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[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

State of Madhya Pradesh - Subsection

Section 79(2)(xv) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

(xv)the preparation and submission for sanction of the annual budged and the report and returns to be furnished by a Market Committee;