Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 575(3)] [Section 575] [Entire Act]

State of Madhya Pradesh - Subsection

Section 575(3)(g) in M.P. Civil Court Rules, 1961

(g)Endorsements forwarding notices for publication in the Gazette in connection with a judicial proceeding, e.g., insolvency notices, etc.