Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 538] [Entire Act] State of Odisha - Subsection Section 538(3) in Orissa Municipal Rules, 1953 (3)In case where a rolling load actuated by mechanical power is to be provided such rolling load shall be taken as equivalent to a static load 50 per cent in excess of the actual rolling load.
