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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(10) in Andhra Pradesh Professional Educational Institutions (Regulation of Admissions of Engineering/Pharmacy Diploma holders into Under Graduate Professional courses through Common Entrance Test) Rules, 2006

(10)Sliding shall be permissible between the Single Windows operated by the Convenor of ECET(FDH) and Convenor of ECET(FDH)-AC Admissions in case of Unaided Minority Institutions that have opted for ECET(FDH) and ECET(FDH)-AC Window respectively for admission of candidates, qualified in ECET(FDH).