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State of Maharashtra - Section

Section 88 in Maharashtra Factories Rules, 1963

88. Wash-room.

- There shall be in or adjoining the creche a suitable wash-room for the washing of the children and their clothing. The washroom shall conform to the following standard:-
(a)The floor and internal walls of the room to a height of 90 centimetres shall be so laid or furnished as to provide a smooth impervious surface. The room shall be adequately lighted and ventilated and the floor shall be effectively drained and in a clean and tidy condition.
(b)There shall be at least one basin or similar vessel for every four children accommodated in the creche at any one time together with a supply of water provided, if practicable, through taps, from a source approved by the Health Officer. Such source shall be capable of yielding for each child a supply of at least twenty-five litres of water a day.
(c)An adequate supply of clean clothes, soap and clean towels shall be made available for each child while it is in the creche.