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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Agricultural University Act, 1963

1. Short title, extent and commencement.

- This Act maybe called the Acharya N. G. Ranga Agricultural University, 1963.
(2)It extends to the whole of the State of Andhra Pradesh.
(3)[ It shall come into force on such date as the Government may, by notification in the Andhra Pradesh Gazette, appoint.] [Came into force on 4-5-1964 notified in Gazette extra ord. G.O.Ms.No. 1277/F & A Date 28-4-1964.]