIONER VIDE ID NO: 220013728.
EXHIBIT P6 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE KERALA UNIVERSITY OF HEALTH AND SCIENCE, THRISSUR TO THE 6TH PETITIONER VIDE ID NO: 220013749.
EXHIBIT P7 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 7TH PETITIONER VIDE ID NO: 220013731.
EXHIBIT P8 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE KERALA UNIVERSITY OF HEALTH AND SCIENCE, THRISSUR, TO THE 8TH PETITIONER VIDE ID NO: 240010274.
EXHIBIT P9 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 9TH PETITIONER VIDE ID NO: 220013743.
EXHIBIT P10 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P11 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P(C) NOS. 7771/2018, 10792/2018, 11313/2018, AND 33160/2018.
EXHIBIT P12 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF HON'BLE SUPREME COURT IN SLP(C) NO.195
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 9885- 9888/ 2020, 12984/2020, SLP(C) NOS. 4909- 4910/2021 AND SLP(C) 12957-12958/2021. EXHIBIT P13 A TRUE COPY OF THE G.O(MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P14 A TRUE COPY OF THE NOTICE DATED 21-05-2025 ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE PETITIONERS. EXHIBIT P15 A TRUE COPY OF THE COMPLAINT, WHICH WAS SENT BY THE PETITIONERS TO THE 2ND RESPONDENT COMMITTEE THOUGH THEIR LAWYER VIA E-MAIL DATED 16-09-2025. EXHIBIT P16 A TRUE COPY OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT VIDE WPC: 33097/2025 DATED 09-09- 2025.
196W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.34726 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 COPY OF THE G.O. (MS) NO. 107/2018/H & FWD DATED 06/06/18 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P2 COPY OF THE COMMON JUDGMENT DATED 23/07/2020 IN WPC NO. 7771/2018 OF THIS HON'BLE COURT.
EXHIBIT P3 COPY OF THE COMMON JUDGMENT DATED 16/05/2025 IN SLP (C) NO. 9885-9888/2020 OF THE HON'BLE APEX COURT.
EXHIBIT P4 COPY OF THE G.O. (MS) NO. 240/2024/H & FWD DATED 25/09/24 ISSUED BY THE 1ST RESPONDENT. .
EXHIBIT P5 COPY OF THE NOTICE DATED 30/06/25 ISSUED BY THE 3RD RESPONDENT TO THE 1ST PETITIONER.
EXHIBIT P6 COPY OF THE NOTICE DATED 30/06/25 ISSUED BY THE 3RD RESPONDENT TO THE 2ND PETITIONER.
EXHIBIT P7 COPY OF THE NOTICE DATED 30/06/25 ISSUED BY THE 3RD RESPONDENT TO THE 3RD PETITIONER.
EXHIBIT P8 COPY OF THE NOTICE DATED 30/06/25 ISSUED BY THE 3RD RESPONDENT TO THE 4TH PETITIONER.
EXHIBIT P9 COPY OF THE NOTICE DATED 30/06/25 ISSUED BY THE 3RD RESPONDENT TO THE 5TH PETITIONER.
EXHIBIT P10 COPY OF THE NOTICE DATED 30/06/25 ISSUED BY THE 3RD RESPONDENT TO THE 6TH PETITIONER.
EXHIBIT P11 COPY OF THE NOTICE DATED 30/06/25 ISSUED BY THE 3RD RESPONDENT TO THE 7TH PETITIONER.
EXHIBIT P12 COPY OF THE NOTICE DATED 30/06/25 ISSUED BY THE 3RD RESPONDENT TO THE 8TH PETITIONER.
EXHIBIT P13 COPY OF THE NOTICE DATED 30/06/25 ISSUED BY THE 3RD RESPONDENT TO THE 9TH PETITIONER.
EXHIBIT P14 COPY OF THE NOTICE DATED 30/06/25 ISSUED BY THE 3RD RESPONDENT TO THE 10TH PETITIONER.
EXHIBIT P15 COPY OF THE NOTICE DATED 30/06/25 ISSUED BY THE 3RD RESPONDENT TO THE 11TH PETITIONER.197
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 EXHIBIT P16 COPY OF THE INTERIM ORDER DATED 11/09/25 IN WPC NO. 33388/25 OF THIS HON'BLE COURT.198
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO. 35307 OF 2025 PETITIONER'S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE ORDER NO.50/17 DATED 13-07-2017 PASSED BY ADMISSION AND FEE REGULATORY COMMITTEE.
EXHIBIT P2 TRUE COPY OF ORDER BEARING NO. AFRC 50/18/MBBS/ SFMC DATED 27-02-2018.
EXHIBIT P3 TRUE COPY OF JUDGMENT IN WP(C) .NO.7771 OF 2018 (V) OF THIS HON'BLE COURT DATED 23-07-2020.
EXHIBIT P4 TRUE COPY OF COMMON JUDGMENT OF HON'BLE SUPREME COURT IN SLP NO. 9885/2020, 4909/2021, 12957/2021. EXHIBIT P5 TRUE COPY OF NOTICE DATED 21-05-2025 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER.
RESPONDENTS' EXHIBITS:
EXHIBIT R3(A) TRUE COPY OF THE G.O.(MS) NO.317/2025/H AND FWD, DATED 16.09.2025, ALONG WITH THE ANNEXURES ISSUED BY THE HEALTH AND FAMILY WELFARE (S) DEPARTMENT, GOVERNMENT OF KERALA.199
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.35365 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 1ST PETITIONER VIDE ID NO: 1862.
EXHIBIT P2 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 2ND PETITIONER VIDE ID NO: 1847.
EXHIBIT P3 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 3RD PETITIONER VIDE ID NO: 1828.
EXHIBIT P4 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018, ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P5 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P(C) NOS. 7771/2018, 10792/2018, 11313/2018, AND 33160/2018.
EXHIBIT P6 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF HON'BLE SUPREME COURT IN SLP(C) NO.
9885- 9888/ 2020, 12984/2020, SLP(C) NOS. 4909- 4910/2021 AND SLP(C) 12957-12958/2021. EXHIBIT P7 A TRUE COPY OF THE G.O(MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P8 A TRUE COPY OF THE NOTICE DATED 24-05-2025 ISSUED TO THE PETITIONERS.
EXHIBIT P9 A TRUE COPY OF THE COMPLAINT, WHICH WAS SENT BY THE PETITIONERS TO THE 2ND RESPONDENT COMMITTEE THOUGH THEIR LAWYER VIA E-MAIL DATED 22-09-2025 200 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.35512 OF 2025 PETITIONER'S EXHIBITS:
EXHIBIT P-1 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P-2 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P.(C)NOS. 7771/2018, 10792/2018, 11313/2018 AND 33160/2018.
EXHIBIT P-3 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF THE HON'BLE SUPREME COURT IN SLP(C) NO. 12984/2020, SLP(C) NOS. 4909-4910/2021 AND SLP(C) 12987-12958/2021.
EXHIBIT P-4 A TRUE COPY OF THE G. O. (MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P-5 A TRUE COPY OF THE LETTER DATED 12.08.2025 ISSUED BY THE 3RD RESPONDENT COLLEGE.
EXHIBIT P-6 A TRUE COPY OF THE IMPS ACKNOWLEDGEMENT FOR TRANSFER OF RS. 10,00,000/- DATED 03.09.2025 FROM THE ACCOUNT OF THE PETITIONER'S MOTHER MEERA SURAJ TO THE ACCOUNT OF THE 3RD RESPONDENT.
EXHIBIT P-7 A TRUE COPY OF THE IMPS ACKNOWLEDGEMENT FOR TRANSFER OF RS. 5,00,000/- DATED 16.09.2025 FROM THE ACCOUNT OF THE PETITIONER'S MOTHER MEERA SURAJ TO THE ACCOUNT OF THE 3RD RESPONDENT.
RESPONDENTS' EXHIBITS:
EXHIBIT R3(A) TRUE COPY OF THE G.O.(MS) NO.317/2025/H AND FWD, DATED 16.09.2025, ALONG WITH THE ANNEXURES ISSUED BY THE HEALTH AND FAMILY WELFARE (S) DEPARTMENT, GOVERNMENT OF KERALA.201
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.35671 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P2 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P.(C)NOS. 7771/2018, 10792/2018, 11313/2018 AND 33160/2018 BEFORE THIS HONOURABLE COURT.
EXHIBIT P3 A TRUE COPY OF THE COMMON JUDGMENT DATED 16.05.2025 OF THE HON'BLE SUPREME COURT IN SLP(C) NO. 12984/2020, SLP(C) NOS. 4909-4910/2021 AND SLP(C) 12957-12958/2021.
EXHIBIT P4 A TRUE COPY OF THE G. O. (MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P5 THE COPY OF THE NOTICE NO.525/KMCTMC/05/2025 DATED 23.5.2025 ISSUED FROM THE 3RD RESPONDENT - KMCT MEDICAL COLLEGE TO THE 2ND PETITIONER. EXHIBIT P5(A) THE COPY OF THE NOTICE NO.MOSC/MC-23/FEE-01/2025 DATED 28.6.2025 ISSUED FROM THE 4TH RESPONDENT- MALANKARA ORTHODOX SYRIAN CHURCH MEDICAL COLLEGE TO THE 8TH PETITIONER.
EXHIBIT P5(B) THE COPY OF THE NOTICE DATED 8.9.2025 ISSUED FROM THE 5TH RESPONDENT- AL-AZHAR MEDICAL COLLEGE TO THE FATHER OF PETITIONER NO.9.
EXHIBIT P5(C) THE COPY OF THE NOTICE DATED NIL ISSUED BY THE 6TH RESPONDENT- SREE NARAYANA INSTITUTE OF MEDICAL SCIENCES TO THE NRI STUDENTS OF BATCH 2023 (WHEREIN PETITIONER NO.10 IS A STUDENT).
EXHIBIT P5(D) THE COPY OF THE NOTICE NO. PIMS&RC/F&A/FEE CIRCULAR/2025/009 DATED 18.8.2025 ISSUED FROM THE 7TH RESPONDENT-PUSHAPAGIRI COLLEGE WHEREIN PETITIONERS 11 TO 13 ARE THE STUDENTS. EXHIBIT P5(E) A COPY OF THE NOTICE NO. 333/ACA/DMMC/2025 DATED 30.6.2025 ISSUED TO THE PARENTS AND STUDENTS OF 2023 ADMISSION FROM THE 8TH RESPONDENT - DR. MOOPEN'S MEDICAL COLLEGE (WHEREIN PETITIONER NO.14 IS STUDYING).
202W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 EXHIBIT P5(F) A COPY OF THE RELEVANT EXTRACT OF NOTICE NO.
PKDIMS/OS/FEE-ACCTS/CORPUS FUND/2025-26 DATED 30.7.2025 ISSUED, TO ALL STUDENTS ADMITTED UNDER NRI QUOTA, FROM THE 9TH RESPONDENT COLLEGE- P.K. DAS INSTITUTE (WHEREIN PETITIONER NO.15 IS STUDYING).
EXHIBIT P5(G) A COPY OF THE NOTICE DATED 4.7.2025 ISSUED BY THE DIRECTOR OF THE 10TH RESPONDENT- JUBILEE MISSION MEDICAL COLLEGE TO PETITIONER NO. 17. EXHIBIT P5(H) THE COPY OF THE NOTICE NO.SGMCRF/C3/SLP/2025 DATED 24/5/2025 ISSUED FROM THE 11TH RESPONDENT COLLEGE
-SREE GOKULAM MEDICAL COLLEGE TO PETITIONER NO.18. EXHIBIT P5(I) THE COPY OF THE NOTICE NO. MESMC/FEES/MBBS/2025- 26/001 DATED 1.6.2025 ISSUED BY THE DEAN OF 12TH RESPONDENT -MES MEDICAL COLLEGE (WHEREIN 19TH PETITIONER IS STUDYING).
