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State of Bihar - Section

Section 3 in Bihar Employees' State Insurance Medical Service Rules, 1981

3. Cadre and classification of posts.

- The Service shall consist of four grades, namely:-(a)Class II-
(1)Insurance Medical Officer, General Deputy Officer including specialist.
(2)Dental Surgeons.
(3)Such other posts as may be created and specially included in the Bihar Employees' State Insurance Medical Service by the Governor from time to time.
(b)Class I (Junior)-20 per cent of the total cadre-
(1)deputy Administrative Medical Officer, Employees' State Insurance Scheme.
(2)Deputy Superintendents of Hospitals.
(3)Insurance Medical Officer Incharge of Dispensaries.
(c)Class I (Senior)-12 per cent of the total cadre-
(1)Superintendents of Hospitals.
(2)Insurance Medical Officer Incharge of Dispensaries
(d)Class I (Supertime Selection Cadre)-One post-Administrative Medical Officer, Employees' State Insurance Scheme.
N.B. - Specialist will be those persons who have special qualifications in a branch of Medical Science and are posted against the posts of specialist specially designated.