Section 18(1) in The Central Motor Vehicles Rules, 1989
(1)An application for the renewal of a driving license shall be made in Form 9 to the licensing authority having jurisdiction over the area in which the applicant ordinarily resides or carries on business and shall be accompanied by(a)appropriate fee as specified in rule 32;(b)three copies of the applicants recent [passport size photograph] [Substituted by GSR 933(E), dated 28.10.1989, for 'photograph of the size of five centimetres by six centimetres' (w.e.f. 28.10.1989).], if renewal is to be made in Form 6,(c)the driving license,(d)the medical certificate in [Form 1-A] [Substituted by GSR 933(E), dated 28.10.1989, for 'Form 1' (w.e.f. 28.10.1989).].