EXHIBIT P6 THE COPY OF THE ORDER DATED 18.9.2025 IN W.P.(C) NO. 34335 OF 2025 BEFORE THIS HONOURABLE COURT. RESPONDENTS' ANNEXURES:
ANNEXURE R12(A) A TRUE COPY OF THE GOVERNMENT ORDER DATED 09/04/2018, NOTIFYING THE FINAL TUITION FEE AS FIXED BY THE 2ND RESPONDENT AFRC, APPLICABLE FOR ADMISSION TO SELF-FINANCING MEDICAL COLLEGES FOR THE ACADEMIC YEAR 2017-2018.
ANNEXURE R12(B) A TRUE COPY OF THE GOVERNMENT ORDER DATED 05/06/2018, NOTIFYING THE FINAL TUITION FEE AS FIXED BY THE 2ND RESPONDENT AFRC, APPLICABLE FOR ADMISSION TO SELF-FINANCING MEDICAL COLLEGES FOR THE ACADEMIC YEAR 2018-2019.
ANNEXURE R12(C) A TRUE COPY OF THE GOVERNMENT ORDER DATED 06/07/2019, NOTIFYING THE FINAL TUITION FEE AS FIXED BY THE 2ND RESPONDENT AFRC, APPLICABLE FOR ADMISSION TO SELF-FINANCING MEDICAL COLLEGES FOR THE ACADEMIC YEAR 2019-2020.
ANNEXURE R12(D) A TRUE COPY OF THE GOVERNMENT ORDER DATED 11/11/2020, NOTIFYING THE FINAL TUITION FEE AS FIXED BY THE 2ND RESPONDENT AFRC, APPLICABLE FOR ADMISSION TO SELF-FINANCING MEDICAL COLLEGES FOR THE ACADEMIC YEAR 2020-2021.
ANNEXURE R12(E) A TRUE COPY OF THE RELEVANT PORTION OF THE ORDER DATED 19/01/2022 ISSUED BY THE 2ND RESPONDENT 203 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 COMMITTEE, FIXING THE ANNUAL TUITION FEE OF THE STUDENTS OF THE COLLEGE IN THE ACADEMIC YEAR 2021- 2022.
ANNEXURE R12(F) A TRUE COPY OF THE GOVERNMENT ORDER DATED 14/03/2022, NOTIFYING THE FINAL TUITION FEE AS FIXED BY THE 2ND RESPONDENT AFRC, APPLICABLE FOR ADMISSION TO SELF-FINANCING MEDICAL COLLEGES FOR THE ACADEMIC YEAR 2021-2022.
ANNEXURE R12(G) A TRUE COPY OF THE RELEVANT PORTION OF THE ORDER DATED 30/05/2023 ISSUED BY THE 2ND RESPONDENT COMMITTEE, FIXING THE ANNUAL TUITION FEE OF THE STUDENTS OF THE COLLEGE IN THE ACADEMIC YEAR 2022- 2023.
ANNEXURE R12(H) A TRUE COPY OF THE RELEVANT PORTION OF THE COMMON ORDER NO.FRC 50/23/MD/MS/MBBS/SFMC DATED 12/09/2023 ISSUED BY THE 2ND RESPONDENT COMMITTEE, FIXING THE ANNUAL TUITION FEE OF THE STUDENTS OF THE SELF-FINANCING MEDICAL COLLEGES IN THE ACADEMIC YEAR 2023-2024.
ANNEXURE R12(I) A TRUE COPY OF THE RELEVANT PORTION OF THE COMMON ORDER NO..FRC 50/24/MD/MS/SUPER SPECIALITY/ MBBS/SFMCK DATED 04/09/2024 ISSUED BY THE 2ND RESPONDENT COMMITTEE, FIXING THE ANNUAL TUITION FEE OF THE STUDENTS OF THE SELF-FINANCING MEDICAL COLLEGES IN THE ACADEMIC YEAR 2024-2025.
ANNEXURE R12(J) A TRUE COPY OF THE GOVERNMENT ORDER NO. GO(MS) NO.
240/2024/HANDFWD DATED 25/09/2024, NOTIFYING THE FINAL TUITION FEE AS FIXED BY THE 2ND RESPONDENT AFRC, APPLICABLE FOR ADMISSION TO SELF-FINANCING MEDICAL COLLEGES FOR THE ACADEMIC YEAR 2024-2025.
ANNEXURE R12(K) A TRUE COPY OF THE RELEVANT PORTION OF THE COMMON ORDER NO. FRC 50/25/MD/MS/DM/MCH/MBBS/KPMCMA DATED 18/09/2025 ISSUED BY THE 2ND RESPONDENT COMMITTEE, FIXING THE ANNUAL TUITION FEE OF THE STUDENTS OF THE SELF-FINANCING MEDICAL COLLEGES IN THE ACADEMIC YEAR 2025-2026.
ANNEXURE R12(L) A TRUE COPY OF THE GOVERNMENT ORDER GO(MS) NO.
354/2025/H AND FWD DATED 18/10/2025, NOTIFYING THE FINAL TUITION FEE AS FIXED BY THE 2ND RESPONDENT AFRC, APPLICABLE FOR ADMISSION TO SELF-FINANCING MEDICAL COLLEGES FOR THE ACADEMIC YEAR 2025-2026.
EXHIBIT R9A TRUE COPY OF THE NOTIFICATION DATED 19/10/2022, ISSUED BY THE COMMISSIONER FOR ENTRANCE EXAMINATIONS.204
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 EXHIBIT R9B TRUE COPY OF THE ALLOTMENT MEMO DATED 24/11/2022 ISSUED BY THE COMMISSIONER FOR ENTRANCE EXAMINATIONS TO THE 15TH PETITIONER.
EXHIBIT R9C TRUE COPY OF THE ORDER NO. FRC 50/22/MD/MS/MBBS/PKDIMS DATED 30/5/2023.
EXHIBIT R9D TRUE COPY OF THE ORDER DATED 15/9/2025 OBTAINED FROM THE DAILY ORDERS WEBSITE OF THE HON'BLE SUPREME COURT.
EXHIBIT R9E TRUE COPY OF THE NOTIFICATION DATED 30/07/2025 ISSUED BY THE OFFICE OF THE COMMISSIONER FOR ENTRANCE EXAMINATIONS.205
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.35754 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P2 TRUE COPY OF THE JUDGMENT DATED 23.07.2020 IN WPC NO.7771/2018.
EXHIBIT P3 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF THE HON'BLE SUPREME COURT IN SLP(C) NO. 12984/2020, SLP(C) NOS.4909-4910/2021 AND SLP(C) 12957-12958/2021.
EXHIBIT P4 A TRUE COPY OF THE G.O(MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P5 A TRUE COPY OF THE DEMAND NOTICE DATED 24.05.2025 ISSUED TO THE 1ST PETITIONER.
EXHIBIT P6 A TRUE COPY OF THE DEMAND NOTICE DATED 24.05.2025 ISSUED TO THE 2ND PETITIONER.
EXHIBIT P7 TRUE COPY OF THE INTERIM ORDER DATED 27.08.2025 IN WPC NO.32689/2025.
206W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.35917 OF 2025 PETITIONER'S EXHIBITS:
EXHIBIT P-1 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P-2 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P.(C)NOS. 7771/2018, 10792/2018, 11313/2018 AND 33160/2018.
EXHIBIT P-3 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF THE HON'BLE SUPREME COURT IN SLP(C) NO. 12984/2020, SLP(C) NOS. 4909-4910/2021 AND SLP(C) 12957-12958/2021.
EXHIBIT P-4 A TRUE COPY OF THE G. O. (MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P-5 A TRUE COPY OF THE LETTER DATED 12.08.2025 ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE PETITIONER. RESPONDENTS' EXHIBITS:
EXHIBIT R3(A) TRUE COPY OF THE G.O.(MS) NO.317/2025/H AND FWD, DATED 16.09.2025, ALONG WITH THE ANNEXURES ISSUED BY THE HEALTH AND FAMILY WELFARE (S) DEPARTMENT, GOVERNMENT OF KERALA 207 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.36128 OF 2025 PETITIONER'S EXHIBITS:
EXHIBIT P1 COPY OF THE G.O. (MS) NO. 107/2018/H & FWD DATED 06/06/18 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P2 COPY OF THE COMMON JUDGMENT DATED 23/07/2020 IN WPC NO.7771/2018 OF THIS HON'BLE COURT.
EXHIBIT P3 COPY OF THE COMMON JUDGMENT DATED 16/05/2025 IN SLP (C) NO. 9885-9888/2020 OF THE HON'BLE APEX COURT.
EXHIBIT P4 COPY OF THE G.O.(MS) NO. 240/2024/H & FWD DATED 25/09/24 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE NOTICE DATED 07/07/25 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER.
EXHIBIT P6 COPY OF THE INTERIM ORDER DATED 19/09/25 IN WPC NO.34726/25 OF THIS HON'BLE COURT.208
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.36171 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 1ST PETITIONER VIDE ID NO: 2071.
EXHIBIT P2 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 2ND PETITIONER VIDE ID NO: 240015681.
EXHIBIT P3 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 3RD PETITIONER VIDE ID NO: 240015698.
EXHIBIT P4 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 4TH PETITIONER VIDE ROLL NO: 240015718.
EXHIBIT P5 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 5TH PETITIONER VIDE ID NO: 240015724.
EXHIBIT P6 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 6TH PETITIONER VIDE ROLL NO: M2347.
EXHIBIT P7 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 7TH PETITIONER VIDE ROLL NO: M2351.
EXHIBIT P8 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT TO THE 8TH PETITIONER VIDE ID NO: 2067.
EXHIBIT P9 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 9TH PETITIONER VIDE ID NO: M2409.
EXHIBIT P10 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 10TH PETITIONER VIDE ID NO: 1990.
EXHIBIT P11 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 11TH PETITIONER VIDE ID NO: 1991.
EXHIBIT P12 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 12TH PETITIONER VIDE ID NO: 1992.209
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 EXHIBIT P13 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 13TH PETITIONER VIDE ROLL NO: 1997.
EXHIBIT P14 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 14TH PETITIONER VIDE ID NO: M2317.
EXHIBIT P15 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT, THRISSUR TO THE 15TH PETITIONER VIDE ROLL NO: 2020.
EXHIBIT P16 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 16TH PETITIONER VIDE ROLL NO: 2036.
EXHIBIT P17 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 17TH PETITIONER VIDE ID NO: 210012187.
EXHIBIT P18 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 18TH PETITIONER VIDE ID NO: 2058.
EXHIBIT P19 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 19TH PETITIONER VIDE ID NO: 2060.
EXHIBIT P20 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 20TH PETITIONER VIDE ID NO: 2069.
EXHIBIT P21 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 21ST PETITIONER VIDE ID NO: 2072.
EXHIBIT P22 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 22ND PETITIONER VIDE ROLL NO: 2076.
EXHIBIT P23 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 23RD PETITIONER VIDE ID NO: 2077.
EXHIBIT P24 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 24TH PETITIONER VIDE ID NO: 2234.
EXHIBIT P25 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 25TH PETITIONER VIDE ID NO: 2091.210
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 EXHIBIT P26 TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 26TH PETITIONER VIDE ROLL NO: 2105.
EXHIBIT P27 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018, ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P28 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P(C) NOS. 7771/2018, 10792/2018, 11313/2018, AND 33160/2018.
