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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(3) in Andhra Pradesh Agricultural University Act, 1963

(3)[ It shall come into force on such date as the Government may, by notification in the Andhra Pradesh Gazette, appoint.] [Came into force on 4-5-1964 notified in Gazette extra ord. G.O.Ms.No. 1277/F & A Date 28-4-1964.]