Bombay High Court
Kishore Chndra Kanji vs The Board Of Trustees Of The Port Of ... on 19 April, 2023
Bench: G.S. Patel, Neela Kedar
Board Sr.No.:-115
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 357 OF 2023
Shah Ramniklal Tokarshi ....PETITIONER
V/S
The Board Of Trustees Of Port Of Bombay (now
....RESPONDENT
Known As Mumbai Port Authority) And 2 Ors.
WITH WRIT PETITION NO. 3608 OF 2022 H And Lr Khanbhai Alibhai Charania ....PETITIONER V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And 2 Ors WITH WRIT PETITION NO. 3747 OF 2022 K. S. Ramachandran ....PETITIONER V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And Anr WITH WRIT PETITION NO. 4099 OF 2022 Rajen Chhotalal Jani ....PETITIONER V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And 2 Ors Page 1/13 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 22/04/2023 06:35:31 ::: WITH WRIT PETITION NO. 4102 OF 2022 Sabira Mohamed Ismail Molvi ....PETITIONER V/S The Board Of Trustees Of The Port Of ....RESPONDENT Bombay(now Known As Mumbai Port Authority) And 2 Ors WITH WRIT PETITION NO. 4119 OF 2022 Tribhuwan Nath Singh Charcoal And Co. ....PETITIONER V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And 2 Ors WITH WRIT PETITION NO. 5019 OF 2022 Nayan Harish Pooj ....PETITIONER V/S Mumbai Ports Authority (formerlyknown As ....RESPONDENT The Board Of Trustees Of The Port Mumbai) And 2 Ors.
WITH WRIT PETITION NO. 5154 OF 2022 Fakruddin Fidalli Potia ....PETITIONER V/S Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION NO. 5245 OF 2022 Page 2/13 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 22/04/2023 06:35:31 ::: Babu Hubrajsingh Jangbahadur Singh ....PETITIONER V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And 2 Ors WITH WRIT PETITION NO. 5279 OF 2022 Aman Sanalal Shah ....PETITIONER V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And 2 Ors WITH WRIT PETITION NO. 5335 OF 2022 Bhagwanji Zaverchand Shah ....PETITIONER V/S Mumbai Port Authority And 2 Ors ....RESPONDENT WITH WRIT PETITION NO. 5339 OF 2022 Chandrabhushan Ramshenkar Singh ....PETITIONER V/S Mumbai Port Authority And 2 Others ....RESPONDENT WITH WRIT PETITION NO. 5356 OF 2022 Gordon And Co ....PETITIONER V/S Mumbai Port Authority And 2 Ors. ....RESPONDENT WITH Page 3/13 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 22/04/2023 06:35:31 ::: WRIT PETITION NO. 5373 OF 2022 Rakesh Kumar Singh ....PETITIONER V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And 2 Other WITH WRIT PETITION NO. 58 OF 2023 Habib Ebrahim And Co. ....PETITIONER V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And 2 Ors.
WITH WRIT PETITION NO. 57 OF 2023 Virendra Satyadev Singh Heir Of Late Satyadev....PETITIONER Singh Ramniranjan Singh V/S The Board Of Trustees Of The Port Of Bombay....RESPONDENT And 2 Ors.
WITH WRIT PETITION NO. 79 OF 2023 Steel Garden ....PETITIONER V/S Mumbai Port Authority And 2 Ors. ....RESPONDENT WITH WRIT PETITION NO. 282 OF 2023 Siraj Mohamedally Calcuttawala (acting Page 4/13 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 22/04/2023 06:35:31 ::: Through Constituted Attorney Huseni Asgarbhai Poonawalla) V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT WITH WRIT PETITION NO. 305 OF 2023 Mohammed Ebrahim H. Hasham Kolsawala ....PETITIONER V/S Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION NO. 345 OF 2023 Nirav Naresh Thakkar ....PETITIONER V/S Mumbai Ports Authority (formerly Known As....RESPONDENT The Board Of Trustees Of The Port Of Mumbai ) And 2 Ors.
WITH WRIT PETITION NO. 587 OF 2023 Mohammed Ebrahim Haji Hasaham Kolsawala ....PETITIONER V/S Mumbai Port Authority Formerly Known As The ....RESPONDENT Board Of Trustees WITH WRIT PETITION NO. 577 OF 2023 Ramdeo Babunandan Acting Through Its C/a. ....PETITIONER Indrakumar Prahlad Singh V/S ....PETITIONER Page 5/13 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 22/04/2023 06:35:31 ::: Mumbai Port Authority Formerly Known As ....RESPONDENT Board Of Trustees Of The Port Of Mumbai And 2 Ors.