EXHIBIT P29 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF HON'BLE SUPREME COURT IN SLP(C) NO.
9885-9888 OF 2020, 12984/2020, SLP(C) NOS. 4909- 4910/2021 AND SLP(C) 12957-12958/2021. EXHIBIT P30 A TRUE COPY OF THE G.O(MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P31 A TRUE COPY OF THE NOTICE DATED 24-05-2025 ISSUED TO THE 1ST PETITIONER.
EXHIBIT P32 A TRUE COPY OF THE COMPLAINT, WHICH WAS SENT BY THE PETITIONERS TO THE 2ND RESPONDENT COMMITTEE THOUGH THEIR LAWYER VIA E-MAIL DATED 26-09-2025. EXHIBIT P33 A TRUE COPY OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT VIDE WPC: 33097/2025 DATED 09-09- 2025 211 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.36200 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 5TH RESPONDENT TO THE 1ST PETITIONER VIDE ID NO:
220011923.
EXHIBIT P2 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 5TH RESPONDENT TO THE 2ND PETITIONER VIDE ID NO: 240013616.
EXHIBIT P3 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 5TH RESPONDENT TO THE 3RD PETITIONER VIDE ID NO: 240013639.
EXHIBIT P4 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 5TH RESPONDENT TO THE 4TH PETITIONER VIDE ID NO: 220011920.
EXHIBIT P5 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 5TH PETITIONER VIDE ROLL NO: 2719.
EXHIBIT P6 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE KERALA UNIVERSITY OF HEALTH AND SCIENCE, THRISSUR TO THE 6TH PETITIONER VIDE ROLL NO: 2701.
EXHIBIT P7 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 7TH PETITIONER VIDE ROLL NO: 2709.
EXHIBIT P8 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT TO THE 8TH PETITIONER VIDE ROLL NO: 2659.
EXHIBIT P9 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 5TH RESPONDENT TO THE 9TH PETITIONER VIDE ID NO: 240010281.
EXHIBIT P10 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 5TH RESPONDENT TO THE 10TH PETITIONER VIDE ID NO: 240010325.
EXHIBIT P11 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT COLLEGE TO THE 11TH PETITIONER VIDE ID NO: 220013804.
EXHIBIT P12 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 5TH RESPONDENT TO THE 12TH PETITIONER VIDE ID NO:212
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 200014754.
EXHIBIT P13 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 5TH RESPONDENT TO THE 13TH PETITIONER VIDE ID NO: 240010342.
EXHIBIT P14 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 5TH RESPONDENT TO THE 14TH PETITIONER VIDE ID NO: 240010349.
EXHIBIT P15 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT, THRISSUR TO THE 15TH PETITIONER VIDE ID NO: 210014462.
EXHIBIT P16 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT COLLEGE TO THE 16TH PETITIONER VIDE ID NO: 210014470.
EXHIBIT P17 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 17TH PETITIONER VIDE ID NO: 210014465.
EXHIBIT P18 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P19 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P(C) NOS. 7771/2018, 10792/2018, 11313/2018, AND 33160/2018.
EXHIBIT P20 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF HON'BLE SUPREME COURT IN SLP(C) NO.
9885- 9888/ 2020, 12984/2020, SLP(C) NOS. 4909- 4910/2021 AND SLP(C) 12957-12958/2021. EXHIBIT P21 A TRUE COPY OF THE G.O(MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P22 A TRUE COPY OF THE NOTICE DATED 16-08-2025 ISSUED TO THE 1ST PETITIONER.
EXHIBIT P23 A TRUE COPY OF THE NOTICE DATED 21-05-2025 ISSUED TO THE PETITIONERS.
EXHIBIT P24 A TRUE COPY OF THE COMPLAINT, WHICH WAS SENT BY THE PETITIONERS TO THE 2ND RESPONDENT COMMITTEE THOUGH THEIR LAWYER VIA E-MAIL DATED 26-09-2025. EXHIBIT P25 A TRUE COPY OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT VIDE WPC: 33097/2025 DATED 09-09- 213 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 2025.
RESPONDENTS' ANNEXURES EXHIBIT R4(A) TRUE COPY OF THE G.O.(MS) NO.317/2025/H AND FWD, DATED 16.09.2025, ALONG WITH THE ANNEXURES ISSUED BY THE HEALTH AND FAMILY WELFARE (S) DEPARTMENT, GOVERNMENT OF KERALA.
214W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO. 36493 OF 2025 PETITIONER'S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 1ST PETITIONER VIDE ROLL NO: 2371.
EXHIBIT P2 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 2ND PETITIONER VIDE ID NO:
200012296.
EXHIBIT P3 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 3RD PETITIONER VIDE ROLL NO: 2407.
EXHIBIT P4 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 4TH PETITIONER VIDE ROLL NO: 2400.
EXHIBIT P5 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 5TH PETITIONER VIDE ROLL NO: 2430.
EXHIBIT P6 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE TO THE 6TH PETITIONER VIDE ROLL NO: 2444.
EXHIBIT P7 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 7TH PETITIONER VIDE ID NO: 240012473.
EXHIBIT P8 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT TO THE 8TH PETITIONER VIDE ROLL NO: 1862.
EXHIBIT P9 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 9TH PETITIONER VIDE ROLL NO: 2304.
EXHIBIT P10 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 10TH PETITIONER VIDE ID NO: 240012329.
EXHIBIT P11 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 11TH PETITIONER VIDE ROLL NO: 2499.
EXHIBIT P12 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR 215 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 SCHOLARSHIP SCHEME.
EXHIBIT P13 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P(C) NOS. 7771/2018, 10792/2018, 11313/2018, AND 33160/2018.
EXHIBIT P14 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF HON'BLE SUPREME COURT IN SLP(C) NO.
9885-9888 OF 2020 , 12984/2020, SLP(C) NOS. 4909- 4910/2021 AND SLP(C) 12957-12958/2021. EXHIBIT P15 A TRUE COPY OF THE G.O(MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P16 A TRUE COPY OF THE NOTICE DATED 23-05-2025 ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 10TH PETITIONER.
EXHIBIT P17 A TRUE COPY OF THE COMPLAINT, WHICH WAS SENT BY THE PETITIONERS TO THE 2ND RESPONDENT COMMITTEE THOUGH THEIR LAWYER VIA E-MAIL DATED 29-09-2025. EXHIBIT P18 A TRUE COPY OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT VIDE WPC: 33097/2025 DATED 09-09- 2025.
216W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.36503 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 1ST PETITIONER VIDE ID NO:
240010708.
EXHIBIT P2 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 2ND PETITIONER VIDE ID NO: 240010717.
EXHIBIT P3 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 3RD PETITIONER VIDE ID NO: 240010718.
EXHIBIT P4 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 4TH PETITIONER VIDE ROLL NO: 2622.
EXHIBIT P5 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 5TH PETITIONER VIDE ID NO: 240010721.
EXHIBIT P6 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT TO THE 6TH PETITIONER VIDE ROLL NO: 2665.
EXHIBIT P7 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 7TH PETITIONER VIDE ROLL NO: 2660.
EXHIBIT P8 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 8TH PETITIONER VIDE ID NO: 240010742.
EXHIBIT P9 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 9TH PETITIONER VIDE ID NO: 240010757.
EXHIBIT P10 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 10TH PETITIONER VIDE ID NO: 240010764.
EXHIBIT P11 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 11TH PETITIONER VIDE ID NO: 240010778.
EXHIBIT P12 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 12TH PETITIONER VIDE ID 217 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 NO: 2263.
EXHIBIT P13 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 13TH PETITIONER VIDE ROLL NO: 2547.
EXHIBIT P14 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 14TH PETITIONER VIDE ID NO: 240010792.
EXHIBIT P15 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 15TH PETITIONER VIDE ROLL NO: 240010793.
EXHIBIT P16 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 16TH PETITIONER VIDE ROLL NO: 2183.
EXHIBIT P17 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 17TH PETITIONER VIDE ID NO: 240010801.
EXHIBIT P18 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 18TH PETITIONER VIDE ID NO: 240010808.
EXHIBIT P19 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 19TH PETITIONER VIDE ID NO: 2198.
EXHIBIT P20 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 20TH PETITIONER VIDE ID NO: 2541.
EXHIBIT P21 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 21ST PETITIONER VIDE ID NO: 2136.
EXHIBIT P22 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 22ND PETITIONER VIDE ROLL NO: 240010881.
EXHIBIT P23 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018, ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P24 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P(C) NOS. 7771/2018, 10792/2018, 11313/2018, AND 33160/2018.218
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 EXHIBIT P25 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF HON'BLE SUPREME COURT IN SLP(C) NO. 9885-9888/2020, SLP(C) NO. 12984/2020, SLP(C) NOS. 4909-4910/2021 AND SLP(C) 12957-12958/2021. EXHIBIT P26 A TRUE COPY OF THE G.O(MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P27 A TRUE COPY OF THE NOTICE DATED 27-05-2025 ISSUED TO THE PETITIONERS.
EXHIBIT P28 A TRUE COPY OF THE COMPLAINT, WHICH WAS SENT BY THE PETITIONERS TO THE 2ND RESPONDENT COMMITTEE THOUGH THEIR LAWYER VIA E-MAIL DATED 26-09-2025. EXHIBIT P29 A TRUE COPY OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT VIDE WPC: 33097/2025 DATED 09-09- 2025.
219W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.36805 OF 2025 PETITIONER'S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE FEE STRUCTURE DATED 23/10/2024 ISSUED BY THE 4TH RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE DATED 06/06/2025 ISSUED BY CONTROLLER OF EXAMINATIONS OF THIRD RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE LETTER NO. 667/KMCTMC/06/2025 DATED 24/06/2025 ISSUED BY THE 4TH RESPONDENT TO THE SECRETARY, KERALA STATE MEDICAL COUNCIL, THIRUVANANTHAPURAM.
EXHIBIT P4 TRUE COPY OF THE CERTIFICATE OF PROVISIONAL REGISTRATION DATED 26/06/2025 ISSUED BY KERALA STATE MEDICAL COUNCILS (COUNCIL OF MODERN MEDICINE).
EXHIBIT P5 TRUE COPY OF THE PROCEEDINGS DATED 07/07/2025 ISSUED BY THE 4TH RESPONDENT PERTAINING TO HOUSE SURGEON POSTING OF THE PETITIONER.
EXHIBIT P6 TRUE COPY OF THE CHART DATED 21/06/2025 ISSUED BY THE 4TH RESPONDENT PERTAINING TO HOUSE SURGEON POSTING IN DIFFERENT STREAMS.
EXHIBIT P7 TRUE COPY OF THE CYTOLOGY/HISTOPATHOLOGY REPORT DATED NIL ISSUED BY MODERN DIAGNOSTIC CENTRE, KOTTAYAM.
EXHIBIT P8 TRUE COPY OF THE DISCHARGE SUMMARY DATED NIL ISSUED FROM THE DEPARTMENT OF MEDICAL ONCOLOGY, MVR CANCER CENTRE AND RESEARCH INSTITUTE, KOZHIKODE.
EXHIBIT P9 TRUE COPY OF G.O(MS.) NO. 107/2018/H&FWD DATED 06.06.2018 OF THE FIRST RESPONDENT.
EXHIBIT P10 TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P.(C)NOS. 7771/2018, 10792/2018, 11313/2018 AND 33160/2018 OF THIS HON'BLE COURT. EXHIBIT P11 TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF THE HON'BLE SUPREME COURT IN SLP(C) NO. 12984/2020, SLP(C) NOS. 4909-4910/2021 AND SLP(C) 12987-12958/2021.
