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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(3) in Bihar Employees' State Insurance Medical Service Rules, 1981

(3)Such other posts as may be created and specially included in the Bihar Employees' State Insurance Medical Service by the Governor from time to time.
(b)Class I (Junior)-20 per cent of the total cadre-