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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(1) in Rajasthan Para-medical Council Act, 2008

(1)The Council shall, as soon as conveniently may be, agter the commencement of this Act and from time to time as occasion may require, make orders for regulating the maintenance of a register of Para-medical professionals arranged in several parts in which the persons to be registered shall be classified in accordance with their qualifications.