Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in The National Capital Region Planning Board Rules, 1985

(2)Any meeting may be adjourned until the next or any subsequent date and an adjourned meeting may be further adjourned in like manner.