220W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 EXHIBIT P12 TRUE COPY OF THE G. O. (MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P13 TRUE COPY OF THE LETTER AS 414/KMCTMC/05/2025 DATED 23/05/2025 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER.
EXHIBIT P14 TRUE COPY OF THE INTERIM ORDER DATED 22/08/2025 IN W.P (C) NO.30943/2025 OF THIS HON'BLE COURT. 221 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.36992 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE FEE RECEIPT ISSUED BY THE THIRD RESPONDENT TO THE SECOND PETITIONER, DATED 09.12.2020.
EXHIBIT P2 TRUE COPY OF THE ACKNOWLEDGEMENT RECEIPT EVIDENCING THE PAYMENT MADE BY THE FIRST PETITIONER ON 23.11.2020.
EXHIBIT P3 TRUE COPY OF THE G.O. (MS) NO. 107/2018/H&FWD DATED 06.06.2018.
EXHIBIT P4 TRUE COPY OF THE JUDGMENT OF THE HONOURABLE SUPREME COURT OF INDIA IN CIVIL APPEAL NO.006908-006911 OF 2025, DATED 16.05.2025.
EXHIBIT P5 TRUE COPY OF THE DEMAND NOTICE, DATED 30.06.2025, BEARING NO. MOSC/MC-20/FEE-11/2025, ISSUED BY THE THIRD RESPONDENT.
222W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.37064 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 1ST PETITIONER VIDE ROLL NO: 2092/21.
EXHIBIT P2 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 2ND PETITIONER VIDE ROLL NO: 2077/21.
EXHIBIT P3 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 3RD PETITIONER VIDE ROLL NO: 2161/21.
EXHIBIT P4 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 5TH RESPONDENT TO THE 4TH PETITIONER VIDE ID NO:
220014540.
EXHIBIT P5 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 5TH RESPONDENT TO THE 5TH PETITIONER VIDE ID NO: 210014919.
EXHIBIT P6 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 6TH PETITIONER VIDE ROLL NO: 2191/21.
EXHIBIT P7 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 7TH PETITIONER VIDE ROLL NO: 2122/21.
EXHIBIT P8 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 5TH RESPONDENT TO THE 8TH PETITIONER VIDE ID NO: 210014982.
EXHIBIT P9 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 5TH RESPONDENT TO THE 9TH PETITIONER VIDE ID NO: 210014980.
EXHIBIT P10 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 10TH PETITIONER VIDE ROLL NO: 2200/21.
EXHIBIT P11 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 5TH RESPONDENT TO THE 11TH PETITIONER VIDE ID NO: 210014992.
EXHIBIT P12 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 12TH PETITIONER VIDE 223 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 ROLL NO: 2277/22.
EXHIBIT P13 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 5TH RESPONDENT TO THE 13TH PETITIONER VIDE ID NO: 220014570.
EXHIBIT P14 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 14TH PETITIONER VIDE ID NO: 2401015.
EXHIBIT P15 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT, TO THE 15TH PETITIONER VIDE ID NO: 2401037.
EXHIBIT P16 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 5TH RESPONDENT TO THE 16TH PETITIONER VIDE ID NO: 240015520.
EXHIBIT P17 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 5TH RESPONDENT TO THE 17TH PETITIONER VIDE ID NO: 240015523.
EXHIBIT P18 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 5TH RESPONDENT TO THE 18TH PETITIONER VIDE ID NO: 240015538.
EXHIBIT P19 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT COLLEGE TO THE 19TH PETITIONER VIDE ID NO: 2401079.
EXHIBIT P20 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT COLLEGE TO THE 20TH PETITIONER VIDE ID NO: 2401095.
EXHIBIT P21 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 5TH RESPONDENT TO THE 21ST PETITIONER VIDE ID NO: 240015565.
EXHIBIT P22 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT COLLEGE TO THE 22ND PETITIONER VIDE ROLL NO: 2401111.
EXHIBIT P23 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT COLLEGE TO THE 23RD PETITIONER VIDE ROLL NO: 2401126.
EXHIBIT P24 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 5TH RESPONDENT TO THE 24TH PETITIONER VIDE ROLL NO: 24015594.224
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 EXHIBIT P25 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P26 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P(C) NOS. 7771/2018, 10792/2018, 11313/2018, AND 33160/2018.
EXHIBIT P27 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF HON'BLE SUPREME COURT IN SLP(C) NO.
9885- 9888/ 2020, 12984/2020, SLP(C) NOS. 4909- 4910/2021 AND SLP(C) 12957-12958/2021. EXHIBIT P28 A TRUE COPY OF THE G.O(MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P29 A TRUE COPY OF THE NOTICE DATED 01-06-2025 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONERS NO:1-13. EXHIBIT P30 A TRUE COPY OF THE NOTICE THROUGH EMAIL DATED 19- 09-2025 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONERS NO: 14-24.
EXHIBIT P31 A TRUE COPY OF THE COMPLAINT, WHICH WAS SENT BY THE PETITIONERS TO THE 2ND RESPONDENT COMMITTEE THOUGH THEIR LAWYER VIA E-MAIL DATED 07-10-2025. 225 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO. 37325 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 5TH RESPONDENT TO THE 1ST PETITIONER VIDE ID NO:
240013916.
EXHIBIT P2 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 5TH RESPONDENT TO THE 2ND PETITIONER VIDE ID NO: 240013934.
EXHIBIT P3 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 5TH RESPONDENT TO THE 3RD PETITIONER VIDE ID NO: 240013944.
EXHIBIT P4 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT TO THE 4TH PETITIONER VIDE ROLL NO: 24M092.
EXHIBIT P5 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 5TH RESPONDENT TO THE 5TH PETITIONER VIDE ID NO: 240014043.
EXHIBIT P6 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 5TH RESPONDENT TO THE 6TH PETITIONER VIDE ID NO: 240013965.
EXHIBIT P7 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 7TH PETITIONER VIDE ROLL NO: 22M127.
EXHIBIT P8 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT TO THE 8TH PETITIONER VIDE ROLL NO: 22M149.
EXHIBIT P9 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT TO THE 9TH PETITIONER VIDE ID NO: 22M077.
EXHIBIT P10 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 10TH PETITIONER VIDE ROLL NO: 22M122.
EXHIBIT P11 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT TO THE 11TH PETITIONER VIDE ID NO: 22M015.
EXHIBIT P12 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 5TH RESPONDENT TO THE 12TH PETITIONER VIDE ID NO:226
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 210014816.
EXHIBIT P13 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT COLLEGE TO THE 13TH PETITIONER VIDE ROLL NO: 1659.
EXHIBIT P14 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 14TH PETITIONER VIDE ROLL NO: 2274.
EXHIBIT P15 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT COLLEGE TO THE 15TH PETITIONER VIDE ROLL NO: 1865.
EXHIBIT P16 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 16TH PETITIONER VIDE ROLL NO: 1573.
EXHIBIT P17 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 17TH PETITIONER VIDE ROLL NO: 1816.
EXHIBIT P18 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT, TO THE 18TH PETITIONER VIDE ROLL NO: 1804.
EXHIBIT P19 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 19TH PETITIONER VIDE ROLL NO: 1769.
EXHIBIT P20 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 20TH PETITIONER VIDE ROLL NO: 1864.
EXHIBIT P21 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 21TH PETITIONER VIDE ROLL NO: 1834.
EXHIBIT P22 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P23 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P(C) NOS. 7771/2018, 10792/2018, 11313/2018, AND 33160/2018.
EXHIBIT P24 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF HON'BLE SUPREME COURT IN SLP(C) NO.
9885- 9888/ 2020, 12984/2020, SLP(C) NOS. 4909- 4910/2021 AND SLP(C) 12957-12958/2021. 227 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 EXHIBIT P25 A TRUE COPY OF THE G.O(MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P26 A TRUE COPY OF THE NOTICE DATED 30-06-2025 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONERS NO:1-10. EXHIBIT P27 A TRUE COPY OF THE NOTICE THROUGH EMAIL DATED 14- 06-2025 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONERS NO:11-20.
EXHIBIT P28 A TRUE COPY OF THE COMPLAINT, WHICH WAS SENT BY THE PETITIONERS TO THE 2ND RESPONDENT COMMITTEE THOUGH THEIR LAWYER VIA E-MAIL DATED 07-10-2025. 228 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.37452 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 1ST PETITIONER VIDE ROLL NO: UG24047.
EXHIBIT P2 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 2ND PETITIONER VIDE ROLL NO: UG24090.
EXHIBIT P3 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 3RD PETITIONER VIDE ROLL NO: UG23010.
EXHIBIT P4 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 4TH PETITIONER VIDE ROLL NO: UG22014.
EXHIBIT P5 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 5TH PETITIONER VIDE ROLL NO: UG22081.
EXHIBIT P6 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 6TH PETITIONER VIDE ROLL NO: UG22007.
EXHIBIT P7 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 9TH RESPONDENT COLLEGE TO THE 7TH PETITIONER VIDE ID NO: 220011240.
EXHIBIT P8 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 9TH RESPONDENT TO THE 8TH PETITIONER VIDE ID NO:
220011266.
EXHIBIT P9 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 9TH RESPONDENT TO THE 9TH PETITIONER VIDE ID NO: 220011225.
EXHIBIT P10 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 9TH RESPONDENT TO THE 10TH PETITIONER VIDE ID NO: 240011599.
EXHIBIT P11 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 9TH RESPONDENT TO THE 11TH PETITIONER VIDE ID NO: 240011604.
EXHIBIT P12 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 9TH RESPONDENT TO THE 12TH PETITIONER VIDE ROLL NO:229
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 240014294.
EXHIBIT P13 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 9TH RESPONDENT TO THE 13TH PETITIONER VIDE ID NO: 220012789.
EXHIBIT P14 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 7TH RESPONDENT COLLEGE TO THE 14TH PETITIONER VIDE ROLL NO: SIMUG2024109.
EXHIBIT P15 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 7TH RESPONDENT COLLEGE TO THE 15TH PETITIONER VIDE ROLL NO: SIMUG2024008.
EXHIBIT P16 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 9TH RESPONDENT TO THE 16TH PETITIONER VIDE ID NO: 240013298.
EXHIBIT P17 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 9TH RESPONDENT TO THE 17TH PETITIONER VIDE ID NO: 240013306.
EXHIBIT P18 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 7TH RESPONDENT COLLEGE TO THE 18TH PETITIONER VIDE ROLL NO: UG/N06/2021.
EXHIBIT P19 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 9TH RESPONDENT TO THE 19TH PETITIONER VIDE ID NO: 230013197.
EXHIBIT P20 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 7TH RESPONDENT COLLEGE TO THE 20TH PETITIONER VIDE ROLL NO: SNIMS/2023/31.
EXHIBIT P21 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 7TH RESPONDENT TO THE 21ST PETITIONER VIDE ROLL NO: SIMUG2024071.
EXHIBIT P22 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 8TH RESPONDENT COLLEGE TO THE 22ND PETITIONER VIDE ROLL NO: 2448.
EXHIBIT P23 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 8TH RESPONDENT COLLEGE TO THE 23RD PETITIONER VIDE ROLL NO: 2450.
EXHIBIT P24 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 9TH RESPONDENT TO THE 24TH PETITIONER VIDE ROLL NO: 230010807.230
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 EXHIBIT P25 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P26 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P(C) NOS. 7771/2018, 10792/2018, 11313/2018, AND 33160/2018.
EXHIBIT P27 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF HON'BLE SUPREME COURT IN SLP(C) NO.
