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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Maharashtra - Subsection

Section 88(b) in Maharashtra Factories Rules, 1963

(b)There shall be at least one basin or similar vessel for every four children accommodated in the creche at any one time together with a supply of water provided, if practicable, through taps, from a source approved by the Health Officer. Such source shall be capable of yielding for each child a supply of at least twenty-five litres of water a day.