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State of Uttar Pradesh - Section

Section 31 in The U.P. Transit of Timber and Other Forest Produce Rules, 1978

31. Levy of fees [Section 41 (2) (c)].

(1)A fee at the following rates for each log or piece of timber may be levied for issue of the pass, on such rivers and at such places as a Conservator of Forests may from time to time direct to raft or convey timber :
Length of timber or log in metre Fee per log or per piece
Up to 1 metre ... 50 Paise
Over 1 metre and up to 2 metres ... Re. 1.00
Over 2 metres and up to 3 metres ... Rs. 1.50
Over 3 metres ... Rs. 2.00
(2)A receipt in the form in Schedule 'C' to these Rules, shall be given in respect of the payment of the fee.