Madhya Pradesh High Court
Vimal Kumar vs Parimal Kumar on 20 February, 2023
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 2413 of 2021 (VIMAL KUMAR AND OTHERS Vs PARIMAL KUMAR) Dated : 20-02-2023 Shri B.K. Dubey - Advocate for the petitioner.
Arguing counsel on behalf of the petitioner is not available, therefore, prayer is made for adjournment.
Prayer is allowed.
List in the week commencing from 20.03.2023.
(MANINDER S. BHATTI) JUDGE mn Signature Not Verified Signed by: MANOJ NAIR Signing time: 2/21/2023 2:47:58 PM