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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1)(d) in The Central Motor Vehicles Rules, 1989

(d)the medical certificate in [Form 1-A] [Substituted by GSR 933(E), dated 28.10.1989, for 'Form 1' (w.e.f. 28.10.1989).].