Madhya Pradesh High Court
Krishnakant Goutam vs Madhya Pradesh Higher Education ... on 27 July, 2018
1 WP-5772-2018 The High Court Of Madhya Pradesh WP-5772-2018 (KRISHNAKANT GOUTAM Vs MADHYA PRADESH HIGHER EDUCATION DEPARTMENT) 4 Jabalpur, Dated : 27-07-2018 Petitioner is present in person. I.A.No.8060/18 for amendment is taken-up. For the reasons stated in it, formal amendment is allowed. IA is allowed. Necessary corrections be made with seven days.
List this matter on 06.08.2018.
(SUJOY PAUL) JUDGE MKL Digitally signed by MANOJ KUMAR LALWANI Date: 2018.07.27 16:58:12 +05'30'