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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(1) in The U.P. Transit of Timber and Other Forest Produce Rules, 1978

(1)A fee at the following rates for each log or piece of timber may be levied for issue of the pass, on such rivers and at such places as a Conservator of Forests may from time to time direct to raft or convey timber :
Length of timber or log in metre Fee per log or per piece
Up to 1 metre ... 50 Paise
Over 1 metre and up to 2 metres ... Re. 1.00
Over 2 metres and up to 3 metres ... Rs. 1.50
Over 3 metres ... Rs. 2.00