9885- 9888/ 2020, 12984/2020, SLP(C) NOS. 4909- 4910/2021 AND SLP(C) 12957-12958/2021. EXHIBIT P28 A TRUE COPY OF THE G.O(MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P29 A TRUE COPY OF THE NOTICE DATED 16-07-2025 ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P30 THE TRUE COPY OF NOTICE ISSUED BY THE 4TH RESPONDENT DATED 27-06-2025.
EXHIBIT P31 THE TRUE COPY OF NOTICE ISSUED BY THE 5TH RESPONDENT DATED 16-07-2025.
EXHIBIT P32 THE TRUE COPY OF NOTICE ISSUED BY THE 6TH RESPONDENT DATED 11-07-2025.
EXHIBIT P33 THE TRUE COPY OF NOTICE ISSUED BY THE 7TH RESPONDENT DATED 16-06-2025.
EXHIBIT P34 THE TRUE COPY OF NOTICE ISSUED BY THE 8TH RESPONDENT DATED 14-08-2025.
EXHIBIT P35 A TRUE COPY OF THE COMPLAINT, WHICH WAS SENT BY THE PETITIONERS TO THE 2ND RESPONDENT COMMITTEE THOUGH THEIR LAWYER VIA E-MAIL DATED 08-10-2025. 231 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO. 37664 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 THE COPY OF THE ID CARD ISSUED FROM THE 5TH RESPONDENT- SREE GOKULAM MEDICAL COLLEGE SHOWING THE YEAR OF ADMISSION OF THE 6TH PETITIONER.
EXHIBIT P1(A) THE COPY OF THE ID CARD ISSUED FROM THE 9TH RESPONDENT-PUSHPAGIRI COLLEGE SHOWING THE YEAR OF ADMISSION OF THE 20TH PETITIONER.
EXHIBIT P2 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P3 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P.(C)NOS. 7771/2018, 10792/2018, 11313/2018 AND 33160/2018.
EXHIBIT P4 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF THE HON'BLE SUPREME COURT IN SLP(C) NO. 12984/2020, SLP(C) NOS. 4909-4910/2021 AND SLP(C) 12957-12958/2021.
EXHIBIT P5 A TRUE COPY OF THE G. O. (MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P6 THE COPY OF THE ORDER DATED 27.8.2025 IN W.P.(C) NO. 32496 OF 2025 BEFORE THIS HONOURABLE COURT. EXHIBIT P6(A) THE COPY OF THE ORDER DATED 26.9.2025 IN W.P.(C) NO. 35671 OF 2025 BEFORE THIS HONOURABLE COURT. RESPONDENTS' EXHIBITS:
EXHIBIT R6(A) TRUE COPY OF THE G.O.(MS) NO.317/2025/H AND FWD, DATED 16.09.2025, ALONG WITH THE ANNEXURES ISSUED BY THE HEALTH AND FAMILY WELFARE (S) DEPARTMENT, GOVERNMENT OF KERALA.
EXHIBIT R14 C TRUE COPY OF G.O.(MS). NO. 100/2019/H AND FWD DATED 6/7/2019 OF THE STATE GOVERNMENT.
EXHIBIT R14 A TRUE COPY OF THE ALLOTMENT MEMO DATED 31/7/2019 ISSUED BY THE COMMISSIONER FOR ENTRANCE EXAMINATIONS TO THE 47TH PETITIONER.
EXHIBIT R14 B TRUE COPY OF ORDER NO. FRC 50/19/MBBS/ NRI/SFMC DATED 6/7/2019 OF THE COMMITTEE.232
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 EXHIBIT R14 D TRUE COPY OF THE ORDER DATED 15/9/2025 IN DIARY NO. 45967 OF 2025 IN CIVIL APPEAL NO. 6912 OF 2025 OBTAINED FROM THE DAILY ORDERS WEBSITE OF THE HON'BLE SUPREME COURT.233
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO. 37730 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 THE COPY OF THE ID CARD ISSUED FROM THE KERALA UNIVERSITY OF HEALTH SCIENCE (KUHAS) SHOWING THE YEAR OF ADMISSION OF THE 6TH PETITIONER.
EXHIBIT P2 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P3 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P.(C)NOS. 7771/2018, 10792/2018, 11313/2018 AND 33160/2018.
EXHIBIT P4 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF THE HON'BLE SUPREME COURT IN SLP(C) NO. 12984/2020, SLP(C) NOS. 4909-4910/2021 AND SLP(C) 12957-12958/2021.
EXHIBIT P5 A TRUE COPY OF THE G. O. (MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P6 THE COPY OF THE ORDER DATED 27.8.2025 IN W.P.(C) NO. 32496 OF 2025 BEFORE THIS HONOURABLE COURT. EXHIBIT P6(A) THE COPY OF THE ORDER DATED 26.9.2025 IN W.P.(C) NO. 35671 OF 2025 BEFORE THIS HONOURABLE COURT. 234 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.38491 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 1ST PETITIONER VIDE ROLL NO: 2022621357.
EXHIBIT P2 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 2ND PETITIONER VIDE ROLL NO: 2022621411.
EXHIBIT P3 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 3RD PETITIONER VIDE ROLL NO: 2022621330.
EXHIBIT P4 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 4TH PETITIONER VIDE ROLL NO: 2022621418.
EXHIBIT P5 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 5TH PETITIONER VIDE ROLL NO: 2023621288.
EXHIBIT P6 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 6TH PETITIONER VIDE ROLL NO: 2023621311.
EXHIBIT P7 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 7TH PETITIONER VIDE ROLL NO: 2023621261.
EXHIBIT P8 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 8TH PETITIONER VIDE ROLL NO: 2023621319.
EXHIBIT P9 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 9TH PETITIONER VIDE ROLL NO: 2023621285.
EXHIBIT P10 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 10TH PETITIONER VIDE ROLL NO: 2023621282.
EXHIBIT P11 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 11TH PETITIONER VIDE ROLL NO: 2023621301.
EXHIBIT P12 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 12TH PETITIONER VIDE 235 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 ROLL NO: 2023621322.
EXHIBIT P13 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 13TH PETITIONER VIDE ROLL NO: 2023621297.
EXHIBIT P14 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 14TH PETITIONER VIDE ROLL NO: 2023621258.
EXHIBIT P15 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE, TO THE 15TH PETITIONER VIDE ROLL NO: 2023621302.
EXHIBIT P16 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 16TH PETITIONER VIDE ROLL NO: 2023621323.
EXHIBIT P17 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 17TH PETITIONER VIDE ROLL NO: 2022621370.
EXHIBIT P18 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT COLLEGE TO THE 18TH PETITIONER VIDE ROLL NO: 2016.
EXHIBIT P19 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT COLLEGE TO THE 19TH PETITIONER VIDE ROLL NO: 2025.
EXHIBIT P20 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT COLLEGE TO THE 20TH PETITIONER VIDE ROLL NO: 1993.
EXHIBIT P21 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT COLLEGE TO THE 21ST PETITIONER VIDE ROLL NO: 1981.
EXHIBIT P22 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT COLLEGE TO THE 22ND PETITIONER VIDE ROLL NO: 2096.
EXHIBIT P23 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 6TH RESPONDENT TO THE 23RD PETITIONER VIDE ID NO:
240013326.
EXHIBIT P24 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 5TH RESPONDENT COLLEGE TO THE 24TH PETITIONER VIDE ROLL NO: SIMUG2024082.236
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 EXHIBIT P25 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P26 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P(C) NOS. 7771/2018, 10792/2018, 11313/2018, AND 33160/2018.
EXHIBIT P27 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF HON'BLE SUPREME COURT IN SLP(C) NO.
9885- 9888/ 2020, 12984/2020, SLP(C) NOS. 4909- 4910/2021 AND SLP(C) 12957-12958/2021. EXHIBIT P28 A TRUE COPY OF THE G.O(MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P29 A TRUE COPY OF THE NOTICE DATED 04-07-2025 ISSUED BY THE 3RD RESPONDENT TO THE 2ND PETITIONER. EXHIBIT P30 A TRUE COPY OF THE NOTICE DATED 24-05-2025 ISSUED BY THE 4TH RESPONDENT TO THE 18TH PETITIONER. EXHIBIT P31 A TRUE COPY OF THE NOTICE DATED 16-05-2025 ISSUED BY THE 5TH RESPONDENT TO THE PETITIONERS NO: 23 AND 24.
EXHIBIT P32 A TRUE COPY OF THE COMPLAINT, WHICH WAS SENT BY THE PETITIONERS TO THE 2ND RESPONDENT COMMITTEE THROUGH THEIR LAWYER VIA E-MAIL DATED 14-10-2025. EXHIBIT P33 A TRUE COPY OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT VIDE WPC: 33097/2025 DATED 09-09- 2025.
237W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.38602 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 1ST PETITIONER VIDE ROLL NO: PKDIMS/MBBS/ 24/155.
EXHIBIT P2 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 2ND PETITIONER VIDE ROLL NO: 202408639.
EXHIBIT P3 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 3RD PETITIONER VIDE ROLL NO: PKDIMS/MBBS/24/065.
EXHIBIT P4 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT TO THE 4TH PETITIONER VIDE ROLL NO:
PKDIMS/MBBS/24/194.
EXHIBIT P5 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT TO THE 5TH PETITIONER VIDE ROLL NO: PKDIMS/MBBS/24/137.
EXHIBIT P6 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 6TH PETITIONER VIDE ROLL NO: PKDIMS/MBBS/24/173.
EXHIBIT P7 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 7TH PETITIONER VIDE ROLL NO: PKDIMS/MBBS/24/175.
EXHIBIT P8 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT TO THE 8TH PETITIONER VIDE ROLL NO: PKDIMS/MBBS/24/010.
EXHIBIT P9 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT TO THE 9TH PETITIONER VIDE ROLL NO: PKDIMS/MBBS/24/142.
EXHIBIT P10 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 10TH PETITIONER VIDE ROLL NO: PKDIMS/MBBS/24/134.
EXHIBIT P11 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT TO THE 11TH PETITIONER VIDE ROLL NO: 202408531.
EXHIBIT P12 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 12TH PETITIONER VIDE 238 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 ROLL NO: PKDIMS/MBBS/24/265.
EXHIBIT P13 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT TO THE 13TH PETITIONER VIDE ROLL NO: PKDIMS/MBBS/24/144.
EXHIBIT P14 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT TO THE 14TH PETITIONER VIDE ROLL NO: PKDIMS/MBBS/24/199.
EXHIBIT P15 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT, TO THE 15TH PETITIONER VIDE ROLL NO: 202408192.
EXHIBIT P16 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT TO THE 16TH PETITIONER VIDE ROLL NO: PKDIMS/MBBS/24/076.
EXHIBIT P17 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 5TH RESPONDENT TO THE 17TH PETITIONER VIDE ID NO: 240014380.
EXHIBIT P18 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 18TH PETITIONER VIDE ROLL NO: 220013762.
EXHIBIT P19 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P20 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P(C) NOS. 7771/2018, 10792/2018, 11313/2018, AND 33160/2018.
EXHIBIT P21 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF HON'BLE SUPREME COURT IN SLP(C) NO.
9885- 9888/ 2020, 12984/2020, SLP(C) NOS. 4909- 4910/2021 AND SLP(C) 12957-12958/2021. EXHIBIT P22 A TRUE COPY OF THE G.O(MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P23 A TRUE COPY OF THE NOTICE DATED 11-07-2025 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONERS NO:1-17. EXHIBIT P24 A TRUE COPY OF THE NOTICE DATED 21-05-2025 ISSUED BY THE 4TH RESPONDENT TO THE 18TH PETITIONER. EXHIBIT P25 A TRUE COPY OF THE COMPLAINT, WHICH WAS SENT BY THE PETITIONERS TO THE 2ND RESPONDENT COMMITTEE 239 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 THROUGH THEIR LAWYER VIA E-MAIL DATED 15-10-2025. EXHIBIT P26 A TRUE COPY OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT VIDE WPC: 33097/2025 DATED 09-09- 2025.
