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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(4) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(4)The frequency and voltage of the electrical energy delivered at the point of supply to the consumer shall be subject to fluctuations as permissible under the provisions of the Indian Electricity Rules, 1956 as amended from time to time.