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Union of India - Section

Section 11 in The National Capital Region Planning Board Rules, 1985

11. Meetings of the Board.

(1)The Board shall ordinarily meet at least once in every six months for the transaction of business and also at such other times as a meeting may be specially convened by the Chairman.
(2)Any meeting may be adjourned until the next or any subsequent date and an adjourned meeting may be further adjourned in like manner.