RESPONDENTS' ANNEXURES:
EXHIBIT R4(B) TRUE COPY OF THE G.O.(MS) NO.317/2025/H AND FWD DATED 16.09.2025 ALONG WITH THE ANNEXURES ISSUED BY THE HEALTH AND FAMILY WELFARE (S) DEPARTMENT, GOVERNMENT OF KERALA.240
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.38672 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 1ST PETITIONER VIDE ID NO: 240015724.
EXHIBIT P2 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 2ND PETITIONER VIDE ROLL NO: M2347.
EXHIBIT P3 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 3RD PETITIONER VIDE ROLL NO: M2351.
EXHIBIT P4 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P5 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P(C) NOS. 7771/2018, 10792/2018, 11313/2018, AND 33160/2018.
EXHIBIT P6 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF HON'BLE SUPREME COURT IN SLP(C) NO.
9885-9888 OF 2020, 12984/2020, SLP(C) NOS. 4909- 4910/2021 AND SLP(C) 12957-12958/2021. EXHIBIT P7 A TRUE COPY OF THE G.O(MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P8 A TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE 3RD RESPONDENT TO THE 3RD YEAR BATCH STUDENT DATED 24-05-2025.
EXHIBIT P9 A TRUE COPY OF THE PAYMENT RECEIPT OF RS.
5,00,000/- MADE BY THE 1ST PETITIONER TOWARDS THE CORPUS FUND DATED 16-08-2025.
EXHIBIT P10 A TRUE COPY OF THE PAYMENT RECEIPT OF RS.
5,00,000/- MADE BY THE 2ND PETITIONER TOWARDS THE CORPUS FUND DATED 16-08-2025.
EXHIBIT P11 A TRUE COPY OF THE PAYMENT RECEIPT OF RS.
5,00,000/- MADE BY THE 3RD PETITIONER TOWARDS THE CORPUS FUND DATED 16-08-2025.
EXHIBIT P12 A TRUE COPY OF THE INTERIM ORDER GRANTED BY THIS HON'BLE COURT DATED 29.09.2025 IN W.P.(C) NO. 36171 OF 2025.
EXHIBIT P13 A TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE 3RD RESPONDENT FOR THE TUITION FEE FOR THE ACADEMIC YEAR 2025-2026 DATED 10-09-2025.
EXHIBIT P14 A TRUE COPY OF THE REPRESENTATION PREFERRED BY THE PETITIONERS THROUGH THEIR COUNSEL BEFORE THE 3RD RESPONDENT DATED 16-10-2025.
EXHIBIT P15 A TRUE COPY OF THE REPRESENTATION PREFERRED BY THE PETITIONERS THROUGH THEIR COUNSEL BEFORE THE 2ND RESPONDENT, DATED 15-10-2025.
241W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO. 39589 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 1ST PETITIONER VIDE ROLL NO: 22M050.
EXHIBIT P2 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 2ND PETITIONER VIDE ROLL NO: 22M138.
EXHIBIT P3 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 3RD PETITIONER VIDE ROLL NO: 22M104.
EXHIBIT P4 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 4TH PETITIONER VIDE ROLL NO: 22M049.
EXHIBIT P5 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 5TH RESPONDENT COLLEGE TO THE 3RD PETITIONER VIDE ROLL NO: 22M102.
EXHIBIT P6 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 6TH PETITIONER VIDE ROLL NO: 24M035.
EXHIBIT P7 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT COLLEGE TO THE 7TH PETITIONER VIDE ROLL NO: 2500.
EXHIBIT P8 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT COLLEGE TO THE 8TH PETITIONER VIDE ROLL NO: 2284.
EXHIBIT P9 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 9TH PETITIONER VIDE ROLL NO:
1703.
EXHIBIT P10 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT COLLEGE TO THE 10TH PETITIONER VIDE ROLL NO: 2453.
EXHIBIT P11 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 12TH RESPONDENT TO THE 11TH PETITIONER VIDE ID NO: 240015589.
EXHIBIT P12 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 5TH RESPONDENT COLLEGE TO THE 12TH PETITIONER VIDE ROLL NO: 2401131.
EXHIBIT P13 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 6TH RESPONDENT COLLEGE TO THE 13TH PETITIONER VIDE ROLL NO: 2409.
EXHIBIT P14 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 6TH RESPONDENT COLLEGE TO THE 14TH PETITIONER VIDE ROLL NO: 2392.
EXHIBIT P15 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 12TH RESPONDENT, TO THE 15TH PETITIONER VIDE ID NO: 210014467.242
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 EXHIBIT P16 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 8TH RESPONDENT COLLEGE TO THE 16TH PETITIONER VIDE ROLL NO: UG23093.
EXHIBIT P17 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 9TH RESPONDENT COLLEGE TO THE 17TH PETITIONER VIDE ROLL NO: 1761.
EXHIBIT P18 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 10TH RESPONDENT COLLEGE TO THE 18TH PETITIONER VIDE ROLL NO: PKDIMS/MBBS/21/109.
EXHIBIT P19 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 10TH RESPONDENT COLLEGE TO THE 19TH PETITIONER VIDE ROLL NO: PKDIMS/MBBS/ 21/101.
EXHIBIT P20 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 11TH RESPONDENT COLLEGE TO THE 20TH PETITIONER VIDE ROLL NO: 2627.
EXHIBIT P21 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P22 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P(C) NOS. 7771/2018, 10792/2018, 11313/2018, AND 33160/2018.
EXHIBIT P23 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF HON'BLE SUPREME COURT IN SLP(C) NO.
9885- 9888/ 2020, 12984/2020, SLP(C) NOS. 4909- 4910/2021 AND SLP(C) 12957-12958/2021. EXHIBIT P24 A TRUE COPY OF THE G.O(MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P25 A TRUE COPY OF THE NOTICE ISSUED BY THE 3RD RESPONDENT DATED 30-06-2025 ISSUED TO THE PETITIONERS NO: 1-6.
EXHIBIT P26 THE TRUE COPY OF NOTICE ISSUED BY THE 4TH RESPONDENT DATED 23-05-2025 TO SOME OTHER STUDENT IN THE SAME COLLEGE.
EXHIBIT P27 THE TRUE COPY OF NOTICE ISSUED BY THE 5TH RESPONDENT TO THE PETITIONERS NO: 11- 12, DATED 19-09-2025.
EXHIBIT P28 THE TRUE COPY OF NOTICE ISSUED BY THE 6TH RESPONDENT TO THE PETITIONERS NO: 13-14, DATED 14- 08-2025.
EXHIBIT P29 THE TRUE COPY OF NOTICE ISSUED BY THE 7TH RESPONDENT TO THE 15TH PETITIONER DATED 21-05-2025 EXHIBIT P30 THE TRUE COPY OF NOTICE ISSUED BY THE 8TH RESPONDENT TO THE, DATED 16-07-2025. EXHIBIT P31 THE TRUE COPY OF NOTICE ISSUED BY THE 9TH RESPONDENT TO THE PETITIONERS NO: 17, DATED 14-06- 2025.
EXHIBIT P32 THE TRUE COPY OF NOTICE ISSUED BY THE 10TH RESPONDENT TO THE PETITIONERS NO: 18-19, DATED 11- 07-2025.
243W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 EXHIBIT P33 THE TRUE COPY OF NOTICE ISSUED BY THE 11TH RESPONDENT TO SOME OTHER STUDENTS OF THE SAME COLLEGE, DATED 16-08-2025.
EXHIBIT P34 A TRUE COPY OF THE COMPLAINT, WHICH WAS SENT BY THE PETITIONERS TO THE 2ND RESPONDENT COMMITTEE THROUGH THEIR LAWYER VIA E-MAIL DATED 22-10-2025. RESPONDENTS' ANNEXURES:
EXHIBIT R7(A) TRUE COPY OF THE G.O.(MS) NO.317/2025/H AND F WD, DATED 16.09.2025, ALONG WITH THE ANNEXURES ISSUED BY THE HEALTH AND FAMILY WELFARE (S) DEPARTMENT, GOVERNMENT OF KERALA.244
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.39635 OF 2025 PETITIONER'S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P2 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P.(C)NOS. 7771/2018, 10792/2018, 11313/2018 AND 33160/2018 BEFORE THIS HONOURABLE COURT.
EXHIBIT P3 A TRUE COPY OF THE COMMON JUDGMENT DATED 16.05.2025 OF THE HON'BLE SUPREME COURT IN SLP(C) NO. 12984/2020, SLP(C) NOS. 4909-4910/2021 AND SLP(C) 12957-12958/2021.
EXHIBIT P4 A TRUE COPY OF THE G. O. (MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P5 THE COPY OF THE NOTICE WITH REF NO.ACD/5589/1606/2025 DATED 16.6.2025 ISSUED FROM THE 3RD RESPONDENT - SREE NARAYANA INSTITUTE OF MEDICAL SCIENCES TO THE PARENT OF THE 1ST PETITIONER (2022 BATCH) ALONG WITH TYPED COPY OF THE SAME.
EXHIBIT P5(A) THE COPY OF THE NOTICE WITH REF NO.ACD/5589/1606/2025 DATED 16.6.2025 ISSUED FROM THE 3RD RESPONDENT - SREE NARAYANA INSTITUTE OF MEDICAL SCIENCES TO THE PARENT OF THE 2ND PETITIONER (2023 BATCH).
EXHIBIT P5(B) THE COPY OF THE NOTICE NO.PIMS&RC/F&A/2025/226 DATED 16.8.2025 ISSUED FROM THE 4TH RESPONDENT- PUSHPAGIRI INSTITUTE OF MEDICAL SCIENCES TO THE 3RD PETITIONER.
EXHIBIT P5(C) THE COPY OF THE NOTICE NO.PIMS&RC/F&A/2025/227 DATED 16.8.2025 ISSUED FROM THE 4TH RESPONDENT- PUSHPAGIRI INSTITUTE OF MEDICAL SCIENCES TO THE 4TH PETITIONER.
EXHIBIT P5(D) THE COPY OF THE NOTICE WITH REF NO.
539/KMCTMC/05/2025 DATED 23.5.2025 ISSUED FROM THE 5TH RESPONDENT- KMCT MEDICAL COLLEGE TO THE 5TH PETITIONER.
EXHIBIT P5(E) THE COPY OF THE NOTICE NO. KMCT MC/09/2025 DATED 11.09.2025 ISSUED FROM THE 5TH RESPONDENT- KMCT MEDICAL COLLEGE TO THE 6TH PETITIONER. EXHIBIT P6 THE COPY OF THE ORDER DATED 27.8.2025 IN W.P.(C) NO. 32496 OF 2025 BEFORE THIS HONOURABLE COURT. EXHIBIT P6(A) THE COPY OF THE ORDER DATED 26.9.2025 IN W.P.(C) NO. 35671 OF 2025 BEFORE THIS HONOURABLE COURT. EXHIBIT P6(B) THE COPY OF THE ORDER DATED 17/10/2025 IN WP(C) NO. 38491 OF 2025 BEFORE THIS HONOURABLE COURT. 245 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.39871 OF 2025 PETITIONER'S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P2 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P.(C)NOS. 7771/2018, 10792/2018, 11313/2018 AND 33160/2018 BEFORE THIS HONOURABLE COURT.