WITH WRIT PETITION NO. 769 OF 2023 Rayieka Gulamabbas Behrainwalla ....PETITIONER V/S Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION NO. 1092 OF 2023 Maqbool Ahmed Babulla Khan ....PETITIONER V/S Mumbai Port Authority Formerly Known As The ....RESPONDENT Board Of Trustees Of The Port WITH WRIT PETITION NO. 1135 OF 2023 Krishna Nagindas Mehta ....PETITIONER V/S Mumbai Ports Authority (formerly Known As....RESPONDENT The Board Of Trustees Of The Port Of Mumbai ) WITH WRIT PETITION LODGING NO. 4931 OF 2023 Ghatge Patil Transport Pvt Ltd Through Its ....PETITIONER Legalofficer Mr Sandip S Patil V/S The Board Of Trustees Of The Port Of Bombay....RESPONDENT Now Known As Mumbai Port Authority Page 6/13 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 22/04/2023 06:35:31 ::: WITH WRIT PETITION NO. 1050 OF 2023 Mustaq Ahmed Babula Khan ....PETITIONER V/S Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION NO. 1129 OF 2023 Irshad Ahmed Babullla Khan ....PETITIONER V/S Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION NO. 139 OF 2023 Deepak Vinodchandra Shah ....PETITIONER V/S Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION LODGING NO. 1753 OF 2023 Mohammed Ebrahim Haji Hasaham Kolsawala ....PETITIONER V/S Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION LODGING NO. 3099 OF 2023 Maqbool Ahmed Babulla Khan ....PETITIONER V/S Mumbai Port Authority Formerly Known As ....RESPONDENT Board Of Trustees Page 7/13 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 22/04/2023 06:35:31 ::: WITH WRIT PETITION LODGING NO. 29070 OF 2022 Perviz Farrok Kaka And 4 Ors. ....PETITIONER V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And 2 Ors.
WITH WRIT PETITION NO. 3146 OF 2022 Jairaz Nagari Seva Sahakari Sanstha Maryadit ....PETITIONER V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And Anr WITH WRIT PETITION NO. 3306 OF 2022 Sharda Prasad Singh And Co. ....PETITIONER V/S The Board Of Grustees Of The Port Of Bombay ....RESPONDENT And 2 Others WITH WRIT PETITION NO. 3617 OF 2022 Homy Ghandhy Thorugh Mr. Zubeen Nallaseth....PETITIONER V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And Anr.
WITH WRIT PETITION NO. 3653 OF 2022 Page 8/13 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 22/04/2023 06:35:31 ::: Kishore Chndra Kanji ....PETITIONER V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And 2 Ors.
WITH WRIT PETITION NO. 3959 OF 2022 Madanlal Diwanchand Through Its Sole ....PETITIONER Proprietor V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And 2 Ors.
WITH WRIT PETITION LODGING NO. 39847 OF 2022 Shashikant R. Chadha ....PETITIONER V/S Mumbai Port Authority (formerly Known As ....RESPONDENT The Board Of Trustees Of The Port Of Mumbai) WITH WRIT PETITION NO. 4023 OF 2022 Aman Sanalal Shah ....PETITIONER V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT (now Known As Mumai Port Authrority) And 2 Ors.
WITH WRIT PETITION NO. 464 OF 2023 Chottalal Keshavjee And Co. ....PETITIONER Page 9/13 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 22/04/2023 06:35:31 ::: V/S Mumbai Ports Authority ....RESPONDENT WITH WRIT PETITION NO. 5151 OF 2022 Santosh Musafir Singh ....PETITIONER V/S Mumbai Ports Authority (formerly Known As....RESPONDENT The Board Of Trustees Of The Port Of Mumbai) WITH WRIT PETITION NO. 5186 OF 2022 Dharmendra Pratap Singh ....PETITIONER V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And 2 Others WITH WRIT PETITION NO. 5235 OF 2022 Bansidharsingh Kariasingh ....PETITIONER V/S Thr Board Of Trustees Of The Port Of Bombay ....RESPONDENT WITH WRIT PETITION NO. 5325 OF 2022 Murtuza A Lehri ....PETITIONER V/S Mumbai Port Authority Formerly Known As ....RESPONDENT Board Of Trustees Of The Port Of Mumbai WITH Page 10/13 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 22/04/2023 06:35:31 ::: WRIT PETITION NO. 606 OF 2023 Maqbool Ahmed Babulla Khan ....PETITIONER V/S Mumbai Port Authority Formerly Known As ....RESPONDENT Board Of Trustees WITH WRIT PETITION NO. 610 OF 2023 Ikbal Ebrahim L/h Of Ebrahim Aboobakar ....PETITIONER V/S Mumbai Ports Authority (formerly Known As....RESPONDENT The Board Of Trustees Of The Port Of Mumbai) WITH WRIT PETITION NO. 62 OF 2023 Diwanchand Nihalchand Trading As ....PETITIONER Diwanchand And Sons V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And 2 Ors.
WITH WRIT PETITION NO. 646 OF 2023 Arihant Unit Premises Co Operative Housing ....PETITIONER Society Limited V/S Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION NO. 697 OF 2023 Page 11/13 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 22/04/2023 06:35:31 ::: Maqbool Ahmed Babulla Khan ....PETITIONER V/S Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION NO. 809 OF 2023 Irshad Ahmed Babullla Khan ....PETITIONER V/S Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION NO. 991 OF 2022 Prabhat Timber Agency ....PETITIONER V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And Anr WITH WRIT PETITION NO. 84 OF 2023 Hidayatullah M. Shah ....PETITIONER V/S The Board Of Trustees Of The Port Of Bombay ....RESPONDENT And 2 Ors WITH WRIT PETITION NO. 1046 OF 2023 Maqbool Ahmed Babulla Khan ....PETITIONER V/S Mumbai Port Authority ....RESPONDENT WITH Page 12/13 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 22/04/2023 06:35:31 ::: WRIT PETITION NO. 629 OF 2023 Kapadia Commercial Premises Co Operative ....PETITIONER Society Limited V/S Mumbai Port Authority ....RESPONDENT WITH WRIT PETITION NO. 350 OF 2023 Mohammed Ebrahim Haji Hasaham Kolsawala ....PETITIONER V/S Mumbai Port Authority ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 19th April, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 22/06/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( ASSOCIATE ) Page 13/13 ::: Uploaded on - 21/04/2023 ::: Downloaded on - 22/04/2023 06:35:31 :::