Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

NCT Delhi - Section

Section 47 in The Azadpur Agricultural Produce Market Committee Bye-Laws, 1980

47. Sale of Bye-laws.

- The Market Committee shall make available copies of Bye-laws for sale at a price of two rupees per copy.