EXHIBIT P3 A TRUE COPY OF THE COMMON JUDGMENT DATED 16.05.2025 OF THE HON'BLE SUPREME COURT IN SLP(C) NO. 12984/2020, SLP(C) NOS. 4909-4910/2021 AND SLP(C) 12957-12958/2021.
EXHIBIT P4 A TRUE COPY OF THE G. O. (MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P5 THE COPY OF THE ORDER DATED 27.8.2025 IN W.P.(C) NO. 32496 OF 2025 BEFORE THIS HONOURABLE COURT. EXHIBIT P5(A) THE COPY OF THE ORDER DATED 26.9.2025 IN W.P.(C) NO. 35671 OF 2025 BEFORE THIS HONOURABLE COURT. EXHIBIT P5(B) THE COPY OF THE ORDER DATED 17/10/2025 IN WP(C) NO. 38491 OF 2025 BEFORE THIS HONOURABLE COURT. 246 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.39909 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P2 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P.(C)NOS. 7771/2018, 10792/2018, 11313/2018 AND 33160/2018 BEFORE THIS HONOURABLE COURT.
EXHIBIT P3 A TRUE COPY OF THE COMMON JUDGMENT DATED 16.05.2025 OF THE HON'BLE SUPREME COURT IN SLP(C) NO. 9885-9888/2020, SLP(C) NO. 12984/2020, SLP(C) NOS. 4909-4910/2021 AND SLP(C) 12957-12958/2021.
EXHIBIT P4 A TRUE COPY OF THE G. O. (MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P5 THE COPY OF THE NOTICE DATED 8.7.2025 ISSUED FROM THE 3RD RESPONDENT - COLLEGE TO ALL BATCH NRI STUDENTS.
EXHIBIT P5(A) THE COPY OF THE SUBSEQUENT NOTICE DATED 22.8.2025 ISSUED TO THE 2022 BATCH MBBS STUDENTS. EXHIBIT P5(B) THE COPY OF THE FINAL REMINDER NOTICE DATED 20/10/2025 ISSUED FROM THE 3RD RESPONDENT-COLLEGE. EXHIBIT P6 THE COPY OF THE ORDER DATED 27.8.2025 IN W.P.(C) NO. 32496 OF 2025 BEFORE THIS HONOURABLE COURT. EXHIBIT P6(A) THE COPY OF THE ORDER DATED 26.9.2025 IN W.P.(C) NO. 35671 OF 2025 BEFORE THIS HONOURABLE COURT. EXHIBIT P6(B) THE COPY OF THE ORDER DATED 17/10/2025 IN WP(C) NO. 38491 OF 2025 BEFORE THIS HONOURABLE COURT 247 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.40173 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE ORDER AFRC 50/17/MBBS/SFMC DATED 13-07-2017 PASSED BY ADMISSION AND FEE REGULATORY COMMITTEE.
EXHIBIT P2 TRUE COPY OF ORDER BEARING NO. AFRC 50/18/MBBS/ SFMC DATED 27-02-2018.
EXHIBIT P3 TRUE COPY OF JUDGMENT IN WP(C) .NO.7771 OF 2018 (V) OF THIS HON'BLE COURT DATED 23-07-2020.
EXHIBIT P4 TRUE COPY OF COMMON JUDGMENT OF HON'BLE SUPREME COURT IN SLP.NOS. 9885 - 9888 / 2020, SLP.NOS.12984 / 2020, SLP.NOS.4909 - 4910 / 2021, SLP.NOS.12957
- 12958 / 2021 DATED 16-05-2025.
EXHIBIT P5 TRUE COPY OF THE CIRCULAR DATED 23-05-2025 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONERS. 248 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO. 40399 OF 2025 PETITIONER'S EXHIBITS:
EXHIBIT P1 THE TRUE COPY OF THE FEE RECEIPT ISSUED BY THE THIRD RESPONDENT TO THE PETITIONER, DATED 30.12.2020.
EXHIBIT P2 THE TRUE COPY OF THE ACKNOWLEDGEMENT RECEIPT EVIDENCING THE PAYMENT MADE BY THE PETITIONER ON 24.11.2020.
EXHIBIT P3 THE TRUE COPY OF THE G.O. (MS) NO. 107/2018/H&FWD DATED 06.06.2018.
EXHIBIT P4 THE TRUE COPY OF THE JUDGMENT OF THE HONOURABLE SUPREME COURT OF INDIA IN CIVIL APPEAL NO.006908- 006911 OF 2025, DATED 16.05.2025.
EXHIBIT P5 THE TRUE COPY OF THE DEMAND NOTICE, DATED 30.06.2025, BEARING NO. MOSC/MC-20/FEE-04/2025, ISSUED BY THE THIRD RESPONDENT.
249W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.40635 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 1ST PETITIONER VIDE ROLL NO: 22M081.
EXHIBIT P2 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT COLLEGE TO THE 2ND PETITIONER VIDE ROLL NO: 2486.
EXHIBIT P3 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 5TH RESPONDENT COLLEGE TO THE 3RD PETITIONER VIDE ROLL NO: PKDIMS/MBBD/ 24/160.
EXHIBIT P4 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 6TH RESPONDENT TO THE 4TH PETITIONER VIDE ROLL NO:
1613.
EXHIBIT P5 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 7TH RESPONDENT TO THE 5TH PETITIONER VIDE ID NO: 202203843.
EXHIBIT P6 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 7TH RESPONDENT COLLEGE TO THE 6TH PETITIONER VIDE ID NO: 202110421.
EXHIBIT P7 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 8TH RESPONDENT COLLEGE TO THE 7TH PETITIONER VIDE ROLL NO: 2630.
EXHIBIT P8 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P9 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P(C) NOS. 7771/2018, 10792/2018, 11313/2018, AND 33160/2018.
EXHIBIT P10 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF HON'BLE SUPREME COURT IN SLP(C) NO.
9885- 9888/ 2020, 12984/2020, SLP(C) NOS. 4909- 4910/2021 AND SLP(C) 12957-12958/2021. EXHIBIT P11 A TRUE COPY OF THE G.O(MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P12 A TRUE COPY OF THE NOTICE DATED 30-06-2025 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER NO: 1. 250 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 EXHIBIT P13 A TRUE COPY OF THE NOTICE DATED 14-08-2025 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER NO: 2. EXHIBIT P14 A TRUE COPY OF THE NOTICE DATED 11-07-2025 ISSUED BY THE 5TH RESPONDENT TO THE PETITIONER NO: 3. EXHIBIT P15 A TRUE COPY OF THE NOTICE DATED 12-01-2024 ISSUED BY THE 6TH RESPONDENT TO THE PETITIONER NO: 4. EXHIBIT P16 A TRUE COPY OF THE NOTICE DATED 24-10-2025 ISSUED BY THE 7TH RESPONDENT TO THE PETITIONERS NO: 5 AND 6. EXHIBIT P17 A TRUE COPY OF THE NOTICE DATED 16-08-2025 ISSUED BY THE 8TH RESPONDENT TO THE SOME OTHER STUDENT IN THE SAME COLLEGE.
EXHIBIT P18 A TRUE COPY OF THE COMPLAINT, WHICH WAS SENT BY THE PETITIONERS TO THE 2ND RESPONDENT COMMITTEE THROUGH THEIR LAWYER VIA E-MAIL DATED 28-10-2025. 251 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.44080 OF 2025 PETITIONER'S EXHIBITS:
EXHIBIT P1 THE TRUE COPY OF THE ACKNOWLEDGEMENT RECEIPT EVIDENCING THE PAYMENT OF RS. 5,00,000 MADE BY THE PETITIONER ON 22.11.2020.
EXHIBIT P2 THE TRUE COPY OF THE G.O. (MS) NO. 107/2018/H&FWD DATED 06.06.2018.
EXHIBIT P3 THE TRUE COPY OF THE JUDGMENT OF THE HONOURABLE SUPREME COURT OF INDIA IN CIVIL APPEAL NO.006908- 006911 OF 2025, DATED 16.05.2025.
EXHIBIT P4 THE TRUE COPY OF THE DEMAND NOTICE, DATED 30.06.2025, BEARING NO. MOSC/MC-20/FEE-13/2025, ISSUED BY THE THIRD RESPONDENT.252
W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.44160 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3 RD RESPONDENT COLLEGE TO THE 1 ST PETITIONER VIDE ID NO. 2329/22.
EXHIBIT P2 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3 RD RESPONDENT COLLEGE TO THE 2 ND PETITIONER VIDE ID NO.2286/22.
EXHIBIT P3 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3 RD RESPONDENT COLLEGE TO THE 3 RD PETITIONER VIDE ID NO.2274/22.
EXHIBIT P4 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3 RD RESPONDENT COLLEGE TO THE 4 TH PETITIONER VIDE ID NO.2293/22.
EXHIBIT P5 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H AND FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P6 A TRUE COPY OF THE COMMON JUDGMENT DATED 23.07.2020 IN W.P.(C) NO. 7771/2018, 10792/2018, 11313/2018, AND 33160/2018.
EXHIBIT P7 A TRUE COPY OF THE COMMON JUDGMENT DATED 16.05.2025 OF HON'BLE SUPREME COURT IN SLP(C) NO. 9885- 9888/2020, 12984/2020 SLP(C) NOS. 4909-4910/2021 AND SLP(C) 12957- 12958/2021.
EXHIBIT P8 A TRUE COPY OF THE G.O(MS) NO. 240/2024 H AND FWD DATED 25.09.2024.
EXHIBIT P9 A TRUE COPY OF THE NOTICE DATED 01.06.2025 ISSUED BY THE 3 RD RESPONDENT TO THE PETITIONERS.
EXHIBIT P10 A TRUE COPY OF THE INTERIM ORDER DATED 09.10.2025 IN W.P.(C) NO. 37064/2025 (G) PASSED BY THIS HON'BLE COURT.
EXHIBIT P11 A TRUE COPY OF THE REPRESENTATION WHICH WAS SENT BY THE PETITIONERS TO THE 2 ND RESPONDENT COMMITTEE THROUGH E-MAIL DATED 22.11.2025 253 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO. 44501 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 1ST PETITIONER VIDE ROLL NO: 1661.
EXHIBIT P2 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 2ND PETITIONER VIDE ROLL NO: 1619.
EXHIBIT P3 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P4 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P(C) NOS. 7771/2018, 10792/2018, 11313/2018, AND 33160/2018.
EXHIBIT P5 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF HON'BLE SUPREME COURT IN SLP(C) NO.
9885- 9888/ 2020, 12984/2020, SLP(C) NOS. 4909- 4910/2021 AND SLP(C) 12957-12958/2021. EXHIBIT P6 A TRUE COPY OF THE G.O(MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P7 A TRUE COPY OF THE NOTICE DATED 14-06-2025 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONERS. EXHIBIT P8 A TRUE COPY OF THE COMPLAINT, WHICH WAS SENT BY THE PETITIONERS TO THE 2ND RESPONDENT COMMITTEE THOUGH THEIR LAWYER VIA E-MAIL DATED 24-11-2025 254 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.45134 OF 2025 PETITIONER'S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 1ST PETITIONER, VIDE ROLL NO. PKDIMS/MBBS/21/091.
EXHIBIT P2 A TRUE COPY OF G.O. (MS) NO. 107/2018/H&FWD DATED 06.06.2018, ALONG WITH THE REGULATIONS FOR THE SCHOLARSHIP SCHEME.
EXHIBIT P3 A TRUE COPY OF THE COMMON JUDGMENT DATED 23.07.2020 IN W.P.(C) NOS. 7771/2018, 10792/2018, 11313/2018, AND 33160/2018.
