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State of Punjab - Section

Section 20 in General Conditions of Tariff and Schedules of Tariff

20. Defective KVAH meters :

In case KVAH meter is defective/removed for repairs, the average of monthly average power factor of the consumer's installation recorded during the last three correct working months preceding the period of overhauling before KVAH meter is found defective or as removed, shall be taken as the monthly average power factor for levy of power factor surcharge till such time KVAH meter is repaired and installed.