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State of Jharkhand - Section

Section 44 in The Bihar School Examination Board Regulations, 1964

44.

Except otherwise provided in the regulations pre-1952 employees of the Board who were governed by the Patna University Rules, the date of compulsory retirement of a Board servant would be the date on which he attains the age of 58 years.Notes. - (1) Pre-1952 employees of the Board who were governed previously by the Patna University Rules and Class IV employees may be allowed to continue in service of the Board up to the age of 60 years.
(2)Extension in service of a Board employees after the age of 58 or 60 years could only be given on the previous approval of the State Government otherwise not.