Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] Securities And Exchange Board Of India - Subsection Section 19(5) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018 (5)"public financial institution" shall have the same meaning as assigned to it in sub-section (72) of section 2 of the Companies Act, 2013
