Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Jharkhand - Subsection Section 44(2) in The Bihar School Examination Board Regulations, 1964 (2)Extension in service of a Board employees after the age of 58 or 60 years could only be given on the previous approval of the State Government otherwise not.