EXHIBIT P4 A TRUE COPY OF THE COMMON JUDGMENT DATED 16.05.2025 OF THE HON'BLE SUPREME COURT IN SLP (C) NOS. 9885- 9888 OF 2020, 12984 OF 2020, 4909-4910 OF 2021, AND 12957-12958 OF 2021.
EXHIBIT P5 A TRUE COPY OF THE G.O(MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P6 A TRUE COPY OF THE NOTICE DATED 11-07-2025 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER. EXHIBIT P7 A TRUE COPY OF THE COMPLAINT, WHICH WAS SENT BY THE PETITIONER TO THE 2ND RESPONDENT COMMITTEE THROUGH THEIR LAWYER VIA E-MAIL DATED 26-11-2025. 255 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO. 46013 OF 2025 PETITIONER'S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P2 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P.(C)NOS. 7771/2018, 10792/2018, 11313/2018 AND 33160/2018 BEFORE THIS HONOURABLE COURT.
EXHIBIT P3 A TRUE COPY OF THE COMMON JUDGMENT DATED 16.05.2025 OF THE HON'BLE SUPREME COURT IN SLP(C) NOS.9885- 9888/2020, SLP(C) NO. 12984/2020, SLP(C) NOS. 4909-4910/2021 AND SLP(C) NOS. 12957-12958/2021. EXHIBIT P4 A TRUE COPY OF THE G. O. (MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P5 THE COPY OF THE ORDER DATED 27.8.2025 IN W.P.(C) NO. 32496 OF 2025 BEFORE THIS HONOURABLE COURT. EXHIBIT P5(A) THE COPY OF THE ORDER DATED 26.9.2025 IN W.P.(C) NO. 35671 OF 2025 BEFORE THIS HONOURABLE COURT. EXHIBIT P5(B) THE COPY OF THE ORDER DATED 17/10/2025 IN WP(C) NO. 38491 OF 2025 BEFORE THIS HONOURABLE COURT. EXHIBIT P5(C) THE COPY OF THE ORDER DATED 27/10/2025 IN WP(C) NO. 39909 OF 2025 BEFORE THIS HONOURABLE COURT. 256 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.46104 OF 2025 PETITIONER'S EXHIBITS:
EXHIBIT P-1 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P-2 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P.(C)NOS. 7771/2018, 10792/2018, 11313/2018 AND 33160/2018.
EXHIBIT P-3 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF THE HON'BLE SUPREME COURT IN SLP(C) NO. 12984/2020, SLP(C) NOS. 4909-4910/2021 AND SLP(C) 12987-12958/2021.
EXHIBIT P-4 A TRUE COPY OF THE G. O. (MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P-5 A TRUE COPY OF THE MARK LIST DATED 15.10.2025 SHOWING THE MARKS OBTAINED BY THE PETITIONER IN THE 1ST YEAR MBBS REGULAR EXAMINATION ISSUED BY THE KERALA UNIVERSITY OF HEALTH SCIENCES. EXHIBIT P-6 A TRUE COPY OF THE MARK LIST DATED 03.12.2025 SHOWING THE MARKS OBTAINED BY THE PETITIONER IN THE 1ST YEAR MBBS SUPPLEMENTARY SAY EXAMINATION ISSUED BY THE KERALA UNIVERSITY OF HEALTH SCIENCES.
EXHIBIT P-7 A TRUE COPY OF THE INTERIM ORDER DATED 24.10.2025 IN W. P. (C) NO. 30073 OF 2025 AND CONNECTED MATTER 257 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.46772 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 1ST PETITIONER VIDE ID NO:
210014838.
EXHIBIT P2 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 2ND PETITIONER VIDE ID NO: 210014807.
EXHIBIT P3 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 3RD PETITIONER VIDE ID NO: 210014752.
EXHIBIT P4 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 3RD RESPONDENT COLLEGE TO THE 4TH PETITIONER VIDE ROLL NO: 1726 EXHIBIT P5 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 5TH PETITIONER VIDE ID NO: 210014748.
EXHIBIT P6 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 6TH PETITIONER VIDE ID NO: 210014721.
EXHIBIT P7 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT TO THE 7TH PETITIONER VIDE ID NO: 210014690.
EXHIBIT P8 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P9 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P(C) NOS. 7771/2018, 10792/2018, 11313/2018, AND 33160/2018.
EXHIBIT P10 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF HON'BLE SUPREME COURT IN SLP(C) NO.
9885- 9888/ 2020, 12984/2020, SLP(C) NOS. 4909- 4910/2021 AND SLP(C) 12957-12958/2021. EXHIBIT P11 A TRUE COPY OF THE G.O(MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P12 A TRUE COPY OF THE NOTICE DATED 14-06-2025 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONERS. 258 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 EXHIBIT P13 A TRUE COPY OF THE COMPLAINT, WHICH WAS SENT BY THE PETITIONERS TO THE 2ND RESPONDENT COMMITTEE THOUGH THEIR LAWYER VIA E-MAIL DATED 09-12-2025. 259 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.46955 OF 2025 PETITIONER'S EXHIBITS;
EXHIBIT -P1 THE COPY OF THE ID CARD ISSUED FROM THE 3RD RESPONDENT COLLEGE.
EXHIBIT -P2 TRUE COPY OF THE G.O (MS) NO. 107/2018/H&FWD DATED 06.06.2018 ALONG WITH REGULATIONS FOR SCHOLARSHIP SCHEME.
.
EXHIBIT -P3 TRUE COPY OF THE COMMON JUDGMENT DATED 23.07.2020 ON W.P.(C) NO. 7771/2018, W.P.(C) NO. 10792/2018, W.P.(C) NO. 11313/2018 AND W.P.(C) NO. 33160/2018. EXHIBIT -P4 TRUE COPY OF THE COMMON JUDGMENT DATED 16.05.2025 OF THE HON'BLE SUPREME COURT IN SLP(C) NO. 12984/2020, SLP(C) NO. 4909-4910/2021 AND SLP(C) NO. 12957-12958/2021.
EXHIBIT -P5 TRUE COPY OF THE G.O(MS) NO. 240/2024- H&FWD DATED 25.09.2024.
EXHIBIT -P6 TRUE COPY OF THE NOTICE NO. MESMC/FEES/MBBS/2025- 2026/001 DATED NIL ISSUED FROM THE 3RD RESPONDENT COLLEGE.
EXHIBIT -P7 TRUE COPY OF THE ORDER DATED 27.08.32025 IN W.P.(C) NO. 32496/2025.
EXHIBIT -P8 TRUE COPY OF THE ORDER DATED 18.09.2025 W.P.(C) NO. 34335/2025.
EXHIBIT -P9 TRUE COPY OF THE ORDER DATED 25.10.2025 W.P.(C) NO. 34335/2025 260 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO.47010 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 9TH RESPONDENT TO THE 1ST PETITIONER VIDE ROLL NO:
230013483.
EXHIBIT P2 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 4TH RESPONDENT COLLEGE TO THE 2ND PETITIONER VIDE ROLL NO: 126/2024.
EXHIBIT P3 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 9TH RESPONDENT TO THE 3RD PETITIONER VIDE ID NO: 220014520.
EXHIBIT P4 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 6TH RESPONDENT TO THE 4TH PETITIONER VIDE ROLL NO: PKDIMS/MBBS/22/042.
EXHIBIT P5 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 7TH RESPONDENT COLLEGE TO THE 5TH PETITIONER VIDE ROLL NO: 2004.
EXHIBIT P6 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 7TH RESPONDENT COLLEGE TO THE 6TH PETITIONER VIDE ROLL NO: 1783.
EXHIBIT P7 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 8TH RESPONDENT COLLEGE TO THE 7TH PETITIONER VIDE ROLL NO: 202203714.
EXHIBIT P8 A TRUE COPY OF THE ADMIT CARD ISSUED BY THE 8TH RESPONDENT TO THE 8TH PETITIONER VIDE ROLL NO: 202204768.
EXHIBIT P9 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018 ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P10 A TRUE COPY OF THE COMMON JUDGEMENT DATED 23.07.2020 IN W.P(C) NOS. 7771/2018, 10792/2018, 11313/2018, AND 33160/2018.
EXHIBIT P11 A TRUE COPY OF THE COMMON JUDGEMENT DATED 16.05.2025 OF HON'BLE SUPREME COURT IN SLP(C) NO.
9885- 9888/ 2020, 12984/2020, SLP(C) NOS. 4909- 4910/2021 AND SLP(C) 12957-12958/2021. 261 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 EXHIBIT P12 A TRUE COPY OF THE G.O(MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P13 A TRUE COPY OF THE NOTICE DATED 16-08-2025 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER NO: 1. EXHIBIT P14 A TRUE COPY OF THE NOTICE DATED 27-05-2025 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER NO: 2. EXHIBIT P15 A TRUE COPY OF THE NOTICE DATED 01-06-2025 ISSUED BY THE 5TH RESPONDENT TO THE PETITIONER NO: 3. EXHIBIT P16 A TRUE COPY OF THE NOTICE DATED 11-07-2025 ISSUED BY THE 6TH RESPONDENT TO THE PETITIONER NO: 4. EXHIBIT P17 A TRUE COPY OF THE NOTICE DATED 23-05-2025 ISSUED BY THE 7TH RESPONDENT TO THE PETITIONER NO:5 AND 6. EXHIBIT P18 A TRUE COPY OF THE NOTICE DATED 24-10-2025 ISSUED BY THE 8TH RESPONDENT TO THE PETITIONER NO: 7 AND 8. EXHIBIT P19 A TRUE COPY OF THE COMPLAINT, WHICH WAS SENT BY THE PETITIONERS TO THE 2ND RESPONDENT COMMITTEE THROUGH THEIR LAWYER VIA E-MAIL DATED 10-12-2025 262 W.P(C) No.38556 of 2023 and con. cases 2026:KER:15840 APPENDIX OF WP(C) NO. 47536 OF 2025 PETITIONERS' EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE G.O (MS) NO. 107/2018/H & FWD DATED 06.06.2018, ALONG WITH THE REGULATIONS FOR SCHOLARSHIP SCHEME.
EXHIBIT P2 A TRUE COPY OF THE COMMON JUDGMENT DATED 23.07.2020 IN W.P.(C)NOS. 7771/2018, 10792/2018, 11313/2018, AND 33160/2018 BEFORE THIS HONOURABLE COURT.
EXHIBIT P3 A TRUE COPY OF THE COMMON JUDGMENT DATED 16.05.2025 OF THE HON'BLE SUPREME COURT IN SLP(C) NOS.9885- 9888/2020, SLP(C) NO. 12984/2020, SLP(C) NOS. 4909-4910/2021 AND SLP(C) NOS. 12957-12958/2021.
EXHIBIT P4 A TRUE COPY OF THE G. O. (MS) NO. 240/2024-H&FWD DATED 25.09.2024.
EXHIBIT P5 THE COPY OF THE ORDER DATED 27.8.2025 IN W.P.(C) NO. 32496 OF 2025 BEFORE THIS HONOURABLE COURT.
EXHIBIT P5(A) THE COPY OF THE ORDER DATED 26.9.2025 IN W.P.(C) NO. 35671 OF 2025 BEFORE THIS HONOURABLE COURT.
EXHIBIT P5(B) THE COPY OF THE ORDER DATED 17/10/2025 IN WP(C) NO. 38491 OF 2025 BEFORE THIS HONOURABLE COURT.
EXHIBIT P5(C) THE COPY OF THE ORDER DATED 6/12/2025 IN WP(C) NO.
46013 OF 2025 BEFORE THIS HONOURABLE COURT